George Varghese Polakkattil vs Bhasuran
2025 Latest Caselaw 146 Ker

Kerala High Court

George Varghese Polakkattil vs Bhasuran on 9 May, 2025

OP(C)No.1114 of 2025                1


                                              2025:KER:33662
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  FRIDAY, THE 9TH DAY OF MAY 2025 / 19TH VAISAKHA, 1947

                       OP(C) NO. 1114 OF 2025

         AGAINST THE ORDER DATED 11.04.2025 IN OS NO.693 OF

2024 OF PRINCIPAL MUNSIFF COURT, CHERTHALA

PETITIONER

            GEORGE VARGHESE POLAKKATTIL
            AGED 57 YEARS
            S/O.LATE.P.P VARGHESE, POLAKKATTIL HOUSE,
            CMC-XXVIII, CHERTHALA, ALAPPUZHA DISTRICT, REP.
            BY HIS POWER OF ATTORNEY HOLDER, PHILIP
            VARGHESE, S/O.LATE VARGHESE, AGED 60 YEARS,
            17B2 STAR APARTMENT, VYMEETHI ROAD,
            THRIPUNITHURA, PIN - 682301


            BY ADVS.
            R.KRISHNAKUMAR (CHERTHALA)
            T.JAYAKRISHNAN




RESPONDENTS

     1      BHASURAN
            AGED 63 YEARS
            S/O.PARAMESWARAN, KUNNELVELY, WARD NO.VIII OF
            THAIKKATTUSSERI PANCHAYATH, MANAPPURAM P.O,
            CHERTHALA, PIN - 688558

     2      SALILA
            AGED 55 YEARS
            W/O.BHASURAN, KUNNELVELY, WARD NO.VIII OF
            THAIKKATTUSSERI PANCHAYATH, MANAPPURAM P.O,
            CHERTHALA, PIN - 688558
 OP(C)No.1114 of 2025                      2


                                                           2025:KER:33662
     3      CHANDRADASAN
            AGED 66 YEARS
            S/O.PARAMESWARAN, KUNNELVELY, WARD NO.VIII OF
            THAIKKATTUSSERI PANCHAYATH, MANAPPURAM P.O,
            CHERTHALA, PIN - 688558

     4      REMANAN
            AGED 61 YEARS
            S/O.PARAMESWARAN, KUNNELVELY, WARD NO.VIII OF
            THAIKKATTUSSERI PANCHAYATH, MANAPPURAM P.O,
            CHERTHALA, PIN - 688558

     5      C R VENU
            AGED 55 YEARS
            S/O.RAMAKRISHNAN, CHERUVALLIL, THIRUNALLOOR
            P.O, CHERTHALA, PIN - 688524


            BY ADVS.
            JOBY CYRIAC
            KURIAN K JOSE(K/001510/2019)



         THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.05.2025,     THE    COURT   ON   THE       SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP(C)No.1114 of 2025               3


                                               2025:KER:33662
                        JUDGMENT

=============

The learned counsel for petitioner submits that his

client is not intending to prosecute the matter further. This

submission is recorded. The Original Petition is dismissed as

not pressed.

Sd/-

SYAM KUMAR V.M. JUDGE

smm