Citation : 2025 Latest Caselaw 278 Ker
Judgement Date : 3 June, 2025
2025:KER:38557
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 19369 OF 2025
PETITIONERS:
1 SHAROOQ MOHAMMED
AGED 27 YEARS
, S/O A SHANAVAS, VILLA NO. 30, STAR ENCLAVE,
EDAPALLY, KANAYANNUR, ERNAKULAM, PIN - 682024
2 ALEENA JERALD
AGED 26 YEARS
D/O JERALD MANUEL MASCRENE, AMAR SAMRAT APARTMENT,
PULLEPADY-KATHRIKADAVU ROAD, NEAR PULLEPADY TOLL BOOTH,
KALOOR, ERNAKULAM, KERALA, PIN - 682017
3 AFIN S MOHAN
AGED 26 YEARS
S/O JAYAMOHANAN, PADAPPARAKALVILA,
KAMALAVILASAM BUNGALOW, ERICHALLOOR,
PLAMOOTTUKKADA P.O., KARODE, KULATHOOR, PLAMOOTTUKADA,
THIRUVANANTHAPURAM, KERALA, PIN - 695122
4 ANU MARIS P B
AGED 26 YEARS
D/O BENNY P J, PAYYAPPILLY, THURUTHIPURAM P.O.,
PUTHENVELIKKARA, ERNAKULAM, PARAVUR,
KERALA, PIN - 680667
5 ANAGHAMOL P.H
AGED 26 YEARS
D/O HARILAL P, PARAKKATTU, KARIPPADOM P.O.,
PARACKAL, VELLOOR, KOTTAYAM, PIN - 686606
6 LETTISHYA DOMINIC
AGED 27 YEARS
D/O DOMINIC FERNANDEZ, TC 44/688/1,
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SABARIYAN PALLI LANE, VALIYATHURA,
THIRUVANANTHAPURAM, PIN - 695008
7 DIL DIL DINESH
AGED 26 YEARS
D/O A B DINESAN, ADAYATTU HOUSE, ORANGE VILLA,
MANNAM P.O., N PARAVUR, ERNAKULAM,
KERALA, PIN - 683520
8 KASHMIRA MADHUSUDHANAN MENON
AGED 27 YEARS
D/O MADHUSUDHANAN MENON, CONFIDENT GEMINI FLAT
903, PACHAKULAM, ARANATTUKARA P.O.,
THRISSUR, PIN - 680618
9 VYSALI METHASSERY VISWAN
AGED 26 YEARS
D/O VISWAN M V, 11/332-A, METHASSERY HOUSE,
PAVANA LANE, JIYADH POLLUTION TESTING CENTRE,
NEAR ABAD NUCLEUS MALL, MARADU, ERNAKULAM,
KERALA, PIN - 682304
10 ARATHI S PRAKASH
AGED 28 YEARS
D/O SATHIA PRAKASH, ONAT, PATTANAM, VADAKKEKARA
(PART), ERNAKULAM, KERALA, PIN - 683522
11 BAAJISHA SALIM
AGED 28 YEARS
D/O K.M. SALIM, KADAVIL HOUSE, CHAKKUNGAL ROAD,
PALARIVATTOM, ERNAKULAM, PIN - 682025
12 POOJA JOSHY
AGED 27 YEARS
D/O JOSHY, 20/525 MURIKKUMTHARA HOUSE, SDPY ROAD,
PALLURUTHY, ERNAKULAM, PIN - 682006
13 ELNA M. JOY
AGED 26 YEARS
D/O JOY D.M., MADAVANAKKAD, KAITHARAM, ERNAKULAM,
PIN - 683519
14 LINTO THOMAS
AGED 25 YEARS
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D/O THOMAS JOHN, JOHNS COTTAGE, KARIMULACKAL,
KOMALLOOR P.O., CHUNAKKARA, ALAPPUZHA, KERALA,
PIN - 690505
15 RUTH ROY MATHEWS
AGED 25 YEARS
D/O MATHEW P MATHEWS, PANIKENTATHU HOUSE,
KUMBAZHA P.O., PATHANAMTHITTA (PART),
PATHANAMTHITTA, KERALA, PIN - 689653
16 MUHAMMED JEFIN SHARTHAJ
AGED 28 YEARS
S/O RASHEED MANNATTERY, MANNATTERY HOUSE,
ORAVIL POST, ULLIYERI, KOZHIKODE, KERALA,
PIN - 673614
17 NIKITHA BENNY
AGED 26 YEARS
D/O BENNY CHERIAN, PANICHIYIL HOUSE,
KELAKAM P.O., KELAKAM, KANNUR, PIN - 670674
18 ANJANA SAJI
AGED 25 YEARS
D/O SAJI JOSEPH, MANTHURUTHY P.O., KARUKACHAL,
KOTTAYAM, KERALA, PIN - 686540
19 MUHAMMED FAWAS SHERIEF
AGED 27 YEARS
S/O SHERIEF K.A., KALARIPARAMBIL HOUSE,
CHIRAYAM, KARUMALLOOR, PANAIKULAM, ERNAKULAM,
KERALA, PIN - 683511
20 ADARSH ANILKUMAR P
AGED 28 YEARS
S/O ANILKUMAR P, PALOLLATHIL, UTHUKKUMMAL,
KALLIKKANDY P.O., THRIPPANGOTTUR, KALLIKANDY,
KANNUR, KERALA, PIN - 670693
21 ELNA ELIAS
AGED 26 YEARS
D/O ELIAS, OONNUKALLUNKAL HOUSE,
MANNAMANGALAM, THRISSUR, PIN - 680014
22 STANCY MOL TITUS
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AGED 27 YEARS
D/O TITUS BABY, KUNNUMPURATHU HOUSE,
EZHALLOOR, THODUPUZHA, KUMARAMANGALAM, IDUKKI,
KERALA, PIN - 685605
23 NAVANEETH KRISHNAN K R
AGED 28 YEARS
S/O GOPALAKRISHNAN T, ADITHYA, STREET NO 2,
KUMARAPURAM SCHOOL, VENKETESWARA COLONY,
KALPATHY, PALAKKAD, KERALA, PIN - 678011
24 RUKSANA NOUSHAD
AGED 26 YEARS
D/O ABDUL NOUSHAD, VELIYAKULANGARA,
KOTTAMKULANGAM WARD, ARYAD SOUTH (PART),
AVALUKKUNNU, ALAPPUZHA, KERALA, PIN - 688006
25 MARIYA SIJU
AGED 25 YEARS
D/O SIJU M G, MECHERIKIZHAKKETHIL HOUSE,
CHUNGAKKUNNU P.O., KOTTIYOOR, KANNUR,
KERALA, PIN - 670651
26 EIBAL SEIBY
AGED 27 YEARS
S/O SEIBY C KURIAN, CHERIYALII, NECHOOR KADAV,
PIRAVOM, ERNAKULAM, KERALA, PIN - 686664
27 ALFIYA NADHEER
AGED 26 YEARS
D/O NADHEER PUTHUPARAMBIL, MUKKATTUPADI,
THRIKODITHANAM P.O., KOTTAMURICKAL, KOTTAYAM,
KERALA, PIN - 686105
28 AKBERSHAH NOUSHAD
AGED 26 YEARS
S/O NOUSHAD P M, PADATHAN HOUSE, VEMBILLY P.O.,
KUNNATHUNAD, KUMARAPURAM, ERNAKULAM,
KERALA, PIN - 683565
29 ASWANI SASEENDRAN
AGED 27 YEARS
D/O SASEENDRAN, VAISHNAVAM, THAMALLACKAL,
KUMARAPURAM, ALAPPUZHA, KERALA, PIN - 690548
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30 ANSA MARIYA JOSE
AGED 27 YEARS
PADINJARAKATHU, PERAMANGALAM, KALOOR, ENANALLOOR,
ERNAKULAM, KERALA, PIN - 686668
31 MANISHA MANOHARAN
AGED 27 YEARS
D/O MANOHARAN, MANU BHAVAN, ATHIRUMKAI P.O.,
KOODAI, PATHANAMTHITTA, KERALA, PIN - 689693
32 AFSAL K
AGED 27 YEARS
S/O ABOOBACKER K, KOTTAYIL, MINARVA PADI,
NILAMBUR P.O., MALAPPURAM, KERALA, PIN - 679329
33 NANDAKUMAR K S
AGED 27 YEARS
S/O SUDHAKARAN K V, KADUKKAPILLY HOUSE,
KUZHUR P.O., THUMBARASSERY, KUZHUR, KAKKULISSERY,
THRISSUR, KERALA, PIN - 680734
34 CLAUDIA KALYANI MOHAN
AGED 28 YEARS
D/O JAINAMMA MOHANDAS, MUPPIRIKUZHIMALA,
KOTTAMURICKAL P.O., THRIKKODITHANAM,
KOTTAMURICKAL, KOTTAYAM, CHANGANASSERY,
KERALA, PIN - 686105
35 ALKA ELIZABETH ROY
AGED 25 YEARS
D/O ROYMON DANIEL, PULHENVILA KIZHAKKETHIL,
GANDHI JUNCTION, KOODAL, PATHANAMTHITTA,
KERALA, PIN - 689693
36 MARIAM ACHU NINAN
AGED 27 YEARS
D/O VARGHESE NINAN, THENGIL MALAYIL HOUSE,
CHENGANNUR, ALAPPUZHA, PIN - 689508
37 JESNA JOLLY VARGHESE
AGED 27 YEARS
C/O JOLLY VARGHESE, VITHAYATHIL HOUSE, THOPPIL
DESIYAKAVALA ROAD, MARY QUEEN CHURCH, THRIKKAKARA
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NORTH, ERNAKULAM, KERALA, PIN - 682021
38 AFTHAB ASHIK
AGED 25 YEARS
S/O ASHIK HAMSA, ASHIK MANZIL, ERAMALLOOR,
EZHUPUNNA, ALAPPUZHA, KERALA, PIN - 688537
39 MOHAMMED SABIK C P
AGED 30 YEARS
S/O SHAJAHAN C P, CHANAPPARAMBIL, VIDYA NAGAR,
NANNAMBRA, KODINHI, MALAPPURAM, KERALA -,
PIN - 676309
40 EMIL TOM JOSEPH
AGED 27 YEARS
S/O JOSEPH V T, VALIAPARAMBIL - EBENEZER,
CHENGALAM SOUTH, KOTTAYAM, KERALA, PIN - 686022
41 MUHAMMED ASHIK A K
AGED 26 YEARS
S/O YOUSAF, ALIKKAL HOUSE, KAYILIAD, CHALAVARA,
PALAKKAD, KERALA, PIN - 679122
42 NIZAM C KAIZ
AGED 25 YEARS
S/O C M KAIZ, 10 1215A C MANSION, DHARMASALA
ROAD, AMARAVATHI, KOCHI, ERNAKULAM,
KERALA, PIN - 682001
43 JOHNS P GEORGE
AGED 26 YEARS
C/O GEORGE P JOHN, PAZHAYAPARAMBIL HOUSE,
22ND MILES, MANJERI P.O., MANJERI, MALAPPURAM,
KERALA, PIN - 676121
44 THASLI S
AGED 25 YEARS
D/O SALIM H, MALLASSERIL, THEKKEMURI,
SOORANAD NORTH P.O., SOORANAD NORTH, KOLLAM,
KERALA, PIN - 690561
45 DEEPAK MATHEW,
AGED 25 YEARS
PALACKAL, THERTHALLY, THIMIRI, P.O. ALAKODE,
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KANNUR, KERALA -, PIN - 670571
46 SANDRA B JAYAN,
AGED 26 YEARS
D/O K R SALJAYAN, CHAITHRABHAVANA, CMC 17,
CHERTHALA NORTH, ALAPPUZHA, KERALA, PIN - 688524
47 SRUTHI SHAJI
AGED 26 YEARS
D/O K R SHAJI, KULATHINMATTAKKAL, PARUMALA P.O.,
THIRUVALLA, KADAPRA, PATHANAMTHITTA,
KERALA , PIN - 689626
48 RAJI CHANDRAN
AGED 27 YEARS
W/O SAJAN THOMAS, KARIYILPUTHENPARAMBIL,
MADAPPALLY P.O., CHANGANASSERY,
KERALA , PIN - 686546
49 NEELIMA H DAS
AGED 30 YEARS
D/O DEVADASAN, CHOORAKKATTIL, P.O. ALANALLUR,
PALAKKAD, KERALA -, PIN - 678601
50 MANSOOR M A
AGED 28 YEARS
S/O M S AKBER, MUNDETH HOUSE, EDAVOOR,
KUNNATHUNAD, ERNAKULAM -, PIN - 683544
51 HARSHA NAIR HARIKUMAR
AGED 27 YEARS
D/O HARIKUMAR VR, LAKSHMI BHAVANAM,
MALAYALAPUZHA, PATHANAMTHITTA, MALAYALAPUZHA
THAZHAM, KERALA -, PIN - 689666
52 ARYA LEKSHMI K S,
AGED 26 YEARS
D/O K P SREEKUMAR, M P NAGAR, OLAKETTIYAMBALAM
P.O., MAVELIKARA, PERUNGALA VILLAGE, THEKKEKARA,
ALAPPUZHA, KERALA, PIN - 690510
53 JAISON JOSEPH
AGED 27 YEARS
MEENACHIL, ARUNAPURAM P.O., PALA,
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KOTTAYAM, PIN - 686574
54 AGNAY K P
AGED 26 YEARS
S/O PRAMODKUMAR K B, KOZHUPPAMADATHIL HOUSE,
PERAKAM, CHAVAKKAD, THRISSUR, KERALA,
PIN - 680506
55 HILAL MUHAMMED
AGED 25 YEARS
S/O HILAL MANZIL, PADINJATTAM KIZHAKKU,
SOORANAD NORTH, SOORANAD SOUTH, KOLLAM, KERALA,
PIN - 690522
56 VINU ALIAS
AGED 26 YEARS
S/O ALIAS T G, THEKKANATH, POICKATTUSSERY,
CHENGAMANAD P.O., NEDUMBASSERY VILLAGE,
KUNNUKARA, ERNAKULAM, PIN - 683578
57 K.S. DEVANARAYANAN NAMBOODIRI
AGED 25 YEARS
S/O MOHANAN K.E., SUDARSANAM, EDAYAR, KOLAYAD,
KANNAVAM, KANNUR, PIN - 670650
58 SIMIK THOMAS
AGED 26 YEARS
S/O THOMAS, MAMBILLY HOUSE, ASHTAMICHIRA P.O.,
PULLYILAKUNNU, THRISSUR, PIN - 680731
59 PRAJU A K
AGED 30 YEARS
S/O PRAKASHAN ALANCHERY KIZHAKKEDATH, KUNNIKKAL,
KAVILTHAZHAM 23/123/1, VALAYANAD P.O., KONMERI,
MANKAVU S.O., MANKAVU, KOZHIKODE,
KERALA , PIN - 673007
60 SAJAD MUHAMMED
AGED 26 YEARS
S/O ARIFA, NAJEERA MANZIL, PANAPPETTY,
SASTHAMKOTTA, KOLLAM , PIN - 690520
61 PRISCILLA JOSE
AGED 25 YEARS
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D/O JOSE V T, VALLYAVEETTIL HOUSE, ELANTHOOR
P.O., PATHANAMTHITTA, KERALA , PIN - 689643
62 IRIN VINCENT
AGED 25 YEARS
D/O P P VINCENT, PAREKKATTIL, PARAKKADAVU,
ERNAKULAM, KERALA, PIN - 683579
63 GANA PRADEEP,
AGED 27 YEARS
D/O K PRADEEPKUMAR, MELUHA, EDAVELIKKAL,
KOLARI P.O., KOLARI, KANNUR, KERALA, PIN - 670702
64 SIBI S RAJ
AGED 26 YEARS
D/O SABURAJ, KALAVAMBARA, KOTTAPPURAM,
KOTTAPPURAM P.O., KODUNGALLUR, THRISSUR,
KERALA, PIN - 680664
65 URMILA RAMAN
AGED 27 YEARS
D/O RAMAN E V, ELUKKARAN HOUSE, THIRUVALLOR,
NEAR KUNNEL CHURCH, ALANGAD P.O., KARUMALLOOR,
ERNAKULAM, KERALA, PIN - 683511
66 ASHWATHI AJITH A
AGED 27 YEARS
D/O AJITH KUMAR MELOTH, ASHWATHI, THOLIYAT,
KUTTIKOL P.O., KUTTIKOLE, KASARAGOD,
KERALA, PIN - 671541
67 FARHAN VARIKODEN
AGED 29 YEARS
S/O BEERANKUTTY, VARIKODEN HOUSE, POOVANCHINA,
KURUMBATHUR, MALAPPURAM, KERALA, PIN - 676552
68 SUMAYYA R A
AGED 30 YEARS
D/O AMEER ALI M R, RAYAM MARAKKAR VEETTIL,
IRINGAPPURAM, GURUVAYOOR, IRINGAPPURAM P.O.,
THRISSUR, CHAVAKKAD, KERALA -, PIN - 680506
69 ROSEMOL SHAJI,
AGED 27 YEARS
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D/O K A SHAJI, KANJITHARA HOUSE, K KUNNU, MELOOR,
THRISSUR, PIN - 680311
70 MINNU K PAUL
AGED 30 YEARS
W/O ARUN KATTAKAYAM JOY, KATTAKKAYAM HOUSE,
KARIMKUNNAM P.O., NELLAPPARA, KARIMKUNNAM,
IDUKKI, KERALA, PIN - 685586
71 MEGHA SURESH
AGED 26 YEARS
D/O SURESH KUMAR G, KANJIKAL HOUSE, PULIMEL,
PATTOOR, NOORNAD, ALAPPUZHA, KERALA, PIN - 690529
72 NANDANA S
AGED 26 YEARS
D/O SATHISHAN, CHATTUPADATH HOUSE, JAWAHAR ROAD,
ALUVA, ERNAKULAM, KERALA, PIN - 683101
73 ALISHA N ASHRAF
AGED 26 YEARS
D/O ASHRAF NALAKATH MOHAMMED, NALAKATH,
KAITHAVALAPPA ROAD, TIRUR P.O., TIRUR,
MALAPPURAM, KERALA, PIN - 676101
74 DEEPTI WILSON,
AGED 25 YEARS
D/O JOHN WILSON, PONMANDIRAM, NELLIKALA P.O.,
MALLAPUZHASSERY, ELANTHUR, PATHANAMTHITTA,
PIN - 689643
75 MUHAMMED IQBAL KAREEM
AGED 26 YEARS
S/O C P KAREEM, CHITTETHUKUDY, PANIPRA P.O.,
KOTHAMANGALAM, THRIKKARIYOOR, ERNAKULAM,
KERALA, PIN - 686692
76 ARJUN CHANDRAN
AGED 27 YEARS
S/O C G JAYACHANDRAN, JYOTHSNA HOUSE,
MADATHIPARAMBU, NEAR MOSQUE, CHERPULASSERY,
PALAKKAD, KERALA, PIN - 679503
77 HYDER NIHAL V P
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AGED 27 YEARS
S/O NAUSHAD V P, VALIYAKATH POVIK HOUSE,
VENMENAD, PAVARATTI P.O., THRISSUR,
KERALA, PIN - 680507
78 ARATHY BABU
AGED 26 YEARS
D/O K S CHANDRA BABU, SOPANAM, THACHODE, S V
PURAM P.O., VARKALA, CHEMMARUTHY,
SREENIVASAPURAM, THIRUVANANTHAPURAM,
KERALA , PIN - 695145
79 FEBA SHAJI
AGED 26 YEARS
D/O SHAJI SKARIA, VADAKKEMURIYIL, VELLAVOOR P.O.,
KOTTAYAM -, PIN - 686541
80 NANDA K S
AGED 28 YEARS
D/O SAJEEV K.S., KANADIL, THEKKETHURUTH,
GOTHURUTH P.O., CHENDAMANGALAM, ERNAKULAM,
KERALA -, PIN - 683512
81 NIDHI RAVEENDRAN
AGED 26 YEARS
D/O NEEMOL P B, SREEKRISHNA VILASAM, KALLUMALA
P.O., MAVELIKKARA, THAZHAKARA (PART), ALAPPUZHA,
KERALA, PIN - 690110
82 ANAND MATHEW
AGED 28 YEARS
S/O PADAYATTIL VAREED MATHACHAN, PADAYATTIL
HOUSE, PULLALIKKARA, NAD P.O., ALUVA, ERNAKULAM,
KERALA , PIN - 683563
83 MERLIN MATHEWS
AGED 25 YEARS
D/O MATHEW MATHAI, THOPPILKALATHIL, KUNNAMTHANAM,
MALLAPPALLY, PATHANAMTHITTA, KERALA, PIN - 689581
84 ANNA SHEMA JOHN
AGED 27 YEARS
D/O JOHN MATHEW KANJIRAPPALLIL, BHARANICAVU,
SASTHAMKOTTA, PORUVAZHY, KOLLAM,
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KERALA, PIN - 686605
85 JISHAD C.M.A
AGED 26 YEARS
S/O MOHAMMED KASIM C.M.A, AFNAN VILLA,
NIRAMARUTHUR, NEAR JANATHA BAZAR, NIRAMARUTHUR,
MALAPPURAM, KERALA, PIN - 676109
86 SHAN K M
AGED 28 YEARS
S/O MUHAMMED SHAH, KARUKAPADATH, KOTHAPARAMBA,
KODUNGALLUR, THRISSUR, PIN - 680668
87 SACHIN PUAL DANI
AGED 27 YEARS
S/O SAJU PAUL, NEDUMPURATH, CHIRANGARA,
KORATTI SOUTH, KIZHAKKUMMURI, THRISSUR, KERALA,
PIN - 680308
88 RAHIL NAUSHAD
AGED 27 YEARS
S/O NOUSHAD T P, NUSEEBAS, SHADULIPALLI, KOTTALI
P.O., KAKKAT, KANNUR, KERALA , PIN - 670005
89 NIVETHITHA RAJAN
AGED 29 YEARS
D/O P S RAJAN, PARVATHY BHAVAN, KAILATHUPADY,
THRIKKODITHANAM P.O., THRIKKODITHANAM, KOTTAYAM,
KERALA, PIN - 686105
90 ROSHAN JAMES BENNY
AGED 28 YEARS
S/O BENNY DANTIS JAMES, KALLUMPURATHU HOUSE,
CHOONDY, VADAYAMPADY P.O., AIKARANAD SOUTH,
ERNAKULAM, KERALA, PIN - 682308
91 CHANDRALEKHA M
AGED 27 YEARS
D/O M P MADHUSOODHANAN, MANKUZHI HOUSE, MANNAN
P.O., NORTH PARAVUR, ERNAKULAM , PIN - 683520
92 SAFI MOHAMED RAZI
AGED 28 YEARS
S/O ABDUL HAKKIM MOHAMED RAZI, SAJEENA MANZIL,
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BHAJANAMADOM, VENKULAM, EDAVA,
THIRUVANANTHAPURAM, KERALA , PIN - 695311
93 BIBIN BABU,
AGED 28 YEARS
S/O BABU K POULOSE, KANNANKULANGARA VEEDU,
MANNAMKANDAM, VALARA P.O., MANNAMKANDAM, IDUKKI,
KERALA, PIN - 685561
94 SREEVIDHYA
AGED 26 YEARS
D/O VIJAYAN, PUTHUMALAKUZHYIL, KARIKODE P.O.,
MULAKULAM, KOTTAYAM, KERALA, PIN - 686610
95 ASHMITHA M
AGED 25 YEARS
D/O O A MANI, OLAPPURAKKATTE, MULAMTHURUTHY,
ARAKUNNAM, ERNAKULAM, KERALA, PIN - 682313
96 SHALINI THOMAS
AGED 26 YEARS
D/O THOMAS T A, THOOMKUZHY, KOOVAPOYIL,
PERUVANNAMUZHI P.O., CHEMPANODA, KOZHIKODE,
KERALA -, PIN - 673528
97 KARTHIK H
AGED 26 YEARS
S/O K R HARIKUMAR, KULANGRATHU HOUSE, THELLIYOOR
P.O., THELLIYOOR, PATHANAMTHITTA,
KERALA , PIN - 689544
98 ADIL FAIZAL
AGED 27 YEARS
S/O SAREENA, KANAVE, KOONIYODE, PALERY, P.O.
PALERI TOWN, KOZHIKODE , PIN - 673508
99 GAYATHRI R
AGED 26 YEARS
D/O S RAJKUMAR, GAYATHRI, KAIPPENCHERY ROAD,
KARINGACHIRA, IRIMBANAM, ERNAKULAM,
KERALA , PIN - 682309
100 BENHER ZACHARIAH
AGED 29 YEARS
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: 14 :
S/O ZACHARIAH, MECHARUPARAMBIL,
THIRUVANVANDOOR P O, THIRUVANVANDUR, ALAPPUZHA,
KERALA, PIN - 689109
101 RENITTA ROSE MATHEW
AGED 25 YEARS
D/O MATHEW, NEDUMPURATH, N PUNNAMATTOM, KEDAVOOR,
KOTHAMANGALAM, ERNAKULAM, KERALA, PIN - 686671
102 MADHU MARY VARGHESE
AGED 27 YEARS
D/O: K V VARGHESE, KALATHIPARAMBIL HOUSE
34/1372A, ARA 40, ANCHUMANA, EDAPALLY S.O,
ERNAKULAM, KERALA, PIN - 682024
103 SAAJITH S P,
AGED 27 YEARS
S/O SATHEESHAN R, ROADARIKATHU VEEDU, ANAPPARA,
KUDAPPANAMOODU P O. VELLARADA,
THIRUVANANTHAPURAM, KERALA, PIN - 695505
104 SAHAL CHUNGATH
AGED 26 YEARS
S/O: JAMALUD HEEN, CHUNGATH,KAPPUR, PALAKKAD,
KERALA -, PIN - 679552
105 MOHAMMED ROSHAN NISHAM
AGED 27 YEARS
S/O NISSHAM K HASSAN, MATTACKAL HOUSE,
KARIPPASSERY HOUSE, NEAR BADARUL HUDA MASJID,
KALAMASSERY, THRIKKAKARA NORTH (PART), ERNAKULAM,
KERALA, PIN - 682021
106 SYAM K N,
AGED 30 YEARS
S/O: NANDANAN K M, KAKKANATTU, NJANDUPARA,
POOVARANY, KOTTAYAM, KERALA, PIN - 686577
107 SHAMNAZ ABDUL SALAM MOHAMED
AGED 27 YEARS
D/O KARIMPANAKKAL ABDUL SALAM,KARIMPANAKKAL
HOUSE, KAREKKAD,KADAMPUZHA, MELMURI, MALAPPURAM,
KERALA,, PIN - 676553
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108 GOPIKA SURESH
AGED 28 YEARS
D/O KAKKANATTU RAMAKRISHNA PILLAI SURESHKUMAR,
SARALA SADANAM, THEKKETHUKAVALA P.O.,
CHIRAKKADAVU, KOTTAYAM, PIN - 686519
109 SHEHARBAN T.S
AGED 25 YEARS
D/O SHAJAHAN T.K., THACHAPALATH HOUSE, KAPRASSERY
SOUTH, NEDUMBASSERY, ERNAKULAM-, PIN - 683585
110 ABDUL ANSHAF
AGED 28 YEARS
S/O YUSUF, BALIYOOR GARDEN, MOODAMBAIL P.O.,
MANJESHWAR, KASARGOD-, PIN - 671323
111 SHIYAS MUHAMMED
AGED 31 YEARS
S/O REHIMATHULLA, PUTHU VEEDU,
AYOOR,CHADAYAMANGALAM VILLAGE, EDAMULACKAL,
KOLLAM-, PIN - 691533
112 MOHSIN FARHAN
AGED 25 YEARS
S/O PANACKAL MUHAMMED BASHEER, PANACKAL HOUSE,
ULIYANNOOR, ALUVA, ERNAKULAM, PIN - 683108
BY ADVS.
SHRI.K.N.ABHILASH
SHRI.SUNIL NAIR PALAKKAT
SHRI.RITHIK S.ANAND
SHRI.RISHI VARMA T.R.
SHRI.MUHAMMED ANEES
SHRI.SREEJITH A.
SMT.TEENA M. ASHOK
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 682031
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2 THE SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT OF KERALA, GOVT SECRETARIAT ANNEXE 2,
THIRUVANTHAPURAM, PIN - 695001
3 THE DIRECTOR
THE DIRECTOR OF HEALTH SERVICE, VANCHIYOOR, P.O,
THIRUVANTHAPURAM,, PIN - 695011
4 THE DIRECTOR
THE DIRECTOR OF MEDICAL EDUCATION KERALA,
DIRECTORATE OF MEDICAL EDUCATION, MEDICAL COLLEGE
P.O THIRUVANTHAPURAM, PIN - 695035
5 KERALA STATE MEDICAL COUNCIL
THE KERALA STATE MEDICAL COUNCIL COMBINED COUNCIL
BUILDINGS, RED CROSS ROAD, THIRUVANTHAPURAM P.O,
TTHIRUVANTHAPURAM,, PIN - 695035
6 THE CHAIRMAN
NATIONAL MEDICAL COMMISSION, ( UNDERGRADUATE
MEDICAL EDUCATION BOARD), POCKET-14, SECTOR-8,
DWARAKA PHASE-1, NEW DELHI, PIN - 110077
7 THE SUPERINTENDENT
GOVERNMENT GENERAL HOSPITAL ERNAKULAM, HOSPITAL
ROAD, MARINE DRIVE, ERNAKULAM, PIN - 682011
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19383/2025,
19776/2025 AND CONNECTED CASES, THE COURT ON 03.06.2025
DELIVERED THE FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 17 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 19383 OF 2025
PETITIONERS:
1 DR. THOLOOR JAWHAR ALI
AGED 27 YEARS
S/O THOLOOR MUSTHAFA, THOLOOR HOUSE,
THAMARASSERY, NELLIKUTH P.O, MANJERI,
MALAPPURAM, PIN - 676122
2 DR. ABDUL HADHI V
AGED 27 YEARS
S/O ABDULLA V, VANKANAKKAL HOUSE, PAYYANAD P.O,
KUTTIPARA, MALAPPURAM, PIN - 676122
3 DR. KEERTHI KRISHNA K
AGED 26 YEARS
D/O RADHAKRISHNAN, KRISHNAPRIYA HOUSE,
KOOTTUMUGHAM P.O, KANNUR, PIN - 670631
4 DR. MUHAMMED RISHAD
AGED 27 YEARS
S/O ABDUL RAZAK, THIRUVALAPOYIL HOUSE,
CHEEKILODE, KOZHIKODE, PIN - 673315
5 DR. ERIYADAN MOHAMMED HISHAM
AGED 26 YEARS
S/O MUSHTHAFA ERIYADAN, ERIYADAN HOUSE,
KANNATTIPPADI P.O, VENGARA, MALAPPURAM,
PIN - 676304
6 DR. SHAJEEM RASHEED
AGED 26 YEARS
S/O RASHEED K.T, PAYYANAPARAMBA CRESCENT HOUSE,
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MAYANAD P.O, KOZHIKODE, PIN - 673008
7 DR. SUPARNA VATTAPARAMBATH
AGED 27 YEARS
D/O ARAVINDAN VP, MANAKKATT HOUSE, MANAKKATT
ROAD, WEST HILL P.O, KOZHIKODE, PIN - 673005
8 DR. MUHAMMED MUHASSIN KATHIRY
AGED 27 YEARS
S/O USMAN KATHIRY, KATHIRY HOUSE, MADAKKIMALA
P.O, WAYANAD, PIN - 673122
9 DR. MOHAMED ILIYAS CHAPPANGATHIL
AGED 31 YEARS
S/O SULAIMAN CHAPPANGATHIL, CHAPPANGATHIL HOUSE,
CHERUMUKKU P.O, TIRURANGADI, NANNAMBRA,
MALAPPURAM, PIN - 676306
10 DR. ASHISH VISWAN
AGED 27 YEARS
S/O VISWAMBHARAN V P, K.P HOUSE, KANNAVAM P.O,
KANNAVAM, KANNUR, PIN - 670650
11 DR. AKASH KIZHAKKEKARA
AGED 27 YEARS
S/O VELUKUTTY K.K, KIZHAKKEKARA HOUSE,
NARIKKUNI P.O, KOZHIKODE, PIN - 673585
12 DR. SHIBIN JAMAL
AGED 29 YEARS
S/O JAMAL MUHAMMED KADAKKADAN, KADAKKADAN HOUSE,
VATTAPARAMBA, CHAPPANANGADI P.O, MALAPPURAM,
PIN - 676503
13 DR. SREEPRABHA
AGED 27 YEARS
D/O PRABHAKARAN, KOTTEMMAL HOUSE, AMBALAPPADI,
WANDOOR P.O, MALAPPURAM, PIN - 679328
14 DR. ABHILASH AZHIVATHKAL
AGED 26 YEARS
S/O THAMPAN AZHIVATHKAL, ABHI NIVAS, PUDUKAI P.O,
NILESHWAR, KASARAGOD, PIN - 671314
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15 DR. AKHIL R.S
AGED 26 YEARS
S/O RAVEENDRAN, KUZHIKKATTUTHAZHE HOUSE,
KOLAKKAD P.O, ATHOLI, KOZHIKODE, PIN - 673315
16 DR. AMJAD VIRUTHIPARAMBIL NOOH
AGED 27 YEARS
S/O NOOH V.H, DARUSSALAM, VATTAPOYIL,
MES MAMPAD COLLEGE P.O, MALAPPURAM, PIN - 676542
17 DR. KRISHNA PREETHY K P
AGED 27 YEARS
D/O BHANU PRAKASH K P, RISHIVADAM HOUSE,
PUTHIYARA, CALICUT, PIN - 673004
18 DR. ARYA DEVI V.P
AGED 28 YEARS
D/O RAMACHANDRAN V.P, VILLUNNIPARAMBIL HOUSE,
MANKADA P.O, PADUVIL, MALAPPURAM, PIN - 679324
19 DR. GAYATHRI G NAIR
AGED 26 YEARS
D/O M GOPALAKRISHNAN NAIR, MURUKALAYAM,
KARUVATTA P.O, ALAPPUZHA, PIN - 690517
20 DR. RUKSANA
AGED 27 YEARS
D/O MOOSA MOHAMED YOUSEF, THEKKENTHIRUTHUMMAL
HOUSE, KOCHANNUR P.O, THRISSUR, PIN - 679562
21 DR. MOHAMMED MIRSHA SAWAD RAHMAN MAVVAT ASHRAF
AGED 28 YEARS
S/O KUNNIL ASHRAF, MAVVAL PALLATHIL HOUSE,
MAVVAL P.O, PALLIKKERE VIA,
KASARAGOD, PIN - 671316
22 DR. ARJUN RAJ AJITHA
AGED 27 YEARS
S/O PADMARAJAN P.T, SOUPARNIKA HOUSE,
VATTOLI P.O, KOZHIKODE, PIN - 673507
23 DR. ARAFATH ABDUL MAJEED
AGED 27 YEARS
S/O ABDUL MAJEED, PURAKKAT HOUSE,
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W.P.(C) No.19369/2025 & Connected cases
: 20 :
CHERANCHERIPARAMB P.O, FEROKE,
KOZHIKODE, PIN - 673631
24 DR. MAJIDA KAKKUZHIYIL
AGED 27 YEARS
D/O ABDULLA, KAKKUZHIYIL HOUSE, KALAMKAVU,
PANDIKKAD P.O, MALAPPURAM, PIN - 676521
25 DR. SWALIH V.P
AGED 29 YEARS
SULAIMAN V.P, VATTAPARAMBAN HOUSE, MUTHEERI,
CHATHANGOTTUPURAM P.O, MALAPPURAM, PIN - 679328
26 DR. HARSHA CHEEKAPRAVAN
AGED 26 YEARS
D/O M. GOPALAN, M.G.NIVAS, PULLIPOYIL P.O,
THILLENKERI, KANNUR, PIN - 670702
27 DR. AMAR ALI PARAPPARA
AGED 26 YEARS
S/O SIDDIKH PARAPPARA, PARAPPARA HOUSE,
PAZHOOR P.O, CHELLUR, MALAPPURAM, PIN - 679571
28 DR. AMRITHNATH K.P
AGED 28 YEARS
S/O MANOJ K.P, KUTTAMPOIL HOUSE, MALAPARAMBA P.O,
KOZHIKODE, PIN - 673009
29 DR. VARADA POYILI
AGED 26 YEARS
D/O AJITH KUMAR P, BANGLAVIL HOUSE,
PERUMUGHAM P.O, FEROKE,
KOZHIKODE, PIN - 673631
30 DR. JAZEELA THASNI
AGED 29 YEARS
D/O MOHAMMED KARATTUCHALI, CHITTANGADAN HOUSE,
AKKAPARAMBA P.O, KUZHIMANNA, MALAPPURAM,
PIN - 673641
31 DR. ABDUL SALAM K
AGED 45 YEARS
S/O KUNHAMMAD, KALLIKKANDI HOUSE, NOCHAD P.O,
KOZHIKODE, PIN - 673614
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32 DR. FEBITHA VALIYAPEEDIYEKKAL
AGED 27 YEARS
D/O HYDRUKKUTTY VP,VALIYAPEEDIYEKKAL HOUSE,
MOOTHEDAM P.O, MALAPPURAM, PIN - 679331
33 DR. ASWATHY MELEKUZHIYIL
AGED 26 YEARS
D/O NARAYANAN M.K,MELEKUZHIYIL HOUSE,
OTHALUR P.O, PATTAMBI, PALAKKAD, PIN - 679534
34 DR. NEHA ANDIKKADAN KUNHI
AGED 27 YEARS
D/O ABDUL RAHIM A.K, ARAMANA HOUSE,
FAROOK COLLEGE P.O, KOZHIKODE, PIN - 673632
35 DR MOHAMMED RASHID
AGED 28 YEARS
S/O MOIDEEN KUNHI, RASHID MAHAL HOUSE,
CHEMBIRIKKA P O, KALANAD,
KASARAGOD, PIN - 671317
36 DR. MOHAMMED HIJAS BACKER KUNNUMPURATH
AGED 27 YEARS
S/O ABDUL GAFOOR, KUNNUMPURATH HOUSE,
THIRUVEGAPPURA, PALAKKAD, PIN - 679304
37 PUTHANPURAYIL DEVADAS NITHINDAS
AGED 26 YEARS
S/O DEVADAS P.P, PUTHANPURAYIL HOUSE,
THALAKKASSERY P.O, PALAKKAD, PIN - 679534
38 DR.PRANAV GEETHA CHANDRAN
AGED 31 YEARS
S/O CHANDRAN C, THAZEKANNARATHOTTATHIL HOUSE,
IYYAD P.O, UNNIKULAM VIA KOZHIKODE, PIN - 673574
39 DR. THOOMBATH PEEDIAKKAL AJMAL
AGED 28 YEARS
S/O ISMAIL T.P, MANZIL KARUVANKALLU P.O,
PERUVALLUR, KONDOTTY, MALAPPURAM, PIN - 673638
40 DR. SHEFEEQUE K
AGED 27 YEARS
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S/O ZUBAIR KODINHIYATH KODINHIYATH HOUSE,
SM NAGAR KODINHI, KODINHI P O,
MALAPPURAM, PIN - 676309
41 DR. HARI JISNU K
AGED 27 YEARS
S/O SIVADASAN, KAKKASSERI HOUSE, PULVETTA P O,
KARUVARAKUNDU, MALAPPURAM, PIN - 676523
42 DR. SREELAKSHMI SREEKUMAR
AGED 26 YEARS
D/O SREEKUMAR KORMATH, MEENAKSHIYAM HOUSE,
K R PANICKER ROAD , GOVINDAPURAM,
KOZHIKODE, PIN - 673016
43 DR. NYSHA KAYAKANDY
AGED 26 YEARS
D/O RIYAZ ALAM KAYAKANDY,MUJEEB MANZIL,
NEAR STAR TILE WORKS, KALLAI, PANNIYANKARA,
KOZHIKODE, PIN - 673003
44 DR. SREE DURGA REVI
AGED 26 YEARS
D/O P V REVI, PAURNAMI HOUSE, MANANTHAVADY,
WAYANAD, PIN - 670645
45 DR. VADIYAKATT ANAS
AGED 30 YEARS
S/O KIZHAKK VAYATTE AZAD VADYAKATT HOUSE,
CHANIYAMKADAVU P.O, VADAKARA VIA
KOZHIKODE, PIN - 673541
46 DR.VYSHNAVI
AGED 27 YEARS
D/O BABURAJ, VAIKUNDAM, THEKKEKANNACHANPARAMBA,
KOTTAMPARAMBA P.O, MUNDIKKALTHAZHAM,
CALICUT, PIN - 673008
BY ADVS.
SMT.AKHEELA FARZANA
SRI.V.K.SIDHIQUE
SMT.SAJITHA SIDHIK
SMT.ANJALA FARHATH V.S.
SMT.THERES P. JIMMY
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RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM, PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE - 1,
NEW DELHI - 77, REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 24 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 19776 OF 2025
PETITIONERS:
1 DR. NEEREJ
AGED 26 YEARS
S/O C K PREMKUMAR, SREELAKSHMI, FLAT B,
KOTTARAM ENCLAVE, ST. ANTONY'S RD,
MARADU, PIN - 682304
2 DR. SANTHOSH AYANA
AGED 27 YEARS
D/O SANTHOSH KUMAR T C, VALIYA VALAPPIL HOUSE,
AZHIKODE SOUTH P O, KANNUR, PIN - 670009
3 DR. KANDAMBETH ARUNIMA
AGED 29 YEARS
D/O PRADEEPAN V, ARUNIMA NIVAS KOYYOTTUMOOLA,
EDAYANNUR, KANNUR PIN-, PIN - 670595
4 DR. AASHLY THOONOLI
AGED 27 YEARS
D/O SASIDHARAN, SAKETHAM HOUSE,
CHITTARIPARAMBA P O , KANNUR, PIN - 670650
5 DR. VELICHAPPATTIL DEEPTHI DAS
AGED 26 YEARS
D/O KALIDASAN V, VELICHAPPATTIL HOUSE,
MANKADA P.O, MALAPPURAM, PIN - 679324
6 DR. DONA MANOHAR
AGED 30 YEARS
D/O MANOHARAN K, ROSHAN S, PALLIYAMOOLA,
ALAVIL P O, KANNUR, PIN - 670008
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: 25 :
7 DR. VADAKKETHOLAKKARA SIDHIK THAHIYA THASLEEM
AGED 27 YEARS
D/O V.K SIDHIK, VADAKKETHOLAKKARA (H),
KUNJATTUKARA, EDATHALA P.O, ALUVA ,
ERNAKULAM, PIN - 683561
8 DR. BALAN DHANUSHA
AGED 26 YEARS
D/O BALAN E A , EDICHERY ALINKEEZHIL HOUSE,
MAHADEVAGRAMAM, PAYYANUR, KANNUR, PIN - 670307
9 DR. ADARSH MOHAN IYKKAL
AGED 26 YEARS
S/O I MOHANAN, IYKKAL HOUSE, MORAZHA P.O ,
KANNUR, PIN - 670331
10 DR. JITHIN RAJ
AGED 26 YEARS
S/O RAJAN C , SREEPADAM, C.KANNAN NAGAR,
ELAYAVOOR, MUNDAYAD P.O, KANNUR, PIN - 670594
11 DR. FIDHA BINTH BASHEER THALANAR THODUKA
AGED 28 YEARS
D/O ABDUL BASHEER, ALFI KOCHATTU PARAMBU,
RESIDENCE NUMBER A 17, ARAKKINAR P.O ,
KOZHIKODE, PIN - 673028
12 DR. ASWATHI ARAVIND THAIVALAPPIL KOOLERI
AGED 27 YEARS
D/O ARAVINDAKSHAN T.V, THAIVALAPPIL
HOUSE,MOOSARIKOVVAL KUNHIMANGALAM,
KANNUR, PIN - 670309
13 DR. JASSIM NIZAM
AGED 27 YEARS
S/O S NIZAMUDEEN, AL FAJIR, OLD MARKET
NILAMEL P.O KOLLAM,KERALA,INDIA, PIN - 691535
14 DR. MOHAMMED RIYAS POOVANMDATHIL
AGED 27 YEARS
S/O ABDUL KAREEM P.M, POOVANMADATHIL HOUSE,
VILLOR, KOTTAKKAL, INDIANOOR POST ,
MALAPPURAM, PIN - 676503
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: 26 :
15 DR. SHIV SAGAR
AGED 27 YEARS
S/O RAVEENDRAN KOMATH, CHINMAYAM HOUSE,
KUNINGAD P.O, VADAKARA, KOZHIKODE, PIN - 673503
16 DR. ANNMARY JOJU POWETH
AGED 26 YEARS
D/O JOJU CHERIAN, POWETH HOUSE P.O PAYAM,
EDOOR, KANNUR, PIN - 670704
17 DR. ABHINAV DINESH
AGED 23 YEARS
S/O DINESHAN K V, 9A, FLOOR 9, AMNA PARK,
THILLERI, KANNUR, PIN - 670001
18 DR. SUHA FATHIMA
AGED 25 YEARS
D/O MOHAMMED SAHIR, ALFATH HOUSE,
NEAR VYAPARA BHAVAN, THALIKAVU,
KANNUR, PIN - 670001
19 DR. PEEDIKAYILAKATH CHERIYA MOHAMMAD ADHIL
AGED 28 YEARS
S/O B.P MUSTAFA, AYSHA MANZIL HOUSE, V V ROAD,
VADAKARA, KOZHIKODE, PIN - 673103
20 DR. AMEENA SHERIN EROOKKUNNUMMAL
AGED 26 YEARS
D/O RAZAK EROOKKUNNUMMAL, KUNHOTH HOUSE ,
KOKKALLUR P.O, BALUSSERY,
KOZHIKODE, PIN - 673612
21 DR. KANIYARAKKAL THAIKKANDY SYED THAHA
AGED 29 YEARS
S/O YASEEN P.P.S, K.T NEW HOUSE,NARATH P.O,
KOLACHERRY, KANNUR, PIN - 670601
22 DR. ATHULJITH ARAYIL VEETIL
AGED 26 YEARS
S/O V BALAN, SAKETHAM THAYINERI PAYYANUR P.O,
PIN - 670307
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: 27 :
23 DR. SHAIBAK ABDUL KHADER
AGED 26 YEARS
S/O ABDUL KHADER N M, PEACE VILLA,
THOTTUMPURAM ROAD, PALLIKKARA,
NILESHWAR P.O, PIN - 671314
24 DR. JABRUL HAQUE V
AGED 26 YEARS
S/O CHIRAKKAL BUSHRA, NAFEESA MANZIL,
MUZHATHADAM , KANNUR, PIN - 670002
25 DR. FATHIMA FIDHA
AGED 26 YEARS
D/O MEHASHOOQUE K P FIDHAS, ROAD OPP SREE
NARAYANA SCHOOL, KANNOTHUMCHAL,
KANNUR, PIN - 670006
26 DR. DANISH MOHAMMED KONDETH
AGED 27 YEARS
S/O IBRAHIM K, KONDETH HOUSE, KARIPPOL P O,
KANHIPPURA, MALAPPURAM, PIN - 676552
27 DR. MUHAMMED ABDUL HAFIS N K
AGED 26 YEARS
S/O ABDUL AZEEZ N.K. NADUVATH KALATHIL HOUSE,
PANG P O , CHANDAPPARAMBA ,
MALAPPURAM, PIN - 679338
28 DR. FATHIMA SHIFA PONNAMBILATH
AGED 27 YEARS
D/O PONNAMBILATH JAFAR, RUKSANA MANZIL,
NR MAHATMA COLLEGE, THAZHE CHOVVA,
KANNUR, PIN - 670018
29 DR. MANU JOSEPH
AGED 27 YEARS
S/O JOSEPH K C, KUZHUMBIL PUTHENVEETTIL HOUSE ,
ALAKODE P.O, ,KANNUR, PIN - 670571
30 DR. SYEDALI FAKHRUDEEN MUSHTHAK
AGED 27 YEARS
S/O P SYEDALI, MAKAM NILAYAM, TC49/534(2),
KUTHUKALLINMOODU, KALIPPANKULAM, MANACAUD P.O,
TRIVANDRUM, PIN - 695009
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: 28 :
31 DR. AISER ASLAM PUTHIYA MADATHUMMAL,
AGED 27 YEARS
S/O ASLAM VATTAKKARI, NADEES HOUSE,THANGAL
VAZHAL,VALAPATTANAM , KANNUR, PIN - 670010
32 DR. MOHAMMED ZAKARIYA
AGED 25 YEARS
S/O MUSTHAFA P, PULLANI HOUSE, KOLATHUPARAMB ,
OTHUKKUNGAL P.O,MALAPPURAM, PIN - 676528
33 DR. ALBIN C BENNY
AGED 25 YEARS
S/O BENNY JOSEPH, CHATHAMKOTTE HOUSE,
VELLAYOOR P.O, KALIKAVU,
MALAPPURAM, PIN - 679327
34 DR. HIBA FATHIMATHUL HARSHIBA
AGED 25 YEARS
D/O ABDUL BASHEER C.H, BAHAS HOUSE,
OPP AHMADIYYA MASJID, ADIKADALAYI P.O,
KANNUR, PIN - 670003
35 DR. ANUSREE
AGED 25 YEARS
D/O PRAKASAN ERATT KRISHNAN, ERATT HOUSE,
CHAKKARAPADAM P.O, PERINJANAM,
THRISSUR, PIN - 680686
36 DR. FEMINA SIDDIQUA
AGED 26 YEARS
D/O SIDDIK, MUSCAN HOUSE, CHUMADUTHAGI MANDOOR,
KANNUR, PIN - 670501
37 DR. VIJAY ALEX
AGED 30 YEARS
S/O C K ALEX, CHARUVILA VEEDU, KIZHAKKETHERUVU
P.O, KOTTAPURAM, KOTTARAKKARA,
KOLLAM, PIN - 691531
38 DR. AFEEF V
AGED 29 YEARS
S/O HAMEED K , VALAPPIL HOUSE, THALIYIL P.O,
KUTTIADY VIA, PIN - 673508
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39 DR. AHAMMAD UNAIS P
AGED 25 YEARS
S/O ABDURAHIMAN PALERI , PALERI HOUSE,
ATHIRUMADA, KALPAKANCHERY P.O,
MALAPPURAM, PIN - 676551
40 DR. RAHULRAJ MALIECKAL
AGED 27 YEARS
S/O RAJENDRAN M P , MALIYEAKKAL HOUSE,
KOLLAMPARA P.O.,VIA NILESHWARAM,
KASARAGOD, PIN - 671314
41 DR. FATHIMA SHIFA CHERATTAYATT
AGED 27 YEARS
D/O ABDUL MAJEED C , CHERATTAYATT HOUSE,
PERAVOOR P.O, KANNUR, PIN - 670673
42 DR. KUNNATHODI MUHAMMED SHIBILI
AGED 28 YEARS
S/O SHAHUL HAMEED K T , KUNNATHODI HOUSE,
ATTEERI ROAD, KOTTAKKAL P O ,
MALAPPURAM, PIN - 676503
43 DR. YADUPRIYA SIVAN
AGED 26 YEARS
D/O SIVAN K V , HARITHAM HOUSE, NANIYOOR P O ,
KOLACHERY, KANNUR, PIN - 670601
44 DR. NAVAVYUH SUDEV
AGED 29 YEARS
S/O SUDEV BALAKRISHNAN, MUTHIRAKKAL HOUSE,
CHIRAKKAL P O , PANNERIMUK,
KANNUR, PIN - 670011
45 DR. MUHAMMED SAHEER CHAPPAN
AGED 26 YEARS
S/O MUHAMMED KUNJI, ARAFA MANZIL, MAZHOOR,
PANNIYOOR, KANNUR, PIN - 670142
46 DR. SADIQ BIN MUHAMMADALI
AGED 28 YEARS, S/O MUHAMMAD ALI, ARUSSALAM HOUSE,
KOTTAPPALY P O , VILLYAPPALLY VAI,
PIN - 673542
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47 DR. KALLAN LOOKMANUL HAKEEM
AGED 26 YEARS
S/O ASSAINAR, KALLAN HOUSE, KADAMPUZHA P O ,
JARATHINGAL, PIN - 676553
48 DR. SARFAZ SALAM
AGED 26 YEARS
S/O ABDUSSALAM, VALIYAPEEDIYAKKAL HOUSE,
KANMANAM P O , MALAPPURAM, PIN - 676551
49 DR. ABIJITH PURUSHOTHAMAN
AGED 31 YEARS
S/O M K PURUSHOTHAMAN, MANEAKUDY HOUSE,
TB ROAD ANGAMALY, P O, ERNAKULAM, PIN - 683572
BY ADVS.
SMT.AKHEELA FARZANA
SRI.V.K.SIDHIQUE
SMT.SAJITHA SIDHIK
SMT.ANJALA FARHATH V.S.
SMT.THERES P. JIMMY
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM,
PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
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4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE - 1,
NEW DELHI - 77, REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
6 THE SUPERINTENDENT
GOVT. DISTRICT HOSPITAL, KANNUR, AYIKKARA,
BUTNACHERRY, KANNUR, KERALA, PIN - 670017
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 19908 OF 2025
PETITIONERS:
1 ANAND GUPTAN NAIR
AGED 27 YEARS
S/O GUPTAN NAIR , VRP - 9/713, KRISHNAPRIYA,
AZHAKULAM,KOVALAM, VIZHINJAM PO,
THIRUVANANTHAPURAM ., PIN - 695521
2 LEKSHMI PRIYA SANKAR RAVI SANKAR
AGED 26 YEARS
D/O A K RAVI SANKAR, MINIMANDIRAM, CHENTHAPOOR,
DECENT JUNCTION P.O, KOLLAM., PIN - 691577
3 GADHA UDAYAKUMAR
AGED 24 YEARS
D/O UDAYAKUMAR, POTTAYIL HOUSE CHERIYAPPILLY,
KAITHARAM .P.O., NORTH PARAVUR ERNAKULAM,
PIN - 683519
4 HIBA RIYAS
AGED 25 YEARS
D/O MOHAMMED RIYAS, AV HOUSE, ULLISSERYKUNNU,
NALLALAM ,KOZHIKODE., PIN - 673027
5 ARJUN S RAJ
AGED 27 YEARS
S/O RAJENDRAN , KRA-123, KALLUVILA ROAD,
KARIYAM, SREEKARIYAM .P.O.,
THIRUVANANTHAPURAM., PIN - 695017
6 ADARSH. A. J,
AGED 25 YEARS
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S/O ASOKAN R, A J BHAVAN AMARIVILA , VENNIYOOR,
NELLIVILA P. O. THITUVANANTHAPURAM, PIN - 695523
7 AYSHA PARVEEN SHERIEF
AGED 27 YEARS
D/O SHERIEF, T.C. 13/1296, POTHUJANAM JUNCTION,
KUMARAPURAM, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM., PIN - 695011
8 ARJUN. S . PILLAI
AGED 27 YEARS
S/O J SURENDRAN PILLAI,
AMBUJAMANDIRAM( SUTHARAYA), EDAVANASSERI,
MYNAGAPPALLY P.O., KOLLAM., PIN - 690519
9 ASIF ALTHAF
AGED 26 YEARS
S/O ALTHAF J, MALIYEKKAL, UDAYATHUM VAATHIL ROAD,
NETOOR, ERANAKULAM., PIN - 682040
10 SREESHA SREEKUMAR
AGED 29 YEARS
D/O SREEKUMAR SIVASANKARAN SREESHALAYAM,
PRESS ROAD, MANNANTHALA P.O.,
THIRUVANANTHAPURAM., PIN - 695015
11 SRUTHY. A
AGED 27 YEARS
D/O AJAYAKUMAR, KARTHIKA, CHEMMARUTHY,
VADASSERIKONAM PO, THIRUVANANTHAPURAM.,
PIN - 695143
12 AISHWARYA SREELEKHA RAJ
AGED 28 YEARS
D/O S P RAJAKUMAR , SAIEESHWARAM PLRA F 50/4 ,
PANICKERS LANE, F STREET, SASTHAMANGALAM,
THIRUVANANTHAPURAM, PIN - 695010
13 NAYANA BEENA RAJ
AGED 28 YEARS
D/O RAJAN K,KUNIYAYIL HOUSE , VALAYAM ,
VADAKARA , KOZHIKODE ., PIN - 673513
14 L.VENGADACHALAM
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AGED 25 YEARS
S/O V.LAKSHMI NARAYANAN, URA 25 GARUDA
APARTMENTS, NORTH NADA ,EAST FORT,
THIRUVANANTHAPURAM., PIN - 695023
15 AKHIYA SHIHAB
AGED 26 YEARS
D/O SHIHABUDEEN, ASHIYANA DERPPAKKADU,
AIRAKKUZHY P.O, KOLLAM., PIN - 691559
16 SANJJEEVE ARCHANA AKASH
AGED 24 YEARS
S/O S SANJJEEVE 'AKASH 'MPRA-80A, TC 41/1513(1),
MANACAUD PO, THIRUVANANTHAPURAM.., PIN - 695009
17 SILUVENDRAN MATHEW JOHN
AGED 26 YEARS
S/O SILUVENDRAN B, SINDHU BHAVAN, VALAMKULAM,
POZHIYOOR P.O, THIRUVANANTHAPURAM,
KERALA., PIN - 695513
18 ASHIQUE .G
AGED 27 YEARS
S/O GOPAKUMAR TG ,NANDANAM, THIRUPURAM,
KANJAMPAZHINJI PO, THIRUVANANTHAPURAM,
PIN - 695133
19 ANISHMA .N.K.
AGED 28 YEARS
D/ONATHNIEL ,NK BHAVAN VALIYAVILA THIRUPURAM PO,
THIRUVANANTHAPURAM, PIN - 695525
20 NANDANA SREELEKHA
AGED 28 YEARS
D/OPADMAKUMAR, KALALAYAM, VENCHAVODE
SREEKARIYAM P.O ., THIRUVANANTHAPURAM.,
PIN - 695017
21 ARDRA VIJI SANIL
AGED 26 YEARS
D/O SANIL KUMAR ,KARIKKEKARA HOUSE, KARIYODU,
CHENKAL P.O, THIRUVANANTHAPURAM, PIN - 695132
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22 MUHAMMAD SHAHEER LEBBA. N.
AGED 25 YEARS
S/O NASUREDEEN, SALSABEEL,
MASTHANMUKKU,KANIYAPURAM,THIRUVANANTHAPURAM.,
PIN - 695301
23 HARI PRASAD ANPATHIL , A.
AGED 26 YEARS
S/O . PRASAD . A. K . ANPATHIL HOUSE CHENGALAM
SOUTH P.O KOTTAYAM., PIN - 686022
24 DALE IYPE TOMSON,
AGED 26 YEARS
S/O IYPE TOMSON,VAZHAKOOTATHIL HOUSE
NEDUMPURAM,TIRUVALLA,KERALA., PIN - 689110
25 ABHIRAMY SUPRASANNAN,
AGED 25 YEARS
D/O R SUPRASANNAN, RAGHAVA MANDIRAM,
MADATHARA ROAD, PARIPPALLY P.O.,
KOLLAM., PIN - 691574
26 JENIFER MANI
AGED 28 YEARS
D/O K.MANI, ACHUTHAM, KARYILTHOTTAM
NEAR CHECK POST, AMARAVILA, THIRUVANANTHAPURAM.,
PIN - 695122
27 NILA HARIKRISHNAN NAIR
AGED 27 YEARS
D/O V HARIKRISHNAN NAIR KOLAPPALLIL HOUSE
,AMAYIDA , AMBALAPPUZHA ,ALAPPUZHA .,
PIN - 688561
28 ANEETA SUSAN BABY
AGED 27 YEARS
D/O M.BABY, KALLUVILA VEEDU, POOYAPPALLY. P. O.,
KOLLAM, KERALA., PIN - 691537
29 NIMMY MATHEW
AGED 28 YEARS
D/OMATHEW GEORGE THURUTHIYIL, PAVUMBA NORTH P.O,
KARUNAGAPPALLY ,KOLLAM, PIN - 690574
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: 36 :
30 SARATH .S
AGED 25 YEARS
S/O SUKUMARAN.K, CHAMPAMKUNNIL PUTHANAMBALAM PO,
IVERKALA , KOLLAM., PIN - 691553
31 MANJUNATH SATHEESHKUMAR
AGED 27 YEARS
S/O K.SATHEESH KUMAR, TC28/417, SREE KRISHNA
MURARI ROAD , KAITHAMUKKU, THIRUVANANTHAPURAM,
PIN - 695024
32 AROMAL UNNI KRISHNA
AGED 26 YEARS
S/O UNNI KRISHNA PILLAI, ARYA BHAVAN,
PIDAVOOR .P .O. , PATHANAPURAM ., PIN - 689895
33 ANUSHA RABY VAIKUNDA LEKSHMI
AGED 26 YEARS
D/O C. RABY PLOT NO: 38A, NEW KUMARAN NAGAR
EXTENSION, SHOLINGANALLUR, CHENNAI, PIN - 600119
34 ABHISHEK JOHN
AGED 27 YEARS
S/O WILLS JOHN, POOMUGHAM MANNAMKONAM P.O,
THIRUVANANTHAPURAM., PIN - 695125
35 ALEENA LIA JOHN
AGED 26 YEARS
D/O THOPPIL JOHN MATHEW ,THOPPIL VILLA 27D YGRA,
KAVU ROAD, KURAVANKONAM, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695003
36 SIBIN RAJ CHRISTIN RAJ SHINI SAROJAM
AGED 27 YEARS
S/O CHRISTIN RAJ SHALEM NIVAS ,VAZHUTHOTTUKONAM ,
DHANUVACHAPURAM P.O, THIRUVANANTHAPURAM.,
PIN - 695503
37 ADITH SANTHOSH KUMAR
AGED 25 YEARS
S/O :SANTHOSH KUMAR ,SWARALAYA SHIVA NAGAR
KIZHAKUM BHAGOM ,KAZHAKUTTOM THIRUVANANTHAPURAM.,
PIN - 695582
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38 GOKUL SABU REENA
AGED 27 YEARS
S/OSABU, T.C. 30/80, SAMPATH, R.SUGATHAN ROAD,
ANAYARA P.O., THIRUVANANTHAPURAM., PIN - 695029
39 ASHARAFUDEEN HAZEENA AMAL
AGED 27 YEARS
S/OASHARAFUDEEN , SHAJI BUILDING, KALLINGAL
,NEDUMANGAD PO THIRUVANANTHAPURAM., PIN - 695541
40 ADWAITH NANDAN SHIBU
AGED 26 YEARS
S/O SHIBU , V .S. NIVAS, KUNNUKUZHY, VANCHIYOOR
PO, THIRUVANANTHAPURAM., PIN - 695035
41 SURYA GIRIJA SUDARSAN ASSARI
AGED 27 YEARS
D/O SUDARSAN ASSARI SUDARSANAM , CHEMBOOR
OTTASEKHARAMANGALAM P.O , THIRUVANANTHAPURAM,
PIN - 695125
42 JAYAKUMAR SUMAM SOORAJ
AGED 26 YEARS
S/O JAYAKUMAR MS, PATTATHIL BUNGLOW
,PUNNAMKARIKAKKOM ,POOVACHAL P.O,
THIRUVANANTHAPURAM, PIN - 695575
43 SREELA KUMAR GOVIND
AGED 25 YEARS
S/O GOPAKUMARAN NAIR, SOPANAM ,TC -92 / 186
(8) ,HGRA- 6 , PULIKAL LANE ,KUDAVOOR ANAYARA
.P.O .THIRUVANANTHAPURAM., PIN - 695029
44 MEGHA RAJ
AGED 26 YEARS
D/O RAJ KUMAR, GOURISREE, CRA - 19B, MADANPARA,
VILAPPILSALA (P.O) THIRUVANANTHAPURAM., P
IN - 695573
45 PRABITHA DAS P. B.
AGED 25 YEARS
D/O PRASAD DAD S. M, "PRATHYASA" PONGIL,
MULLUVILA P. O. NEYYATINKARA,
THIRUVANANTHAPURAM., PIN - 695133
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: 38 :
46 ARSHA .C .S.
AGED 26 YEARS
D/O JOHN CLIFTAN , GRACE HOUSE ,THAZHAMVILA
VATTAVILA P O, THIRUVANANTHAPURAM.,
PIN - 695132
47 VIVEK SANTHOSH KUMAR
AGED 26 YEARS
S/O SANTHOSH KUMAR, AMMUKUTTY BHAVAN NATTAKOM,
KOTTAYAM, PIN - 686013
48 ANJU SUSAN THALACHIRACKAL GEORGE
AGED 25 YEARS
D/O GEORGE, THALACHIRACKAL, MANARCAD P.O ,
KOTTAYAM., PIN - 686019
49 HARITHA LEKSHMI
AGED 27 YEARS
D/O DR. HARI KUMAR THAKADIYIL HOUSE CHERIYANAD
P.O CHENGANNUR , ALLAPPUZHA, PIN - 689511
50 VIMAL THOMAS
AGED 26 YEARS
S/O THOMAS KUTTY YOHANNAN, PUTHENVILA
KIZHAKKETHIL HOUSE, UPPADA P.O., MALAPPURAM .,
PIN - 679334
51 SUMESH SURENDRAN
AGED 31 YEARS
S/O : SURENDRAN M, PALAZHI, PALAVILA ,
PIRAPPANCODE, P.O , THIRUVANANTHAPURAM.,
PIN - 695018
52 ALISHA BABU
AGED 26 YEARS
D/O BABU ISAAC ,THALACHIRAYIL HOUSE, KADAMBUR PO,
POOKKOTTUKAVU, PALAKKAD., PIN - 679515
53 HELEN MOOPIRATHU SAJI
AGED 28 YEARS
D/O SAJI MOOPIRATHU YOHANNAN, MOOPIRATHU HOUSE,
NARICKAL PO, PUNALUR, KOLLAM, PIN - 691322
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54 MILAN KOSHY PHILIP
AGED 25 YEARS
D/O MANOJ PHILIP KOSHY , A19 ,KOWDIAR GARDENS ,
KOWDIAR, THIRUVANANTHAPURAM., PIN - 695003
55 ROY CHARAN
AGED 27 YEARS
S/O MOHANA KUMAR, CHRIST VILLA PARANIYAM ,
PUTHIYATHURA.P.O, THIRUVNANTHAPURAM.,
PIN - 695525
56 AMALJITH UDAYAKUMAR SHEEJA
AGED 26 YEARS
S/O UDAYAKUMAR, USHASS, KIZHAKKEKARA,
KOTTAKKAKOM P.O., ARYANAD, THIRUVANANTHAPURAM.,
PIN - 695542
57 ANAMIKA AJITH SREE
AGED 25 YEARS
D/OAJITH KUMAR RAJAN SANTHA
BHAVAN,MEMANA,OACHIRA,KOLLAM ., PIN - 690526
58 JOBIN SEBASTIAN SHEELA PRAMILA
AGED 26 YEARS
S/O SEBASTIAN ,S N LAND, CHURCH ROAD,
KARIMPALAKUZHI, KEEZHAROOR P O
THIRUVANANTHAPURAM., PIN - 695124
59 NAYANA PAUL
AGED 27 YEARS
D/O M P PAUL MANJURAN HOUSE, NEAR KOODAPUZHA
CHURCH ,CHALAKUDY P.O., THRISSUR., PIN - 680307
60 ABHIJITH UDAYAKUMAR BINITHA
AGED 26 YEARS
S/O UDAYAKUMAR M ZIONVILLA,
ELAMPLAMVILA,MOOLAKONAM,KOOVALASSERY P.O.,
THIRUVNANTHAPURAM., PIN - 695512
61 CHRISTINA SAIRA JIJI
AGED 26 YEARS
D/O JIJI CHACKO, HOUSE NO 16,KAVALAYIL,
MARIVANOIUS NAGAR, KESAVADASAPURAM, PATTOM P.O. ,
THIRUVANANTHAPURAM ., PIN - 695004
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: 40 :
62 SABA ABU THAHIR
AGED 27 YEARS
D/O ABU THAHIR, T.C. NO. 76/18 PUTHUVAL HOUSE,
OPP M.S SNACKS, AR NAGAR, BEEMAPALLY,
TRIVANDRUM ., PIN - 695008
63 ARCHA AROMAL
AGED 25 YEARS
D/O AROMAL PILLAI , PUTHOORAM
VEEDU,BHOOTHAKULAM .P.O., , KOLLAM.,
PIN - 691302
64 VAISAKH MURALI
AGED 25 YEARS
S/O MURALEEDHARAN K C, 8A, SREE GOKULAM HIGHWAY
TOWER, KODIMATHA, KOTTAYAM., PIN - 686013
65 JENISHA PRINCY JAMES
AGED 26 YEARS
D/O JAMES , KANNOTTIL HOUSE COLONY ROAD,
MUNNAR.P.O., IDUKKI., PIN - 685612
66 FAISAL ABDUL HAMEED
AGED 27 YEARS
S/O ABDUL HAMEED VALAYIL PUTHENPURACKAL, PANOOR
PALLANA .P.O., ALAPPUZHA., PIN - 690515
67 MIDHUN RAJ
AGED 26 YEARS
S/O RAJAN, SREEKARTHIKA , MUZHANGODI ,
THODIYOOR P.O. KARUNAGAPALLY, KOLLAM.,
PIN - 690523
68 SARATH SASIKUMAR
AGED 27 YEARS
S/O SASIKUMAR , SREEDHARALAYAM MUTTACUD P.O.,
TRIVANDRUM ., PIN - 695523
69 MOHAMMED SUHAIL SHAJI
AGED 27 YEARS
SHAJI , SHAJI MANZIL SOORYA 102, MANNAMOOLA,
PEROORKADA P.O., THIRUVANANTHAPURAM, PIN - 695005
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: 41 :
70 GLORY ALEX
AGED 26 YEARS
D/O ALEXANDER MATHEW CHAVADIYAZHIKATHU HOUSE ,
POOYAPPALLY P.O, KOLLAM., PIN - 691537
71 JEESON SAM
AGED 28 YEARS
S/O SAMKUNJU DANIEL, MANGALATHU PUTHEN VEEDU,
KALAYAPURAM, P.O., KOTTARAKARA, KOLLAM., PIN -
691560
72 VEENA L KRISHNAN
AGED 26 YEARS
D/O RADHAKRISHNAN
KRISHNANJALI,KEERTHINAGAR,VAZHUTHOOR,NEYYATTINKAR
A.P.O., THIRUVANANTHAPURAM., PIN - 695121
73 ANZAL MUHAMMED SULAIMAN
AGED 27 YEARS
S/O SULAIMAN, BLOCK NO. 95 KOLLAYIL PO.
TRIVANDRUM,, PIN - 691541
74 MOHAMED ALFAN
AGED 27 YEARS
S/O FAZILUDEEN , DHARUL FARAH, PEROOR P.O.,
KILIMANOOR, THIRUVANANTHAPURAM., PIN - 695601
75 AAYA SAIF
AGED 26 YEARS
D/O SAIF .E. MOHAMMAD KAILAS ,THOPPIL LANE,
HOUSE NUMBER: PRWA 143,ANAYARA RAILWAY STATION
ROAD, NEAR ICICI BANK, PETTAH
,THIRUVANANTHAPURAM., PIN - 695024
76 SHERIN SARA JOSE
AGED 25 YEARS
D/O GEORGE JOSE , CHAKKALATHARAYIL, S V MARKET.
P.O, KARUNAGAPPALLY, KOLLAM., PIN - 690573
77 KRISHNANUNNI SASIKUMAR
AGED 26 YEARS
S/O SASIKUMAR KRISHNAKRIPA , KOTTAKKUPURAM,
CLAPPANA P O , KOLLAM., PIN - 690525
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: 42 :
78 AMAL KRISHNAN .R. S.
AGED 26 YEARS
S/O RADHAKRISHNAN NAIR, ASWATHY BHAVAN
,VELLETTUVILA ,VEDIVACHANCOVIL P.O , ,
THIRUVANANTHAPURAM., PIN - 695501
79 MUHAMMED NOUSHI. S.S.
AGED 26 YEARS
S/O SHANAVAS A, T.C. 32/780(1), NOUSHI MANSIL,
NEAR ALLSAINTS COLLEGE , BEACH .P.O.,
THIRUVNANTHAPURAM., PIN - 695007
80 NAYANA JAYACHANDRAN
AGED 27 YEARS
D/O JAYACHANDRAN , THIRUVATHIRA NEAR RAILWAY
STATION , MURUKKUMPUZHA P.O. ,
THIRUVNANTHAPURAM., PIN - 695302
81 NAIRA NIZA
AGED 25 YEARS
D/O IQBAL CHENNARIYIL, 172, KSHB COLONY,
PALAPPURAM, OTTAPALAM, PALAKKAD., PIN - 673109
82 NADHA LATHEEF
AGED 26 YEARS
D/O ABDUL LATHEEF CP , ALWAN, KOZHITHAR VAYAL,
WESTHILL, KOZHIKODE., PIN - 673005
83 MILIND MURALEE KRISHNAN
AGED 26 YEARS
S/O MURALEE KRISHNAN G.K. CHIMIZH , SRA A 38,
SREENAGAR , VENCHAVODU, SREEKARYAM.
P.O.,THIRUVANANTHAPURAM., PIN - 695017
84 AKSHAY SIMHA
AGED 26 YEARS
S/O JAYASIMHAN , AKSHAY HOUSE, MPRA 135 A,
ELANJIMOODU LANE, MURINJAPALAM,
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM.,
PIN - 695011
85 AMAL. A. G.
AGED 26 YEARS
S/O K GOPALAN, GOKULAM, PUNKUMMOODU,
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: 43 :
VENCODE .P.O., VATTAPPARA , THIRUVANANTHAPURAM.,
PIN - 695028
86 FESSY VINOD
AGED 27 YEARS
D/O VINOD JOSEPH FRANCIS ,CHARUVILA VEEDU,
OTTAPLAMOODU, KOTTIYAM, KOLLAM., PIN - 691571
87 SRUTHI ANIL
AGED 27 YEARS
D/OANILKUMAR,THIRUVATHIRA, ALTHARAMOODU ,
PANDAKASHALA ,CHIRAYINKEEZHU ,
THIRUVANANTHAPURAM, PIN - 695304
BY ADV SRI.T.K.ANANDA KRISHNAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY
WELFARE,GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
DEPARTMENT OF HEALTH,
GENERAL HOSPITAL ROAD,
THIRUVANANTHAPURAM .,
PIN - 695035
3 NATIONAL MEDICAL COMMISSION (FORMERLY MEDICAL
COUNCIL OF INDIA)
REPRESENTED BY ITS SECRETARY GENERAL,
POCKET 14, SECTOR 8, DWARKA,PHASE -I,
NEW DELHI, PIN - 100077
4 KERALA STATE MEDICAL COUNCILS
REPRESENTED BY ITS REGISTRAR,
COMBINED COUNCIL BUILDING,
RED CROSS ROAD,
THIRUVANANTHAPURAM .,
PIN - 695035
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W.P.(C) No.19369/2025 & Connected cases
: 44 :
BY ADVS.
SRI.P.G.PRAMOD, GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 45 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 20000 OF 2025
PETITIONERS:
1 DR. KAITHAKATH MUHAMMED NADIRSHA
AGED 28 YEARS
S/O ABDUL GAFOOR K, KAITHAKATH HOUSE,
THALAPPARA, PODIYANIPARAMBU MOONNIYUR P.O
MALAPPURAM, PIN - 676311
2 DR. SANDRA BENOY VALAPPIL
AGED 26 YEARS
D/O BENOY VARGHESE, VALAPPIL HOUSE OLD COURT
ROAD, KUNNAMKULAM , THRISSUR, PIN - 680503
3 DR. LAVANYA SAJITH
AGED 29 YEARS
D/O SAJITH K C, NANDANAM NEAR SADHOO BEEDI
COMPANY P O CHOVVA KANNUR, PIN - 670006
4 DR. NABEEL
AGED 29 YEARS
S/O ASHAR THIRUTHIL, THIRUTHIL (H),
CHERUKUDANGAD PO, PALLIPURAM, PALAKKAD,
PIN - 679305
5 DR. ALBERT KOCHUPURAKKAL JOSEPH
AGED 26 YEARS
S/O JOSEPH K T, KOCHUPURAKKAL
(H),MANGALAM(P.O),WADAKKANCHERY,
THRISSUR, PIN - 680623
6 DR. ANNMOL JOHNSON,
AGED 26 YEARS
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W.P.(C) No.19369/2025 & Connected cases
: 46 :
D/O JOHNSON ANTONY, KAIPARAMBATH (H) NEAR LF
HOSPITAL ANGAMALY ERNAKULAM, PIN - 683572
7 DR. ATHULYA
AGED 28 YEARS
D/O SUMUGHAN V.D ANGAMALY ERNAKULAM,
PIN - 683581
8 DR. SHALIH KOTTILIL
AGED 26 YEARS
S/O MOHAMED ABDUL BASHEER, KOTTILIL HOUSE,
ALAMKODE P.O,KALACHAL, MALAPPURAM, PIN - 679585
9 DR. RAHUL DINESH
AGED 27 YEARS
S/O DINESH KUMAR, THEKKUMURY HOUSE ENKEKKAD P.O,
WADAKKANCHERY, THRISSUR,, PIN - 680589
10 DR. AYSHA NOWSHAD
AGED 27 YEARS
D/O NOWSHAD, MARLEYIL HOUSE PAROOR PUNNAYURKULAM
P.O THRISSUR, PIN - 679561
11 DR. DHANUKEERTHI U S
AGED 27 YEARS
D/O SAHADEVAN U K, UTTOLY HOUSE,ALAGAPPANAGAR. PO
AMBALLUR,THRISSUR, PIN - 680302
12 DR. SACHIND SAI KANNOLY SURESH
AGED 26 YEARS
S/O SURESH BABU K M, KANNOLY HOUSE OLLUKKARA P.O,
USHA BHAVAN,THRISSUR, PIN - 680655
13 DR. ASHNA MARY ROY
AGED 26 YEARS
D/O ROY MARY GEORGE, PARACKAMANNIL AKKARA ,
ELANTHOOR P O , PATHANAMTHITTA, PIN - 689643
14 DR. CINDERELLA MARY BASTINE
AGED 26 YEARS
D/O BASTINE PAUL, PONMANY HOUSE ,
MANAKODY P O , THRISSUR, PIN - 680012
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: 47 :
15 DR. SNEHA SREEKUMAR LATHAKUMARI
AGED 28 YEARS
D/O A SREEKUMAR, MM QUARTERS , NEAR CHC,
THALAKKULATHUR PO, KOZHIKODE, PIN - 673317
16 DR. MARTIN FRANCIS
AGED 26 YEARS
S/O FRANCIS PAUL, KUNNAMKADA HOUSE
PERMANGALAM P. O. THRISSUR, PIN - 680545
17 DR. HELENSIYA LAWRENCE
AGED 26 YEARS
D/O LAWRENCE K V, KANJJRATHINGAL HOUSE,
VENKIDANGU P.O, THRISSUR, PIN - 680510
18 DR. JOSEPH THAMBI
AGED 27 YEARS
S/O THAMBI ITTOOP, UKKEN PUTHENVEETTIL HOUSE,
AMBAZHAKAD, PALAYAMPARAMBU P.O , CHALAKUDY ,
THRISSUR, PIN - 680741
19 DR. JESBIN CLEETUS
AGED 27 YEARS
S/O CLEETUS K.P, MUKKATH HOUSE ,
KOONAMMAVU P.O, ERNAKULAM, PIN - 683518
20 DR. GOURIPRIYA P BIJU
AGED 26 YEARS
D/O BIJU P.R, PUNNACKAL HOUSE, PALAKUZHA PO,
KOOTHATTUKULAM, ERNAKULAM, PIN - 686662
21 DR. MUHAMMED JUNAID
AGED 26 YEARS
S/O NIZAR K.A, KOLANGATTUPARAMBIL (H),
KATTOOR P.O, THRISSUR, PIN - 680702
22 DR. VAISHNAVAN GOPINATHAN
AGED 26 YEARS
S/O GOPINATHAN K, SREEVALSOM(H),EAST MANISERRY
P.O ,OTTAPALAM, PALAKKAD, PIN - 679521
23 DR. SHAMEEM THOOMBIL
AGED 28 YEARS
S/O KUNHAVARAN THOOMBIL,
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W.P.(C) No.19369/2025 & Connected cases
: 48 :
THOOMBIL(H),PANDIKASHALA,KOORIYAD P.O ,
MALAPPURAM, PIN - 676306
24 DR. ALEN JOY
AGED 27 YEARS
S/O C J JOSE, CHIRAPARAMBIL(H) KODENCHERY P. O
KOZHIKODE, PIN - 673580
25 DR. SHAMILI MARY MATHEW
AGED 29 YEARS
D/O MATHEW VARGHESE, CHANNAMPARAPIL HOUSE,
PALLIPURAM P.O, CHERTHALA, ALAPPUZHA,
PIN - 688541
26 DR. MONISHA URUNDOLY MURALEEDHARAN
AGED 27 YEARS
D/O MURALEEDARAN U.K, URUNDOLY HOUSE
ASHTAMICHIRA P.O, THRISSUR, PIN - 680731
27 DR. RAINU MANOJ
AGED 28 YEARS
D/O MANOJ ABRAHAM, VETTUKATTIL (H)
MEKKADAMPU P.O, MUVATTUPUZHA, PIN - 682316
28 DR. MANEESHA URUNDOLY MURALEEDHARAN
AGED 27 YEARS
D/O MURALEEDARAN U.K, URUNDOLY HOUSE,
ASHTAMICHIRA P.O, THRISSUR, PIN - 680731
29 DR. ARUN AMBALIKA RAJ
AGED 25 YEARS
S/O K RAJAN,UTHRADOM, ERAVILA, PERUKAVU P.O,
THIRUVANANTHAPURAM, PIN - 695573
30 DR. NISHCHAYA SURESH
AGED 26 YEARS
D/O SURESH RAJA AYYAPPAN, VINAYAKAM,
VADACKAL P.O. ALAPPUZHA, PIN - 688003
31 DR. SHALU SHAJI KUMAR
AGED 27 YEARS
D/O SHAJI KUMAR, SHALU NIWAS THALACHIRA PO
PATHANAMTHITTA, PIN - 689664
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: 49 :
32 DR. VARADHALAKSHMI K MENON
AGED 28 YEARS
D/O K HARI KUMAR, HARITHAM KANNATH HOUSE
WEST KOMPARA, IRINJALAKUDA P.O THRISSUR,
PIN - 680121
33 DR. KEZIAH RAJU
AGED 26 YEARS
D/O RAJU THOMAS , BETHEL HOUSE,KALAYAPURAM P.O,
KOTTARAKARA, KOLLAM, PIN - 691560
34 DR. AKSHARA MOHAN
AGED 27 YEARS
D/O MOHANAN A.S, AZHAYIDATH HOUSE,
POOVANCHIRA P O, AYODE, THRISSUR, PIN - 680652
35 DR. AMALENDU KORASSERY SANTHOSH
AGED 27 YEARS
D/O SANTHOSH K.B, KORASSERY HOUSE, ANTHIKAD P.O,
THRISSUR, PIN - 680641
36 DR. EMRIN FRANCIS AZCHANGATTIL
AGED 26 YEARS
D/O A.D FRANCIS, AZCHANGATTIL HOUSE,
KARUVANNUR P.O THRISSUR, PIN - 680711
37 DR. GODWIN JOSE
AGED 27 YEARS
S/O P.V JOSE, PANAKKAL HOUSE ,P.O PULLAZHI ,
OLARIKKARA,THRISSUR, PIN - 680012
38 DR. MOHAMED YASEEN KAKKADAN
AGED 27 YEARS
S/O ABDUL SALEEM K, KAKKADAN HOUSE,
PUDUPPALI P.O, TIRUR, MALAPPURAM, PIN - 676102
39 DR. MAHFOOZ THOOMBIL
AGED 27 YEARS
S/O ABDUL MAJEED, THOOMBIL HOUSE,
PANDIKASHALA,KOORIYAD P.O MALAPPURAM,
PIN - 676306
40 DR. VARSHA POLLY
AGED 26 YEARS
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W.P.(C) No.19369/2025 & Connected cases
: 50 :
D/O POLLY VARGHESE, MANADAN HOUSE, SKYLINE
SPECTRA MAVELIPURAM, KAKKANAD, KOCHI,
PIN - 682030
41 DR. BIBIN
AGED 28 YEARS
S/O GEORGE P.B, PUTHUSSERY HOUSE, KAIRADY P.O,
OLIPPARA, PALAKKAD, PIN - 688510
42 DR. JABIR
AGED 29 YEARS
S/O ZAINUDHEEN K P, KOLOTHUM PARAMBIL HOUSE
,NARIPPARAMBU (P.O),NARIPPARAMBU,MALAPPURAM,
PIN - 679573
43 DR. AISHWARYA C.J
AGED 27 YEARS
D/O JAYAGOVINDAN C S, SANTHWANAM HOUSE,
KOTTAYI P.O, PALAKKAD, PIN - 678572
44 DR. AAKHIL P IBRAHIM
AGED 28 YEARS
S/O MUHAMMED IBRAHIM, PALAYAMKOTTE HOUSE,
VALAKAZHA ROAD, KATTOOR P.O , THRISSUR,
PIN - 680702
45 DR. ATHIRA BINOY
AGED 27 YEARS
D/O BINOY K.S, KATTUPADAM HOUSE,
THEKKENMALIPURAM, AZHEEKAL P.O, COCHIN,
PIN - 682508
46 DR. SUNNY ALISHA ANNA
AGED 27 YEARS
D/O SUNNY GEORGE, NETTIKKATTUMALAYIL HOUSE,
KOTHANALLOOR P.O , KOTTAYAM, PIN - 686632
47 DR. AHMED AMEER
AGED 26 YEARS
S/O MOHAMED AMEER, MULAMPARAMBIL HOUSE
PUTHIYAKAVU, MATHILAKAM P.O KODUNGALLUR
THRISSUR, PIN - 680685
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W.P.(C) No.19369/2025 & Connected cases
: 51 :
48 DR. AUBYN THOMAS
AGED 26 YEARS
S/O OUSEPH THOMAS, CHANATHUPARAMBIL HOUSE,
COMBARA, IRINJALAKKUDA, THRISSUR, PIN - 680121
BY ADVS.
SMT.AKHEELA FARZANA
SRI.V.K.SIDHIQUE
SMT.SAJITHA SIDHIK
SMT.ANJALA FARHATH V.S.
SMT.THERES P. JIMMY
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM,
PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE - 1,
NEW DELHI REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
6 THE SUPERINTENDENT
GOVT. DISTRICT HOSPITAL,
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W.P.(C) No.19369/2025 & Connected cases
: 52 :
THRISSUR,
SWARAJ ROAD, KERALA, PIN - 680001
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 53 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 20045 OF 2025
PETITIONERS:
1 DR. NITESH K
AGED 25 YEARS
S/O S KALAISELVAN, DREAM HOUSE,
KAKKATHOPU SAGARA NAGAR 69A ERAVIPURAM,
KOLLAM, PIN - 691011
2 DR. KARTHIKA ANITHA PILLAI
AGED 32 YEARS
D/O VENUNADHAN PILLAI, PRATHIBHA VILLA, 41,
KV NAGAR, KANKATHUMUKKU, KOLLAM, PIN - 691012
3 DR. JAYALEKSHMI MAHESH KUMAR
AGED 25 YEARS
D/O MAHESH KUMAR, HEMANITHAM, CHAVARA P.O,
KOLLAM, PIN - 691583
4 DR. ARJUN SHYLA RAJ
AGED 25 YEARS
S/O P. RAJENDRAN, PAVITHRAM HOUSE,
THOTATHIL JUNCTION, CLAPPANA P.O
KOLLAM, PIN - 690525
5 DR. PRAISY SAMUEL
AGED 25 YEARS
D/O SABU SAMUEL, CHERRIYIL HOUSE,
VAZHAMUTTOM P O, OMALLOOR, PATHANAMTHITTA,
KERALA, PIN - 689647
6 DR. DANIEL GEORGE
AGED 27 YEARS
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W.P.(C) No.19369/2025 & Connected cases
: 54 :
S/O GEORGE MATHEW, THOTTIYIL HOUSE
KANNAMKULAM (R.D), KOTHAMANGALAM P.O,
ERNAKULAM, PIN - 686691
7 DR. SUDHEER ASWATHY
AGED 29 YEARS
D/O SUDHEER S, ASWATHY BHAVANAM GANDHINAGAR
157,AYATHIL P.O, KOLLAM, PIN - 691021
8 DR. AJIN JOHNSON IDICULA
AGED 27 YEARS
S/O JOHNSON ALEXANDER, VILAYILAZHIKATHU,
KADAMPANAD PO, ADOOR ,PATHANAMTHITTA,
PIN - 691552
9 DR. ROHAN CYRIAC
AGED 25 YEARS
S/O CYRIAC SAM, ELANJIKKAL, MAMMOOTIL KADAVU,
KAVANADU P.O, KOLLAM, PIN - 691003
10 DR. DHANUSH ANIL KUMAR NAIR,
AGED 28 YEARS
S/O ANIL KUMAR, USHAS HOUSE, CHUNGATHU VILLA,
THIRUMULLAVARAM P.O, KOLLAM, PIN - 691012
11 DR. ARSHAD M
AGED 26 YEARS
S/O ABDU SAMMED M, MANKRATHODI HOUSE
CHERUKULAMBA, VATTALUR P.O, MALAPPURAM,
PIN - 676507
12 DR. MOHAMED SAHID
AGED 26 YEARS
S/O MOHAMMED T, THOTTATHIL HOUSE PARAVANNUR,
KALPAKANCHERY P.O, MALAPPURAM, PIN - 676551
13 DR. ANANTHAKRISHNAN R G
AGED 25 YEARS
S/O RAJAMANI P, UTHRADAM HOUSE, PUNUKKANNOOR,
ALUMMOODU P O ,KOLLAM, PIN - 691577
14 DR. HUSSIAN M M
AGED 27 YEARS
S/O MUSTHAPHA A, HUSSAIN MANZIL HOUSE, AKKAL P.O,
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W.P.(C) No.19369/2025 & Connected cases
: 55 :
CHERIYAVELINALLOOR, KOLLAM, PIN - 691516
15 DR. KEVIN YOHANNAN
AGED 27 YEARS
S/O YOHANNAN JOSEPH, KEVIN NIVAS KRN NAGAR 74
KAVANADU P.O, KOLLAM, PIN - 691003
16 DR. CHRISTY ROY
AGED 27 YEARS
S/O ROY GEORGE, KRIPA BHAVANAM, THAMARAKULLAM
P.O, ALLAPUZHA, PIN - 690530
17 DR. NEETHU K PRASAD
AGED 25 YEARS
D/O PRASAD G, KOCHUKALLIL HOUSE
AYIRANELLOOR PO EDAMON PUNALUR,
KOLLAM, PIN - 691307
18 DR. ALTHAF .K
AGED 27 YEARS
S/O KABIR KAMALUDHEEN KUNJU, KOTTAYIL
PUTHENVEEDU, MIDAPPALLY, PANMANA,
EDAPPALLY COTTA P O,KOLLAM, PIN - 691583
19 DR. ANVARSHA.A
AGED 28 YEARS
S/O ABDUL JABBAR, MOONNAM VEETTIL KIZHAKKETHARA,
MIDAPPALLY , EDAPPALLICOTTA P.O,
KOLLAM, PIN - 691583
20 DR. MOHAMED ASHIK
AGED 25 YEARS
S/O ABDUL KADER ASSALI, ASHIK MANZIL ,
VETTUROAD KAZHAKUTTOM , TRIVANDRUM,
PIN - 695301
21 DR. ALFIYA S Y
AGED 26 YEARS
D/O YOUSAF, ASHIFA MANZIL EDAVANASSERY,
KOLLAM, PIN - 690519
22 DR. ANUPAMA.S.B
AGED 28 YEARS
D/O SANTHOSH.P.R, THIRUVATHIRA KEEZH KALLAYATHU
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: 56 :
VEEDU, KALLAYAM P O,TRIVANDRUM, PIN - 695043
23 DR. NAVAMI ANILKUMAR LEKHA
AGED 26 YEARS
D/O ANIL KUMAR V, AKHILA, THALAYAL
ARALUMMOODU.P.O, PIN - 695123
24 DR. ANSHUL THULASIDHARAN
AGED 27 YEARS
S/O KUNJUPILLAI THULASEEDHARAN,
PICHAKASERRIL HOUSE PATHANAMTHITTA,
PIN - 691524
25 DR. SANDRA S
AGED 25 YEARS
D/O SHAJI V, KALLOOR VEEDU , PUNUKKANNOOR,
KERALAPURAM, PERUMPUZHA P.O,
KOLLAM, PIN - 691504
26 DR. SOURAV S KUMAR
AGED 25 YEARS
S/O SIVAKUMAR S, THIRUVATHIRA, PERUMPUZHA P.O,
RADIO JN, KUNDRA, KOLLAM, PIN - 691504
27 DR. HARITHA HARIDAS
AGED 26 YEARS
D/O K HARIDAS, DWARAKAYIL, MANKAMKUZHY P.O
MAVELIKARA, ALAPUZHA, PIN - 690558
28 DR. VISHNU PRAKASH
AGED 27 YEARS
S/O PRAKASH BHASKARAN, AIKKARAZHIKATHU VEEDU,
SREEDURGA NAGAR, 102 ULIYAKOVIL P.O,
KOLLAM, PIN - 691019
29 DR. SIBI SHARIEF
AGED 32 YEARS
S/O SHAREEF, SILVIA VILLA,12MURI NAGAR
315,THATTAMALA P.O, KOLLAM, PIN - 691020
BY ADVS.
SMT.AKHEELA FARZANA
SRI.V.K.SIDHIQUE
SMT.SAJITHA SIDHIK
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 57 :
SMT.ANJALA FARHATH V.S.
SMT.THERES P. JIMMY
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM,
PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM, PIN - 695011
4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE-I,
NEW DELHI-77, REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
6 THE SUPERINTENDENT
GOVT. DISTRICT HOSPITAL, KOLLAM, HOSPITAL ROAD,
CHINNAKADA, KOLLAM KERALA, PIN - 691001
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 58 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 20172 OF 2025
PETITIONERS:
1 DR. HARSHITHA JAYA DAS
AGED 27 YEARS
D/O JAYADAS, ALANGAYIL, EAST KADUNGALLUR,
UC COLLEGE PO, ALUVA, ERNAKULAM.,
PIN - 683102
2 DR. RENJITHA G PANICKER
AGED 27 YEARS
D/O GOPALAKRISHNA PANICKER, PRADEEP VILLA
MATTATHIL, ELOOKKARA, MUPPATHADAM PO,
ERNAKULAM., PIN - 683110
BY ADVS.
SHRI.SIDHARTH O.
SHRI.SUSANTH SHAJI
SHRI.ALBIN A. JOSEPH
SMT.NEKHA VARGHESE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 59 :
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM,
PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM,
PIN - 695011
4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
REGISTRAR,, PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE - 1, NEW
DELHI - 77, REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
6 THE SUPERINTENDENT, GOVERNMENT GENERAL HOSPITAL
ERNAKULAM,
HOSPITAL ROAD, MARINE DRIVE, ERNAKULAM,
PIN - 682011
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
2025:KER:38557
W.P.(C) No.19369/2025 & Connected cases
: 60 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 20195 OF 2025
PETITIONERS:
1 DR. DONA RAJ
AGED 25 YEARS
D/O D. S RAJ, 313-SAYUJYAM, B.P NAGAR, PEYAD,
VILLAPIL P.O, TRIVANDRUM, PIN - 695573
2 DR. SYED ZIVAD A
AGED 28 YEARS
S/O ABBAS VADAKKUPURAM HOUSE CHEERANI,
KOLLENGODE P.O. PALAKKAD, PIN - 678506
3 DR. ANUSREE DAS
AGED 26 YEARS
D/O P.P MOHANDAS, PANIKKARUPARAMBIL HOUSE,
POLPAKKARA P.O. EDAPPAL, MALAPPURAM,
PIN - 679576
4 DR.SHARON M SHIBU
AGED 29 YEARS
S/O SHIBU M.N, MEPPARAMBATH HOUSE ELAVALLY P.O,
NORTH THRISSUR, PIN - 680511
5 DR.THOMSON JOY OLYMPUS
AGED 26 YEARS
S/O JOY, HARITHA NAGAR HOUSE, NEMMARA PO,
PALAKKAD, PIN - 678508
6 DR. SAFWAN
AGED 24 YEARS
S/O ABDUL SAMAD, THADATHIL HOUSE, KADAMPUZHA,
MALAPPURAM, PIN - 676553
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7 DR. LAKSHMI JOHNYKUMAR
AGED 25 YEARS
D/O JOHNY KUMAR, THIRUVATHIRA HOUSE, NEERUVILA,
MANAMBOOR P.O, THIRUVANANTHAPURAM, PIN - 695611
8 DR. AKASH SABU
AGED 27 YEARS
S/O SABU THOMAS, KAVUMPARAMBIL HOUSE NARIKUNDU
P.O, WAYANAD, PIN - 673593
9 DR. KISHAN SHAJI BALARAM
AGED 26 YEARS
S/O SHAJI N BALRAM MEYANA, VAISHNAVAM HOUSE
VENGALAM P.O KOZHIKODE, PIN - 673303
10 DR. ANOOJA PUSHPAHASAN
AGED 26 YEARS
D/O PUSHPAHASAN P M, PALLIYALI MUTHUKKATTIL
HOUSE, RAMANKUTH P. O, NILAMBUR,
MALAPPURAM, PIN - 679330
11 DR. YAHIYA ALI P.P
AGED 32 YEARS
S/O MUHAMMED ALI, POURNAMI HOUSE NEAR BUS STAND,
PUTHANTHARA, NENMARA P.O, PALAKKAD, PIN - 678508
12 DR. MOHAMED WASEEM C
AGED 27 YEARS
S/O SAYAD CHEERANGAN, CHEERANGAN HOUSE, VILLOOR
KOTTAKKAL, INDIANOOR P.0, MALAPPURAM DISTRICT,
PIN - 676503
13 DR. SARIKA SALIMSHA
AGED 27 YEARS
D/O SALIMSHA R, ATHIRA PUTHAN HOUSE, ANICODE,
CHITTUR, PALAKKAD, PIN - 678101
14 DR. SRUTHI MULLASSERY RAMACHANDRAN
AGED 26 YEARS
D/O RAMACHANDRAN T.S, THELEKKAT HOUSE,
POTTA P.O, CHALAKUDY, THRISSUR,
PIN - 680722
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15 DR. ADWAITH HARI
AGED 25 YEARS
S/O HARIDAS C, NANDANAM HOUSE, LANE 23A,
JANATHA ROAD, VYTILLA ERNAKULAM, PIN - 682019
16 DR. THANSEER A.P.M
AGED 26 YEARS
S/O BHASHEER, A.P.M HOUSE, C.V JUNCTION,
PONNANI MALAPPURAM, PIN - 679577
17 DR. NIKHITHA
AGED 25 YEARS
D/O, SUDHEER KUMAR, MADATHIL SANKALPA SIDDHI,
MAITHRI NAGAR, NURANI P.O, PALAKKAD,
PIN - 678004
18 DR. SAI KRISHNA R G
AGED 26 YEARS
D/O RAMACHANDRAN NAIR, SHAKTHIVEL PRA 152 D
CHADIYARA, POOJAPPURA P O TRIVANDRUM,
PIN - 695012
19 DR. SHIVENDU S
AGED 29 YEARS
D/O SIVADAS, MATHER BERRYWOODS 23A VALAVI ROAD,
VAZHAKALA, ERNAKULAM, PIN - 682021
20 DR. FATHIMA FEBIN
AGED 26 YEARS
D/O ABDUL BASHEER A.K , AZHAKAN KANDATHIL HOUSE,
KIZHMURI P.O, VIYATNAMPADI,
PALAKKAD, PIN - 679307
21 DR. KIRAN BABY
AGED 29 YEARS
S/O BABY K.D, KANJIRATHINGAL HOUSE,
NAZARETH NAGAR, ANGAMALY, PIN - 683572
22 DR. SUBINA FATHIMA
AGED 27 YEARS
D/O SOOPY T.C, THUDIYADICHALIL HOUSE,
THANDORAPARA P.O, KAYANNA VIA
KOZHIKODE, PIN - 673526
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23 DR. AARSHA RAJ
AGED 26 YEARS
D/O MOHAN RAJ AARSHA BHAVAN (C-2) SRI CHITHRA
NAGAR, PANGODE THIRUVANANTHAPURAM, PIN - 695006
24 DR. GODSY SUNNY
AGED 27 YEARS
D/O K. S SUNNY, PHILADELPHIA HOUSE,
THURUTHISHERY, MEKKAD P.O, NEDUMBASSERY,
ERNAKULAM, PIN - 683589
25 DR. SOORAJ RAJENDRAN NAIR
AGED 25 YEARS
S/O RAJENDRAN NAIR, THIRUVONAM HOUSE,
MANIKANTESWARAM P.O, VATTIYOORKAVU TRIVANDRUM,
PIN - 695013
26 DR. MOHAMMED SHAKEEB PANGINIKKADAN
AGED 26 YEARS
S/O UNNEEN KUTTY PANGINIKKADAN,
PANGINIKKADAN HOUSE, KADANNAMANNA P.O,
MANKADA VIA, PERINTHALMANNA, PIN - 679324
27 DR. ATHIPATTAKALAM ARUN
AGED 28 YEARS
S/O JAYARAM A.K VAISHNAVAM, PALODE P.O,
MANNARKKAD COLLEGE VIA PALAKKAD, PIN - 678583
28 DR. AYSWARYA ANILKUMAR
AGED 27 YEARS
D/O ANILKUMAR M.V, MATTATHIL HOUSE,
ARPOOKKARA WEST P.O, KOTTAYAM, PIN - 686008
29 DR. UMMUL KHAIR
AGED 31 YEARS
D/O SAINUDHEEN VADAKKAYIL, VADAKKAYIL HOUSE,
PANANGATTOOR P.O, TANUR, MALAPPURAM,
PIN - 676302
30 DR. RIYA P M
AGED 27 YEARS
D/O P.K MUHAMADALI, POKKALATH HOUSE,
VADAKKUMURI P.O, CHEMMAPPILLY,
THRISSUR, PIN - 680570
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31 DR. MEKHA M C
AGED 29 YEARS
D/O MANIKANTAN S, TC 6/916, ARAPPURA LANE,
VATTIYOORKAVU, TRIVANDRUM, PIN - 695013
32 DR. VISHNU GOPINATH
AGED 30 YEARS
S/O GOPINADHAN G, KRISHNACHAITHANYAM,
CHENGAMANAD P. O, KOTTARAKARA,
KOLLAM, PIN - 691557
33 DR. MOHAMMED ALI JAWHAR
AGED 27 YEARS
S/O ABDUL AZEEZ, VALIYAKKATHODI HOUSE,
KAVUMPURAM, VALANCHERY THOZHUVANUR P O,
MALAPPURAM, PIN - 676552
34 DR. AARDHRA B. S
AGED 25 YEARS
D/O SIVA KUMAR L, SIVASAILAM HOUSE, SANTHUMOOLA
VAZHUTHOORKONAM, MALAYINKEEZHU P.O
THIRUVANANTHAPURAM, PIN - 695571
35 DR. NAJWA ALAVI
AGED 27 YEARS
D/O OTTUPARA ALAVI, OTTUPARA HOUSE MANKADA
KOOTTIL P.O, MALAPPURAM, PIN - 679324
36 DR.ANSHID YASEEN
AGED 28 YEARS
S/O HYDRU OOROTHIL, OOROTHIL HOUSE
CHUNGATHARA P.O, NILAMBUR MALAPPURAM,
PIN - 679334
37 DR. NIHALA SHIRIN
AGED 27 YEARS
D/O UMMER K.K, KIZWA HOUSE, ORKKATTERI P.O,
VADAKARA, KOZHIKODE, PIN - 673501
38 DR .KOLKATTIL SELJIN HUSSAIN
AGED 27 YEARS
S/O NAZEER HUSSAIN KI, KOLKATTIL HOUSE,
THIRURKAD P.O, MALAPPURAM, PIN - 679321
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39 DR.SWATHY SURESH KUMAR
AGED 25 YEARS
D/O SURESH KUMAR, ARUNODHAYAM HOUSE, MELEMURALI
INDUSTRIAL ESTATE P.O, PUDUPARIYARAM PALAKKAD,
PIN - 678731
40 DR.NAVIN SANTHOSH KUMAR
AGED 25 YEARS
S/O SANTHOSH KUMAR, PRASANNA NIVAS HOUSE,
KUNDALASSERY P.O PALAKKAD, PIN - 678641
41 DR.MAYA SREEDHAR
AGED 26 YEARS
D/O SREEDHARAN M K, MAVULLAKANDY HOUSE,
AVADUKKA P. O PERUVANNAMOOZHI,
KOZHIKODE, PIN - 673528
42 DR.SRUTHI P SADEESH
AGED 29 YEARS
D/O SADEESH KUMAR P V, LAKSHMI BHAVAN,
SREEKRISHNAPURAM, TIRUVANNUR,
KOZHIKODE, PIN - 673029
43 DR. YADU KRISHNAN N G
AGED 28 YEARS
S/O GOPALAKRISHNA KARNAVAR N G, NALLOOR HOUSE,
KUMBAZHA P.O, PATHANAMTHITTA, PIN - 689653
44 DR. MOHAMMED AMEEN
AGED 27 YEARS
S/O HASSAN V, VAKKAYIL HOUSE KALPAKANCHERY P.O,
KALPAKANCHERY, MALAPPURAM, PIN - 676551
45 DR. CHARAN S M
AGED 27 YEARS
S/O SUNDARA MOHAN V, SOUTH PAVADY KOLLENGODE P.O,
PALAKKAD, PIN - 678506
46 DR.INDHULEKHA
AGED 26 YEARS
D/O M B SHAJI, MADAVANAPARAMBIL HOUSE VALLUVALLY,
KOONAMMAVU P O, N. PARAVUR, PIN - 683513
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47 DR.AJMAL
AGED 28 YEARS
S/O MOHAMED ISSAQ, HOUSE NO. 30/ M.A.K COLONY,
MEPPARAMB, PALAKKAD, PIN - 678006
48 DR.NOWFAL YUSUF
AGED 27 YEARS
S/O YUSUF, PARAKKALAM HOUSE, KALAPPARA,
KALIYAROAD P.O, CHELAKKARA,
THRISSUR, PIN - 680586
BY ADVS.
SMT.AKHEELA FARZANA
SRI.V.K.SIDHIQUE
SMT.SAJITHA SIDHIK
SMT.ANJALA FARHATH V.S.
SMT.THERES P. JIMMY
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
VANCHIYOOR P.O, THIRUVANATHAPURAM, PIN - 695035
3 THE DIRECTOR OF MEDICAL EDUCATION KERALA
DIRECTORATE OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM,, PIN - 695011
4 KERALA STATE MEDICAL COUNCILS
COMBINED COUNCIL BUILDINGS, RED CROSS ROAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
PIN - 695035
5 NATIONAL MEDICAL COMMISSION
POCKET 14, SECTOR 8, DWARAKA, PHASE - 1,
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NEW DELHI - 77, REPRESENTED BY ITS CHAIRMAN,
PIN - 110077
6 THE SUPERINTENDENT
GOVT. DISTRICT HOSPITAL, PALAKKAD, COURT ROAD,
PALAKKAD, KERALA, PIN - 678001
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. PRENJITH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 3RD DAY OF JUNE 2025 / 13TH JYAISHTA, 1947
WP(C) NO. 20259 OF 2025
PETITIONERS:
1 EMRIN ROBINSON
AGED 25 YEARS
D/O. ROBINSON PEREIRA SRA 134, SEEVELI NAGAR,
KAITHAMUKKU, PETTA P.O.
THIRUVANANTHAPURAM, PIN - 695024
2 ADARSHA VADERY PREM
AGED 27 YEARS
D/O. SUBRAMANIAN V. VADERY HOUSE, EASTHILL ROAD,
WESTHILL P.O. KOZHIKODE, PIN - 673005
3 DR. ROHAN GEORGE KURIEN
AGED 27 YEARS
S/O. JIJO P. GEORGE PALAMOOTTIL HOUSE,
CHINGAVANAM P.O. KOTTAYAM, PIN - 686532
4 ANJALA RISVANA
AGED 27 YEARS
D/O. NAJIB POONJIRICKAL VEEDU, MIDAPALLY,
PANMANA, EDAPPALLYKOTTA P.O., CHAVARA
KOLLAM, PIN - 691583
5 AHAMMADUL KABEER MECHERYKUNNATH SIDDIQUE
AGED 28 YEARS
S/O. M.K. SIDDIQUE MECHERIKUNNATH HOUSE,
CHERUTHURUTHY THRISSUR, PIN - 679531
6 ADHIL MURSHID P.
AGED 27 YEARS
S/O. ABDUL HAMEED P. PALAKKAL HOUSE,
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KOORAD P.O. PANAMPOYIL , WANDOOR MALAPPURAM,
PIN - 679339
7 VADAKKETHIL KRISHNAKUMAR YADUL KRISHNA
AGED 25 YEARS
S/O. KRISHNAKUMAR VADAKKETHIL HOUSE,
THEJUS NAGAR, EYYAL P.O. THRISSUR, PIN - 680501
8 ASHNA KARUVANKANDY SAJEEVAN
AGED 28 YEARS
D/O. KARUVANKANDY SAJEEVAN ANJANAM HOUSE,
VALAYAL P.O., KEEZHALLUR KANNUR, PIN - 670612
BY ADVS.
SMT.FARAH JYOTHI PRADEEP
SRI.SAM M.THOMAS
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICE
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION
THIRUVANANTHAPURAM, PIN - 695035
3 NATIONAL MEDICAL COMMISSION
REPRESENTED BY ITS SECRETARY GENERAL POCKET 14,
SECTOR 8, DWARAKA, PHASE 1 NEW DELHI,
PIN - 100077
4 KERALA STATE MEDICAL COUNCIL
REPRESENTED BY ITS REGISTRAR RED CROSS ROAD
THIRUVANANTHAPURAM, PIN - 695035
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: 70 :
BY ADVS.
SRI.P.G.PRAMOD, SPL. GOVERNMENT PLEADER
SRI. VIVEK MENON, SC
SRI. R.V. SREEJITH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.05.2025, ALONG WITH WP(C).19369/2025 AND
CONNECTED CASES, THE COURT ON 03.06.2025 DELIVERED THE
FOLLOWING:
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: 71 :
CR
N. NAGARESH, J.
`````````````````````````````````````````````````````````````
W.P.(C) Nos.19369, 19383, 19776, 19908,
20000, 20045, 20172, 20195 and 20259 of 2025
`````````````````````````````````````````````````````````````
Dated this the 3rd day of June, 2025
JUDGMENT
~~~~~~~~~
The petitioners in all these writ petitions are
Indian students who pursued their Medical Degrees outside
India. Indian citizens and Overseas Citizens of India who have
obtained their primary medical qualifications from institutions
outside India are required to pass the Foreign Medical
Graduate Examination (FMGE) in order to get registration
under the National Medical Commission (NMC) or any State 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Medical Council. They are required to obtain provisional
registration under the State Medical Councils in order to apply
for Compulsory Rotating Medical Internship (CRMI). The
Foreign Medical Graduates are required to complete a 12
month CRMI on par with Indian Medical Graduates (IMGs) in
order to become eligible to apply for permanent registration
under the State Medical Councils.
2. The petitioners in these writ petitions
completed their medical degree courses abroad, in countries
like Russia, Bulgaria, Philippines and Guyana. On their return
after education, they applied for CRMI and were allotted to
various General Hospitals. The petitioners were required to
pay an annual fee to complete their one year internship. The
fee demanded was higher than the fees levied from Indian
Medical Graduates. The petitioners impugn Government
Orders fixing the fee for CRMI and seek to declare that they are
entitled to do internship without paying any fee.
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
3. Sri. Abhilash K.N., counsel for the petitioners
in W.P.(C) No.19369/2025, argued that no fee is to be charged
from Foreign Medical Graduates doing CRMI in view of the
Circular dated 19.05.2022 of the National Medical Commission.
As per clarification issued under Circular dated 09.05.2023 of
the NMC, the amount of stipend payable to the interns is to be
decided by the appropriate authority applicable to the
institution/University or State. However, the Government of
Kerala issued GO dated 03.04.2025 ordering that the Foreign
Medical Graduates have to pay ₹5,000/- per month as
internship fee. They have to remit ₹60,000/- as fee for the
whole year, even though they practice for only a few months.
4. The counsel for the petitioners pointed out that
though the NMC has issued Circular dated 19.10.2022 leaving
it up to the Institution/University/State to decide the amount of
stipend payable to the interns, the discretion/power given under
Circular dated 19.10.2022 is only with respect to the stipend
payable to the interns. The NMC gives no option to the State to 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
levy any amount as internship fee.
5. A Division Bench of this Court has held that it
is clear from the Circular issued by the NMC that the policy of
the Commission is that no fee shall be charged from the
Foreign Medical Graduates for permitting them to do internship
by the Medical Colleges. The Division Bench, in the judgment
in W.P.(C) No.23663/2020 and connected cases, directed the
Secretary, Department of Health and Family Welfare,
Government of Kerala to consider the issue of fixation of fee for
internship as per GO dated 16.10.2020 in the light of Circular
dated 04.03.2022 of the NMC and take a decision. The
decision taken thereupon as per GO dated 03.04.2025 goes
against the policy of the NMC and the judgment rendered by
the Division Bench of this Court.
6. Sri. T.K. Ananda Krishnan, counsel for the
petitioner in W.P.(C) No.19908/2025, urged that in view of
Section 10 of the National Medical Council Act, the power to
make policy regarding the internship is exclusively vested with 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
the NMC. The NMC has framed Regulations in this regard.
The Government Order dated 03.04.2025 goes against the
statute and hence is ultravires.
7. Sri. Sidharth O.K., counsel appearing for the
petitioners in W.P.(C) No.20172/2025, submitted that after
qualifying the FMGE and obtainining provisional registration,
there cannot be any distinction between Indian Medical
Graduates and Foreign Medical Graduates with respect to
internship. There is no substantial difference between Indian
Medical Graduates and Foreign Medical Graduates once the
Foreign Medical Graduates clear FMGE and obtain provisional
registration.
8. Mr. V.K. Sidhique, the counsel appearing for
the petitioners in W.P.(C) No.19383/2025 and connected
cases, pointed out that no additional infrastructure, training or
stipend is provided in return of the internship fee. There is no
corresponding benefit to the internship fee paid. The
Government Order dated 03.04.2025 contradicts the 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Regulations of the NMC and the provisions of the NMC Act
itself. It is the NMC and NMC alone which is empowered to lay
down policies for maintaining quality and standards of medical
education. The NMC has already ordered that no fee should
be charged for doing CRMI. The Government Order dated
03.04.2025 is therefore liable to be set aside.
9. Ms. Farah Jyothi Pradeep, counsel appearing
for the petitioners in W.P.(C) Nos.19454/2025 and 20259/2025,
argued that the GO dated 03.04.2025 clearly offends Article 14
of the Constitution of India as there is no intelligible differentia
in doing internship in Government Medical Colleges and
Private Medical Colleges. Levy of any fee pre-supposes quid
pro quo. There is no quid pro quo in the matter of internship
being done by Foreign Medical Graduates. Not even library
facility is provided by the Government to them. The Foreign
Medical Graduates are working in frontline, in Hospitals. They
are being denied even stipend. Levy of internship fee is
exploitation of students. Internship fee imposed on Foreign 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Medical Graduates amounts to taxation which has no sanction
of law. The levy is contrary to the policy decision and orders of
NMC. The petitioners have a legitimate expectation to do
CRMI without paying any internship fee and also to receive due
stipend.
10. Sri. P.G. Pramod, Special Government
Pleader representing the State of Kerala, resisted the writ
petitions forcefully. The State derives power to prescribe
stipend and internship fee for Indian and Foreign Medical
Graduates, from Entry 25, List III of the Seventh Schedule to
the Constitution of India. The powers of the NMC are as
confined in Section 10 of the National Medical Commission Act,
2019. The Act gives power to the NMC to prescribe policy
guidelines. The NMC cannot restrain the State Governments
from levying a fee for internship from Indian or Foreign Medical
Graduates.
11. The Government issued GO dated 16.10.2020
prescribing ₹10,000/- as internship fee for FMGs. The GO was 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
issued on the basis of a decision taken in the meeting held
under the Chairmanship of Minister for Health, on 03.03.2020.
Consequently, internship fee was fixed as ₹10,000/- for FMGs.
The internship fee for students of Self Financing Colleges was
fixed as ₹5,000/- per month. W.P.(C) Nos.23663/2020 and
24610/2020 were filed contending that the differential treatment
is discriminatory.
12. This Court disposed of the writ petitions
directing the State Government to reconsider the fixation of fee
for internship taking note of the Circulars of the NMC. The
Government decided to levy internship fee from FMGs. By
Circulars dated 04.03.2022 and 19.05.2022, the NMC had
clarified that no amount/fees can be charged by the Medical
Colleges from FMGs for permitting them to do their internship.
Subsequently, as per letter dated 19.10.2022, the NMC clarified
that the Circulars dated 04.03.2022 and 19.05.2022 issuing
guidelines/instructions/advisory regarding payment of stipend,
are solely at the discretion of the concerned State authorities.
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
13. Seats in Government Medical Colleges are
limited. In order to complete the internship without delay, the
Government have provided opportunity to FMGs to complete
internship at District/General Hospitals in the State. Since the
District/General Hospitals are not full fledged teaching
institutions, additional infrastructure, library, manpower, security
facilities, etc. are to be arranged for training the interns. The
State bears huge amount of money to maintain a Hospital
capable of being training centre for CRMI. During the
internship period, the FMGs are availing onhand training in an
excellent manner under competent and qualified Doctors. The
fee charged from FMGs is not excessive. However, in view of
the directions of the Division Bench of this Court, Government
decided to refix the fee charged on FMGs for internship in
District/General Hospitals at par with the fee charged to IMGs.
Accordingly, the internship fee of FMGs was reduced from
₹10,000/- per month to ₹5,000/- per month. The nominal fee of
₹5,000/- is not excessive or on the higher side, urged the 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Special Government Pleader.
14. Sri. Prenjith Kumar, Standing Counsel for
NMC, entered appearance and submitted that the power to
regulate UG and PG Medical Education and internships
mandated for the medical courses, is with the NMC. The NMC
has taken a policy decision and has ordered that no internship
fee shall be collected from students undergoing CRMI. The
discretion left to the State authorities is confined to the amount
and payment of stipend, payable to the IMGs and FMGs.
15. I have heard the learned counsel representing
the petitioners, the learned Special Government Pleader
representing the State of Kerala, the learned Standing Counsel
appearing for the NMC and the learned Standing Counsel
appearing for the Kerala State Medical Council.
16. The legal issue posed for decision is whether
the State Government is justified in demanding internship fee
for undergoing medical internship regulated by the National
Medical Commission (Compulsory Rotating Medical Internship) 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Regulations, 2021. There is no legislation, Central or State,
governing internships in India. Internship is akin to
apprenticeship.
17. Internships and apprenticeships are valuable
ways to gain work experience and develop skills. While
apprenticeships are typically longer-term, more structured and
focused on developing specific vocational skills often leading to
recognised qualifications, internships are generally shorter-
terms, more focused on gaining overall exposure.
Apprenticeships are mostly specified training program within a
specific field. In India, apprenticeships are governed by the
Apprentices Act, 1961. The Apprentices Act regulates and
controls training of apprentices. Section 13 of the Apprentices
Act, 1961 provides that an employer shall pay to every
apprentice during the period of apprenticeship training such
stipend at a rate not less than the prescribed minimum rate to
the category of apprentices under which such apprentices fall.
The Act, 1961 also contemplates entering into contracts of 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
apprenticeship. There is no comparable independent
legislation governing internships.
18. In the field of medical education, however, the
NMC, in exercise of the powers conferred by Section 67 read
with Section 24(1) of the NMC Act, 2019, has made National
Medical Commission (Compulsory Rotating Medical Internship)
Regulations, 2021. The Regulation is silent on the issue of levy
of fees on medical interns.
19. While considering the issue of levy of fees
from medical interns, it is necessary to understand the context
under which the National Medical Commission Act, 2019 was
enacted. The Union of India felt that medical education is at
the core of access to quality healthcare in the country and a
flexible and well functioning legislative framework underlying
medical education is essential for the well being of a nation. It
was felt that the Indian Medical Council Act, 1956, which was
enacted to provide a foundation for the growth of Medical
Education, has not kept pace with time. The Department-
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Related Parliamentary Standing Committee on Health and
Family Welfare in its 92 nd report has offered a critical
assessment of medical education in India. The Standing
Committee recommended for a decisive and exemplary action
to restructure and revamp the regulatory system of medical
education and medical practice and to reform the Medical
Council of India in accordance with the regulatory structure
suggested by the Group of Experts chaired by Dr. Renjith Roy
Chowdary which was constituted by the Central Government.
20. In paragraph 5.36 of the 92nd report of the
Committee, the Committee observed that though the
constitutionally designated fee rgulation committees of the
respective State Governments fixes the fee to be charged by
Private Medical Colleges, yet the yearly tuition fee and other
expenses that have to be paid by a student through a year
duration, work out in the range of ₹12-13 laks or even more
which is certainly exorbitant and beyond the paying capacity of
poor but meritorious students and the same, therefore, needs 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
to be rationalised. As of now, the Union Health Ministry does
not play any role in fixation of the tuition fee. The Committee
was of the opinion that since the Ministry of Health and Family
Welfare plays a critical role in supporting the regulation of
medical education, it should be enabled to play a role in
regulating fee structure in Private Medical Colleges so that the
right quantum of tuition fees to be charged by Private Medical
Colleges is ensured and there is uniformity in fees across the
country amongst the public and private sector Medical Colleges
/ Institutions. The observations of the Committee would
indicate that the Central Government was concerned about the
higher rates of fees levied in the medical education sector. It is
considering the report of the Department-Related Parliamentary
Standing Committee on Health and Family Welfare also that
the National Medical Commission Act, 2019 was enacted.
21. The preamble to the Act, 2019 would indicate
that the Act is intended to provide "affordable" medical
education and to ensure availability of adequate and highly 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
qualified medical professionals in all parts of the country in
order to promote equitable and universal healthcare that
encourages community health perspective and makes services
of medical professionals accessible to all the citizens. Any fee
prescribed by the State Governments, Universities and Medical
Colleges including tuition fees and internship fees would
therefore have an impact on access to quality and affordable
medical education which is the purpose for which the National
Medical Commission Act, 2019 has been enacted.
22. Coming to the statutory provisions and powers
of the stakeholders, Section 10 of the Act, 2019 lays down the
powers and functions of the NMC. Section 10 of the Act, 2019
reads as follows:
10. Powers and functions of Commission--
(1) The Commission shall perform the following functions, namely:--
(a) lay down policies for maintaining a high quality and high standards in medical education and make necessary regulations in this behalf;
(b) lay down policies for regulating medical institutions, medical researches and medical professionals and make necessary regulations in this behalf;
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
(c) assess the requirements in healthcare, including human resources for health and healthcare infrastructure and develop a road map for meeting such requirements;
(d) promote, co-ordinate and frame guidelines and lay down policies by making necessary regulations for the proper functioning of the Commission, the Autonomous Boards and the State Medical Councils;
(e) ensure co-ordination among the Autonomous Boards;
(f) take such measures, as may be necessary, to ensure compliance by the State Medical Councils of the guidelines framed and regulations made under this Act for their effective functioning under this Act;
(g) exercise appellate jurisdiction with respect to the decisions of the Autonomous Boards;
(h) lay down policies and codes to ensure observance of professional ethics in medical profession and to promote ethical conduct during the provision of care by medical practitioners;
(i) frame guidelines for determination of fees and all other charges in respect of fifty per cent. of seats in private medical institutions and deemed to be universities which are governed under the provisions of this Act;
(j) exercise such other powers and perform such other functions as may be prescribed.
(2) All orders and decisions of the Commission shall be authenticated by the signature of the Secretary.
(3) The Commission may delegate such of its powers of administrative and financial matters, as it deems fit, to the Secretary.
(4) The Commission may constitute sub-committees and delegate such of its powers to such sub- committees as may be necessary to enable them to accomplish specific tasks.
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
23. The National Medical Commission therefore
has the power to lay down policies for maintaining a high quality
and high standards in medical education and make necessary
regulations in this behalf. Sub-section (i) of Section 10(1)
empowers the NMC to frame guidelines for determination of
fees and all other charges in respect of 50% of seats in private
medical institutions and deemed to be Universities which are
governed under the provisions of the Act. Section 10(1)(b)
empowers the Commission to lay down policies for regulating
medical institutions, medical researches and medical
professionals and make necessary regulations in this behalf.
When the NMC frames regulations and guidelines in exercise
of the powers under Section 10 of the Act, 2019, such
regulations and guidelines would indeed have a statutory
flavour, which cannot be ignored or departed from by the State,
Universities or Medical Institutions.
24. On the subject of internship, the NMC has
issued Circular No.U.15024/01/2022-UGMEB dated 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
19.05.2022. The Circular comes with the subject "illegal charge
of internship fee and non-payment of stipend to interns".
Taking note of the requirement of Doctors in India including
those who have completed their medical education abroad, the
NMC ordered that Medical Colleges or Institutions may allow up
to 7.5% of their permitted quota of interns to accommodate
internship by Foreign Medical Graduates. The Circular dated
19.05.2022 pointed out that the NMC as per Circular dated
04.03.2022, had clarified that no amount/fee is charged by the
Medical Colleges from FMGs for permitting them to do their
internship. The stipend and other facilities to FMGs should be
extended equivalent to India Medical Graduates being trained
at Government Medical Colleges as fixed by the appropriate
authority applicable to the Institution/University or State.
25. The Circular dated 19.05.2022 directed all
State Medical Councils and Directorates of Medical Education
to ensure that no internship fee is charged by the Medical
Colleges / Institutes from the interns, Indian and Foreign 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
Medical Graduates, and stipend including other facilities is
being provided to FMGs as equivalent to Indian Medical
Graduates in the States/UTs.
26. The NMC received a number of
representations/queries from various stakeholders seeking
clarifications on different issues regarding mode and method of
conducting medical internship for Foreign Medical Graduates in
India. On the question of payment of stipend to FMGs,
considering the requests/representations from various State
Governments / UTs / Medical Colleges wherein it was intimated
that there has been no budgetary provision in their allocation of
annual budget to provide stipend to Foreign Medical
Graduates, the NMC clarified that the amount of stipend to be
paid to the interns is to be decided/fixed by the appropriate
authority applicable to the Institution/University or State. The
implementation of these guidelines / instructions/advisory is
solely at the discretion of the concerned State authorities under
which the Medical College / Institute is located.
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
27. The Special Government Pleader would urge
that by Circular dated 09.05.2023, the NMC has given
discretion to the Institutions/Universities or States in the matter
of not only the stipend payable to FMGs but also the internship
fees that can be levied from them. This Court cannot agree to
that proposition for the reason that in the Circular dated
09.05.2023, the clarification giving discretion to the State is
coming under the head "payment of stipend to FMGs". The
Circular dated 09.05.2023 does not specifically give discretion
to the States to levy internship fee.
28. The NMC thereafter issued a Circular with E
File No.U-15024/44/2022-UGMEB dated 19.10.2022 again
giving clarification on the references received from State
Medical Councils regarding CRMI of FMGs. Paragraph 5 of the
said Circular dated 19.10.2022 reads as follows:
5. Further, vide Circulars dated 04.03.2022 and 19.05.2022, NMC has also issued guidelines/instruction/advisory to all the concerned authorities regarding payment of stipend to all interns for their consideration and compliance. However, the amount of stipend to be paid to the interns is to be decided/fixed by the appropriate authority applicable to 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
the institution/University or State. The implementation of these guidelines/instruction/advisory is solely at the discretion of the concerned State authorities under which the Medical College / Institute is located.
A reading of Circular dated 19.10.2022 would make it clear that
the discretion granted by the NMC to the State authorities is
confined to payment of stipend to the FMGs.
29. A Division Bench of this Court also considered
the matter in W.P.(C) No.23663/2021 and connected cases.
This Court observed that it is clear from the Circular issued by
the NMC that the policy of the Commission is that no fee shall
be charged from the Foreign Medical Graduates for permitting
them to do the internship, by the Medical Colleges. The
Division Bench was of the view that the State Government shall
take note of the Circular dated 04.03.2022 issued by the NMC
and take a fresh decision in the matter of charging fee for
internship from Foreign Medical Graduates as the same reflects
the policy of the apex body in the field of medical education.
30. It is when the levy of internship fee in any
manner is prohibited by the NMC and when a Division Bench of 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
this Court has made it clear that a decision shall be taken by
the State Government taking note of the Circular dated
04.03.2022 issued by the NMC that the Government of Kerala
has come up with GO(Rt) No.987/2025/H&FWD dated
03.04.2025. The GO dated 03.04.2025 took a stand that the
NMC had clarified that the Circulars dated 04.03.2022 and
19.05.2022, issuing guidelines/ instructions / advisory to all
concerned authorities regarding payment of stipend are solely
at the discretion of the concerned State authorities under which
the Medical College / Institute is located.
31. In GO dated 03.04.2025, the Government
stated that Government Medical Colleges do not charge any
fee for internship from any student whether they are FMGs or
not. The seats available in Medical Colleges are limited. The
FMGs are therefore provided opportunity to complete internship
at District/General Hospitals. Since the District/General
Hospitals are not full fledged teaching institutions, additional
infrastructure, library, manpower, security facilities, etc. need to 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
be arranged for training the FMGs interns. On these premises,
the Government reduced the internship fees charged to the
FMGs from ₹10,000/- to ₹5,000/- per month at par with Indian
Medical Students. It has been ordered that the FMGs have to
remit ₹60,000/- as fee for the whole year, even though they
practised for few months only. As the NMC Circular dated
19.05.2022 unequivocally prohibits levy of internship fee and
describes the levy of any internship fee as illegal, the GO dated
03.04.2025 is legally unsustainable.
32. There is a further reason to hold against levy
of any fee from the interns. The interns are deployed to the
Medical Colleges / Government Hospitals to discharge the
duties of Doctors. They are so deployed only after obtaining
Certificate of Provisional Registration from the State Medical
Council. The Certificate of provisional registration makes it
clear that the Certificate is valid only for employment in a
resident medical capacity in any approved institution or in the
medical service of the armed forces of the Union as mentioned 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
in Section 25 of the Indian Medical Council Act, 1956 as
amended.
33. From the Provisional Registration granted by
the State Medical Councils, it is evident that medical graduates
who obtained provisional registration and deployed as interns
would be working in a resident medical capacity and such
engagement amounts to employment. The interns are not
deployed to Medical Colleges / General Hospitals for training
simplicitor. The medical interns are getting experience as
Doctors while working in a resident medical capacity. Such
interns are often deployed to examine the patients, prescribe
medicines and may even be directed to conduct minor surgical
procedures. The Medical Colleges / General Hospitals are
therefore getting benefits of their service, which is in the nature
of employment.
34. The NMC Act, 2019 has been enacted to
provide for a medical education system that improves access to
quality and medical education affordable to the citizens. When 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
the NMC Act, 2019 mandates payment of stipend to medical
interns for their service, the State will not be justified in levying
internship fee from the Medical Graduates. The GO(Rt)
No.987/2025/H&FWD dated 03.04.2025 issued by the
Additional Secretary, Government of Kerala, Health and Family
Welfare (S) Department is therefore illegal and ultravires.
Consequently, the GO dated 03.04.2025 is set aside. The
issue of payment of stipend to the FMGs is left open.
The writ petitions are disposed of as above.
Sd/-
N. NAGARESH, JUDGE aks/31.05.2025 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 19369/2025
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE CIRCULAR DATED 09.05.2023 NO. U.15024/01/2022-UGMEB/ ISSUED BY THE 6TH RESPONDENT Exhibit P2 THE TRUE COPY OF THE CIRCULAR ISSUED BY THE 6TH RESPONDENT NO. U. 15024/01/2022-UGMEB/ DATED 19.05.2022 Exhibit P3 THE TRUE COPY OF THE COMMON JUDGEMENT OF THIS HONORABLE COURT IN WP(C) NO.
23663/2020, WP(C) NO. 24610/2020 AND 21616/2021 DATED 07.10.2024 Exhibit P4 THE TRUE COPY OF THE ORDER NO. G.O. (RT) NO. 987/2025/H&FWD DATED 03.04.2025 ISSUED BY THE 2ND RESPONDENT Exhibit P5 THE TRUE COPY OF THE ORDER NO. A1- 6196/2025/SUPDT/GH/EKM DATED 25.04.2025 ISSUED BY THE 7TH RESPONDENT Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED 02.08.2024 PASSED BY THIS HONORABLE COURT IN WP(C) 27564 OF 2024 RESPONDENT'S EXHIBITS
EXHIBIT R2(a) TRUE COPY OF THE G.O.(Rt) No. 1903/2020/H AND FWD DATED 16.10.2020 EXHIBIT R2(b) TRUE COPY OF THE CIRCULAR DATED 19/10/2022 ISSUED BY NATIONAL MEDICAL COMMISSION EXHIBIT R2(c) TRUE COPY OF THE G.O.(Rt) No. 305/2023/H AND FWD DATED 08.02.2023 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 19383/2025
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE GRADUATION CERTIFICATE DATED 31-12-2024 ISSUED TO THE 1ST PETITIONER FROM DALIAN MEDICAL UNIVERSITY, PEOPLE'S REPUBLIC OF CHINA Exhibit P2 A TRUE COPY OF THE FMGE PASS CERTIFICATE DATED 03-02-2022 ISSUED TO THE 1ST PETITIONER BY THE NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES Exhibit P3 A TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 14-06-
2023 ISSUED TO THE 1ST PETITIONER BY
THE 4TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF
THE NOTIFICATION DATED 18-11-2021
ISSUED BY THE NATIONAL MEDICAL
COMMISSION
Exhibit P5 A TRUE PHOTOCOPY OF THE GOVERNMENT
ORDER NO: G.O (RT) NO: 1903/2020 / H &
FWD DATED 16-10-2020
Exhibit P6 A TRUE PHOTO COPY OF THE JUDGMENT DATED
07-10-2024 IN W.P (C) 23663/2020 AND CONNECTED CASES Exhibit P7 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/4/2022-UGMEB DATED 04-03-2022 Exhibit P8 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/01/2022-UGMEB DATED 19-05-2022 Exhibit P9 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: GO (RT) NO: 987/2025/ H& FWD DATED 03-04-2025 Exhibit P10 A TRUE PHOTOCOPY OF THE PROCEEDING OF THE 6TH RESPONDENT DATED 13-05-2025 VIDE ORDER NO: GH-KKD/887/2025-G2 Exhibit P11 A COPY OF THE INTERIM ORDER DATED 12- 10-2022 IN W.P. (C) 32363 /2022 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 19776/2025
PETITIONER'S EXHIBITS
Ext. P1 A TRUE COPY OF THE GRADUATION CERTIFICATE DATED 01-06-2023 ISSUED TO THE 1ST PETITIONER FROM GEORGIA LEGAL ENTITY OF PUBLIC LAW TBILISI STATE MEDICAL UNIVERSITY Ext. P2 A TRUE COPY OF THE FMGE PASS CERTIFICATE DATED 30-08-2024 ISSUED TO THE 1ST PETITIONER BY THE NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES Ext. P3 A TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 19-12-
2024 ISSUED TO THE 1ST PETITIONER BY
THE 4TH RESPONDENT
Ext. P4 THE TRUE COPY OF THE RELEVANT PAGES OF
THE NOTIFICATION DATED 18-11-2021
ISSUED BY THE NATIONAL MEDICAL
COMMISSION
Ext. P5 A TRUE PHOTOCOPY OF THE GOVERNMENT
ORDER NO: G.O (RT) NO: 1903/2020 / H &
FWD DATED 16-10-2020
Ext. P6 A TRUE PHOTO COPY OF THE JUDGMENT DATED
07-10-2024 IN W.P (C) 23663/2020 AND CONNECTED CASES Ext. P7 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/4/2022-UGMEB DATED 04-03-2022 Ext. P8 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/01/2022-UGMEB DATED 19-05-2022 Ext. P9 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: GO (RT) NO: 987/2025/ H& FWD DATED 03-04-2025 Ext. P10 A COPY OF THE INTERIM ORDER DATED 12- 10-2022 IN W.P. (C) 32363/2022 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 19908/2025
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 07-10-2024 IN W.P. (C).NOS.23663, 24610 OF 2020 & 21616 OF
Exhibit P2 THE TRUE COPY OF THE NOTIFICATION BEARING NO. U.15024/4/2022-UGMEB DATED 04-03-2022 ISSUED BY THE 3RD RESPONDENT Exhibit P3 THE TRUE COPY OF THE CIRCULAR BEADING NO. J.15024/01/2022-UGMEB DATED 19-05-
2022 ISSUED BY THE 3RD RESPONDENT Exhibit P4 THE TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT BEARING NO. G.O. (RT) NO. 987/2025/H&FWD DATED 03-04-
2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 20000/2025
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE GRADUATION CERTIFICATE DATED 17-06-2022 ISSUED TO THE 1ST PETITIONER BY THE MINISTRY OF EDUCATION AND RESEARCH, REPUBLIC OF MOLDOVA, Exhibit P2 A TRUE COPY OF THE FMGE PASS CERTIFICATE DATED 12-09-2024 ISSUED TO THE 1ST PETITIONER BY THE NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES Exhibit P3 A TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 13-12-
2024 ISSUED TO THE 1ST PETITIONER BY
THE 4TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF
THE NOTIFICATION DATED 18-11-2021
ISSUED BY THE NATIONAL MEDICAL
COMMISSION
Exhibit P5 A TRUE PHOTOCOPY OF THE GOVERNMENT
ORDER NO: G.O (RT) NO: 1903/2020 / H &
FWD DATED 16-10-2020
Exhibit P6 A TRUE PHOTO COPY OF THE JUDGMENT DATED
07-10-2024 IN W.P (C) 23663/2020 AND CONNECTED CASES Exhibit P7 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/4/2022-UGMEB DATED 04-03-2022 Exhibit P8 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/01/2022-UGMEB DATED 19-05-2022 Exhibit P9 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: GO (RT) NO: 987/2025/ H& FWD DATED 03-04-2025 Exhibit P10 A COPY OF THE INTERIM ORDER DATED 12- 10-2022 IN W.P. (C) 32363/2022 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 20045/2025
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE GRADUATION CERTIFICATE DATED 23-06-2023 ISSUED TO THE 1ST PETITIONER BY THE OSH STATE UNIVERSITY, KYRGYZ REPUBLIC Exhibit P2 A TRUE COPY OF THE FMGE PASS CERTIFICATE DATED 05RO9-2024 ISSUED TO THE 1ST PETITIONER BY THE NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES Exhibit P3 A TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 19-12-
2024 ISSUED TO THE 1ST PETITIONER BY
THE 4TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF
THE NOTIFICATION DATED 18-11-2021
ISSUED BY THE NATIONAL MEDICAL
COMMISSION
Exhibit P5 A TRUE PHOTOCOPY OF THE GOVERNMENT
ORDER NO: G.O (RT) NO: 1903/2020 / H &
FWD DATED 16-10-2020
Exhibit P6 A TRUE PHOTO COPY OF THE JUDGMENT DATED
07-10-2024 IN W.P (C) 23663/2020 AND CONNECTED CASES Exhibit P7 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/4/2022-UGMEB DATED 04-03-2022 Exhibit P8 A TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/01/2022-UGREB DATED 19-05-2022 Exhibit P9 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: GO (RT) NO: 987/2025/ H& FWD DATED 03-04-2025 Exhibit P10 A COPY OF THE INTERIM ORDER DATED 12- 10-2022 IN W.P. (C) 32363/2022 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 20172/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 05.09.2023 ISSUED TO THE 1ST PETITIONER BY THE 4TH RESPONDENT.
Exhibit P2 TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 26.09.2023 ISSUED TO THE 2ND PETITIONER BY THE 4TH RESPONDENT.
Exhibit P3 TRUE PHOTOSTAT COPY OF THE NOTIFICATION DATED 18.11.2021 ISSUED BY THE 5TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE G.O. (RT) NO.
1903/2020/H&FW DATED 16.10.2020 ISSUED BY THE 1ST RESPONDENT Exhibit P5 TRUE COPY OF THE CIRCULAR NO.
U.15024/4/2022-UGMEB DATED 04.03.2022 ISSUED BY THE 5TH RESPONDENT Exhibit P6 TRUE COPY OF THE CIRCULAR NO.
U.15024/01/2022-UGMEB DATED 19.05.2022 ISSUED BY THE 5TH RESPONDENT Exhibit P7 TRUE COPY OF THE COMMON JUDGEMENT OF THIS HONOURABLE COURT IN WP(C) NO.
23663/2020, WP(C) NO. 24610/2020 AND 21616/2021 DATED 07.10.2024 Exhibit P8 TRUE COPY OF GO (RT) NO: 987/2025/ H& FWD DATED 03.04.2025 Exhibit P9 TRUE COPY OF THE ORDER NO. A1-
6196/2025/ SUPDT/GH/EKM DATED 25.04.2025 ISSUED BY THE 6TH RESPONDENT Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 02.08.2024 PASSED BY THIS HON'BLE COURT IN WP(C) 27564/ 2024 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 20195/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE GRADUATION CERTIFICATE DATED 31-05-2023 ISSUED TO THE 1ST PETITIONER BY THE AVICENNA TAJIK STATE MEDICAL UNIVERISITY, REPUBLIC OF TAJIKISTAN Exhibit P2 TRUE COPY OF THE FMGE PASS CERTIFICATE DATED 18-09-2024 ISSUED TO THE 1ST PETITIONER BY THE NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCES Exhibit P3 TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE DATED 25-1- 2025 ISSUED TO THE 1ST PETITIONER BY THE 4TH RESPONDENT Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 18-11-2021 ISSUED BY THE NATIONAL MEDICAL COMMISSION Exhibit P5 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: G.O (RT) NO: 1903/2020 / H & FWD DATED 16-10-2020 Exhibit P6 TRUE PHOTO COPY OF THE JUDGMENT DATED 07-10-2024 IN W.P (C) 23663/2020 AND CONNECTED CASES Exhibit P7 TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/4/2022-UGMEB DATED 04-03-2022 Exhibit P8 TRUE PHOTOCOPY OF THE CIRCULAR NO:
U.15024/01/2022-UGMEB DATED 19-05-2022 Exhibit P9 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO: GO (RT) NO: 987/2025/ H& FWD DATED 03-04-2025 Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 12-10-2022 IN W.P. (C) 32363/2022 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
APPENDIX OF WP(C) 20259/2025
PETITIONER'S EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 1ST PETITIONER BY THE 4TH RESPONDENT DATED 05.06.2024 EXHIBIT P2 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 2ND PETITIONER BY THE 4TH RESPONDENT DATED 07.06.2024 EXHIBIT P3 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 3RD PETITIONER BY THE 4TH RESPONDENT DATED 18.12.2024 EXHIBIT P4 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 4TH PETITIONER BY THE 4TH RESPONDENT DATED 21.01.2025 EXHIBIT P5 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 5TH PETITIONER BY THE 4TH RESPONDENT DATED 06.07.2024 EXHIBIT P6 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 6TH PETITIONER BY THE 4TH RESPONDENT DATED 07.06.2024 EXHIBIT P7 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 7TH PETITIONER BY THE 4TH RESPONDENT DATED 07.06.2024 EXHIBIT P8 THE TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED TO THE 8TH PETITIONER BY THE 4TH RESPONDENT DATED 07.06.2024 EXHIBIT P9 THE TRUE COPY OF THE G.O. (RT) NO 1903/2020/ H&FWD ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 16.10.2020 ALONG WITH TYPED COPY EXHIBIT P10 THE TRUE COPY OF THE NOTIFICATION ISSUED BY THE OFFICE OF THE 3RD 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
RESPONDENT DATED 18.11.2021 EXHIBIT P11 THE TRUE COPY OF THE CIRCULAR NO U.15024/4/2022-UGMEB ISSUED BY THE OFFICE OF THE 3RD RESPONDENT DATED 04.03.2022 EXHIBIT P12 THE TRUE COPY OF THE CIRCULAR NO U.15024/01/2022-UGMEB ISSUED BY THE OFFICE OF THE 3RD RESPONDENT DATED 19.05 2022 EXHIBIT P13 THE TRUE COPY OF THE CLARIFICATION LETTER ISSUED BY THE OFFICE OF THE 3RD RESPONDENT DATED 19.10.2022 EXHIBIT P14 THE TRUE COPY OF THE JUDGMENT IN W.P. (C.) NO 23663 OF 2020 PASSED BY THIS HONOURABLE COURT DATED 07.10.2024 EXHIBIT P15 THE TRUE COPY OF THE G.O.(RT) NO 987/2025/H&FWD ISSUED BY THE OFFICE OF THE 1ST RESPONDENT DATED 03.04.2025 EXHIBIT P16 THE TRUE COPY OF THE ORDER NO A1-
6196/2025/SUPDT/GH/EKM ISSUED BY THE SUPERINTENDENT, GENERAL HOSPITAL, ERNAKULAM DATED 25.04.2025 2025:KER:38557 W.P.(C) No.19369/2025 & Connected cases
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