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Pallipuram Service Co-Operative ... vs Union Of India
2025 Latest Caselaw 2786 Ker

Citation : 2025 Latest Caselaw 2786 Ker
Judgement Date : 23 January, 2025

Kerala High Court

Pallipuram Service Co-Operative ... vs Union Of India on 23 January, 2025

Author: D K Singh
Bench: D. K. Singh
WP(C) No.11415/2022                     1/4                       Order Date : 23-01-2025

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE D. K. SINGH
             Thursday, the 23rd day of January 2025 / 3rd Magha, 1946
                             WP(C) NO. 11415 OF 2022
   PETITIONERS:

      1. PALLIPURAM SERVICE CO-OPERATIVE BANKNO.760, PALLIPURAM, CHERAI,
         ERNAKULAM-683514, REPRESENTED BY ITS SECRETARY, SR.K.S.AJAYAKUMAR.
      2. KUZHUPPILLY SERVICE CO-OPERATIVE BANK,CHERUVYPE JUNCTION,
         AYYAMPILLY, KUZHUPILLY-682501, REPRESENTED BY ITS SECRETARY,
         SRI.AJAYAKUMAR V.A.
      3. EDAVANAKKAD SERVICE CO-OPERATIVE BANK, EDAVANAKKAD, VYPIN,
         KOCHI-682509, REPRESENTED BY ITS SECRETARY SMT.RASEENA B A.
      4. OCHANTHURUTH SERVICE CO-OPERATIVE BANK, OCHANTHURUTH, COCHIN,
         ERNAKULAM-682508, REPRESENTED BY ITS SECRETARY,
         SRI.A.S.GOPALAKRISHNAN.

   RESPONDENTS:

      1. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE,
         MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NORTH BLOCK, NEW
         DELHI-110001.
      2. PRINCIPAL, CHIEF COMMISSIONER OF INCOEM TAX KERALA REGION, MINISTRY
         OF FINANCE, GOVERNMENT OF INDIA, CENTRAL REVENUE BUILDINGS, I S
         PRESS ROAD, KOCHI-682018.
      3. THE CENTRAL BOARD OF DIRECT TAXES, DEPARTMENT OF REVENUE MINISTRY OF
         FINANCE GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI-110001,
         REPRESENTED BY ITS CHAIRMAN.
      4. THE KERALA STATE CO-OPERATIVE BANK LIMITED, COBANK TOWERS, VIKAS
         BHAVAN, PALAYAM, THIRUVANANTHAPURAM-695033.


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the deduction of Tax at Source from the interest earned by
   the petitioners from the deposit maintined with the 4th respondent and
   also from disbursement of interest to the members of the petitioners, in
   terms of Sec.194A of the Income Tax Act, 1961 till the disposal of this
   writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   20.03.2024 and upon hearing the arguments of M/S. AJI V.DEV & ALAN
   PRIYADARSHI DEV, Advocates for the petitioners, the court passed the
   following:
 WP(C) No.11415/2022                          2/4                          Order Date : 23-01-2025




                                       D K SINGH, J.
                          ------------------------------------------
           W.P. (C) Nos. 30686/2021; 213, 378, 383, 384, 732, 736, 833, 1383, 1633,
           1088, 1943, 2208, 2780, 3734, 4385, 4442, 4996, 5569, 5900, 8026, 8742,
           10465, 10480, 10498, 10547, 10692, 10719, 10721, 10731, 10735, 10738,
           10741, 10744, 10747, 10787, 10799, 10810, 10818, 10828, 10831, 10845,
           10855, 10891, 10936, 10937, 10967, 10968, 11001, 11009, 11035, 11042,
           11058, 11072, 11087, 11092, 11096, 11117, 11130, 11135, 11138, 11144,
           11149, 11150, 11165, 11186, 11187, 11194, 11203, 11224, 11247, 11248,
           11262, 11263, 11271, 11272, 11273, 11301, 11309, 11316, 11323, 11325,
           11326, 11327, 11332, 11335, 11342, 11355, 11366, 11371, 11373, 11381,
           11407, 11415, 11420, 11440, 11441, 11445, 11446, 11450, 11458, 11467,
           11478, 11480, 11487, 11489, 11507, 11530, 11544, 11555, 11558, 11570,
           11591, 11599, 11600, 11601, 11605, 11607, 11609, 11616, 11620, 11621,
           11627, 11646, 11649, 11654, 11679, 11683, 11684, 11718, 11727, 11728,
           11738, 11740, 11760, 11765, 11766, 11768, 11772, 11776, 11780, 11781,
           11783, 11784, 11792, 11810, 11848, 11851, 11870, 11884, 11887, 12054,
           12057, 12061, 12065, 12076, 12086, 12100, 12102, 12105, 12110, 12123,
           12124, 12126, 12145, 12257, 12263, 12351, 12428, 12504, 12545, 12635,
           12713, 12744, 12753, 12754, 12759, 13011, 13047, 13112, 13114, 13171,
           13184, 13303, 13305, 13318, 13339, 13358, 13364, 13410, 13439, 13492,
           13545, 13615, 13687, 13693, 13707, 13720, 13741, 13746, 13760, 13761,
           13781, 13797, 13833, 13891, 13895, 13902, 13903, 13912, 13939, 13940,
           13996, 14006, 14010, 14014, 14017, 14047, 14061, 14068, 14119, 14122,
           14151, 14162, 14195, 14341, 14425, 14559, 14687, 14715, 14806, 14807,
           14811, 14832, 14838, 14944, 14960, 15027, 15066, 15438, 15480, 15487,
           15518, 15789, 15825, 15828, 15874, 16074, 16243, 16321, 16459, 16598,
           16805, 16881, 17323, 17707, 17716, 17796, 18070, 18489, 18690, 20028,
           21287, 21639, 21922, 22198, 22339, 22917, 23239, 23780, 24428, 24538,
                31251, 41031, 41499/2022; 8943, 25894, 27682, 32580, 36670,
                                  43925/2023; 9194/2024
                          ------------------------------------------
                                Dated: 23rd January 2025
 WP(C) No.11415/2022                                       3/4                                      Order Date : 23-01-2025
          W.P. (C) Nos. 30686/2021; 213, 378, 383, 384, 732, 736, 833, 1383, 1633, 1088, 1943, 2208, 2780, 3734,
          4385, 4442, 4996, 5569, 5900, 8026, 8742, 10465, 10480, 10498, 10547, 10692, 10719, 10721, 10731,
          10735, 10738, 10741, 10744, 10747, 10787, 10799, 10810, 10818, 10828, 10831, 10845, 10855, 10891,
          10936, 10937, 10967, 10968, 11001, 11009, 11035, 11042, 11058, 11072, 11087, 11092, 11096, 11117,
          11130, 11135, 11138, 11144, 11149, 11150, 11165, 11186, 11187, 11194, 11203, 11224, 11247, 11248,
          11262, 11263, 11271, 11272, 11273, 11301, 11309, 11316, 11323, 11325, 11326, 11327, 11332, 11335,
          11342, 11355, 11366, 11371, 11373, 11381, 11407, 11415, 11420, 11440, 11441, 11445, 11446, 11450,
          11458, 11467, 11478, 11480, 11487, 11489, 11507, 11530, 11544, 11555, 11558, 11570, 11591, 11599,
          11600, 11601, 11605, 11607, 11609, 11616, 11620, 11621, 11627, 11646, 11649, 11654, 11679, 11683,
          11684, 11718, 11727, 11728, 11738, 11740, 11760, 11765, 11766, 11768, 11772, 11776, 11780, 11781,
          11783, 11784, 11792, 11810, 11848, 11851, 11870, 11884, 11887, 12054, 12057, 12061, 12065, 12076,
          12086, 12100, 12102, 12105, 12110, 12123, 12124, 12126, 12145, 12257, 12263, 12351, 12428, 12504,
          12545, 12635, 12713, 12744, 12753, 12754, 12759, 13011, 13047, 13112, 13114, 13171, 13184, 13303,
          13305, 13318, 13339, 13358, 13364, 13410, 13439, 13492, 13545, 13615, 13687, 13693, 13707, 13720,
          13741, 13746, 13760, 13761, 13781, 13797, 13833, 13891, 13895, 13902, 13903, 13912, 13939, 13940,
          13996, 14006, 14010, 14014, 14017, 14047, 14061, 14068, 14119, 14122, 14151, 14162, 14195, 14341,
          14425, 14559, 14687, 14715, 14806, 14807, 14811, 14832, 14838, 14944, 14960, 15027, 15066, 15438,
          15480, 15487, 15518, 15789, 15825, 15828, 15874, 16074, 16243, 16321, 16459, 16598, 16805, 16881,
          17323, 17707, 17716, 17796, 18070, 18489, 18690, 20028, 21287, 21639, 21922, 22198, 22339, 22917,
          23239, 23780, 24428, 24538, 31251, 41031, 41499/2022; 8943, 25894, 27682, 32580, 36670, 43925/2023;
          9194/2024

                                                            2

                                                    ORDER

These writ petitions have remained pending for quite

some time. However, due to the paucity of time, the judgment

could not be delivered. As this Court is not sitting in the tax

jurisdiction, it would be appropriate to post these writ

petitions before the regular Bench having tax jurisdiction.

Therefore, the Registry is directed to post these writ

petitions before the regular Bench having tax jurisdiction and

these cases are not to be treated as part heard with this Court.

Sd/-

D K SINGH JUDGE

jjj WP(C) No.11415/2022 4/4 Order Date : 23-01-2025

APPENDIX OF WP(C) 11415/2022 Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF FINANCE ACT, 2020 DATED 27.03.2020.

Exhibit P2 A TRUE COPY OF THE LETTER ISSUED BY THE BRANCH MANAGER OF THE 4TH RESPONDENT BANK TO THE 1ST PETITIONER DATED 30.03.2022.

Exhibit P3 A TRUE COPY OF THE LETTER ISSUED BY THE BRANCH MANAGER OF THE 4TH RESPONDENT BANK TO THE 2ND PETITIONER DATED 30.03.2022.

Exhibit P4 A TRUE COPY OF THE LETTER ISSUED BY THE BRANCH MANAGER OF THE 4TH RESPONDENT BANK TO THE 3RD PETITIONER DATED 30.03.2022.

Exhibit P5 A TRUE COPY OF THE LETTER ISSUED BY THE BRANCH MANAGER OF THE 4TH RESPONDENT BANK TO THE 4TH PETITIONER DATED 30.03.2022.

 
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