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Edakkara Rural Co Operative Society Ltd vs Union Of India
2025 Latest Caselaw 2778 Ker

Citation : 2025 Latest Caselaw 2778 Ker
Judgement Date : 23 January, 2025

Kerala High Court

Edakkara Rural Co Operative Society Ltd vs Union Of India on 23 January, 2025

Author: D K Singh
Bench: D. K. Singh
WP(C) No.1808/2022                         1/4                        Order Date : 23-01-2025

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE D. K. SINGH
                 Thursday, the 23rd day of January 2025 / 3rd Magha, 1946

                                 WP(C) NO. 1808 OF 2022

   PETITIONER:

          EDAKKARA RURAL CO OPERATIVE SOCIETY LTD. NO.M 759, NILAMBUR TALUK, P
          O EDAKKARA MALAPPURAM DISTRICT, PIN-679331., REPRESENTED BY ITS
          SECRETARY.

   RESPONDENTS:

      1. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY
         OF FINANCE, NORTH BLOCK, RAISANA HILL, NEW DELHI-110001.
      2. THE COMMISSIONER OF INCOME TAX (TDS) CENTRAL REVENUE BUILDING,
         I.S.PRESS ROAD, ERNAKULAM-682018.
      3. THE INCOME TAX OFFICER (TDS) AYAKAR BHAVAN, NORTH BLOCK, MAMAMCHIRA,
         KOZHIKODE-673001.
      4. THE MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD DISTRICT CO-OPERATIVE
         BUILDING, MALAPPURAM, REPRESENTED BY ITS GENERAL MANAGER-676505.
      5. THE KERALA STATE CO-OPERATIVE BANK LTD COBANK TOWERS, PALAYAM,
         THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING DIRECTOR-695033.
      6. THE NILAMBUR CO-OPERATIVE URBAN BANK. NO.F.1043, HEAD OFFICE
         NILAMBUR, MALAPPURAM DISTRICT-679329., REPRESENTED BY ITS GENERAL
         MANAGER.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim direction restraining the respondents from
   deducting TDS on interest on all deposits maintained by the petitioners as
   per Section 194A of the Income Tax Act and stay all further proceedings
   for such recovery, pending disposal of the writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   20/03/2024 and upon hearing the arguments of M/S.K.J.MANU RAJ, RAVI
   KRISHNAN    &   K.VINAYA,    Advocates    for   the   petitioner    and
   of SRI.P.J.DEVAPRASANTH, STANDING COUNSEL for R6, the court passed the
   following:
 WP(C) No.1808/2022                           2/4                          Order Date : 23-01-2025




                                       D K SINGH, J.
                          ------------------------------------------
           W.P. (C) Nos. 30686/2021; 213, 378, 383, 384, 732, 736, 833, 1383, 1633,
           1088, 1943, 2208, 2780, 3734, 4385, 4442, 4996, 5569, 5900, 8026, 8742,
           10465, 10480, 10498, 10547, 10692, 10719, 10721, 10731, 10735, 10738,
           10741, 10744, 10747, 10787, 10799, 10810, 10818, 10828, 10831, 10845,
           10855, 10891, 10936, 10937, 10967, 10968, 11001, 11009, 11035, 11042,
           11058, 11072, 11087, 11092, 11096, 11117, 11130, 11135, 11138, 11144,
           11149, 11150, 11165, 11186, 11187, 11194, 11203, 11224, 11247, 11248,
           11262, 11263, 11271, 11272, 11273, 11301, 11309, 11316, 11323, 11325,
           11326, 11327, 11332, 11335, 11342, 11355, 11366, 11371, 11373, 11381,
           11407, 11415, 11420, 11440, 11441, 11445, 11446, 11450, 11458, 11467,
           11478, 11480, 11487, 11489, 11507, 11530, 11544, 11555, 11558, 11570,
           11591, 11599, 11600, 11601, 11605, 11607, 11609, 11616, 11620, 11621,
           11627, 11646, 11649, 11654, 11679, 11683, 11684, 11718, 11727, 11728,
           11738, 11740, 11760, 11765, 11766, 11768, 11772, 11776, 11780, 11781,
           11783, 11784, 11792, 11810, 11848, 11851, 11870, 11884, 11887, 12054,
           12057, 12061, 12065, 12076, 12086, 12100, 12102, 12105, 12110, 12123,
           12124, 12126, 12145, 12257, 12263, 12351, 12428, 12504, 12545, 12635,
           12713, 12744, 12753, 12754, 12759, 13011, 13047, 13112, 13114, 13171,
           13184, 13303, 13305, 13318, 13339, 13358, 13364, 13410, 13439, 13492,
           13545, 13615, 13687, 13693, 13707, 13720, 13741, 13746, 13760, 13761,
           13781, 13797, 13833, 13891, 13895, 13902, 13903, 13912, 13939, 13940,
           13996, 14006, 14010, 14014, 14017, 14047, 14061, 14068, 14119, 14122,
           14151, 14162, 14195, 14341, 14425, 14559, 14687, 14715, 14806, 14807,
           14811, 14832, 14838, 14944, 14960, 15027, 15066, 15438, 15480, 15487,
           15518, 15789, 15825, 15828, 15874, 16074, 16243, 16321, 16459, 16598,
           16805, 16881, 17323, 17707, 17716, 17796, 18070, 18489, 18690, 20028,
           21287, 21639, 21922, 22198, 22339, 22917, 23239, 23780, 24428, 24538,
                31251, 41031, 41499/2022; 8943, 25894, 27682, 32580, 36670,
                                  43925/2023; 9194/2024
                          ------------------------------------------
                                Dated: 23rd January 2025
 WP(C) No.1808/2022                                        3/4                                      Order Date : 23-01-2025
          W.P. (C) Nos. 30686/2021; 213, 378, 383, 384, 732, 736, 833, 1383, 1633, 1088, 1943, 2208, 2780, 3734,
          4385, 4442, 4996, 5569, 5900, 8026, 8742, 10465, 10480, 10498, 10547, 10692, 10719, 10721, 10731,
          10735, 10738, 10741, 10744, 10747, 10787, 10799, 10810, 10818, 10828, 10831, 10845, 10855, 10891,
          10936, 10937, 10967, 10968, 11001, 11009, 11035, 11042, 11058, 11072, 11087, 11092, 11096, 11117,
          11130, 11135, 11138, 11144, 11149, 11150, 11165, 11186, 11187, 11194, 11203, 11224, 11247, 11248,
          11262, 11263, 11271, 11272, 11273, 11301, 11309, 11316, 11323, 11325, 11326, 11327, 11332, 11335,
          11342, 11355, 11366, 11371, 11373, 11381, 11407, 11415, 11420, 11440, 11441, 11445, 11446, 11450,
          11458, 11467, 11478, 11480, 11487, 11489, 11507, 11530, 11544, 11555, 11558, 11570, 11591, 11599,
          11600, 11601, 11605, 11607, 11609, 11616, 11620, 11621, 11627, 11646, 11649, 11654, 11679, 11683,
          11684, 11718, 11727, 11728, 11738, 11740, 11760, 11765, 11766, 11768, 11772, 11776, 11780, 11781,
          11783, 11784, 11792, 11810, 11848, 11851, 11870, 11884, 11887, 12054, 12057, 12061, 12065, 12076,
          12086, 12100, 12102, 12105, 12110, 12123, 12124, 12126, 12145, 12257, 12263, 12351, 12428, 12504,
          12545, 12635, 12713, 12744, 12753, 12754, 12759, 13011, 13047, 13112, 13114, 13171, 13184, 13303,
          13305, 13318, 13339, 13358, 13364, 13410, 13439, 13492, 13545, 13615, 13687, 13693, 13707, 13720,
          13741, 13746, 13760, 13761, 13781, 13797, 13833, 13891, 13895, 13902, 13903, 13912, 13939, 13940,
          13996, 14006, 14010, 14014, 14017, 14047, 14061, 14068, 14119, 14122, 14151, 14162, 14195, 14341,
          14425, 14559, 14687, 14715, 14806, 14807, 14811, 14832, 14838, 14944, 14960, 15027, 15066, 15438,
          15480, 15487, 15518, 15789, 15825, 15828, 15874, 16074, 16243, 16321, 16459, 16598, 16805, 16881,
          17323, 17707, 17716, 17796, 18070, 18489, 18690, 20028, 21287, 21639, 21922, 22198, 22339, 22917,
          23239, 23780, 24428, 24538, 31251, 41031, 41499/2022; 8943, 25894, 27682, 32580, 36670, 43925/2023;
          9194/2024

                                                            2

                                                    ORDER

These writ petitions have remained pending for quite

some time. However, due to the paucity of time, the judgment

could not be delivered. As this Court is not sitting in the tax

jurisdiction, it would be appropriate to post these writ

petitions before the regular Bench having tax jurisdiction.

Therefore, the Registry is directed to post these writ

petitions before the regular Bench having tax jurisdiction and

these cases are not to be treated as part heard with this Court.

Sd/-

D K SINGH JUDGE

jjj WP(C) No.1808/2022 4/4 Order Date : 23-01-2025

APPENDIX OF WP(C) 1808/2022 Exhibit P1 A TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL) MALAPPURAM.

Exhibit P2 THE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE DISTRICT CO-OPERATIVE BANK MALAPPURAM DATED 15.12.2021. Exhibit P3 A TRUE COPY OF THE INTERIM ORDER IN WPC NO.30811/2021 DATED 28.12.2021.

Exhibit P4 A TRUE COPY OF THE ORDER IN WPC 30263/2021 DATED 23.12.2021.

 
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