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Roshni C vs State Of Kerala
2025 Latest Caselaw 6209 Ker

Citation : 2025 Latest Caselaw 6209 Ker
Judgement Date : 23 May, 2025

Kerala High Court

Roshni C vs State Of Kerala on 23 May, 2025

Author: D. K. Singh
Bench: D. K. Singh
                                                         2025:KER:35847

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE D. K. SINGH

        FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                        WP(C) NO. 5199 OF 2023

PETITIONER:

           ROSHNI C
           AGED 36 YEARS
           W/O. SAMEER R ANJANAM, CRA-177,
           PLAVILA LANE, PONGUMOODU,
           MEDICAL COLLEGE POST, THIRUVANANTHAPURAM,
           PIN - 695011


           BY ADVS.
           VARUN C.VIJAY
           DIVYA CHANDRAN




RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
           DEPARTMENT OF HIGHER EDUCATION,
           GOVERNMENT SECRETARIAT, TRIVANDRUM,
           PIN - 695001

    2      DIRECTOR OF COLLEGIATE EDUCATION
           DIRECTORATE OF COLLEGIATE EDUCATION,
           VIKAS BHAVAN, VIKAS BHAVAN P.O THIRUVANANTHAPURAM,
           PIN - 695033

    3      REGISTRAR
           UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
           PALAYAM, THIRUVANANTHAPURAM, PIN - 695034

    4      DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
           (SOUTH ZONE), ST.THOMAS SHOPPING COMPLEX, NEAR ORTHODOX
           BISHOP CHURCH, CROSS JUNCTION, KOLLAM, PIN - 691001

    5      MANAGER
 WP(C) NO. 5199 OF 2023                    2

                                                       2025:KER:35847
                  BISHOP JESUDASAN CSI ARTS AND SCIENCE COLLEGE,
                  MULAYARA, VILAPPILSALA THIRUVANANTHAPURAM, PIN -
                  695543

           6      PRINCIPAL
                  BISHOP JESUDASAN CSI ARTS AND SCIENCE COLLEGE,
                  MULAYARA, VILAPPILSALA THIRUVANATHAPURAM, PIN -
                  695543

           7      SELECTION COMMITTEE FOR SELECTION TO THE POST OF
                  ASSISTANT PROFESSOR (ENGLISH)
                  REPRESENTED BY ITS CHAIRMAN AND CONVENER MANAGER,
                  BISHOP JESUDASAN CSI ARTS AND SCIENCE COLLEGE,
                  MULAYARA, VILAPPILSALA THIRUVANANTHAPURAM, PIN -
                  695543

           8      SREEJITHA P S
                  ASSISTANT PROFESSOR (ENGLISH), BISHOP JESUDASAN
                  CSI ARTS AND SCIENCE COLLEGE, MULAYARA,
                  VILAPPILSALA THIRUVANANTHAPURAM, PIN - 695543

           9      UNIVERSITY GRANTS COMMISSION (UGC)
                  REPRESENTED BY ITS SECRETARY, UNIVERSITY GRANTS
                  COMMISSION, BAHADUR SHAH ZAFAR MARG, NEW DELHI.,
                  PIN - 110002


                   BY ADVS.
                   THOMAS ABRAHAM
                   ARUN.B.VARGHESE
                   SAIJO HASSAN
                   S. KRISHNAMOORTHY S
                   SRI.S.KRISHNAMOORTHY, CGC(CG-74)
                   BENOJ C AUGUSTIN(K/189/2004.)
                   U.M.HASSAN(K/00033/2016)
                   BINCY JOB(K/001080/2017)
                   SALMAN FARIS(K/002563/2022)



            THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
     ON   23.05.2025,     THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
     FOLLOWING:
 WP(C) NO. 5199 OF 2023                         3

                                                                          2025:KER:35847
                                        D.K.SINGH, J
                             ----------------------------------------
                               W.P.(C) No. 5199 of 2023
                           --------------------------------------------
                         Dated this the 23rd day of May, 2025

                                        JUDGMENT

The case has been taken in the revised call. No one from

both sides have put in appearance to press this writ petition in first call

as well as in revised call. It appears that the parties have lost interest

in prosecuting the writ petition. In view thereof, this writ petition is

hereby dismissed for non-prosecution. Interim order, if any, stands

vacated.

Sd/-

D.K.SINGH JUDGE

STB

2025:KER:35847 APPENDIX OF WP(C) 5199/2023

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE APPLICATION FORM DATED 22.07.2021 SUBMITTED BY THE PETITIONER FOR SELECTION AND APPOINTMENT TO THE POST OF ASSISTANT PROFESSOR (ENGLISH) IN THE 5TH RESPONDENT'S COLLEGE.

EXHIBIT P2 TRUE COPY OF THE LETTER NO.BJCSIC(M) 1107/2022/MISC. DATED 14.09.2022 ISSUED BY THE 5TH RESPONDENT TO SMT.ROSHINI C (THE PETITIONER) ON HER RTI APPLICATION DATED 29.08.2022.

EXHIBIT P3 TRUE COPY OF THE LETTER NO.BJCSIC(M)1107/2022"ISC(2) DATED 09.012023 ISSUED BY THE 5`H RESPONDENT TO THE PETITIONER ALONG WITH THE TABLE ATTACHED TO IT.

EXHIBIT P4 TRUE COPY OF THE STATEMENT SHOWING THE DETAILS OF MARKS GIVEN TO THE CANDIDATES FOR SHORTLISTING THEM FOR INTERVIEW.

EXHIBIT P5 TRUE COPY OF THE RANKED LIST DATED 16.11.2021 FOR SELECTION AND APPOINTMENT TO THE POST OF ASSISTANT PROFESSOR (ENGLISH) IN THE 5TH RESPONDENT COLLEGE

EXHIBIT P6 TRUE COPY OF THE WORK TITLED "GREEN SHADES OF FEMINITY: AN ECOFEMINISTIC STUDY OF SELECTED POEMS OF SUGATHAKUMARI AND KAMALA DAS" IN THE JOURNAL SMART MOVES JOURNAL IJELLH VOLUME 9 DATED

1.TAN.2021"

EXHIBIT P7 TRUE COPY OF THE RELEVANT PART OF THE NOTIFICATION DATED 14.06.2019 SHOWING THE LIST OF JOURNALS REMOVED FROM THE UGC CARE LIST

2025:KER:35847

EXHIBIT P8 TRUE COPY OF THE WORK TITLED "SEDUCTION OF INNOCENCE SKETCHING OF RACIST ELEMENTS IN ANIMATED CARTOONS" PUBLISHED IN THE JOURNAL "INTENATIONAL JOURNAL OF CREATIVE RESEARCH THOUGHTS (IJCRT) VOLUME 9. DATED 1 JAN.2021" BY THE 8TH RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE WORK TITLED "

MANIPULATION OF IGNORANCE: SKETCHING OF RACIST ELEMENTS IN ANIMATED FILMS " IN THE NAME OF JOVANA FRODE, RESEARCH SCHOLAR, MAHATMA GANDHI UNIVERSITY BY THE PETITIONER.

EXHIBIT P10 TINE COPY OF THE WORK TITLED "GREEN SHADES OF FEMINITY: AN ECOFEMINISTIC STUDY OF SELECTED POEMS OF SUGATHAKUMARI AND KAMALA DAS,BY JOVANA FRODE RESEARCH SCHOLAR, MAHATMA GANDHI UNIVERSITY PUBLISHED IN THE "INTEMATIONAL JOURNAL OF CREATIVE RESEARCH THOUGHTS (I]CRT)"

VOLUME 11, DATED 2ND FEBRUARY 2023.

RESPONDENT ANNEXURES

ANNEXURE R3(a) THE TRUE COPY OF THE UNIVERSITY ORDER NO.

5297/2022/UOK DATED 12.07.2022

ANNEXURE R3(b) THE TRUE COPY OF THE UNIVERSITY ORDER NO.ACFII/GENERAL/UGC-R-2018/2019 DATED 09.09.2021

PETITIONER EXHIBITS

EXHIBIT P11 A TRUE COPY OF THE ORDER NO.5207/2022/UOK DATED 12.07.2022 ISSUED BY THE 3RD RESPONDENT

RESPONDENT EXHIBITS

EXHIBIT R9 (b) TRUE COPY OF THE PUBLIC NOTICE DATED

2025:KER:35847 14.6.2019

EXHIBIT R9 (c) TRUE COPY OF THE PUBLIC NOTICE DATED 16.9.2019

EXHIBIT R9(a) TRUE COPY OF THE PUBLIC NOTICE DATED 28.11.2018

EXHIBIT R8 (a) TRUE COPY OF THE EMAIL DATED 03.03.2023 ISSUED BY THE 8TH RESPONDENT TO THE EDITOR FOR THE JOURNAL IJCRT

EXHIBIT R8 (b) TRUE COPY OF THE REPLY EMAIL DATED 06.03.2023 FROM THE EDITOR IN CHIEF OF THE JOURNAL IJCRT TO THE 8TH RESPONDENT THE THE TRAILING MAIL

PETITIONER EXHIBITS

EXHIBIT P16 A TRUE COPY OF THE STATEMENT PREPARED BY THE PETITIONER SHOWING THE FACTORS NEEDED FOR A PEER REVIEWED JOURNAL

EXHIBIT P17 A TRUE COPY OF THE WORK TITLED ' THE ECOCRITICAL STUDY OF SELECTED POEMS OF SUGATHAKUMARI AND KAMALA DAS: EXPLORING THE SHADES OF FEMININITY ' PUBLISHED BY LILLIAN DORES IN THE JOURNAL ( IJCRT )

EXHIBIT P18 A TRUE COPY OF THE CERTIFICATE ISSUED BY THE BOARD OF IJCRT TO LILLIAN DORES FOR PUBLISHING EXT P17

EXHIBIT P20 A COPY OF THE CERTIFICATE ISSUED BY IJCRT FOR THE WORK TITLED ' SOCIO-CULTURAL REFLECTIONS OF DIASPORIC SENSIBILITY: A STUDY OF KHALED HOSSEINI'S THE KITE RUNNER ' PUBLISHED IN IJCRT BY RITHIKA V R

EXHIBIT P21 A TRUE COPY OF THE CERTIFICATE ISSUED BY IJCRT FOR THE WORK TITLED ' MANIPULATION

2025:KER:35847 OF IGNORANCE: SKETCHING OF RACIST ELEMENTS IN ANIMATED FILMS' IN THE NAME OF JOVANA FRODE

EXHIBIT P19 A TRUE COPY OF THE WORK TITLED ' SOCIO-

CULTURAL REFLECTIONS OF DIASPORIC SENSIBILITY: A STUDY OF KHALED HOSSEINI'S THE KITE RUNNER ' PUBLISHED IN IJCRT BY RITHIKA V R

EXHIBIT P12 A TRUE COPY OF THE LETTER NO.F.NO.1- 165/2023(RIA) DATED 17.04.2023 ISSUED BY THE DEPUTY SECRETARY CPIO, UGC, NEW DELHI

EXHIBIT P13 TRUE COPY OF THE GUIDELINES ISSUED BY (COPE) COMMITTEE ON PUBLICATION ETHICS :

GUIDELINES ON GOOD PUBLICATION PRACTICE AS DOWNLOADED FROM THE LINK GIVEN IN EXT.P12

EXHIBIT P14 TRUE COPY OF THE STATUS OF THE PUBLICATION WITH REGISTRATION ID : IJCRT- 230823 (EXT.P8) WHICH CLEARLY SHOWS THAT PUBLICATION IS DONE WITHIN 1-2 DAYS

EXHIBIT P15 TRUE COPY OF THE SCREEN SHOT OF THE RELEVANT WEB PAGE OF THE IJCRT PUBLICATION

 
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