Kerala High Court
Golden Enclave Residents Welfare ... vs George Kallarackal on 10 March, 2025
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TR.P(C) NOs.522 & 595 OF 2024
2025:KER:20000
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
TR.P.(C) NO.522 OF 2024
(AGAINST THE ORDER/JUDGMENT IN AS NO.161 OF 2019
OF ADDITIONAL DISTRICT COURT, KOTTAYAM)
PETITIONERS/APPELLANTS:
1 GOLDEN ENCLAVE RESIDENTS WELFARE ASSOCIATION
K. NO. 229/2011, GOLDEN ENCLAVE APARTMENTS,
MUTTAMBALAM P.O., KOTTAYAM, PIN - 686 004;
REPRESENTED BY ITS PRESIDENT, MATHEW CYRIAC, AGED 63 YEARS,
S/O. M.K. CYRIAC, RESIDING AT FLAT NO. 5A, G
OLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
MUTTAMBALAM VILLAGE, KOTTAYAM, PIN - 686 004
2 GOLDEN ENCLAVE RESIDENTS WELFARE ASSOCIATION
K. NO. 229/2011, GOLDEN ENCLAVE APARTMENTS,
MUTTAMBALAM P.O., KOTTAYAM, PIN - 686 004;
REPRESENTED BY ITS SECRETARY, P.K. PHILIP, AGED 83 YEARS,
S/O. LATE P.J. KAWMOS, RESIDING AT FLAT NO. 6D,
GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
MUTTAMBALAM VILLAGE, KOTTAYAM DISTRICT, PIN - 686 004
BY ADVS.
S.RANJIT (K/250/1999)
GOKUL DAS V.V.H.
RESPONDENTS/RESPONDENTS:
1 GEORGE KALLARACKAL, AGED 58 YEARS, S/O. DR.URMESE,
KALLARACKAL, 8C, GOLDERN ENCLAVE, MANGANAM KARA,
MUTTAMBALAM VILLAGE, KOTTAYAM TALUK,
KOTTAYAM DISTRICT, PIN - 686 004
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TR.P(C) NOs.522 & 595 OF 2024
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2 DR. JOE MATHEW KALLARACKAL, AGED 56 YEARS,
S/O. DR. URMESE KALLARACKAL, 8C, GOLDEN ENCLAVE,
MANGANAM KARA, MUTTAMBALAM VILLAGE, KOTTAYAM TALUK,
KOTTAYAM DISTRICT, PIN - 686 004
3 DR. LEO JOSE KALLARACKAL, AGED 51 YEARS,
S/O. URMESE KALLARACKAL, 8C, GOLDEN ENCLAVE,
MANGANAM KARA, MUTTAMBALAM VILLAGE, KOTTAYAM TALUK,
KOTTAYAM DISTRICT, PIN - 686 004
4 DR. URMESE KALLARACKAL, AGED 90 YEARS, S/O. KURUVILLA,
RESIDING AT 80C, GOLDEN ENCLAVE, MANGANAM KARA,
MUTTAMBALAM VILLAGE, KOTTAYAM TALUK,
KOTTAYAM DISTRICT, PIN - 686 004
5 GOLD LINE BUILDERS PVT. LTD., REPRESENTED BY ITS MANAGING
DIRECTOR, STANLY SCARIA, AGED 59 YEARS, S/O. K. L. SCARIA,
RESIDING AT KARIKKATTUPPARAMBIL HOUSE, MANGANAM KARA,
MUTTAMBALAM VILLAGE, MUTTAMBALAM P. O., NOW RESIDING AT 8D,
GOLDEN ENCLAVE, MANGANAM KARA, MUTTAMBALAM VILLAGE,
KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN - 686 004
6 ALEX MATHEW VELLAPPALLY, AGED 29 YEARS, S/O. MATHEW ALEX,
VELLAPPALLY RESIDING AT VELLAPPALLY HOUSE, PEROOR KARA,
PEROOR VILLAGE, KOTTAYAM TALUK,
KOTTAYAM DISTRICT, PIN - 686 637
BY ADVS.
MATHEW JOHN
ABY J AUGUSTINE(K/000302/2018)
THIS TRANSFER PETITION (CIVIL) HAS COME UP FOR ADMISSION ON 8.8.2024,
ALONG WITH Tr.P(C).595/2024, THE COURT ON 10.03.2025 DELIVERED THE
FOLLOWING:
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TR.P(C) NOs.522 & 595 OF 2024
2025:KER:20000
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
TR.P.(C) NO.595 OF 2024
(AGAINST THE ORDER/JUDGMENT IN AS NO.161 OF 2019
OF DISTRICT COURT & SESSIONS COURT, KOTTAYAM ARISING OUT OF THE
ORDER/JUDGMENT DATED IN OS NO.11 OF 2014 OF ASSISTANT SESSIONS
COURT/ADDITIONAL SUB COURT, KOTTAYAM)
PETITIONER:
DR. SANJAY MATHEW, AGED 48 YEARS, S/O. P.T. MATHEW,
8D GOLDEN ENCLAVE, MANGANAM KARA, MUTTAMBALAM P.O.,
MUTTAMBALAM VILLAGE, KOTTAYAM TALUK, KOTTAYAM, PIN - 686 004
BY ADVS.
P.R.VENKATESH
ASHA P.KURIAKOSE
LAKSHMI MEENAKSHI P.R.
RESPONDENTS/PLAINTIFFS & RESPONDENTS 1, 3, TO 6:
1 GOLDEN ENCLAVE RESIDENTS WELFARE ASSOCIATION,
K. NO. 229/2011, GOLDEN ENCLAVE APARTMENTS,
MUTTAMBALAM P.O., KOTTAYAM, REPRESENTED BY ITS PRESIDENT,
GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686 004
2 GOLDEN ENCLAVE RESIDENTS WELFARE ASSOCIATION,
K. NO. 229/2011, GOLDEN ENCLAVE APARTMENTS,
MUTTAMBALAM P.O., KOTTAYAM, REPRESENTED BY ITS SECRETARY,
GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
KOTTAYAM-686 004
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TR.P(C) NOs.522 & 595 OF 2024
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3 GEORGE KALLARACKAL, DR. URMESE KALLARACKAL, 8C,
GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686 004
4 DR. JOE MATHEW KALLARACKAL, S/O. DR. URMESE KALLARACKAL,
8C, GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686 004
5 DR. LEO JOSE KALLARACKAL, S/O. DR. URMESE KALLARACKAL,
8C, GOLDEN ENCLAVE APARTMENTS, MUTTAMBALAM P.O.,
KOTTAYAM., PIN - 686 004
6 DR.URMESE KALLARACKAL, S/O. KURUVILLA, RESIDING AT 8C,
GOLDEN ENCLAVE MANGANAM KARA, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686 004
7 GOLD LINE BUILDERS PVT. LTD., REPRESENTED BY
ITS MANAGING DIRECTOR STANLY SCARIA, AGED 49 YEARS,
S/O. K.L. SCCARIA, RESIDING AT KARIKKATTUP-ARAMBIL HOUSE,
MANGANAM KARA, MUTTAMBALAM VILLAGE, MUTTAMBALAM P.O.,
NOW RESIDING AT 8D GOLDEN ENCLAVE APARTMENTS,
MUTTAMBALAM P.O., KOTTAYAM., PIN - 686 004
8 ALEX MATHEW, VELLAPPALLY, AGED ABOUT 19 YEARS,
S/O. MATHEW ALEX, VELLAPPALLY RESIDING AT VELLAPPALLY HOUSE,
PEROOR KARA, PEROOR VILLAGE, KOTTAYAM TALUK,
KOTTAYAM, PIN - 686 637
BY ADVS.
S. RANJIT
MATHEW JOHN
GOKUL DAS V.V.H.(K/420-A/2005)
ABY J AUGUSTINE(K/000302/2018)
THIS TRANSFER PETITION (CIVIL) HAS COME UP FOR ADMISSION ON 9.9.2024,
ALONG WITH Tr.P(C).522/2024, THE COURT ON 10.03.2025, DELIVERED THE
FOLLOWING:
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TR.P(C) NOs.522 & 595 OF 2024
2025:KER:20000
ORDER
(Dated: 10th March, 2025)
[Tr.P(C) Nos.522/2024, 595/2024]
These transfer petitions are filed to withdraw and call for
A.S.No.161 of 2019 and A.S.No.121 of 2019 pending before the
Additional District Court-I, Kottayam, to this court. Originally, two
appeals were filed before this Court, as R.F.A. Nos.140 of 2020 and 217
of 2020. A.S.No.162 of 2019 and A.S.No.122 of 2019 were pending
before the Additional District Court-I, Kottayam. This Court by
judgment dated 19.06.2024, in Tr.P.(C) No.666 of 2021 and Tr.P.(C)
No.606 of 2021 has withdrawn the above cases and has transferred to
this court to hear R.F.A.Nos.140 of 2020 and 217 of 2020.
Therefore, these transfer petitions are allowed and A.S.No.161
of 2019 and A.S.No.121 of 2019 are withdrawn and transferred to this
TR.P(C) NOs.522 & 595 OF 2024
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Court to be tagged along with the above-mentioned R.F.As pending
before this court.
Sd/-
BASANT BALAJI,
JUDGE
ss
TR.P(C) NOs.522 & 595 OF 2024
2025:KER:20000
APPENDIX OF TR.P(C) 595/2024
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF ORDER DATED 19.06.2024 IN TR. P(C)
NOS. 606 AND 666 OF 2021 OF THIS HON'BLE COURT
Annexure 2 COPY OF A.S.161/2019 BEFORE THE DISTRICT COURT,
KOTTAYAM.
TR.P(C) NOs.522 & 595 OF 2024
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APPENDIX OF TR.P(C) 522/2024
PETITIONER ANNEXURES
Annexure - I TRUE COPY OF THE COMMON JUDGMENT DATED 05.04.2019
IN O.S. NO. 72/2013 AND O.S. NO. 11/2014 BEFORE
THE ADDITIONAL SUBORDINATE JUDGES COURT.
Annexure - II TRUE COPY OF THE COMMON ORDER DATED 19.06.2024 IN
TR.P.(C) NO. 606/2021 AND TR.P.(C) NO. 666/2021
BEFORE THIS HON'BLE COURT.
Annexure - III TRUE COPY OF THE APPLICATION FOR STAY FILED I.A.
NO. 1109/2019 IN A.S. NO. 121/2019 BEFORE THE
ADDITIONAL DISTRICT COURT - I, KOTTAYAM.
Annexure - IV TRUE COPY OF THE MEMORANDUM OF APPEAL IN A.S. NO.
161/2019 BEFORE THE ADDITIONAL DISTRICT COURT -
I, KOTTAYAM.
