Citation : 2025 Latest Caselaw 2549 Ker
Judgement Date : 17 January, 2025
WP(C) No.1294/2025 1/9 Order Date : 17-01-2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 17th day of January 2025 / 27th pousha, 1946
WP(C) NO. 1294 OF 2025
PETITIONERS:
1. PAUL JACOB,AGED 70 YEARS,S/O.P.T. CHACKO, PILLA VEETTIL HOUSE, CRA,
308, CHAYAKKUDI LANE,PETTAH P.O., THIRUVANANTHAPURAM., PIN - 695024
2. SOMASEKHARAN NAIR S., AGED 74 YEARS, S/O.SIVASANKARAN NAIR,
RESIDING AT SRUTHI, T.C.8/85,SREEKARYAM, THIRUVANANTHAPURAM., PIN -
695017
3. C.VIJAYAKUMARAN, AGED 71 YEARS, S/O.CHELLAYYAN, JEES-DALE,T.C.
18/1589 (2), KUNNAPPUZHA, ARAMADA P.O., THIRUMALA,
THIRUVANANTHAPURAM., PIN - 695032
4. PURUSHOTHAMAN NAMBOODIRI E, AGED 73 YEARS, S/O.NARAYANAN NAMBOODIRI
E. RESIDING AT T.C.5/1596(3), TRRA-245,AMBALAMUKKU, PEROORKADA
P.O.,THIRUVANANTHAPURAM, PIN - 695005
5. SHAJAHAN S, AGED 72 YEARS, S/O.SREEDHARAN K.S,RESIDING AT REVATHY,
T.C.7/1516, KARIYAM, SREEKARYAM P.O. THIRUVANANTHAPURAM., PIN -
695017
6. KURIAN V.A., AGED 77 YEARS, S/O.KURIAN JOSEPH, RESIDING AT
VENNACKAL, T.C.18/43. ALAPPURAM, THIRUMALA P.O., THIRUVANANTHAPURAM,
PIN - 695006
7. JOSE V.L., AGED 75 YEARS, S/O.LAZAR V.P.,RESIDING AT 97, MANAVA
NAGAR, PETTAH P.O., THIRUVANANTHAPURAM., PIN - 695024
8. PARAMASIVAN M., AGED 74 YEARS, S/O. MADAN S, RESIDING AT
T.C.7/952(3), SHIVA BHAVAN, MARUTHANKUZHY, KANJIRAMPARA P.O.,
THIRUVANANTHAPURAM., PIN - 695030
9. V.N.RENJITHAN, AGED 74 YEARS, S/O.NARAYANAN V.K.,RESIDING AT SREE
RENJI, IRA 62, PAPPANAMCODE, THIRUVANANTHAPURAM., PIN - 695018
10. S. MADHUSOODANAN POTTY, AGED 71 YEARS, S/O. SANKARANARAYANAN POTTY,
RESIDING AT GANGA, HOUSE NO.33, VISHNU NAGAR, PAPPANAMCODE P.O.,
THIRUVANANTHAPURAM., PIN - 695018
11. K. DAKSHAYANI, AGED 76 YEARS, D/O.CHELLAPPAN,RESIDING AT
NALLATHAMPI BHAVAN, SEKT-82(1), KURUPS LANE,SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM., PIN - 695010
12. K.KRISHNA WARRIER, AGED 72 YEARS, S/O.WARRIER C.R.,RESIDING AT
PURA-109, SHONIMA, NALLATH TEMPLE ROAD, POOJAPPURA P.O.,
THIRUVANANTHAPURAM., PIN - 695012
13. SUKUMARA KURUP K., AGED 72 YEARS, S/O.KRISHNAKURUP,RESIDING AT
VISHUS, PADMANABHA NAGAR, NEETTAYAM P.O., THIRUVANANTHAPURAM. , PIN
- 695013
14. A. PRATHAPACHANDRAN NAIR, AGED 68 YEARS, S/O. APPUKKUTTAN NAIR,
RESIDING AT NAVAMI, T.C.55/1582, KAIMANOM P.O.,
THIRUVANANTHAPURAM. , PIN - 695040
15. P. MURALEEDHARAN NAIR, AGED 73 YEARS, S/O.PRABHAKARAN NAIR,
RESIDING AT T.C.40/226, TKNAD 140, THIRUMALA P.O.,
THIRUVANANTHAPURAM., PIN - 695006
16. SOMAN NAIR N., AGED 79 YEARS, S/O.NARAYANA PILLAI P,RESIDING AT
WP(C) No.1294/2025 2/9 Order Date : 17-01-2025
MANGALYA, ABHAYA NAGAR-187, T.C.22/554,PEROORKADA P.O.,
THIRUVANANTHAPURAM., PIN - 695005
17. MADHUSOODHANAN NAIR G., AGED 68 YEARS, S/O.GOVINDA PILLAI K,
RESIDING AT DEEPAM, SEKT-48,THAMARAKKULAM LANE,
SASTHAMANGALAM,THIRUVANANTHAPURAM., PIN - 695010
18. S. RAVEENDRAN NAIR, AGED 78 YEARS, S/O.SIVASANKARA PILLAI, RESIDING
AT ANOOPAS, PARASSUVAIKKAL P.O., THIRUVANANTHAPURAM. , PIN - 695508
19. A. THANKARAJ, AGED 77 YEARS S/O.APPAVOO,RESIDING AT T.R.NIVAS,
POTTAVILA, UDAYAMARTHANDOM P.O., K.K. DISTRICT., PIN - 629178
20. V.VIKRAMAN NAIR, AGED 73 YEARS, S/O.VELAYUDHAN PILLAI,RESIDING AT
ASWATHY, T.C.10/1433 (3), KADAPARAVILA,KAVALLOOR, VATTIYOORKAVU
P.O., THIRUVANANTHAPURAM3. , PIN - 695013
21. R.J.WINSTON JAYAKUMAR, AGED 73 YEARS, S/O.RUSSEL N. RESIDING AT
PRA-28, T.C.16/2022, THOPPIL HOUSE, POONTHY ROAD, KUMARAPURAM M.C.
P.O., THIRUVANANTHAPURAM., PIN - 695011
22. RAJAN K., AGED 71 YEARS, S/O.KAMAPALAN,RESIDING AT CHIRAKKAL HOUSE,
T.C. 43/1430, MUTTATHARA,VALLAKKADAVU P.O., THIRUVANANTHAPURAM. ,
PIN - 695008
23. B.GANESH, AGED 72 YEARS, S/O.BHAGAWATHEESWARAN R,RESIDING AT T.C.
36/1540/14, SREEPADMAM RESIDENCY, SREEVARAHAM, MANACAUD P.O.,
THIRUVANANTHAPURAM., PIN - 695009
24. K.SURENDRAN, AGED 75 YEARS, S/O.KESAVAN, RESIDING AT KARTHIKA
GARDENS, KG-108, PAPPANAMCODE P.O., THIRUVANANTHAPURAM., PIN -
695018
25. SATHEESH BABU G. AGED 76 YEARS, S/O.GANGADHARAN,RESIDING AT
SREENIDHI, PALLICHAL, NEMOM P.O., THIRUVANANTHAPURAM. , PIN - 695020
26. K.DIVAKARAN , AGED 73 YEARS, S/O.KUTTAN, RESIDING AT SAROVAR, PMU
NAGAR, T.C.6/2039, ELIPPODE, VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM. , PIN - 695013
27. DIXON GOMEZ A, AGED 69 YEARS, S/O.ANDREW GOMEZ B,RESIDING AT
THYVILAKATHU HOUSE, THOPPINAKAM, T.C.35/300(1), VALIYATHURAI,
VALLAKKADAVU P.O., THIRUVANANTHAPURAM., PIN - 695008
28. ABDUL RASHEED M., AGED 76 YEARS, S/O.MOHAMMED HANEEFA, RESIDING AT
JUMILA MANDIRAM, T.C.33/891, KOCHUVELI, TITANIUM
P.O.,THIRUVANANTHAPURAM. , PIN - 695021
29. BAHULEYAN P., AGED 72 YEARS, S/O.PARASURAMAN, RESIDING AT ANJANAM,
T.C.76/484, ANAYARA P.O., THIRUVANANTHAPURAM., PIN - 695029
30. JAMES P.R. , AGED 73 YEARS, S/O.PETER, RESIDING AT ARRA-29, AVITTAM
ROAD, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM. , PIN -
695011
31. VIJAYAKUMAR S., AGED 75 YEARS, S/O.SIVASANKARA PILLAI, RESIDING AT
SOWPARNIKA, T.C.13/2121 (2), KRA D-46/4,KALAKAUMUDI LANE,
KANNAMOOLA, M.C.P.O., THIRUVANANTHAPURAM. , PIN - 695011
32. P.SUSHEELAN, AGED 74 YEARS, S/O.PONNAPPAN M., RESIDING AT KUNNIL
VEEDU, T.C. 94/967, KURA 218, VANCHIYOOR P.O., THIRUVANANTHAPURAM,
PIN - 695035
33. SUDHAKARAN G., AGED 72 YEARS, S/O.GANGADHARAN, RESIDING AT JAMMU
NIVAS, THULAYIL LANE, KNRA-340, PETTAH P.O., THIRUVANANTHAPURAM.,
PIN - 695024
34. SEBASTIAN D'CRUZ, AGED 79 YEARS, S/O.JIMMY D'CRUZ, RESIDING AT
WP(C) No.1294/2025 3/9 Order Date : 17-01-2025
T.C.30/1585, VEETTUVILAKOM, THOPPIL LANE, PETTAH P.O.,
THIRUVANANTHAPURAM. , PIN - 695024
35. VIJAYAN K. AGED 74 YEARS, S/O.KOCHUPPILLAI, RESIDING AT S.C.
COTTAGE, KALIYIL LANE, KANNAMOOLA, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM. , PIN - 695011
36. M.S. ABDUL MAJEED, AGED 78 YEARS, S/O.SYED MEERA RAWTHER M,RESIDING
AT MUBARAK, T.C.16/4066, KOIKKAL LANE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM. , PIN - 695011
37. R. MOHAN, AGED 72 YEARS, S/O.RAMAKRISHNAN, RESIDING AT T.C.
42/954(4), SANKANADHAM, POOVANTHOTTAM, VALLAKKADAVU P.O.,
THIRUVANANTHAPURAM., PIN - 695008
38. K.REGHUNANDANAN THAMPI, AGED 71 YEARS, S/O.KUMARADAS V., RESIDING
AT POURNAMI, T.C.36/564, ERA-69, PALKULANGARA, VALLAKKADAVU
P.O., THIRUVANANTHAPURAM., PIN - 695008
39. S.MOHANAN, AGED 72 YEARS, S/O.SANKARAN, RESIDING AT T.C.4/2439,
VIKRAMAPURAM HILLS, MRD HOUSE, KAWDIAR P.O., THIRUVANANTHAPURAM. ,
PIN - 695003
40. MOHAMMED MUBARAQ A, AGED 68 YEARS, S/O.ABDUL AZIZ RESIDING AT
ANEEJA MANZIL, PALLIPURAM P.O., KANIYAPURAM, THIRUVANANTHAPURAM.,
PIN - 695316
41. NAZIMUDEEN A., AGED 72 YEARS, S/O.ABDUL KARIM, RESIDING AT SAIDA
MANZIL, NEAR RAILWAY QUARTERS, KANIYAPURAM, THIRUVANANTHAPURAM., PIN
- 695301
42. SISUPALAN S., AGED 69 YEARS S/O.SAHADEVAN, RESIDING AT T.C.48/623
(2), THENGUVILA VEEDU, POONTHURA P.O., THIRUVANANTHAPURAM., PIN -
695026
43. S.RAVI, AGED 74 YEARS, S/O.KUNJU SANKARAN, RESIDING AT RAMESH
BHAVAN, T.C.3/2136, EAST PATTOM, THIRUVANANTHAPURAM. , PIN - 695004
44. MANOHARAN V., AGED 72 YEARS, S/OVASUDEVAN PILLAI, RESIDING AT
ASWATHY BHAVAN, PVRA-41, PALAMVILA, NCC ROAD, AMBALAMUKKU,
THIRUVANANTHAPURAM., PIN - 695005
45. N.GANGADHARAN, AGED 77 YEARS, S/O.NARAYANAN NAIR RESIDING AT
R.C.76/2169, KOTTOOR, ANAYARA P.O., THIRUVANANTHAPURAM., PIN -
695029
46. P.B.SUDHARMA DEV, AGED 75 YEARS, D/O.BHASKARAN P. RESIDING AT ALLI
BHAVAN, T.C.29/484, CKRRA-114, KAVARADI ROAD, PETTAH P.O.,
THIRUVANANTHAPURAM. , PIN - 695024
47. K.ASOKAN, AGED 72 YEARS, S/O.KITTUPANICKER, RESIDING AT SREE
VAISAK, T.C.86/876, CHACKAI, PETTAH P.O., THIRUVANANTHAPURAM., PIN -
695024
48. D.RAJEEVAN, AGED 75 YEARS, S/O.DAMODARAN K.N. RESIDING AT T.C.
30/808, PUTHEN ROAD, 'ARADHANA' PETTAH P.O., THIRUVANANTHAPURAM.,
PIN - 695024
49. J.RAJENDRAN, AGED 76 YEARS, S/O.JANARDHANAN K RESIDING AT USHUS,
T.C.31/504(1), YMA ROAD, CHAKAI, PETTAH P.O., THIRUVANANTHAPURAM.,
PIN - 695024
50. M. BALAKRISHNAN, AGED 77 YEARS, S/O.MADHAVAN K. RESIDING AT SUMI
VILLA, SNNRA 15 B, PUTHEN ROAD JUNCTION,PETTAH P.O.,
THIRUVANANTHAPURAM, PIN - 695024
51. MOHANAN B, AGED 72 YEARS, S/O.BHASKARAN, RESIDING AT PRAVEEN
WP(C) No.1294/2025 4/9 Order Date : 17-01-2025
COTTAGE, VELLAYANI, OOCODE P.O., THIRUVANANTHAPURAM., PIN - 695020
52. SURESHKUMAR D., AGED 73 YEARS, S/O.DAMODARAN NAIR RESIDING AT
SUMIRAVAM , VURA-6, ANAYARA P.O., THIRUVANANTHAPURAM. , PIN - 695029
53. DEVAPALAN, V., AGED 71 YEARS, S/O.N.VELUKUTTY, RESIDING AT 'DEVAK',
T.C. 55/2291, SAI NAGAR, PAPPANAMCODE P.O., THIRUVANANTHAPURAM. ,
PIN - 695018
54. D.VIJAYADAS, AGED 72 YEARS, S/O.DANAM K., RESIDING AT PARADISE,
UCHAKKADA, KATTACHALKUZHY P.O. BALARAMAPURAM, THIRUVANANTHAPURAM.,
PIN - 695501
55. V.S. MATHEW, AGED 76 YEARS, S/O.SAMUEL, RESIDING AT VALUPARAMBIL
HOUSE, ARA-39, T.C.92/222 MUKHAKKADU LANE, KADAKAMPALLY, ANAYARA
P.O. THIRUVANANTHAPURAM., PIN - 695029
56. T. SILVESTER, AGED 73 YEARS, S/O.THOMAS A, RESIDING AT S.R. HOUSE,
KODANKARA, CHENKAL P.O. NEYYATTINKARA, THIRUVANANTHAPURAM. , PIN -
695013
57. G.REMESH MOHAN, AGED 76 YEARS, S/O.GOPINATHAN NAIR RESIDING AT
T.C.1/200(2), GANGADHARA BHAVAN, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM. , PIN - 695011
58. C. GOPALAKRISHNAN, AGED 77 YEARS, S/O.CHELLAPPAN, RESIDING AT
T.C.30/1416(2), KRA 102, PALLIMUKKU, PETTAH P.O.,
THIRUVANANTHAPURAM., PIN - 690524
59. R.SURENDRAN, AGED 73 YEARS, S/O.RAMAKRISHNAN, RESIDING AT
SABHALYAM, T.C. 1/2078, TRA-9, THAMARABHAGOM, KUMARAPURAM, MEDICAL
COLLEGE P.O. THIRUVANANTHAPURAM. , PIN - 695011
60. S.RAMABHADRAN, AGED 73 YEARS, S/O.SREEDHARAN P.K. RESIDING AT
SHOBHARAMAM, 52, KRISHNA NAGAR, PEROORKADA P.O.,
THIRUVANANTHAPURAM., PIN - 695005
61. K.AJITHKUMAR, AGED 68 YEARS, S/O.KRISHNAN NAIR, RESIDING AT T.C.
8/1137, MATTUPAVIL HOUSE, MAVARATHALAKONAM, PONGUMOODU, MEDICAL
COLLEGE P.O. THIRUVANANTHAPURAM. , PIN - 695011
62. R.J.D. PRATHAPAN, AGED 73 YEARS, S/O.RUSSLIAH,RESIDING AT T.C.
11/1133, CHARACHIRA ROAD, NANTHANCODE, KAWDIAR P.O,
THIRUVANANTHAPURAM., PIN - 695003
63. S.KUNJUKOSHY, AGED 74 YEARS, S/O.SAMUEL G., RESIDING AT BINU
BHAVAN, NIRA-45, T.C. 12/3317, KUSAVARAKAL ROAD, NALANCHIRA P.O.,
THIRUVANANTHAPURAM. , PIN - 695015
64. V.BHADRAKUMAR, AGED 73 YEARS, S/O.VASUDEVAN K. RESIDING AT ABHAYA
NAGRAR, NANDANAM, HOUSE NO.78, PEROORKADA P.O., THIRUVANANTHAPURAM.,
PIN - 695005
65. K. DEVAKUMARAN NAIR, AGED 76 YEARS S/O.KRISHNAN NAIR M., RESIDING AT
KRISHNA, CHGRA-35, MANNAMOOLA, PEROORKADA, THIRUVANANTHAPURAM., PIN
- 695005
66. A. SOMASEKHARAN NAIR, AGED 75 YEARS S/O.AYYAPPAN PILLAI, RESIDING AT
RAJASREE, T.C.51/175, PALACE ROAD, PAPPANAMCODE
P.O.,THIRUVANANTHAPURAM., PIN - 690518
67. B. REGHUNATHAN, AGED 75 YEARS S/O.BALAKRISHNAN RESIDING AT AYODHYA,
KARIYAM, KKS-161, SREEKARYAM P.O. THIRUVANANTHAPURAM., PIN - 695017
68. V. THANKAPPAN, AGED 74 YEARS S/O.VELUKUTTY P. RESIDING AT VASANTHA
NIVAS, PUNNAMOODY, KALLIYOOR P.O. THIRUVANANTHAPURAM., PIN - 695042
69. GUNASEKHARAN D, AGED 69 YEARS S/O.DURAI RAJ, RESIDING AT AISH VILLA,
WP(C) No.1294/2025 5/9 Order Date : 17-01-2025
T.C.86/133, CHACKAI ITI, PETTAH P.O., THIRUVANANTHAPURAM, PIN -
695024
70. BALAKRISHNAN M., AGED 74 YEARS S/O.MADHAVAN, RESIDING AT
THEKKETHOPPIL VEEDU, KOCHUVELI, TITANIUM P.O., THIRUVANANTHAPURAM. ,
PIN - 695021
71. JOSEPH D'CRUZ V, AGED 72 YEARS S/O.VAREED D'CRUZ RESIDING AT BRINDA
HOUSE, T.C.89/959, KANNANTHURI, BEACH P.O., THIRUVANANTHAPURAM. ,
PIN - 695007
72. K.MOHANDAS, AGED 73 YEARS S/O.KRISHNAN, RESIDING AT VENATTIL HOUSE,
NN-138, INDIRA NAGAR ROAD, PEROORKADA P.O., THIRUVANANTHAPURAM. ,
PIN - 695005
73. S.SREEKUMARAN NAIR, AGED 761 YEARS S/O.SREEDHARAN NAIR, RESIDING AT
SREERAGAM, T.C. 40/1033(3) SARAS-141, POYYANY JUNCTION, SREEVARAHAM,
MANACAUD P.O., THIRUVANANTHAPURAM. , PIN - 695009
74. MOHAMMED T.P. AGED 73 YEARS S/O.IMBICHI AHMAD HAJI RESIDING AT
MAITHRI HOUSE, CHENAKKALANGADI P.O. MALAPPURAM., PIN - 673636
75. ABDUL KHURSHID H, AGED 73 YEARS S/O. HAMEED KANNU RESIDING AT T.C.
49/224(4), 76 B, KALLATTU NAGAR, MANACAUD P.O., THIRUVANANTHAPURAM.,
PIN - 695009
76. R. SADASIVAN, AGED 72 YEARS S/O.SANKARA PILLAI, RESIDING AT SOUMYA
BHAVAN, T.C.14/1422, CHENNICODE, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM. , PIN - 695011
77. P. ABDUL HAMEED, AGED 72 YEARS S/O.MOHAMMED EBRAHIM, RESIDING AT
FLAT NO.4D, CELESTIAL APARTMENTS, THAYATHERU ROAD, KANNUR. , PIN -
670002
78. MOHAMMED ALI A.K., AGED 76 YEARS S/O. MOHAMMED, RESIDING AT AYITTU
VALAPPIL HOUSE, EAST KADOOR, KADALUNDI P.O., KOZHIKODE. , PIN -
673302
79. SEBASTIAN JOSE, AGED 72 YEARS S/O.JOSEPH E.J. RESIDING AT ELLIKUNNEL
HOUSE, PUTHENPALLY, KANJIRAPPALLY P.O., KOTTAYAM., PIN - 686518
80. ABDUL KARIM M., AGED 70 YEARS S/O.MUHAMMED KUNJU, RESIDING AT
THARAYIL PUTHEN PURAYIL, VADAKKUMTHALA P.O. KARUNAGAPPALLY, KOLLAM.,
PIN - 690536
81. VIJAYADAS A., AGED 69 YEARS S/O.ASSARIAH, RESIDING AT NIRVRITHY,
T.C. 20/1470 (2), MERA-31, KARAMANA P.O., THIRUVANANTHAPURAM. , PIN
- 695005
82. APPAYYAN, C.N., AGED 79 YEARS S/O.LOKAN, RESIDING AT KALA NIVAS,
T.C.92/875(1), KUDAVOOR, ANAYARA P.O., THIRUVANANTHAPURAM. , PIN -
695029
83. DIVAKARAN NAIR D. AGED 80 YEARS S/O.DAMODARAN NAIR,ALANCHERIL
(NELLIKKAL), MEENACHIL P.O., PALA, KOTTAYAM., PIN - 686577
84. NESAMONY A, AGED 76 YEARS S/O.APPAVU,RESIDING AT 'N' NIVAS,
KANNANKUZHY, AMARAVILA P.O. NEYYATTINKARA, THIRUVANANTHAPURAM., PIN
- 695122
RESPONDENT:
1. UNION OF INDIA, (UOI) REPRESENTED BY THE SECRETARY TO GOVERNMENT OF
INDIA, MINISTRY OF LABOUR & DEPARTMENT OF EMPLOYMENT, NEW DELHI.,
PIN - 110001
WP(C) No.1294/2025 6/9 Order Date : 17-01-2025
2. THE REGIONAL PROVIDENT FUND COMMISSIONER-1, EMPLOYEES PROVIDENT FUND
ORGANIZATION (EPFO) REGIONAL OFFICE, BHAVISHANIDHI BHAVAN, PATTOM
PALACE, THIRUVANANTHAPURAM., PIN - 695004
3. THE CENTRAL PROVIDENT FUND COMMISSIONER, (PENSION), EPFO HEAD
OFFICE, MINISTRY OF LABOUR & EMPLOYMENT, GOVERNMENT OF
INDIA, BHAVISHYA NITHI BHAVAN, 14- BHIKAJI CAMA PLACE, NEW DELHI.,
PIN - 110066
4. THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER, HEAD QUARTERS
EPFO HEAD OFFICE, MINISTRY OF LABOUR & EMPLOYMENT, GOVERNMENT OF
INDIA, BHAVISHYA NITHI BHAVAN, 14- BHIKAJI CAMA PALACE,NEW DELHI.,
PIN - 110066
5. THE MANAGING DIRECTOR, TRAVANCORE TITANIUM PRODUCTS LTD., KOCHUVELI,
THIRUVANANTHAPURAM., PIN - 695021
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim direction directing the respondents not to
curtail/limit/stop the higher pension and all other benefits that were
being received by the petitioners since their retirement until the
disposal of the writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S B.KRISHNA MANI, N.V.SANDHYA & DHANUJA M.S, Advocates for the
petitioners,SRI.NITA N.S, S Advocates for R2 to R4, the court passed the
following:
WP(C) No.1294/2025 7/9 Order Date : 17-01-2025
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P.(C) No.1294 of 2025
----------------------------------------------
Dated this the 17th day of January, 2025
O R D E R
It is submitted by the learned Counsel for the
petitioners that the petitioners have received higher pension
till the last month. In the said circumstances, there will be
a direction to the respondents 2 to 4 not to curtail the
higher pension being received by the petitioners. This order
will be subject to the result of the writ petition.
Post on 18.03.2025.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SRJ WP(C) No.1294/2025 8/9 Order Date : 17-01-2025
APPENDIX OF WP(C) 1294/2025 Exhibit P1 A TRUE COPY OF THE COMMUNICATION DATED 23/7/2004 ISSUED BY THE FINANCE MANAGER OF THE 4TH RESPONDENT TO THE 2ND RESPONDENT, REGIONAL PROVIDENT COMMISSIONER. Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED 14/9/2004 ISSUED BY THE TRAVANCORE TITANIUM PRODUCTS LTD. TO THE REGIONAL PROVIDENT COMMISSIONER.
Exhibit P3 A TRUE COPY OF THE COMMUNICATION DATED 9/5/2007 ISSUED BY THE REGIONAL PROVIDENT FUND COMMISSIONER (F&A), THE 2ND RESPONDENT.
Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 4/10/2016 IN R.C.GUPTA VS. REGIONAL PROVIDENT FUND COMMISSIONER BEFORE THE HON'BLE SUPREME COURT OF INDIA. Exhibit P5 A TRUE COPY OF THE JUDGMENT DATED 4/10/2016 IN R.C.GUPTA VS. REGIONAL PROVIDENT FUND COMMISSIONER BEFORE THE HON'BLE SUPREME COURT OF INDIA. Exhibit P6 A TRUE COPY OF THE ORDER DATED 23/3/2017 OF THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER, NEW DELHI.
Exhibit P7 A TRUE COPY OF THE APPLICATION DATED 3/10/2017 SUBMITTED BY THE FIRST PETITIONER FOR REVISION OF PENSION UNDER THE EMPLOYEES' PENSION SCHEME 1995. Exhibit P8 A TRUE COPY OF THE LETTER DATED 2/11/2018 ISSUED BY THE ASSISTANT PROVIDENT FUND COMMISSIONER. Exhibit P9 A TRUE COPY OF THE LETTER DATED 13/11/2018 ADDRESSED TO THE 2ND RESPONDENT.
Exhibit P10 A TRUE COPY OF THE JUDGMENT DATED 4/11/2022 IN EMPLOYEES PROVIDENT FUND ORGANIZATION AND ANOTHER VS. SUNILKUMAR B AND OTHERS REPORTED IN 2022 (7) KHC 12(SC).
Exhibit P11 A TRUE COPY OF THE ORDER DATED 22/1/2019 ISSUED BY THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER. Exhibit P12 A TRUE COPY OF THEORDER DATED 7/2/2019 OF THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER. Exhibit P13 A TRUE COPY OF THE ORDER DATED 22/11/2006 OF THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER. Exhibit P14 A TRUE COPY OF THE JUDGMENT DATED 22/2/2024 IN W.A.NO.912/2021 OF THE HON'BLE HIGH COURT OF KERALA. Exhibit P15 A TRUE COPY OF THE ORDER DATED 6/10/2023 IN R.P.NO.334/2023 OF THE HIGH COURT OF MADHYA PRADESH, JABALPUR BENCH.
Exhibit P16 A TRUE COPY OF THE CIRCULAR DATED 29/12/2022 ISSUED BY THE ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER. Exhibit P17 A TRUE COPY OF THE LIST OF THE EMPLOYEES DATED 28/8/2024 WHO HAVE APPLIED PURSUANT TO EXT.P16. Exhibit P18 A TRUE COPY OF THE LIST OF EMPLOYEES DATED 23/8/2024 Exhibit P19 A TRUE COPY OF THE APPLICATION DATED 3/3/2023 SUBMITTED BY THE FIRST PETITIONER FOR VALIDATION OF JOINT OPTION. Exhibit P20 A TRUE COPY OF THE COMMUNICATION DATED 9/10/2024 ISSUED BY THE TRAVANCORE TITANIUM PRODUCTS LTD. TO THE ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION). WP(C) No.1294/2025 9/9 Order Date : 17-01-2025
Exhibit P21 A TRUE COPY OF THE LETTER DATED 28/8/2024 ISSUED BY THE ASSISTANT PROVIDENT FUND COMMISSIONER-1 TO THE TRAVANCORE TITANIUM PRODUCTS LTD.
Exhibit P22 A TRUE COPY OF THE REPLY DATED 14/10/2024 SUBMITTED BY THE FIRST PETITIONER IN RESPONSE TO EXT.P21. Exhibit P23 A TRUE COPY OF THE REPLY DATED 29/9/2024 SUBMITTED BY THE 2ND PETITIONER Exhibit P24 A TRUE COPY OF THE REPLY DATED 29/9/2024 SUBMITTED BY THE 3RD PETITIONER.
Exhibit P25 A TRUE COPY OF THE ORDER DATED 16/10/2024 ISSUED BY THE REGIONAL PROVIDENT FUND COMMISSIONER-I TO THE 2ND PETITIONER.
Exhibit P26 A TRUE COPY OF THE ORDER DATED 16/10/2024 ISSUED BY THE REGIONAL PROVIDENT FUND COMMISSIONER-I TO THE 1ST PETITIONER.
Exhibit P27 A TRUE COPY OF THE ORDER DATED 16/10/2024 ISSUED BY THE REGIONAL PROVIDENT FUND COMMISSIONER-I TO THE 3RD PETITIONER.
Exhibit P28 A TRUE COPY OF THE REPLY DATED 7/11/2024 SUBMITTED BY THE FIRST PETITIONER TO EXT.P25 Exhibit P29 A TRUE COPY OF THE LETTER DATED 7/11/2024 ADDRESSED TO THE 2ND RESPONDENT Exhibit P30 A TRUE COPY OF THE REPLY DATED 24/10/2024 FILED BY THE 2ND PETITIONER Exhibit P31 A TRUE COPY OF THE REPLY DATED 24/10/2024 FILED BY THE 3RD PETITIONER Exhibit P32 A TRUE COPY OF THE INTERIM ORDER DATED 23/8/2024 IN W.P(C)NO.29996/2024 HON'BLE HIGH COURT OF KERALA. Exhibit P33 A TRUE COPY OF THE JUDGMENT DATED 12/9/2024 IN C.W.P.NO.5378/2024 (O&A) BEFORE THE HON'BLE HIGH COURT OF PANJAB AND HARIYANA.
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