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Rashid.M vs The Secretary
2025 Latest Caselaw 127 Ker

Citation : 2025 Latest Caselaw 127 Ker
Judgement Date : 9 May, 2025

Kerala High Court

Rashid.M vs The Secretary on 9 May, 2025

WP(C) NO. 17746 OF 2025
                                   1


                                                       2025:KER:33720
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

       FRIDAY, THE 9TH DAY OF MAY 2025 / 19TH VAISAKHA, 1947

                        WP(C) NO. 17746 OF 2025

PETITIONER/S:

          RASHID.M,
          AGED 42 YEARS
          S/O. KUNHAMMED, MANIYOTH HOUSE, PERUMUNDACHERY, ARUR,
          KAKKOTIL, KOZHIKODE DISTRICT., PIN - 673507


          BY ADV O.D.SIVADAS


RESPONDENT/S:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY, VATAKARA REGIONAL
          TRANSPORT OFFICE, , VATAKARA KOZHIKODE DISTRICT., PIN -
          673104



OTHER PRESENT:

          SRI RAJEEV JYOTHISH GEORGE, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.05.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17746 OF 2025
                                      2


                                                             2025:KER:33720


                     HARISANKAR V. MENON, J
            -------------------------------------------------------
                      WP(C) No. 17746 of 2025
           --------------------------------------------------------
              Dated this the 09th day of May 2025

                               JUDGMENT

The petitioner has filed the captioned writ petition,

pointing out that he has filed Ext.P3 application for interchange of

timing of services of his stage carriages bearing registration Nos.KL

05/AL 3699 and KL 18/AF 1215.

Having considered the averments in this writ petition and

the contentions raised, this writ petition would stand disposed of,

directing the respondent herein to consider and pass orders on

Ext.P3 application filed as above, as expeditiously as possible, at

any rate, within a period of four weeks from today, strictly in

accordance with law.

sd/-

HARISANKAR V. MENON

rkc JUDGE WP(C) NO. 17746 OF 2025

2025:KER:33720 APPENDIX OF WP(C) 17746/2025

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE TIMING ALLOTTED BY THE RESPONDENT AS PER PROCEEDINGS NO. C8/3178/09V DATED 30.07.2009 WITH RESPECT STAGE CARRIAGE BEARING NO. KL 05/AL 3699

Exhibit P2 THE TRUE COPY OF THE TIMING ALLOTTED BY THE RESPONDENT AS PER PROCEEDINGS NO. C4/2817/08V DATED 23.04.2009 WITH RESPECT STAGE CARRIAGE BEARING NO. KL 18/AF 1215

Exhibit P3 THE TRUE COPY OF THE REQUEST DATED 10.03.2025 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

 
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