Kerala High Court
Dhanya.M.L vs The Joint Registrar Of Co-Operative ... on 18 March, 2025
Author: D. K. Singh
Bench: D. K. Singh
WP(C) Nos.38899/2024, 38871/2024
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2025:KER:22946
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
TUESDAY, THE 18TH DAY OF MARCH 2025 / 27TH PHALGUNA, 1946
WP(C) NO. 38899 OF 2024
PETITIONER/S:
AMBILI DEEPTHI, AGED 41 YEARS
ACCOUNTANT, (UNDER ORDER OF SUSPENSION) PUTHOOR SERVICE CO-OPERATIVE
BANK LTD.NO. 1287, PUTHOOR.P.O, KOLLAM, RESIDING AT PITTANCHOODANVILA,
MARANADU.P.O, MARNADU EAST, KOLLAM, PIN - 691505
BY ADV P.C.SASIDHARAN
RESPONDENT/S:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
O/O THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOLLAM., PIN - 691001
2 PUTHOOR SERVICE CO-OPERATIVE BANK LTD.NO. 1287
PUTHOOR.P.O, KOLLAM, REPRESENTED BY ITS SECRETARY., PIN - 691507
3 THE MANAGING COMMITTEE
PUTHOOR SERVICE CO-OPERATIVE BANK LTD.NO. 1287, PUTHOOR.P. O, KOLLAM,
REPRESENTED BY ITS PRESIDENT., PIN - 691507
BY ADVS. P.N.MOHANAN
C.P.SABARI(K/973/2010)
AMRUTHA SURESH(K/000971/2016)
GILROY ROZARIO(K/399/2021)
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 18.03.2025, ALONG WITH
WP(C).38871/2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.38899/2024, 38871/2024
2
2025:KER:22946
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
TUESDAY, THE 18TH DAY OF MARCH 2025 / 27TH PHALGUNA, 1946
WP(C) NO. 38871 OF 2024
PETITIONER/S:
DHANYA.M.L, AGED 41 YEARS
SENIOR CLERK, (UNDER ORDER OF SUSPENSION) PUTHOOR SERVICE CO-OPERATIVE
BANK LTD.NO. 1287, PUTHOOR.P.O, KOLLAM, RESIDING AT RAVISADANAM,
CHERUPOIKA .P.O, KOLLAM, PIN - 691543
BY ADV P.C.SASIDHARAN
RESPONDENT/S:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
O/O THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOLLAM., PIN - 691001
2 PUTHOOR SERVICE CO-OPERATIVE BANK LTD.NO. 1287
PUTHOOR.P.O, KOLLAM, REPRESENTED BY ITS SECRETARY., PIN - 691507
3 THE MANAGING COMMITTEE
PUTHOOR SERVICE CO-OPERATIVE BANK LTD.NO. 1287, PUTHOOR.P.O, KOLLAM,
REPRESENTED BY ITS PRESIDENT., PIN - 691507
BY ADVS. P.N.MOHANAN
C.P.SABARI(K/973/2010)
AMRUTHA SURESH(K/000971/2016)
GILROY ROZARIO(K/399/2021)
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 18.03.2025, ALONG WITH
WP(C).38899/2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.38899/2024, 38871/2024
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2025:KER:22946
JUDGMENT
[WP(C) Nos.38899/2024, 38871/2024]
The writ petitions have been filed challenging the suspension order
in Ext.P1 passed by the Puthoor Service Co-operative Bank. The learned
Counsel for the petitioners submits that the petitioners have been
dismissed from service.
2. In view of the submission of the learned Counsel for the
petitioners that the petitioners have been dismissed from service,
nothing survives in these writ petitions, which are hereby dismissed as
infructuous. The petitioners may take recourse to the appropriate
remedy available to them against the punishment order and appellate
order.
Sd/-
D. K. SINGH
JUDGE
jjj
WP(C) Nos.38899/2024, 38871/2024
2025:KER:22946
APPENDIX OF WP(C) 38871/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE PROCEEDINGS NO. 90/23 DATED 12/06/2023
OF THE 3RD RESPONDENT
Exhibit P2 THE TRUE COPY OF THE REPORT DATED 25/10/2023 SUBMITTED BY
THE POLICE BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-
II, KOTTARAKKARA
RESPONDENT EXHIBITS
EXHIBIT R3(a) true copy of the dismissal order dated 21.01.2025 issued by the
Disciplinary Sub Committee to the petitioner, along with its English
translation
EXHIBIT R3(b) true copy of the appeal petition dated 29.1.2025 submitted by the
petitioner before the Managing Committee against the dismissal order
dated 21.01.2025
WP(C) Nos.38899/2024, 38871/2024
2025:KER:22946
APPENDIX OF WP(C) 38899/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE PROCEEDINGS NO. 90/23 DATED 12/06/2023
OF THE 3RD RESPONDENT
Exhibit P2 THE TRUE COPY OF THE REPORT DATED 25/10/2023 SUBMITTED BY
THE POLICE BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-
II, KOTTARAKKARA
RESPONDENT EXHIBITS
EXHIBIT R3(a) true copy of the dismissal order dated 21.1.2025 issued by the
Disciplinary Sub Committee to the petitioner, along with its English
translation
EXHIBIT R3(b) true copy of the appeal petition dated 29.1.2025 submitted by the
petitioner before the Managing Committee against the dismissal order
dated 21.01.2025
