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Divya D.S vs State Of Kerala
2025 Latest Caselaw 5484 Ker

Citation : 2025 Latest Caselaw 5484 Ker
Judgement Date : 25 March, 2025

Kerala High Court

Divya D.S vs State Of Kerala on 25 March, 2025

Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque, Murali Purushothaman
                                                    2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                    1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947

                         RP NO. 1276 OF 2024

         AGAINST   THE   JUDGMENT   DATED   10.10.2024   IN   OP(KAT)

NO.275 OF 2024 OF HIGH COURT OF KERALA

REVIEW PETITIONERS/PETITIONER:

     1      MANJU PAPPACHAN, AGED 42 YEARS, W/O. BIJU MON L.,
            RESIDING AT THONDUVILAYI, ABIYA VILLA, UMMANNOOR
            P.O., KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691
            520

     2      ATHIRA S.J., AGED 38 YEARS, W/O. AJEESH, RESIDING
            AT ATHIRA BHAVAN, KARAVOOR CHANNAKAMON, PUNALUR
            P.O., KOLLAM DISTRICT, PIN - 689 696


            BY ADVS.
            P.M.JOSEPH
            P.S.SAJEEV (CHIRAYIL)
            R.S.HARI KUMAR




RESPONDENTS/RESPONDENT:

     1      STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
            ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  2

     2     DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
           DEPARTMENT, VIKAS BHAVAN P.O.,
           THIRUVANANTHAPURAM, PIN - 695 033

     3     DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
           DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
           KOLLAM, PIN - 691 001

     4     KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
           ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
           695 004

     5     DISTRICT OFFICER, DISTRICT OFFICE, KERALA PUBLIC
           SERVICE COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691
           001

     6     SYAM S. RAJ, AGED 38 YEARS, S/O. SOMARAJAN L.,
           SYAM NIVAS, ELAMADU P.O., AMBALAMUKKU, KOLLAM
           DISTRICT, PIN - 691 539

     7     AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
           VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
           689 695

     8     ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
           JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
           KOLLAM, PIN - 691 015

     9     ASWATHY BABU, AGED 33 YEARS, D/O BABU G.,
           PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
           KOLLAM, PIN - 691 507

     0     AVANI A., AGED 32 YEARS, D/O. MANOHARAN,
           MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
           KARUNAGAPPALLY, KOLLAM, PIN - 690 546

    11     MITHRA, AGED 32 YEARS, D/O. RADHAKRISHNAPILLAI,
           MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
           PIN - 691 509

    12     RENJITHA R.K., AGED 34 YEARS, D/O. RAMESHAN D.,
           KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
           KOLLAM, PIN - 689 696
                                                   2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  3



    13     ANJU V.S., AGED 31 YEARS, D/O. VIJAYAKUMAR S.,
           PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538

    14     RAZEENA P.A., AGED 33 YEARS, D/O ABDULLA, ALTHAF
           ANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN - 691 538

    15     SHAREENA SHEREEF, AGED 32 YEARS, D/O. SHEREEF,
           KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
           - 691 508

    16     ANUJA RAMESH S., AGED 42 YEARS, D/O. RETNAKUMAR,
           KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
           691 333

    17     SRUTHI V.M., AGED 37 YEARS, D/O. MADHAVAN PILLAI,
           JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
           KOLLAM, PIN - 691 508

           SABEENA P ISMAIL GP
           P.C SASIDHARAN SC, KPSC


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025,     ALONG    WITH     RP.1299/2024,   1300/2024   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                    4


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947

                         RP NO. 1299 OF 2024

         AGAINST   THE   JUDGMENT   DATED   10.10.2024   IN   OP(KAT)

NO.259 OF 2024 OF HIGH COURT OF KERALA

REVIEW PETITIONER/PETITIONER:

            ANOOP KRISHNAN, AGED 33 YEARS, S/O.
            GOPALAKRISHNAN, RESIDING AT ANOOP VIHAR, EZHUKON
            P.O., EDAKKAIDOM NORTH, KOLLAM, KERALA, PIN - 691
            505


            BY ADVS.
            P.M.JOSEPH
            P.S.SAJEEV (CHIRAYIL)
            R.S.HARI KUMAR




RESPONDENTS/RESPONDENT:

     1      STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
            ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001

     2      DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
            DEPARTMENT, VIKAS BHAVAN P.O.,
            THIRUVANANTHAPURAM, PIN - 695 033
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  5



     3     DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
           DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
           KOLLAM, PIN - 691 001

     4     KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
           ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
           695 004

     5     DISTRICT OFFICER, KERALA PUBLIC SERVICE
           COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691 001

     6     SUJATHA R., AGED 37 YEARS, W/O. RAJESH KUMAR,
           RESIDING AT SREEGOUREESAM, VADUTHALA,
           PUTHENCHANTHA, CHAVARA, KOLLAM, KERALA, PIN - 691
           583

     7     JYOTHI B., AGED 33 YEARS, W/O. KRISHNANUNNI,
           RESIDING AT KULATHUVAYALIL PULIVILA VEEDU,
           PANDITHITTA, THALAVOOR P.O., KOLLAM, KERALA, PIN
           - 691 508

     8     MAYALEKSHMI T., AGED 36 YEARS, W/O. RATHEESH
           KUMAR, RESIDING AT THULASEEVILASOM,
           PADINJATTINKARA, KOTTARAKKARA, KOLLAM, KERALA,
           PIN - 691 506

     9     ARCHANA M., AGED 41 YEARS, W/O. ANILKUMAR,
           RESIDING AT MANKKATTUKIZHAKKATHIL, ARUNALLUR
           SOUTH P.O., THEVALAKKARA, KOLLAM, KERALA, PIN -
           690 538

     0     AMAIZE ISMAIL, AGED 36 YEARS, D/O ISMAIL,
           VAIDYARVEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA,
           PIN - 689 695

    11     ASHNA AMEER, AGED 41 YEARS, D/O AMEER HAMSA M.,
           JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
           KOLLAM, PIN - 691 015

    12     ASWATHY BABU, AGED 40 YEARS, D/O BABU G.,
           PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
           KOLLAM, PIN - 691 507
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  6



    13     AVANI A., AGED 39 YEARS, D/O MANOHARAN,
           MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
           KARUNAGAPPALLY, KOLLAM, PIN - 690 546

    14     MITHRA, AGED 39 YEARS, D/O RADHAKRISHNAPILLAI,
           MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
           PIN - 691 509

    15     RENJITHA R.K., AGED 41 YEARS, D/O RAMESHAN D.,
           KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
           KOLLAM, PIN - 689 696

    16     ANJU V.S., AGED 38 YEARS, D/O VIJAYAKUMAR S.,
           PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538

    17     RAZEENA P.A., AGED 50 YEARS, D/O ABDULLA,
           ALTHAFANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN -
           691 538

    18     SHAREENA SHEREEF, AGED 39 YEARS, D/O SHEREEF,
           KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
           - 691 508

    19     ANUJA RAMESH S., AGED 49 YEARS, D/O. RETNAKUMAR,
           KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
           691 333

     0     SRUTHI V.M., AGED 44 YEARS, D/O MADHAVAN PILLAI,
           JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
           KOLLAM, PIN - 691 508

           SABEENA P ISMAIL GP
           P.C SASIDHARAN SC, KPSC


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                    7


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947

                         RP NO. 1300 OF 2024

         AGAINST   THE   JUDGMENT   DATED   10.10.2024   IN   OP(KAT)

NO.205 OF 2024 OF HIGH COURT OF KERALA

REVIEW PETITIONER/PETITIONER:

            DIVYA D.S., AGED 40 YEARS, W/O. BIJU MON K.,
            RESIDING AT ASWATHY, PADINJATTINKARA, KOLLAM,
            KERALA, PIN - 691306, PIN - 691 306


            BY ADVS.
            P.M.JOSEPH
            P.S.SAJEEV (CHIRAYIL)
            R.S.HARI KUMAR




RESPONDENTS/RESPONDENT:

     1      STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
            ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001

     2      DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
            DEPARTMENT, VIKAS BHAVAN P.O.,
            THIRUVANANTHAPURAM, PIN - 695 033
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  8

     3     DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
           DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
           KOLLAM, PIN - 691 001

     4     KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
           ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
           695 004

     5     DISTRICT OFFICER, DISTRICT OFFICE, KERALA PUBLIC
           SERVICE COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691
           001

     6     AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
           VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
           689 695

     7     ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
           JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
           KOLLAM, PIN - 691 015

     8     ASWATHY BABU, AGED 33 YEARS, D/O. BABU G.,
           PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
           KOLLAM, PIN - 691 507

     9     AVANI A., AGED 32 YEARS, D/O MANOHARAN,
           MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
           KARUNAGAPPALLY, KOLLAM, PIN - 690 546

     0     MITHRA, AGED 32 YEARS, D/O RADHAKRISHNAPILLAI,
           MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
           PIN - 691 509

    11     RENJITHA R.K., AGED 34 YEARS, D/O RAMESHAN D.,
           KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
           KOLLAM, PIN - 689 696

    12     ANJU V.S., AGED 31 YEARS, D/O VIJAYAKUMAR S.,
           PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538

    13     RAZEENA P.A., AGED 43 YEARS, D/O ABDULLA,
           ALTHAFANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN -
           691 538
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  9

    14     SHAREENA SHEREEF, AGED 32 YEARS, D/O SHEREEF,
           KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
           - 691 508

    15     ANUJA RAMESH S., AGED 42 YEARS, D/O RETNAKUMAR,
           KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
           691 333




           BY ADVS.
           ADVOCATE GENERAL OFFICE KERALA
           SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL()
           T.S.SHYAM PRASANTH, GOVERNMENT PLEADER()
           SABEENA P. ISMAIL, GOVERNMENT PLEADER()



      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                    10


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947

                         RP NO. 1303 OF 2024

         AGAINST   THE   JUDGMENT   DATED   10.10.2024   IN   OP(KAT)

NO.277 OF 2024 OF HIGH COURT OF KERALA

REVIEW PETITIONER/PETITIONER:

            ARYA V.R., AGED 34 YEARS, D/O. S.K. VIJAYANATHAN
            PILLAI, RESIDING AT ‘THUSHARA',
            VADAKODUKARA P.O., KOLLAM, PIN - 691 557


            BY ADVS.
            P.M.JOSEPH
            P.S.SAJEEV (CHIRAYIL)
            R.S.HARI KUMAR




RESPONDENTS/RESPONDENT:

     1      STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
            ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001

     2      THE DIRECTOR OF ANIMAL HUSBANDRY, ANIMAL
            HUSBANDRY DIRECTORATE, VIKAS BHAVAN P.O.,
            THIRUVANANTHAPURAM, PIN - 695 033
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  11

     3     THE DISTRICT ANIMAL HUSBANDRY OFFICER, THE
           DISTRICT ANIMAL HUSBANDRY OFFICE, CIVIL STATION,
           KOLLAM, PIN - 691 001

     4     KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
           ITS' SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
           695 004

     5     THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
           COMMISSION, KOLLAM DISTRICT OFFICE, KANDAMUKKU,
           KOLLAM, PIN - 691 001

     6     RAJI V.R., AGED 35 YEARS, D/O. RAJAN NAIR,
           RESIDING AT MANGALATHU PUTHEN VEEDU, MALAYIL,
           VELIYAM P.O., KOLLAM, PIN - 691 540

     7     AJINSA M., AGED 38 YEARS, D/O. MUHAMMED KUNJU,
           RESIDING AT ‘THUNDUVILA VEEDU',
           VELICHILKALA P.O., KOLLAM, PIN - 691 573

     8     AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
           VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
           689 695

     9     ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
           JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
           KOLLAM, PIN - 691 015

     0     ASWATHY BABU, AGED 33 YEARS, D/O BABU G.,
           PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
           KOLLAM, PIN - 691 507

    11     AVANI A., AGED 32 YEARS, D/O. MANOHARAN,
           MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
           KARUNAGAPPALLY, KOLLAM, PIN - 690 546

    12     MITHRA, AGED 32 YEARS, D/O. RADHAKRISHNAPILLAI,
           MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
           PIN - 691 509

    13     RENJITHA R.K., AGED 34 YEARS, D/O. RAMESHAN D.,
           KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
           KOLLAM, PIN - 689 696
                                               2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  12



    14     ANJU V.S., AGED 31 YEARS, D/O. VIJAYAKUMAR S.,
           PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538

    15     RAZEENA P.A, AGED 33 YEARS, D/O ABDULLA, ALTHAF
           ANZIL, THALACHIRA, KOKKADU, KOLLAM., PIN - 691
           538

    16     SHAREENA SHEREEF, AGED 32 YEARS, D/O. SHEREEF,
           KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
           - 691 508

    17     ANUJA RAMESH S., AGED 42 YEARS, D/O. RETNAKUMAR,
           KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
           691 333

    18     SRUTHI V.M., AGED 37 YEARS, D/O. MADHAVAN PILLAI,
           JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
           KOLLAM, PIN - 691 508

           SABEENA P ISMAIL GP
           P.C SASIDHARAN SC, KPSC


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

                                  13




                            ORDER

[RP Nos.1276/2024, 1299/2024, 1300/2024, 1303/2024]

A. Muhamed Mustaque, J.

After hearing the learned counsel for the review

petitioners, we absolutely find that there is no scope for

reviewing the Judgment, and accordingly, the review petitions

stand dismissed.

A.MUHAMED MUSTAQUE JUDGE

MURALI PURUSHOTHAMAN JUDGE PR 2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

PETITIONER ANNEXURES

Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN O.P. (KAT) NO.275/2024 AND CONNECTED CASES DATED 10.10.2024.

Annexure-A2 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT DATED 15.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.

Annexure-A3 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.

Annexure-A2(i) FULL TEXT OF ANNEXURE-A2 STATEMENT FILED BY THE 2ND RESPONDENT DATED 15.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.

2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

PETITIONER ANNEXURES

Annexure-A1 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.

Annexure-A2 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.

2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

PETITIONER ANNEXURES

Annexure -A1 CERTIFIED COPY OF THE JUDGMENT IN O.P. (KAT) NO.205/2024 AND CONNECTED CASES DATED 10.10.2024 OF THIS HON'BLE COURT.

Annexure -A2 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.

Annexure-A3 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.

2025:KER:25398

R.P.Nos.1276, 1299, 1300 & 1303 of 2024

PETITIONER ANNEXURES

Annexure -A1 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.

Annexure-A2 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.

 
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