Kerala High Court
Mirshad. M.P vs Balussery Mahallu Muslim Jama-Ath on 28 February, 2025
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
Friday, the 28th day of February 2025 / 9th Phalguna, 1946
OP (WAKF) NO. 25 OF 2023(R)
ORDER DATED 17/06/2023 IN IA NO. 341/2023 IN WOS 29/2023 OF WAQF TRIBUNAL,
KOZHIKODE
PETITIONERS/PETITIONERS/PLAINTIFFS:
1. MIRSHAD M.P, AGED 43 YEARS, S/O. ABOOBACKER, MEETHALE PATH HOUSE,
VATTOLI BAZAR P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
2. SAIFUDHEEN.T, AGED 53 YEARS, S/O. AHAMMAD, THEKKAYIL HOUSE, VATTOLI
BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE
DISTRICT - 673 612.
3. HASSAN.C, AGED 67 YEARS, S/O. IBRAHIM, MADAVANAKANDI HOUSE, VATTOLI
BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE
DISTRICT - 673 612.
4. FATHAH MUHAMMED.M.P, AGED 29 YEARS, S/O. ABDUL SAMAD, JAMEELA
MANSIL, BALUSSERY P.O., BALUSSERY AMSOM DESOM, KOYLANDI TALUK,
KOZHIKODE DISTRICT - 673 612.
5. MUHAMMED HABEEB T.K, AGED 59 YEARS, S/O.IBRAHIM KUTTY, THUVVATUKANDI
HOUSE, VATTOLI BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
6. MUHAMMED BASHEER.V.T, AGED 60 YEARS, S/O.ALI, VAARYATH THEKKAYIL
HOUSE, NANMANDA P.O, NANMANDA AMSOM DESOM, KOZHIKODE DISTRICT-673
613.
7. MUHAMMED.C, AGED 60 YEARS, S/O IBRAHIM, THIYAKANDI HOUSE, VATTOLI
BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE
DISTRICT - 673 612.
8. MUHAMMED. V.K, AGED 66 YEARS, S/O. ABDULLAH, VADOORKANDI HOUSE,
BALUSSERY P.O., BALUSSERY AMSOM DESOM, KOYILANDI TALUK, KOZHIKODE
DISTRICT - 673 612.
9. FASALU RAHMAN P.K, AGED 44 YEARS, S/O. ABOOBACKER, PUTHIYEDATHKANDI
HOUSE, VATTOII BAZAR P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT, PIN - 673 612.
10. NOUFAL. P, AGED 43 YEARS, S/O HASSAN, THIYYAKKANDI HOUSE, VATTOLI
BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE
DISTRICT - 673 612.
11. MUHASIN. P.V, AGED 53 YEARS, S/O. ABDULLAH, PUTHANVEETIL HOUSE,
BALUSSERY P.O., BALUSSERY AMSOM DESOM, KOYILANDI TALUK, KOZHIKODE
DISTRICT - 673 612.
12. ABDU SALAM. A.K, AGED 69 YEARS, S/O. IMBICHI MAMMAD, SALAMATH
MANSIL, BALUSSERY PO, BALUSSERY AMSOM DESOM, KOYILANDI TALUK,
KOZHIKODE DISTRICT - 673 612.
13. ANWAR SADIQ. K.P, AGED 53 YEARS, S/O. ABDUL KADAR, "PRASANTHI",
ALANGOT, VATTOLI BAZAR P.O., PANANGAD AMSOM DESOM, THAMARASSERY
TALUK, KOZHIKODE DISTRICT - 673 612.
14. KOYASSAN.K, AGED 53 YEARS, S/O. PAREEKUTTY, SUBAIDA MANZIL, BALUSSERY
P.O., BALUSSERY AMSOM DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT -
673 612.
BY ADVOCATES M/S. M.PROMODH KUMAR, MAYA CHANDRAN & ANJITHA ELIZABETH
KURIAN.
RESPONDENTS/RESPONDENTS/DEFENDANTS:
1. BALUSSERY MAHALLU MUSLIM JAMA-ATH, REPRESENTED BY ITS ALLEGED
SECRETARY, ABDUL JALEEL M.K, AGED 52 YEARS, S/O AHAMMAD KUTTY,
POOLAKKADATH HOUSE, VATTOLI BAZAR P.O., PANANGAD AMSOM DESOM,
THAMARASSERY TALUK, KOZHIKODE DISTRICT - 673 612.
2. ABDUL JALEEL M.K, AGED 52 YEARS, S/O AHAMMAD KUTTY, ALLEGED
SECRETARY, BALUSSERY MAHALLU MUSLIM JAMA- ATH, POOLAKKADATH HOUSE,
VATTOLI BAZAR P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
3. RIYAS. T.K, AGED 37 YEARS, S/O. POKKAR, CHOYATH HOUSE, VATTOLI BAZAR
P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE DISTRICT -
673 612.
4. JABBIR. V.P, AGED 47 YEARS, S/O. ABDU RAHMAN KUTTY, NADUKKANDI HOUSE,
VATTOLI BAZAR P.O, SIVAPURAM AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
5. MAJEED. K.N, AGED 63 YEARS, S/O. ABDU RAHMAN KUTTY, THOTTATHUM KANDI
HOUSE, BALUSSERY PO, BALUSSERY AMSOM DESOM, KOYILANDI TALUK,
KOZHIKODE DISTRICT - 673 612.
6. FAISAL K.K, AGED 42 YEARS, S/O ASSAN KUTTY, KOYILOTHUKANDI HOUSE,
VATTOLI BAZAR P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
7. RAFEEK. V.K, AGED 50 YEARS, S/O MOITHI HAJI, VADOORKANDI HOUSE,
BALUSSERY P.O., BALUSSERY AMSOM DESOM, KOYILANDI TALUK, KOZHIKODE
DISTRICT - 673 612.
8. NAISAR.P.K, AGED 50 YEARS, S/O. ABDULLA, PUTHIYEDATH KANDI HOUSE,
VATTOLI BAZAR P.O PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE
DISTRICT - 673 612.
9. NAJEEB V.P, AGED 55 YEARS, S/O. ABOOBACKER, VADAKKE PUTHUKKUDI
HOUSE, VATTOLI BAZAR P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
10. IMBICHHI MUHAMMED, AGED 68 YEARS, S/O. KUNJJAMMOTTI, BISMI,
THURUTHYAD P.O., THURUTHYAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
11. AMARUL FAROOQ, AGED 58 YEARS, S/O MAMMU, PUTHOOR, THURUTHYAD P.O.,
THURUTHYAD AMSOM DESOM, KOYILANDI TALUK, KOZHIKODE DISTRICT - 673
612.
12. NAASAR. V, AGED 56 YEARS, S/O ATHRUMAN KUTTY, ABHAYAM, VATTOLI BAZAR
P.O, PANANGAD AMSOM DESOM, THAMARASSERY TALUK, KOZHIKODE DISTRICT -
673 612.
13. SHAREEF. P, AGED 55 YEARS, S/O AHAMMAD KUTTY, PULIYANGAL HOUSE,
NANMANDA P,O, NANMANDA AMSOM DESOM, KOZHIKODE TALUK, KOZHIKODE
DISTRICT - 673 613.
14. ABDUL KADAR.G K, AGED 76 YEARS, S/O. ATHRUMAN HAJI, MEETHALAPATH
HOUSE, VATTOLI BAZAR PO, PANANGAD AMSOM DESOM, THAMARASSERY TALUK,
KOZHIKODE DISTRICT - 673 612.
15. ABDULLA V.K, AGED 63 YEARS, S/O ABDU RAHMAN KUTTY, KAITHOLIVAYALIL
HOUSE, BALUSSERY PO., BALUSSERY AMSOM DESOM, KOZHIKODE TALUK,
KOZHIKODE DISTRICT - 673 612.
16. IBRAHIM. K.K, AGED 78 YEARS, S/O MOIDEEN KUNJI, KUNIYAN KANDI HOUSE,
BALUSSERY P.O., BALUSSERY AMSOM DESOM, KOYILANDI TALUK, KOZHIKODE
DISTRICT - 673 612.
17. MUHAMMED HASHIM.A, ADVOCATE COMMISSIONER, BALUSSERRY, MAHALLU MUSLIM
JAMA-ATH, MANKUZHI ROAD, MNRA II, EDAPPALLY TOLL, ERNAKULAM - 682
024.
18. MUHAMMED HAROON A.N, ADVOCATE COMMISSIONER, BALUSERRY MAHALLU MUSLIM
JAMA-ATH, OFFICE AT M/S T.P. SAJID & ASSOCIATES, ADVOCATE AND
NOTARY, NEAR HIBI EDEN MP OFFICE, NAIR SAMAJAM LANE, SRM ROAD, COCHIN
- 682 018.
19. KERALA STATE WAQF BOARD, REPRESENTED BY CHIEF EXECUTIVE OFFICER, VIP
ROAD, KALOOR, COCHIN - 682 017.
ADVOCATES M/S. P.A.ABDUL JABBAR, MUHAMMED SHAFFI & EHLAS HALEEMA C.K.
FOR R1 TO R11, R15 & R16.
SRI.JAMSHEED HAFIZ, STANDING COUNSEL FOR R19.
This Original petition having come up again for orders on 28/02/2025
upon perusing the letter dated 10/02/2025 of the Chairman (District
Judge), Waqf Tribunal, Kozhikode requesting extension of time for disposal
of OS 29/23 of that Tribunal by a further period of atleast 2 months and
this Court's judgment dated 04/09/2023 in OP(Wakf) 25/2023 & order dated
08/11/2024 in OP(Wakf) 25/2023, the Court on the same day passed the
following:
P.T.O.
AMIT RAWAL & C.S.SUDHA, JJ.
-------------------------------------------------------
OP(Wakf) No.25 of 2023
----------------------------------------------------
Dated this the 28th day of February, 2025
ORDER
Amit Rawal, J.
The matter was disposed of by the judgment dated 4.9.2023.
However, received a letter from the Chairman on 10.2.2025, Waqf
Tribunal, Kozhikode in the Registry of the High Court to the
following effect:
Sub: Civil Justice-Time Bound disposal of OS 29/23 of this Tribunal
Request for further time- Reg:
Ref:1. Order in OP (Wakf) No. 25/2023 dated 04.09.2023 of the
Hon'ble High Court of Kerala.
2. Order in OP (Wakf) No. 25/2023 (R) dated 08.11.2024 of the
Hon'ble High Court of Kerala.
As per the reference 2nd cited above, I may respectfully submit
that, the Hon'ble High Court of Kerala has directed this Tribunal
to dispose of OS 29/23 of this tribunal within 3 months from the
date of receipt of a copy of order ie.. 13/11/2024.
I may also submit that three cases are being jointly tried and
WOS 29/23 is the leading case. Another case numbers are OS
63/22 and OS 12/23. Now the case is posted for final hearing on
19/02/25. The above facts are submitted for kind consideration
and favorable orders.
Hence I humbly request to grand a further period of at least 2
months for disposing this suit.
Keeping in view the facts narrated in the communication
extracted above, two months time is granted ie., by 25th April, 2025.
sd/-
AMIT RAWAL, JUDGE
sd/-
C.S.SUDHA, JUDGE
sab
28-02-2025 /True Copy/ Assistant Registrar
