Citation : 2025 Latest Caselaw 7218 Ker
Judgement Date : 26 June, 2025
WP(C) NO. 13694 OF 2023
1
2025:KER:46591
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 26TH DAY OF JUNE 2025 / 5TH ASHADHA, 1947
WP(C) NO. 13694 OF 2023
PETITIONERS:
1 ANSILABANU K
AGED 24 YEARS
W/O MAHAFOOS ROSHAN SAID LPST, ARATHILPARAMBA AMLP SCHOOL ,
PERUMANNA PO, KOZHIKODE-, PIN - 673019
2 AMRUTHA THOTTATHIL
AGED 24 YEARS
D/O K. VIJAYAN LPST, PAZHASSI EAST L P SCHOOL , URUVACHAL
(PO), MATTANNUR - KANNUR, PIN - 670702
3 NIDHUL S MANOHARAN
AGED 31 YEARS
S/O MANOHARAN T K LPST, IZZATHUL ISLAM MADRASSA LP SCHOOL,
PALLIKUNNU PO, KANNUR -, PIN - 670004
4 INSIYA K
AGED 33 YEARS
W/O MOHAMMED BASHEER P LPST, M M L P SCHOOL, CHALIYAM.
CHALIYAM (PO) KOZHIKODE, PIN - 673301
5 JAYALAKSHMI P S
AGED 35 YEARS
W/O SYAM A S LPST, ST GEORGE'S MIXED LPS, PANANGAD P O
THRISSUR, PIN - 680665
6 AKHILA.T,
AGED 36 YEARS
D/O. JAYAKRISHNAN.T, HST SANSKRIT, KALLADI ABDU HAJI HIGH
SCHOOL, KOTTOPADAM PO, MANNARKKAD, PALAKKAD -, PIN - 678583
7 NISHA K
AGED 33 YEARS
D/O GOPALAKRISHNAN, JUNIOR LANGUAGE TEACHER SANSKRIT,
KAVALAPPARA AUP SCHOOL, SHORNUR PO, PALAKKAD -, PIN - 679523
WP(C) NO. 13694 OF 2023
2
2025:KER:46591
BY ADVS.
SHRI.R.K.MURALEEDHARAN
SMT.ATHIRA A.MENON
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO GENERAL EDUCATION DEPARTMENT,
THIRUVANANTHAPURAM -, PIN - 695001
2 DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION, JAGATHI,
THIRUVANANTHAPURAM, PIN - 695014
3 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DISTRICT EDUCATIONAL OFFICE MANNARKKAD,
PALAKKAD -, PIN - 678582
4 ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, KOZHIKODE RURAL
KOZHIKODE -, PIN - 673004
5 ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, MATTANNUR, PIN
- 670702
6 ASSISITANT EDUCATIONAL OFFICER
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER, PAPPINISSERI,
KANNUR, PIN - 670562
7 ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE ASSISTANT EDUCATION OFFICER, FEROKE,
KOZHIKODE, PIN - 673631
8 ASSISTANT EDUCATIONAL OFFICER (KODUNGALLUR )
OFFICE OF THE ASSSISTANT EDUCATIONAL OFFICER, KODUNGALLUR,
THRISSUR, PIN - 680664
9 ASSISTANT EDUCATIONAL OFFICER SHORNUR
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER SHORNUR, SHORNUR
-2, PALAKKAD, PIN - 679122
SAROJINI K.K.-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.06.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 13694 OF 2023
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2025:KER:46591
JUDGMENT
Dated this the 26th day of June, 2025
The present writ petition has been filed by the petitioner
seeking the following prayers:
i) Issue a writ of mandamus or any other appropriate writ, order or direction, directing the respondent to issue staff fixation orders of the respective schools for the year 2021-22 based on the 6th working day report OR sanction the additional posts to approve the appointments of the petitioners in the schools based on the conditions attached to Ext.P24 by executing declaration by the Manager.
ii) Declare that the petitioners are entitled for approval of their appointments based on the increase of students strength in the respective schools during the academic year 2021-22.
iii) Issue such other orders, writ or directions as this Hon'ble Court may deem fit to grant;
iv) It is also prayed that this Hon'ble Court may be pleased to dispense with the production of the translation of vernacular documents produced in the writ petition.
We are in the academic session 2025-2026, and
therefore, there is no question of passing an order fixing the
staff for the academic session 2021-2022. The writ petition
has no relevance at this distance of time. Hence, the present
writ petition is hereby dismissed. Sd/-
D. K. SINGH
AP JUDGE
WP(C) NO. 13694 OF 2023
2025:KER:46591
APPENDIX OF WP(C) 13694/2023
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF
THE 1ST PETITIONER AS LPST DATED 01.11.2021 Exhibit-P2 TRUE COPY OF THE RELEVANT PAGES OF THE STAFF FIXATION ORDER NO. D.DIS.C/46071/2019 DATED 17.07.2019 ISSUED BY THE 4TH RESPONDENT Exhibit-P3 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF AM LP SCHOOL, ARATHILPARAMBA FOR THE ACADEMIC YEAR 2021-22 Exhibit-P4 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF THE 2ND PETITIONER AS LPST DATED 21.09.2021 Exhibit-P5 TRUE COPY OF THE RELEVANT PAGES OF THE STAFF FIXATION ORDER NO. D.DIS/F/48202/2019 DATED 17.07.2019 ISSUED BY THE 5TH RESPONDENT Exhibit-P5(a) TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF PAZHASSI EAST LP SCHOOL FOR THE ACADEMIC YEAR 2021-22 Exhibit-P6 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF THE 3RD PETITIONER AS LPST DATED 01.11.2021 Exhibit-P7 TRUE COPY OF THE STAFF FIXATION ORDER NO. D. DIS.
D/49136/2019 DATED 19.07.2019 OF THE YEAR 2019-20 ISSUED BY THE 6TH RESPONDENT Exhibit-P8 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF IZZATHUL ISLAM MADRASSA LP SCHOOL FOR THE ACADEMIC YEAR 2021-22 Exhibit-P9 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF THE 4TH PETITIONER AS LPST DATED 26.07.2021 Exhibit-P10 TRUE COPY OF THE RELEVANT PAGES OF THE STAFF FIXATION ORDER NO. D.DIS D/51395/2019 DATED 16.07.2019 ISSUED BY THE 7TH RESPONDENT Exhibit-P11 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF M M LP SCHOOL, CHALIYAM FOR THE ACADEMIC YEAR 2021-22 Exhibit-P12 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF THE 5TH PETITIONER AS LPST DATED 01.11.2021 Exhibit-P13 TRUE COPY OF THE STAFF FIXATION ORDER NO.
B/41163/2019 DATED 16.07.2019 ISSUED BY THE 8TH RESPONDENT Exhibit-P14 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF ST GEORGE MIXED LP SCHOOL FOR THE ACADEMIC YEAR 2021-22 Exhibit-P15 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 OF THE 6TH PETITIONER AS HST(SANSKRIT) DATED WP(C) NO. 13694 OF 2023
2025:KER:46591
15.07.2021 Exhibit-P16 TRUE COPY OF THE RELEVANT PAGES OF THE STAFF FIXATION ORDER NO. B3/43222/2019 DATED 14.08.2019 ISSUED BY THE 3RD RESPONDENT Exhibit-P17 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF KALLADI ABDU HAJI HIGH SCHOOL, KOTTOPADAM FOR THE ACADEMIC YEAR 2021-22 Exhibit-P18 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 DATED 24.11.2021 Exhibit-P19 TRUE COPY OF THE RELEVANT PAGES OF THE STAFF FIXATION ORDER NO. B/41540/2019 DATED 16.07.2019 ISSUED BY THE 9TH RESPONDENT Exhibit-P20 TRUE COPY OF THE RELEVANT PAGES OF THE 6TH WORKING DAY REPORT SUBMITTED BY THE HM OF KAVALAPPARA AUP SCHOOL FOR THE ACADEMIC YEAR 2021-22 Exhibit-P21 TRUE COPY OF THE GO(MS) NO. 28/2021/ G. EDN OF THE GOVERNMENT DATED 22.01.2021 Exhibit-P22 TRUE COPY OF THE GO(RT) NO. 3287/2021/ G.EDN OF THE GOVERNMENT DATED 06.07.2021 Exhibit-P23 TRUE COPY OF THE GO(P) NO. 29/2016/G.EDN ISSUED BY THE GOVERNMENT DATED 29.01.2016 Exhibit-P24 TRUE COPY OF THE GO(P) NO. 2/2023/G.EDN DATED 23.01.2023
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