Citation : 2025 Latest Caselaw 4870 Ker
Judgement Date : 7 March, 2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
Friday, the 7th day of March 2025 / 16th Phalguna, 1946
WA NO. 2166 OF 2024
AGAINST JUDGMENT DATED 18/12/2024 IN WP(C) 39534/2024 OF THIS COURT
APPELLANT(S)/PETITIONERS::
1. DR. JYOTHI K. NAIR AGED 31 YEARS D/O C. KUNJUKRISHNA PILLAI,
PERINGELIL PUTHENVEEDU, KARUKONE P.O., VELLARAMKULAM, ANCHAL,
KOLLAM, PIN - 691306
2. DR. SANA ROSE SUNNY AGED 31 YEARS D/O TESSY SUNNY, PARAVARA HOUSE,
SAHAKARNA ROAD, EDAPPALLY P.O., KOCHI, PIN - 682024
3. DR ANJALI A.S AGED 28 YEARS D/O SAJEEV B., THEKKADATHU
PADINJATTATHIL, MATHILIL P.O., KOLLAM, PIN - 691601
4. DR KAJINI REBECCA AGED 28 YEARS D/O CH SALEO MAO, RABUNAMAI VILLAGE,
P.O.MAO, SENAPATI DISTRICT, MANIPUR, PIN - 795150
5. DR ASWIN V AGED 30 YEARS S/O C. VIJAYAKUMAR, POURNAMI, H. NO. 126,
SNRA, VAZHAYILA, PALAM IN, KUDAPPANAKUNNU P.O., THIRUVANANTHAPURAM,
PIN - 695043
6. DR ZAYANA S AGED 31 YEARS D/O SHABUDDIN C., 'GEM' PUSHOPRAM ROAD,
ERANHIKKAL P.O., KOZHIKODE, PIN - 673303
7. DR BASILA S. BAVA AGED 32 YEARS D/O SALIM B., BAVA HOUSE, MANNADY
P.O., ADOOR, PATHANAMTHITTA, PIN - 691530
8. DR SHERMIA JAMES AGED 42 YEARS D/O JAMES P.K., PAREKATTIL HOUSE,
VANNAPURAM P.O., IDUKKI, PIN - 685607
9. DR DEVI RAJENDRAN AGED 29 YEARS D/O RAJENDRAN P.O., PATHIL CHIRA,
VIZYAMBHAGOM P.O., ALAPPUZHA, PIN - 688005
10. DR SUBHA T., AGED 28 YEARS D/O THIAGARAJAN P., 23A NARAYANAN STREET
EXTENSION, PERAMANUR P.O., SALEM, TAMIL NADU, PIN - 636007
11. DR PAWAN J. NATH AGED 29 YEARS S/O JITHENDRANATH K., KARUTHEDATH
HOUSE, ERENHOLI P.O., THALASSERY, KANNUR, PIN - 670107
12. DR DEVIPRIYA N.V. AGED 27 YEARS D/O VELAYUDHAN N.K., NAMBIDIPARAMBIL
HOUSE, RAMAPURAM ROAD, KATTAKAMPAL P.O., THRISSUR, PIN - 680544
13. DR NISA MARIA T., AGED 29 YEARS D/O K.C. THANKACHEN, KIDANGAYIL
HOUSE, MANNUTHY P.O., THRISSUR, PIN - 680651
14. DR GOKUL RAJ T. AGED 29 YEARS S/O THYAGARAJAN NAIR N., MANATHU
PUTHEN VEEDU, KIDANGANNUR P.O., MEZHUVELI, PATHANAMTHITTA, PIN -
689514
15. DR ANDOLIKA R AGED 27 YEARS D/O DR R. RAVI KANNAN, DEPARTMENT OF
GENERAL SURGERY, CACHAR CANCER HOSPITAL & RESEARCH CENTRE, MEHERPUR,
SILCHAR, ASSAM, PIN - 788018
16. DR PARVATHY J AGED 30 YEARS D/O DR C.S. KANNADAS, SBMRA-B 34,
'NANDANAM', BHAJANAMADOM ROAD, PEYAD P.O., THIRUVANANTHAPURAM, PIN -
695473
17. DR ASHA THOMAS AGED 40 YEARS D/O T.A. THOMAS, THADATHIL HOUSE,
KANAKAPALLAM P.O., ERUMELI, KOTTAYAM DISTRICT, PIN - 686509
18. DR HARIPRIYA N.S., AGED 30 YEARS D/O HARIRAJAN PILLAI V., HARITHA
SOBHANAM, PADA SOUTH, KARUNAGAPPALLY, KOLLAM, PIN - 690518
19. DR SYAM PRASAD B AGED 33 YEARS S/O S. BABU, 'SIVANANDANAM' KAIRALI
NAGAR-69(A), MANACAUD P.O., THIRUVANANTHAPURAM, PIN - 695009
20. DR. KIRAN MARIA JOHNY JOSEPH AGED 29 YEARS W/O JINCE JOY, MATTAN
HOUSE, VELLAPAD, PALA P.O., KOTTAYAM, PIN - 686575
21. DR NAVYA S. JOY AGED 29 YEARS D/O JOY THOMAS KALLUVILA, JOY BHAVAN,
PULAMON P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN - 691531
22. DR NIVYA THOMAS AGED 35 YEARS D/O V.S. THOMAS, VILLAN PLACKAL HOUSE,
KONIPADU P.O., MELUKAVUMATTOM, KOTTAYAM, PIN - 686652
23. DR NAJLA RAHMAN AGED 34 YEARS D/O. P. HIFSU RAHMAN, PARUVINGAL
HOUSE, EDAPPAL P.O., MALAPPURAM, PIN - 679576
24. DR AISWARYA G AGED 30 YEARS D/O N.GOPAKUMAR, SRA-04, SREE GANESH,
BHAGAVATHINADA P.O., BALARAMAPURAM, THIRUVANANTHAPURAM, PIN - 695501
25. DR VIMAL VISWANATH AGED 40 YEARS S/O VISWANATHAN A.R., VENGACHERRYIL
HOUSE, PARAMPUZHA P.O. (MUTTAMBALAM PART), KOTTAYAM DISTRICT, PIN -
686004
BY.ADV.SRI. GEORGE POONTHOTTAM (SR.), KAVYA VARMA M. M., NISHA GEORGE
RESPONDENT(S)/RESPONDENTS::
1. THE NATIONAL MEDICAL COMMISSION POCKET-14, SECTOR-8, DWARAKA, PHASE-
I, NEW DELHI, REPRESENTED BY ITS DIRECTOR, PIN - 110077
2. THE KERALA UNIVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE P.O.,
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN -
680592
3. THE CONTROLLER OF EXAMINATIONS THE KERALA UNIVERSITY OF HEALTH
SCIENCES, MEDICAL COLLEGE P.O., MULANKUNNATHUKAVU, THRISSUR, PIN -
680592
4. GOVERNMENT MEDICAL COLLEGE GANDHI NAGAR, KOTTAYAM, REPRESENTED BY
ITS PRINCIPAL, PIN - 686008
5. GOVERNMENT MEDICAL COLLEGE NEAR SAT HOSPITAL, MEDICAL COLLEGE
JUNCTION, CHALAKKUZHI, THIRUVANANTHAPURAM, KERALA, REPRESENTED BY
ITS PRINCIPAL, PIN - 695011
6. DR. SMCSI MEDICAL COLLEGE KARAKKONAM, PARASSALA VELLARADA ROAD,
KARAKONAM P.O, THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL, PIN
- 695504
7. MES ACADEMY OF MEDICAL SCIENCES VALANCHERY - NILAMBUR ROAD,
PALACHODE POST, MALAPARAMBA, PERINTHALMANNA, KOLATHUR, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679321
BY.ADV. K.S.PRENJITH KUMAR FOR R1
SENIOR ADVOCATE SRI.P.SREEKUMAR & ADV.BINNY THOMAS FOR R2 & R3
GOVERNMENT PLEADER FOR R4 & R5
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 18.12.2024 in W.P.(C) NO.39534
of 2024 passed by the Hon'ble Court and to allow the appellants, who are
having 751 days of attendance as required in Exhibit-P7, to register for
the Medical PG Degree Regular examinations, 2021 Admission, scheduled as
per Exhibit P13 notification, pending disposal of the Writ appeal.
This Writ appeal again coming on for orders along with connected
cases on 07/03/2025 upon perusing the appeal memorandum, and this court's
order dated 16/01/2025, the court on the same day passed the following:
AMIT RAWAL & K.V.JAYAKUMAR, JJ.
-----------------------------------------------
W.A.Nos.2158, 2159, 2164, 2166, 2167, 2176 & 2178
of 2024, 98 & 176 of 2025 W.P.(C)Nos.46688, 46727
& 46798 of 2024, and W.P.(C)Nos.81, 1135, 1304,
1361, 1375, 2649, 2738 & 2926 of 2025
-----------------------------------------------
Dated this the 07th day of March, 2025
ORDER
AMIT RAWAL, J.
We have been informed that all the appellants -
petitioners, who were eligible have, in pursuance of the
interim order of this Court, undertaken the examination of
respective courses and the result as per the statement of
Sri.Sreekumar, learned senior counsel assisted by Sri.Binny
Thomas, is likely to be declared on 12.03.2025. In this view of
the matter, we defer the hearing of all the writ appeals to
27.03.2025. It is made clear that declaration of the result
will be subject to the outcome of the pending writ appeals.
Sd/-
AMIT RAWAL JUDGE
Sd/-
K.V.JAYAKUMAR
nak JUDGE
07-03-2025 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!