Kerala High Court
Vijayakumar P.B vs The State Of Kerala on 22 May, 2025
Author: K. Babu
Bench: K. Babu
2025:KER:35564
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
THURSDAY, THE 22ND DAY OF MAY 2025 / 1ST JYAISHTA, 1947
WP(C) NO. 9037 OF 2025
PETITIONER:
VIJAYAKUMAR P B
AGED 57 YEARS
S/O BHARGAWAN, HOUSE NUMBER 16, VIKASNAGAR,
PATTATHANAM, KOLLAM, PIN - 691021
BY ADVS.
C.RAJENDRAN
R.S.SREEVIDYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY DEPARTMENT OF LABOUR &
SKILLS (A) SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 691001
2 THE LABOUR COURT
KOLLAM, COLLECTORATE, KOLLAM., PIN - 691012
3 THE JOINT REGISTRAR
OFFICE OF THE JOINT REGISTRAR OF COOPERATIVE
GENERAL,CIVIL STATION PO, KOLLAM, PIN - 691012
4 THE ASSISTANT REGISTRAR
OFFICE OF THE COOPERATIVE SOCIETIES, ASSISTANT
REGISTRAR, GENERAL, KOLLAM CIVIL STATION, KOLLAM,
PIN - 691013
5 N.S. COOPERATIVE HOSPITAL LTD NO.16
VIKAS NAGAR, PATTATHANAM, KOLLAM REPRSENTED BY ITS
SECRETARY, PIN - 691021
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
2
6 THE SITE SUPERVISOR
N.S. COOPERATIVE HOSPITAL, NO.16, VIKAS NAGAR,
PATTATHANAM, KOLLAM, PIN - 691021
7 THE DISTRICT LABOUR OFFICER
3RD FLOOR, OFFICE OF THE DISTRICT LABOUR OFFICER,
CIVIL STATION, KOLLAM, PIN - 691012
BY ADVS.
K.SIJU
S.ABHILASH(K/001641/1995)
ANJANA KANNATH(K/939/2014)
SAFNA P.S.(K/1429/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.05.2025, ALONG WITH WP(C).42731/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
THURSDAY, THE 22ND DAY OF MAY 2025 / 1ST JYAISHTA, 1947
WP(C) NO. 42731 OF 2024
PETITIONER:
VIJAYAKUMAR P.B.,
AGED 57 YEARS
S/O.BARGHAVAN, RESIDING AT HOUSE NO. 16, VIKAS NAGAR,
PATTATHANAM, KOLLAM, PIN - 691021
BY ADVS.
C.RAJENDRAN
B.K.GOPALAKRISHNAN
R.S.SREEVIDYA
MANU M.
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, CO-OPERATIVE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 691001
2 THE REGISTRAR,
CO-OPERATIVE DEPARTMENT, OFFICE OF THE REGISTRAR OF
COOPERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM,
PIN - 695014
3 THE JOINT REGISTRAR,
OFFICE OF THE JOINT REGISTER OF CO-OPERATIVE
SOCIETIES GENERAL, CIVIL STATION PO, KOLLAM,
PIN - 691013
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
4
4 THE ASSISTANT REGISTRAR,
OFFICE OF THE CO-OPERATIVE SOCIETIES, ASSISTANT
REGISTRAR GENERAL KOLLAM, CIVIL STATION PO, KOLLAM,
PIN - 691013
5 N.S CO-OPERATIVE HOSPITAL LTD.16,
VIKAS NAGAR, PATTATHANAM, KOLLAM - REPRESENTED BY ITS
SECRETARY, PIN - 691021
6 KOLLAM DISTRICT'S CO-OPERATIVE HOSPITAL LTD.,
PALATHARA, KOLLAM, REPRESENTED BY ITS SECRETARY, PIN
- 691577
7 DISTRICT LABOUR OFFICER,
OFFICE OF THE DISTRICT LABOUR OFFICER, 3RD FLOOR,
CIVIL STATION PO KOLLAM, PIN - 691013
BY ADVS.
K.SIJU
S.ABHILASH(K/001641/1995)
ANJANA KANNATH(K/939/2014)
SAFNA P.S.(K/1429/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.05.2025, ALONG WITH WP(C).9037/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
5
K.BABU, J.
-------------------------------------------------------
W.P.(C) Nos. 42731 of 2024 and 9037 of 2025
--------------------------------------------------------
Dated this the 22nd day of May, 2025
JUDGMENT
The learned counsel for the petitioner submitted that the
petitioner is not pressing these Writ Petitions. The submission is
recorded.
The Writ Petitions are dismissed as not pressed.
Sd/-
K.BABU,
JUDGE
NM
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
APPENDIX OF WP(C) 9037/2025
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE PHOTOCOPY OF THE REQUEST SUBMITTED BY THE
PETITIONER BEFORE THE 5TH RESPONDENT DATED
18/11/2020
EXHIBIT P2 A TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER DATED 28/05/2021
EXHIBIT P3 A TRUE PHOTOCOPY OF THE STATEMENT FILED BY THE
PETITIONER DATED 09/03/2022
EXHIBIT P4 A TRUE PHOTOCOPY OF THE REPLY OF THE 4TH
RESPONDENT DATED 19/03/2022 ISSUED BY THE 4TH
RESPONDENT
EXHIBIT P5 A TRUE PHOTOCOPY OF THE LETTER OF THE 3RD
RESPONDENT DATED 27/05/2022
EXHIBIT P6 A TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE 3RD
RESPONDENT DATED 06/07/2023
EXHIBIT P7 A TRUE PHOTOCOPY OF THE NOTICE OF THE 7TH
RESPONDENT DATED 27/07/2023
EXHIBIT P8 A TRUE PHOTOCOPY OF THE NOTICE OF THE 7TH
RESPONDENT DATED 10/10/2023
EXHIBIT P9 A TRUE PHOTOCOPY OF THE ORDER OF THE 1ST
RESPONDENT DATED 06/01/2025
EXHIBIT P10 A TRUE PHOTOCOPY OF THE SUMMONS ISSUED BY THE
2ND RESPONDENT DATED 27/01/2025
WP(C) NOs. 9037 OF 2025 and 42731 OF 2024 2025:KER:35564
APPENDIX OF WP(C) 42731/2024
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE
PETITIONER TO THE 5TH RESPONDENT DATED 18/11/2020.
EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE
PETITIONER TO THE 6TH RESPONDENT DATED 28/05/2021
EXHIBIT A TRUE COPY OF THE ACKNOWLEDGMENT CARD WITH POSTAL
P2(A) RECEIPT
EXHIBIT P3 A TRUE COPY OF THE STATEMENT SUBMITTED BY THE
PETITIONER DATED 09/03/2022.
EXHIBIT P4 A TRUE COPY OF THE REPLY OF THE 4TH RESPONDENT
DATED 19/03/2022
EXHIBIT P5 A TRUE COPY OF THE LETTER OF THE 4TH RESPONDENT
DATED 25/07/2022
EXHIBIT P6 A TRUE COPY OF THE LETTER SUBMITTED BY THE
PETITIONER TO THE 3RD RESPONDENT DATED 25/05/2022
EXHIBIT P7 A TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT
DATED 12/12/2022
EXHIBIT P8 A TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT
DATED 24/06/2023
EXHIBIT P9 A TRUE COPY OF THE REPLY OF THE 3RD RESPONDENT
DATED 06/07/2023
EXHIBIT P10 A TRUE COPY OF THE NOTICE OF THE 7TH RESPONDENT
DATED 27/07/2023
EXHIBIT P11 A TRUE COPY OF THE NOTICE OF THE 7TH RESPONDENT
DATED 18/08/2023
EXHIBIT P12 A TRUE COPY OF THE NOTICE OF THE 7TH RESPONDENT
DATED 16/09/2023
EXHIBIT P13 A TRUE COPY OF THE NOTICES OF THE 7TH RESPONDENT
DATED 10/10/2023
