Citation : 2025 Latest Caselaw 5474 Ker
Judgement Date : 25 March, 2025
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947
RP NO. 1276 OF 2024
AGAINST THE JUDGMENT DATED 10.10.2024 IN OP(KAT)
NO.275 OF 2024 OF HIGH COURT OF KERALA
REVIEW PETITIONERS/PETITIONER:
1 MANJU PAPPACHAN, AGED 42 YEARS, W/O. BIJU MON L.,
RESIDING AT THONDUVILAYI, ABIYA VILLA, UMMANNOOR
P.O., KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691
520
2 ATHIRA S.J., AGED 38 YEARS, W/O. AJEESH, RESIDING
AT ATHIRA BHAVAN, KARAVOOR CHANNAKAMON, PUNALUR
P.O., KOLLAM DISTRICT, PIN - 689 696
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
RESPONDENTS/RESPONDENT:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
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R.P.Nos.1276, 1299, 1300 & 1303 of 2024
2
2 DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
DEPARTMENT, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695 033
3 DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
KOLLAM, PIN - 691 001
4 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
695 004
5 DISTRICT OFFICER, DISTRICT OFFICE, KERALA PUBLIC
SERVICE COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691
001
6 SYAM S. RAJ, AGED 38 YEARS, S/O. SOMARAJAN L.,
SYAM NIVAS, ELAMADU P.O., AMBALAMUKKU, KOLLAM
DISTRICT, PIN - 691 539
7 AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
689 695
8 ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
KOLLAM, PIN - 691 015
9 ASWATHY BABU, AGED 33 YEARS, D/O BABU G.,
PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
KOLLAM, PIN - 691 507
0 AVANI A., AGED 32 YEARS, D/O. MANOHARAN,
MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690 546
11 MITHRA, AGED 32 YEARS, D/O. RADHAKRISHNAPILLAI,
MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
PIN - 691 509
12 RENJITHA R.K., AGED 34 YEARS, D/O. RAMESHAN D.,
KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
KOLLAM, PIN - 689 696
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R.P.Nos.1276, 1299, 1300 & 1303 of 2024
3
13 ANJU V.S., AGED 31 YEARS, D/O. VIJAYAKUMAR S.,
PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538
14 RAZEENA P.A., AGED 33 YEARS, D/O ABDULLA, ALTHAF
ANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN - 691 538
15 SHAREENA SHEREEF, AGED 32 YEARS, D/O. SHEREEF,
KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
- 691 508
16 ANUJA RAMESH S., AGED 42 YEARS, D/O. RETNAKUMAR,
KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
691 333
17 SRUTHI V.M., AGED 37 YEARS, D/O. MADHAVAN PILLAI,
JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
KOLLAM, PIN - 691 508
SABEENA P ISMAIL GP
P.C SASIDHARAN SC, KPSC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1299/2024, 1300/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947
RP NO. 1299 OF 2024
AGAINST THE JUDGMENT DATED 10.10.2024 IN OP(KAT)
NO.259 OF 2024 OF HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:
ANOOP KRISHNAN, AGED 33 YEARS, S/O.
GOPALAKRISHNAN, RESIDING AT ANOOP VIHAR, EZHUKON
P.O., EDAKKAIDOM NORTH, KOLLAM, KERALA, PIN - 691
505
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
RESPONDENTS/RESPONDENT:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
2 DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
DEPARTMENT, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695 033
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
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3 DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
KOLLAM, PIN - 691 001
4 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
695 004
5 DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691 001
6 SUJATHA R., AGED 37 YEARS, W/O. RAJESH KUMAR,
RESIDING AT SREEGOUREESAM, VADUTHALA,
PUTHENCHANTHA, CHAVARA, KOLLAM, KERALA, PIN - 691
583
7 JYOTHI B., AGED 33 YEARS, W/O. KRISHNANUNNI,
RESIDING AT KULATHUVAYALIL PULIVILA VEEDU,
PANDITHITTA, THALAVOOR P.O., KOLLAM, KERALA, PIN
- 691 508
8 MAYALEKSHMI T., AGED 36 YEARS, W/O. RATHEESH
KUMAR, RESIDING AT THULASEEVILASOM,
PADINJATTINKARA, KOTTARAKKARA, KOLLAM, KERALA,
PIN - 691 506
9 ARCHANA M., AGED 41 YEARS, W/O. ANILKUMAR,
RESIDING AT MANKKATTUKIZHAKKATHIL, ARUNALLUR
SOUTH P.O., THEVALAKKARA, KOLLAM, KERALA, PIN -
690 538
0 AMAIZE ISMAIL, AGED 36 YEARS, D/O ISMAIL,
VAIDYARVEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA,
PIN - 689 695
11 ASHNA AMEER, AGED 41 YEARS, D/O AMEER HAMSA M.,
JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
KOLLAM, PIN - 691 015
12 ASWATHY BABU, AGED 40 YEARS, D/O BABU G.,
PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
KOLLAM, PIN - 691 507
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
6
13 AVANI A., AGED 39 YEARS, D/O MANOHARAN,
MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690 546
14 MITHRA, AGED 39 YEARS, D/O RADHAKRISHNAPILLAI,
MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
PIN - 691 509
15 RENJITHA R.K., AGED 41 YEARS, D/O RAMESHAN D.,
KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
KOLLAM, PIN - 689 696
16 ANJU V.S., AGED 38 YEARS, D/O VIJAYAKUMAR S.,
PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538
17 RAZEENA P.A., AGED 50 YEARS, D/O ABDULLA,
ALTHAFANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN -
691 538
18 SHAREENA SHEREEF, AGED 39 YEARS, D/O SHEREEF,
KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
- 691 508
19 ANUJA RAMESH S., AGED 49 YEARS, D/O. RETNAKUMAR,
KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
691 333
0 SRUTHI V.M., AGED 44 YEARS, D/O MADHAVAN PILLAI,
JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
KOLLAM, PIN - 691 508
SABEENA P ISMAIL GP
P.C SASIDHARAN SC, KPSC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947
RP NO. 1300 OF 2024
AGAINST THE JUDGMENT DATED 10.10.2024 IN OP(KAT)
NO.205 OF 2024 OF HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:
DIVYA D.S., AGED 40 YEARS, W/O. BIJU MON K.,
RESIDING AT ASWATHY, PADINJATTINKARA, KOLLAM,
KERALA, PIN - 691306, PIN - 691 306
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
RESPONDENTS/RESPONDENT:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
2 DIRECTOR, DIRECTORATE OF ANIMAL HUSBANDRY
DEPARTMENT, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695 033
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
8
3 DISTRICT ANIMAL HUSBANDRY OFFICER, OFFICE OF THE
DISTRICT ANIMAL HUSBANDRY OFFICE, COLLECTORATE,
KOLLAM, PIN - 691 001
4 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
695 004
5 DISTRICT OFFICER, DISTRICT OFFICE, KERALA PUBLIC
SERVICE COMMISSION, KANDAMUKKU, KOLLAM, PIN - 691
001
6 AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
689 695
7 ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
KOLLAM, PIN - 691 015
8 ASWATHY BABU, AGED 33 YEARS, D/O. BABU G.,
PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
KOLLAM, PIN - 691 507
9 AVANI A., AGED 32 YEARS, D/O MANOHARAN,
MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690 546
0 MITHRA, AGED 32 YEARS, D/O RADHAKRISHNAPILLAI,
MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
PIN - 691 509
11 RENJITHA R.K., AGED 34 YEARS, D/O RAMESHAN D.,
KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
KOLLAM, PIN - 689 696
12 ANJU V.S., AGED 31 YEARS, D/O VIJAYAKUMAR S.,
PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538
13 RAZEENA P.A., AGED 43 YEARS, D/O ABDULLA,
ALTHAFANZIL, THALACHIRA, KOKKADU, KOLLAM, PIN -
691 538
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R.P.Nos.1276, 1299, 1300 & 1303 of 2024
9
14 SHAREENA SHEREEF, AGED 32 YEARS, D/O SHEREEF,
KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
- 691 508
15 ANUJA RAMESH S., AGED 42 YEARS, D/O RETNAKUMAR,
KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
691 333
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL()
T.S.SHYAM PRASANTH, GOVERNMENT PLEADER()
SABEENA P. ISMAIL, GOVERNMENT PLEADER()
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
TUESDAY, THE 25TH DAY OF MARCH 2025 / 4TH CHAITHRA, 1947
RP NO. 1303 OF 2024
AGAINST THE JUDGMENT DATED 10.10.2024 IN OP(KAT)
NO.277 OF 2024 OF HIGH COURT OF KERALA
REVIEW PETITIONER/PETITIONER:
ARYA V.R., AGED 34 YEARS, D/O. S.K. VIJAYANATHAN
PILLAI, RESIDING AT ‘THUSHARA',
VADAKODUKARA P.O., KOLLAM, PIN - 691 557
BY ADVS.
P.M.JOSEPH
P.S.SAJEEV (CHIRAYIL)
R.S.HARI KUMAR
RESPONDENTS/RESPONDENT:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
2 THE DIRECTOR OF ANIMAL HUSBANDRY, ANIMAL
HUSBANDRY DIRECTORATE, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695 033
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
11
3 THE DISTRICT ANIMAL HUSBANDRY OFFICER, THE
DISTRICT ANIMAL HUSBANDRY OFFICE, CIVIL STATION,
KOLLAM, PIN - 691 001
4 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY
ITS' SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
695 004
5 THE DISTRICT OFFICER, KERALA PUBLIC SERVICE
COMMISSION, KOLLAM DISTRICT OFFICE, KANDAMUKKU,
KOLLAM, PIN - 691 001
6 RAJI V.R., AGED 35 YEARS, D/O. RAJAN NAIR,
RESIDING AT MANGALATHU PUTHEN VEEDU, MALAYIL,
VELIYAM P.O., KOLLAM, PIN - 691 540
7 AJINSA M., AGED 38 YEARS, D/O. MUHAMMED KUNJU,
RESIDING AT ‘THUNDUVILA VEEDU',
VELICHILKALA P.O., KOLLAM, PIN - 691 573
8 AMAIZE ISMAIL, AGED 29 YEARS, D/O ISMAIL, VAIDYAR
VEETTIL, NADUKKUNNU P.O., PATHANAMTHITTA, PIN -
689 695
9 ASHNA AMEER, AGED 34 YEARS, D/O AMEER HAMSA M.,
JAS MANZIL, ARNOOTTIMANGALAM, MANGAD P.O.,
KOLLAM, PIN - 691 015
0 ASWATHY BABU, AGED 33 YEARS, D/O BABU G.,
PARAVILA VEED, KOTTATHALA P.O., KOTTARAKKARA,
KOLLAM, PIN - 691 507
11 AVANI A., AGED 32 YEARS, D/O. MANOHARAN,
MAMBOZHIYIL VEEDU, KOTTAKKUPPURAM, CLAPPANA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690 546
12 MITHRA, AGED 32 YEARS, D/O. RADHAKRISHNAPILLAI,
MITHRALAYAM, VAKKANADU P.O., KAREEPRA, KOLLAM,
PIN - 691 509
13 RENJITHA R.K., AGED 34 YEARS, D/O. RAMESHAN D.,
KATTAYIL VEEDU, KARAVOOR P.O., PIRAVANTHOOR,
KOLLAM, PIN - 689 696
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
12
14 ANJU V.S., AGED 31 YEARS, D/O. VIJAYAKUMAR S.,
PANCHAJANYAM, THEVALAKARA, KOLLAM, PIN - 690 538
15 RAZEENA P.A, AGED 33 YEARS, D/O ABDULLA, ALTHAF
ANZIL, THALACHIRA, KOKKADU, KOLLAM., PIN - 691
538
16 SHAREENA SHEREEF, AGED 32 YEARS, D/O. SHEREEF,
KOTTAYIL VEEDU, KUNNIKODE, VILAKKUDI, KOLLAM, PIN
- 691 508
17 ANUJA RAMESH S., AGED 42 YEARS, D/O. RETNAKUMAR,
KARTHIKA, VENCHEMPU P.O., PUNALUR, KOLLAM, PIN -
691 333
18 SRUTHI V.M., AGED 37 YEARS, D/O. MADHAVAN PILLAI,
JYOTHIR BHAVAN, KUNNIKODE P.O., VILAKKUDI,
KOLLAM, PIN - 691 508
SABEENA P ISMAIL GP
P.C SASIDHARAN SC, KPSC
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
25.03.2025, ALONG WITH RP.1276/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
13
ORDER
[RP Nos.1276/2024, 1299/2024, 1300/2024, 1303/2024]
A. Muhamed Mustaque, J.
After hearing the learned counsel for the review
petitioners, we absolutely find that there is no scope for
reviewing the Judgment, and accordingly, the review petitions
stand dismissed.
A.MUHAMED MUSTAQUE JUDGE
MURALI PURUSHOTHAMAN JUDGE PR 2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
PETITIONER ANNEXURES
Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN O.P. (KAT) NO.275/2024 AND CONNECTED CASES DATED 10.10.2024.
Annexure-A2 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT DATED 15.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
Annexure-A3 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.
Annexure-A2(i) FULL TEXT OF ANNEXURE-A2 STATEMENT FILED BY THE 2ND RESPONDENT DATED 15.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
PETITIONER ANNEXURES
Annexure-A1 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
Annexure-A2 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
PETITIONER ANNEXURES
Annexure -A1 CERTIFIED COPY OF THE JUDGMENT IN O.P. (KAT) NO.205/2024 AND CONNECTED CASES DATED 10.10.2024 OF THIS HON'BLE COURT.
Annexure -A2 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
Annexure-A3 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.
2025:KER:25398
R.P.Nos.1276, 1299, 1300 & 1303 of 2024
PETITIONER ANNEXURES
Annexure -A1 TRUE COPY OF THE STATEMENT FILED BY THE 2ND RESPONDENT IN O.A. NO.1200/2020 DATED 14.02.2022 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM.
Annexure-A2 TRUE COPY OF THE RANKED LIST NO.453/2023/DOQ BROUGHT INTO FORCE W.E.F. 20.06.2023 PUBLISHED BY THE PSC.
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