Anil Kumar vs State Of Kerala
2025 Latest Caselaw 425 Ker

Kerala High Court

Anil Kumar vs State Of Kerala on 1 July, 2025

Author: T.R.Ravi

Bench: T.R.Ravi

WP(C) NO. 21305 OF 2025

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               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE T.R.RAVI

        TUESDAY, THE 1ST DAY OF JULY 2025 / 10TH ASHADHA, 1947

                       WP(C) NO. 21305 OF 2025

PETITIONERS:

    1       ANIL KUMAR
            AGED 63 YEARS
            S/O L.APPUKUTTAN, THARATTAYIL PUTHEN VEEDU,
            PRAVACHAMBALAM, PALLICHAL NEMON P.O
            THRIVANTHAPURAM, PIN - 695 020

    2       AJIN. A.V
            AGED 32 YEARS
            S/O ANIL KUMAR A.D, THARATTAYIL PUTHEN VEEDU,
            PRAVACHAMBALAM, PALLICHAL NEMON P.O
            THRIVANTHAPURAM IL KUMAR., PIN - 695 020

    3       ABIN A.V
            AGED 31 YEARS
            S/O ANIL KUMAR A.D, THARATTAYIL PUTHEN VEEDU,
            PRAVACHAMBALAM, PALLICHAL NEMON P.O
            THRIVANTHAPURAM IL KUMAR., PIN - 695 020


            BY ADVS.
            SHRI.M.RAJENDRAN NAIR
            SMT.M.SANTHY


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY SECRETAR, LOCAL SELF GOVERNMENT
            DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANTHAPURAM, PIN - 695 001

    2       DIRECTOR URBAN AFFAIRS
            REPRESENTED BY DIRECTOR DEPARTMENT OR URBAN AFFAARS,
            SWARAJ BHAVAN, NANTHANCODE,
            THIRUVANTHAPURAM, PIN - 695 003
 WP(C) NO. 21305 OF 2025

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    3       DIRECTOR OF PANCHAYATHS
            REPRESENTED BY DIRECTOR OF PANCHAYATHS PUBLIC OFFICE
            MUSEUM, THIRUVANTHAPURAM, PIN - 695 003

    4       SECRETARY MUNCIPAL CORPORATIONOF THIRUVANTHAPURAM
            REPRESENTED BY SECRETARY MUNCIPAL CORPORATIONOF
            THIRUVANTHAPURAM, OPPOSITE TO MUSEUM,
            VIKAS BHAVAN, P. O THIRUVANTHAPURAM, PIN - 695 033

    5       SECRETARY VIZHINJAM ZONAL OFFICE
            REPRESENTED BY SECRETARY VIZHINJAM ZONAL OFFICE
            THIRUVANTHAPURAM COROPORATION VIZHINJAM P.O
            THIRUVANTHAPURAM, PIN - 695 521


            SRI. SUMAN CHAKRAVARTHY, SC.
            SMT. PRINCY XAVIER. SR. GP.


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
01.07.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21305 OF 2025

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                          T.R.RAVI.J
               ------------------------------------
                  WP(C) No.21305 of 2025
              -------------------------------------
            Dated this the 01st day of July, 2025

                           JUDGMENT

When the case is taken up, the counsel for the

petitioners limited the relief for a direction to respondents 1

and 4 to consider and pass orders on Exts.P10 and P14.

In view of the limited prayer made, this writ petition is

disposed of directing respondents 1 and 4 to consider and pass

orders on Exts.P10 and P14, after hearing the petitioners, at

the earliest, at any rate within three months from the date of

receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE sn WP(C) NO. 21305 OF 2025

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APPENDIX OF WP(C) 21305/2025

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF 3RD RESPONDENT VIDE NO.E9/10608/18 DATED 28-06-2018 HAS PUBLISHED PROVISIONAL SENIORITY LIST OF NURSERY TEACHERS APPOINTED UNDER THE 11 POINT PROGRAMME, Exhibit P2 TRUE COPY OF PROMOTED AND APPOINTED AS FULL TIME CONTINGENT NURSERY SCHOOL TEACHER WITH EFFECT FROM 23-12-2019. TRUE COPY OF E- 13/10608/18 DATED 23-12-2019 Exhibit P3 TRUE COPY OF GRANTING THEM HIGHER GRADE VIDE NO.E 4265/18 DATED 01-03-2019. SMT. VISWAJAYANTHI IS INCLUDED IN THE LIST AT SI NO.26. A TRUE COPY OF THE LR. E- NO.E-4265/18 DATED 01-03-2019 Exhibit P4 TRUE COPY OF DEATH CERTIFICATE DATED 03-03- 2020 ISSUED BY SUB REGISTRAR, BIRTHS & DEATHS, MUNICIPAL CORPORATION, THIRUVANANTHAPURAM Exhibit P5 TRUE COPY OF EMPLOYEES OF PANCHAYAT AND MUNICIPAL COMMON SERVICE INCLUDING PART TIME CONTINGENT EMPLOYEES. A TRUE COPY OF G.O. (P) 144/2016/FIN DATED 30-09-2016 OF PRINCIPAL SECRETARY, FINANCE DEPARTMENT Exhibit P6 TRUE COPY OF THE LETTER NO.VZ/AG/A4/2948/20 DATED 10-06-2020, RECEIVED UNDER RTI FROM SPIO, VIZHINJAM ZONAL OFFICE.

Exhibit P7 TRUE COPY OF THE 1ST PETITIONER HAS PREFERRED A PETITION BEFORE THE SECRETARY, THIRUVANANTHAPURAM CORPORATION THE PETITION DATED 07-04-2022 Exhibit P8 A TRUE COPY OF THE LR. NO.GE4/6557/2020 DATED 11-04-2022 OF 3" RESPONDENT Exhibit P9 TRUE COPY OF ISSUES REGARDING DISBURSEMENT OF HER PENSIONARY BENEFITS VIDE NO.GE4/6557/20 DATED 25-07-2022.

Exhibit P10 TRUE COPY OF THE 1ST RESPONDENT PRAYING TO DISBURSE GPAIS BENEFITS AND PENSIONARY BENEFITS OF LATE VISWAJAYANTHI, HIS WIFE DATED ON 08-01-2024.

Exhibit P11 A TRUE COPY OF THE LR. NO.EU3/9/2024/LSGD DATED 20-01-2024 Exhibit P12 A TRUE COPY OF THE LETTER DATED 27-06-2023 WP(C) NO. 21305 OF 2025

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Exhibit P13(a) TRUE COPY OF THE STATEMENT , FROM THE SPIO VIZHINJAM ZONAL OFFICE, VIDE NO.VZ/A6/6540/21 DATED 01-01-2022 Exhibit P13(b) TRUE COPY OF THE PAY BILLS, FROM THE SPIO VIZHINJAM ZONAL OFFICE, DATED 25-01-2020 Exhibit P14 A TRUE COPY OF THE LETTER DATED 07-04-2022 Exhibit P15 A TRUE COPY OF THE SERVICE RECORDS07-04-2022 Exhibit P16 THE COPY OF THE SALARY STATEMENT OF VIZINJAM ZONAL PART TIME EMPLOYEES 11/2020 ISSUED BY CHARGE OFFICER, VIZHINJAM ZONAL OFFICE DATED 01-12-2020 Exhibit P17 TRUE COPY OF THE THE STATEMENT FOR 11/21 FOR THE 3 EMPLOYEES, VIZ. CO-WORKERS OF LATE VISWAJAYANTHI, SHOWS DEDUCTION OF GPAIS PREMIUM OF RS.500/- EACH.