Citation : 2025 Latest Caselaw 4235 Ker
Judgement Date : 19 February, 2025
2025:KER:16112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 19TH DAY OF FEBRUARY 2025 / 30TH MAGHA, 1946
WP(C) NO. 17277 OF 2019
PETITIONER:
REEJAMOL.K.A, AGED 40 YEARS,
TEACHER EDUCATOR, PRINCE MARHANDAVARMA HIGH SCHOOL
AND ITI, PERINGARA P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, RESIDING AT KALLIKKAL
HOUSE, NIRANAM NORTH P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
Bonny Benny
SANIL JOSE(K/63/2013)
K.P.ANTONY BINU(K/103/2014)
AMALJITH(K/001274/2024)
ANAS K.(K/001103/2019)
SREE KAVYA K.K.(K/004501/2024)
ALEX GEORGE (CHAMAPPARAYIL)(K/647/2015)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 DIRECTOR OF PUBLIC INSTRUCTIONS,
JEGATHY, THIRUVANANTHAPURAM - 695 014.
3 DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA - 691 551.
4 DISTRICT EDUCATIONAL OFFICER,
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 2 2025:KER:16112
THIRUVALLA, PATHANAMTHITTA - 691 551.
5 CORPORATE MANAGER,
PRINCE MARTHANDA VARMA HIGH SCHOOL AND ITI,
PERINGARA P.O., THIRUVALLA, PATHANAMTHITTA - 691
551.
6 R. SREEKUMARY,
LOWER PRIMARY SCHOOL ASSISTANT, PRINCE MARTHANDA
VARMA HIGH SCHOOL AND ITI, PERINGARA P.O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT - 691 551.
7 RENUKA. G,
TEACHER EDUCATOR, PRINCE MARTHANDA VARMA HIGH
SCHOOL AND ITI, PERINGARA P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT - 691 551.
8 BIJU DAMODARAN,
TEACHER EDUCATOR, MARTHANDA VARMA HIGH SCHOOL AND
ITI, PERINGARA P.O., THIRUVALLA, PATHANAMTHITTA
DISTRICT - 691 551.
9 CHITHRA DEVI,
UPPER PRIMARY SCHOOL TEACHER, MARTHANDA VARMA HIGH
SCHOOL AND ITI, PERINGARA P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT - 691 551.
10 NATIONAL COUNCIL FOR TEACHER EDUCATION,
NEW DELHI-110 002. IS IMPLEADED AS PER ORDER DATED
01-08-2019 IN IA 1/2019.
BY ADVS.
SRI.V.A.MUHAMMED
SRI.S.SUBHASH CHAND
DR.GEORGE ABRAHAM
DR.ABRAHAM P.MEACHINKARA,SC,NCTE
SMT.SURYA BENNY, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.02.2025, ALONG WITH WP(C).18072/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 3 2025:KER:16112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 19TH DAY OF FEBRUARY 2025 / 30TH MAGHA, 1946
WP(C) NO. 18072 OF 2019
PETITIONER:
THE MANAGER, P.M.V.SCHOOLS, P.O.PERINGARA,
THIRUVALLA, PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.V.A.MUHAMMED
SRI.V.RAJASEKHARAN NAIR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEX
II, THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION/
DIRECTOR OF GENERAL EDUCATION JAGATHY,
THIRUVANANTHAPURAM-695014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA AT THIRUVALLA-689101.
4 THE DISTRICT EDUCATIONAL OFFICER,
THIRUVALLA-689101, PATHANAMTHITTA DISTRICT.
5 SMT.K.A.REEJAMOLE,
TEACHER EDUCATOR, P.M.V.T.T. INSTITUTE, PERINGARA,
THIRUVALLA-689101, PATHANAMTHITTA DISTRICT.
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 4 2025:KER:16112
6 SMT.G.RENUKA,
TEACHER EDUCATOR, P.M.V.T.T. INSTITUTE, PERINGARA,
THIRUVALLA-689101, PATHANAMTHITTA DISTRICT.
7 SMT.R.SREEKUMARI,
HIGHSCHOOL ASSISTANT (SS), P.M.V.T.T. INSTITUTE,
PERINGARA, THIRUVALLA-689101, PATHANAMTHITTA
DISTRICT.
BY ADVS.
Bonny Benny
SANIL JOSE(K/63/2013)
K.P.ANTONY BINU(K/103/2014)
AMALJITH(K/001274/2024)
ANAS K.(K/001103/2019)
SREE KAVYA K.K.(K/004501/2024)
ALEX GEORGE (CHAMAPPARAYIL)(K/647/2015)
OTHER PRESENT:
SMT.SURYA BINOY, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.02.2025, ALONG WITH WP(C).17277/2019, 18372/2019 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 5 2025:KER:16112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 19TH DAY OF FEBRUARY 2025 / 30TH MAGHA, 1946
WP(C) NO. 18372 OF 2019
PETITIONERS:
1 RENUKA G., AGED 47 YEARS,
W/O.(LATE) C.SURESH KUMAR, THAYYIL HOUSE,
KAVUMBHAGOM P.O., THIRUVALLA - 689 102.
(TRAINING SCHOOL ASSISTANT (SOCIAL SCIENCE)
TRAINING SCHOOL TEACHER), PRINCE MARTHANADA VARMA
(PMV) TTI, PERINGARA, THIRUVALLA - 689 108.
2 R.SREEKUMARI, AGED 1 YEARS,
W/O.K.G.MURALEEDHARAN, KUTTYKATTU HOUSE,
MANGALAM, CHENGANNUR - 689 124.
(HIGH SCHOOL ASSISTANT (SOCIAL SCIENCE),
PRINCE MARTHANDA VARMA (PMV) HIGH SCHOOL,
PERINGARA, THIRUVALLA - 689 108.
BY ADV S.SUBHASH CHAND
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF PUBLIC INSTRUCTION,
OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTION,
THIRUVANANTHAPURAM - 695 001.
3 THE DEPUTY DIRECTOR (EDUCATION),
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
THIRUVALLA AT PATHANAMTHITTA - 689 001.
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 6 2025:KER:16112
4 THE DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
THIRUVALLA - 689 101.
5 THE MANAGER, PRINCE MARTHANDA VARMA (PMV),
HIGH SCHOOL, TTI AND LOWER PRIMARY SCHOOLS,
PERINGARA, THIRUVALA - 689108.
6 REEJAMOL K.A.,
W/O.SHUKKOOR K.M., KALLIKKAL HOUSE, NIRANAM NORTH
P.O., THIRUVALLA, PATHANAMTHITTA - 689001.
7 THE DIRECTOR GENERAL OF EDUCATION,
OFFICE OF THE DIRECTOR GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM - 695 014.
BY ADVS.
GOVERNMENT PLEADER
Bonny Benny
SANIL JOSE(K/63/2013)
K.P.ANTONY BINU(K/103/2014)
AMALJITH(K/001274/2024)
ANAS K.(K/001103/2019)
SREE KAVYA K.K.(K/004501/2024)
ALEX GEORGE (CHAMAPPARAYIL)(K/647/2015)
SURYA BINOY, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.02.2025, ALONG WITH WP(C).18072/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 7 2025:KER:16112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 19TH DAY OF FEBRUARY 2025 / 30TH MAGHA, 1946
WP(C) NO. 30540 OF 2019
PETITIONER:
REEJAMOL K.A., AGED 40 YEARS,
TEACHER EDUCATOR, PRINCE MARTHANDAVARMA HIGH
SCHOOL AND TTI, PERINGARA P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, RESIDING AT KALLIKKAL
HOUSE, NIRANAM NORTH P.O., THIRUVALLA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.Bonny Benny
SRI.SANIL JOSE(K/63/2013)
SRI.K.P.ANTONY BINU(K/103/2014)
SRI.AMALJITH(K/001274/2024)
SRI.ANAS K.(K/001103/2019)
SMT.SREE KAVYA K.K.(K/004501/2024)
SRI.ALEX GEORGE (CHAMAPPARAYIL)(K/647/2015)
RESPONDENTS:
1 STATE OF KERALA,
REP. BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM- 695001.
2 DIRECTOR OF PUBLIC INSTRUCTIONS,
JAGATHY, THIRUVANANTHAPURAM- 695014.
3 DEPUTY DIRECTOR OF EDUCATION,
PATHANAMTHITTA- 680101.
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 8 2025:KER:16112
4 DISTRICT EDUCATIONAL OFFICER,
THIRUVALLA, PATHANAMTHITTA- 689645.
5 CORPORATE MANAGER,
PRINCE MARTHANDAVARMA HIGH SCHOOL AND TTI,
PERINGARA P.O., THIRUVALLA, PATHANAMTHITTA
DISTRICT- 689645.
6 CHITHRA DEVI,
UPPER PRIMARY SCHOOL TEACHER, PRINCE
MARTHANDAVARMA HIGH SCHOOL AND TTI, PERINGARA
P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT- 689645.
7 P.SREEKUMARI,
HIGH SCHOOL ASSISTANT (FORMERLY LPSA), PRINCE
MARTHANDAVARMA HIGH SCHOOL AND TTI, PERINGARA
P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT- 689645.
BY ADVS.
SRI.V.A.MUHAMMED
SRI.S.SUBHASH CHAND
SRI.V.RAJASEKHARAN NAIR
SMT.JENZIA
SMT.SURYA BINOY, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.02.2025, ALONG WITH WP(C).18072/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.18072, 17277,
18372 & 30540 of 2019 9 2025:KER:16112
JUDGMENT
[WP(C) Nos.18072/2019, 17277/2019, 18372/2019,
30540/2019]
These writ petitions pertain to the claim made by the
petitioner in W.P.(C)No.17277/2019 for appointment to the
post of Teacher Educator.
2. The petitioner claims that as per Ext.P1, she
was appointed in a retirement vacancy w.e.f. 15.07.2015 as
a Teacher Educator. She claims that she belongs to the
backward community and hence, entitled to the benefit of
relaxation in qualification prescribed for such appointment to
a maximum limit of 5% and in such circumstances, though
she only had 48.78% marks in her qualifying degree, she
ought to have been appointed. However, the District
Educational Officer rejected the approval for appointment
sought for by the Manager as per Ext.P9 citing two reasons:-
i) The existence of a Rule 43 claimant, (ii) non-production of
the original qualification certificates. The matter was carried WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 10 2025:KER:16112
out in revision etc. by the petitioner and ultimately by
Ext.P20, the Government found that the appointment of the
petitioner requires to be approved, if she is otherwise
qualified. The petitioner states that even on the face of
Ext.P20, her appointment is not approved by the authorities
and in such circumstances, she has filed the captioned writ
petition seeking directions to the respondents to approve the
appointment of the petitioner.
3. I have heard Sri.Bony Benny, the learned
counsel for the petitioner in W.P.(C)No.17277 of 2019,
Smt.Surya Benny, the learned Senior Government Pleader for
the respondents 1 to 4, Smt.Jenzia K.A., the learned counsel
for the 5th respondent, Sri.Subhash Chand for 6 th and 7th
respondents, Sri.Alex Tom Joseph, the learned counsel for
the 9th respondent.
4. The short issue arising for consideration in
these writ petitions is as to the entitlement of the petitioner
herein for claiming benefit of relaxation in qualification
prescribed by the NCTE as per notification dated 29.07.2011,
produced as Ext.P17 in W.P.(C)No.18372 of 2019. The afore WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 11 2025:KER:16112
notification dated 29.07.2011, it is true, extends a relaxation
upto 5% in the qualifying marks as regards candidate
belonging to the reserved category including backward
communities. At the first blush, the contention raised by
Sri.Bony Benny appears to be attractive.
5. At the same time, it is to be noticed that the
afore notification dated 29.07.2011 has been issued with
reference to the powers conferred on the NCTE- under the
provisions of Section 23 (1) of Right of Children to Free and
Compulsory Education Act, 2009 (hereinafter referred to as
'the Act'). A reference to the provisions of the afore Act
would show that the Act applies only as regards classes 1 to
8 in the country.
6. In the case at hand, the petitioner seeks
appointment to the post of Teacher Educator in Teacher
Training Schools. On that ground alone, I am of the opinion
that the benefits claimed for by the petitioner with reference
to the relaxation prescribed under the notification dated
29.07.2011 is not available to her. WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 12 2025:KER:16112
7. In such circumstances, the qualification
required for appointment to the post of Teacher Educator
have to be with reference to Ext.P5 notification dated
28.11.2014 produced in W.P.(C)No.18072 of 2019 filed by
the Manager. A reference to the qualification prescribed
under paragraph 5.2 shows that the claimant should have
atleast 50% marks in the qualifying degree. Admittedly, the
petitioner was not having the afore 50% marks. Her claim is
only that she should be extended the benefits as per the
notification referred to above, in which event, applying the
reduction of 5%, she would have been entitled for
appointment. However, as already found, the petitioner is
not entitled for the benefits of the reduction under the
notification dated 29.07.2011. Therefore, I am of the opinion
that the claim raised by the petitioner with reference to
notification dated 29.07.2011 is not to be accepted.
8. Resultantly, W.P.(C)No.17277 of 2019 would
stand dismissed.
In the light of the dismissal of W.P.(C)No.17277 of
2019, no further orders are required in the balance writ WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 13 2025:KER:16112
petitions and they would stand closed. The respondents are
directed to pass appropriate orders in the light of the
judgment passed in W.P.(C)No.17277 of 2019, with respect
to the posting of the respective respondents.
Sd/-
HARISANKAR V. MENON JUDGE ANA WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 14 2025:KER:16112
APPENDIX OF WP(C) 17277/2019
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED BY THE CORPORATE MANAGER DATED 15.7.2015.
EXHIBIT P2 PHOTOCOPY OF THE NON CREAMY LAYER CERTIFICATE ISSUED BY THE REVENUE AUTHORITIES DATED 12.2.2018.
EXHIBIT P3 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF M.A.SOCIOLOGY DATED 1.2.2002.
EXHIBIT P4 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF M.A.HISTORY DATED 16.9.2016.
EXHIBIT P5 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF B.ED EXAMINATION DATED 7.1.2003.
EXHIBIT P6 PHOTOCOY OF THE RELEVANT EXTRACT OF NORMS ISSUED BY THE NCTE DURING 2007.
EXHIBIT P7 PHOTOCOPY OF THE RELEVANT EXTRACT OF NORMS ISSUED BY THE NCTE DATED 2.8.2011.
EXHIBIT P8 PHOTOCOPY OF THE RELEVANT EXTRACT OF THE NCTE NORMS DATED 1.12.2014.
EXHIBIT P9 PHOTOCOPY OF THE ORDER ISSUED BY THE 4TH RESPONDENT DEO REJECTING THE PROPOSAL FOR APPROVAL OF APPOINTMENT OF THE PETITIONER AS TEACHER EDUCATIOR DATED 28.10.2016.
EXHIBIT P10 PHOTOCOPY OF THE EXPLANATION SUBMITTED BY THE MANAGER OF PRINCE MARTHANDAVARMA HIGH SCHOOL AND TTI DATED 18.1.2016.
EXHIBIT P11 PHOTOCOPY OF THE 3RD RESPONDENT'S ORDER NO.B3/14839/2016/K.DIS DATED 28.2.2017. WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 15 2025:KER:16112
EXHIBIT P12 PHOTOCOPY OF THE REVISION PETITION FILED BY THE MANAGER DATED 17.3.2017.
EXHIBIT P13 PHOTOCOPY OF THE ORDER NO.7/2017 DATED 29.5.2017 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P14 PHOTOCOPY OF THE INTERIM ORDER IN WPC NO.20630 OF 2017 DATED 21.6.2017.
EXHIBIT P15 PHOTOCOPY OF THE JUDGMENT IN WPC NO.20630 OF 2017 DATED 14.3.2018.
EXHIBIT P16 PHOTOCOPY OF THE ORDER NO.D.T(3)/19757/2018/DPI/K.DIS DATED 26.6.2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P17 PHOTOCOPY OF THE TERMINATION LETTER NO.M1/2018 DATED 13.7.2018 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P18 PHOTOCOPY OF THE INTERIM ORDER IN WPC NO.23863/2018 DATED 30.7.2018.
EXHIBIT P19 PHOTOCOPY OF THE JUDGMENT IN WPC NO.23863/2018 DATED 14.9.2018.
EXHIBIT P20 PHOTOCOPY OF THE G.O.(RT) NO.2288/2019/G.EDN DATED 13.6.2019.
EXHIBIT P21 PHOTOCOPY OF THE K-TET CATEGORY II CERTIFICATE OF EXAMINATION DATED 28.12.2017.
EXHIBIT P22 PHOTOCOPY OF THE K-TET CATEGORY III CERTIFICATE OF EXAMINATION DATED 30.6.2018.
EXHIBIT P23 PHOTOCOPY OF THE OBJECTION SUBMITTED BY THE PETITIONER BEFOR ETHE 4TH RESPONDENT.
EXHIBIT P24 PHOTOCOPY OF THE PETITIONER'S MARK LIST ISSUED BY MADHURAI KAMARAJ UNIVERSITY WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 16 2025:KER:16112
FOR THE EXAMINATION IN APRIL 2018.
EXHIBIT P25 PHOTOCOPY OF THE APPLICATION SUBMITTED BY THE APPLICANT UNDER THE RTI ACT DATED NIL.
EXHIBIT P26 PHOTOCOPY OF THE REPLY RECEIVED TO EXHIBIT P24 QUERY DATED 19.12.2018.
EXHIBIT P27 PHOTOCOPY OF THE REPLY RECEIVED UNDER THE RTI ACT FROM NCTE.
EXHIBIT P28 PHOTOCOPY OF THE NOTIFICATION ISSUED FROM THE NCTE 24.05.2017.
EXHIBIT P29 PHOTOCOPY OF THE NOTIFICATION ISSUED BY THE UNIVERSITY GRANTS COMMISSION DATED 11.06.2016.
EXHIBIT P30 PHOTOCOPY OF THE NOTIFICATION ISSUED BY THE MINISTRY OF HUMAN RESOURCES DATED 25.07.2016.
RESPONDENT EXHIBITS
EXHIBIT R5 (A) TRUE COPY OF THE PROVISIONAL CERTIFICATE ISSUED BY THE INDIRA GANDHI NATIONAL OPEN UNIVERSITY OF THE 8TH RESPONDENT ALONG WITH MARK LIST.
WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 17 2025:KER:16112
APPENDIX OF WP(C) 18072/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CIRCULAR NO.M(2)/35018/2018/DPI DATED 19.2.2009 OF THE DIRECTOR OF PUBLIC INSTRUCTION.
EXHIBIT P2 TRUE COPY OF THE G.O.(RT.)NO.2288/2019/GEDN DATED 13.6.2019 OF THE GOVERNMENT.
EXHIBIT P3 TRUE COPY OF THE NOTIFICATION F.NO.61- 03/20/2010/NCTE(N&S) DATED 23.8.2010 OF THE NCTE.
EXHIBIT P4 TRUE COPY OF THE NOTIFICATION F.NO.61- 1/2011/NCTE (N&S) DATED 29.7.2011 OF THE NCTE.
EXHIBIT P5 TRUE COPY OF THE NOTIFICATION NO.F.51/2014-NCTE (N&S) DATED 28.11.2014 OF THE NCTE.
EXHIBIT P6 TRUE COPY OF REVIEW PETITION SUBMITTED BEFORE THE GOVERNMENT DATED 22.6.2019. WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 18 2025:KER:16112
APPENDIX OF WP(C) 18372/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 15/6/1992.
EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER DATED 2/6/2008.
EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER DATED 26/7/1989.
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2017.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 19/2/2009 ISSUED BY RESPONDENT NO.2.
EXHIBIT P6 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION DATED 28/11/2014 OF THE NATIONAL COUNCIL FOR TEACHER EDUCATION.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 4/4/2019 IN W.P.(C) NO.34590 OF 2018(W).
EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED 17/7/1992 OF RESPONDENT NO.5.
EXHIBIT P8 TRUE COPY OF THE APPOINTMENT ORDER DATED 2/6/2008 OF RESPONDENT NO.5 APPOINTING NABEESATHU BEEVI P.A. AS TRAINING SCHOOL ASSISTANT.
EXHIBIT P9 TRUE COPY OF THE APPOINTMENT ORDER DATED 15/1/2015 OF RESPONDENT NO.6.
EXHIBIT P9 TRUE COPY OF THE ORDER BEARING NO.7/2017 DATED 29/5/2017 OF RESPONDENT NO.5.
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 31/5/2017 OF RESPONDENT NO.5.
WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 19 2025:KER:16112
EXHIBIT P11 TRUE COPY OF THE CERTIFICATE DATED 4/10/2012 OF ANNAMALAI UNIVERSITY.
EXHIBIT P11(A) TRUE COPY OF THE MARK LIST ISSUED BY THE ASSISTANT REGISTRAR (EXAMINATIONS) DATED 14/9/2012.
EXHIBIT P11(B) TRUE COPY OF THE MARK LIST ISSUED BY THE ASSISTANT REGISTRAR (EXAMINATIONS) DATED 12/3/2012.
EXHIBIT P11(C) TRUE COPY OF THE MARK LIST DATED 30/9/2011.
EXHIBIT P11(D) TRUE COPY OF THE DEGREE EDUCATION CERTIFICATE DATED 17/10/2001.
EXHIBIT P11(E) TRUE COPY OF THE MARK LIST DATED 30/11/2000.
EXHIBIT P12 TRUE COPY OF THE ELIGIBILITY CERTIFICATE DATED 28/12/2012 ISSUED BY THE DEPUTY REGISTRAR (ACADEMIC), UNIVERSITY OF KERALA.
EXHIBIT P13 TRUE COP OF THE M.A.DEGREE (HISTORY) CERTIFICATE.
EXHIBIT P14 TRUE COPY OF THE B.ED. DEGREE CERTIFICATE (SOCIAL SCIENCE).
EXHIBIT P15 TRUE COPY OF THE JUDGMENT DATED 14/9/2018 IN W.P.(C) NO.23863 OF 2018.
EXHIBIT P16 TRUE COPY OF ORDER DATED 13/6/2019 ISSUED BY RESPONDENT NO.1.
EXHIBIT P17 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION DATED 29/7/2011. WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 20 2025:KER:16112
APPENDIX OF WP(C) 30540/2019
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOCOPY OF THE APPOINTMENT ORDER ISSUED BY THE CORPORATE MANAGER DATED 15.07.2015.
EXHIBIT P2 PHOTOCOPY OF THE NON CREAMY LAYER CERTIFICATE ISSUED BY THE REVENUE AUTHORITIES DATED 12.02.2018.
EXHIBIT P3 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF M.A.SOCIOLOGY, DATED 01.02.2002.
EXHIBIT P4 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF M.A.HISTORY, DATED 16.09.2016.
EXHIBIT P5 PHOTOCOPY OF THE MARK LIST ISSUED IN RESPECT OF B.ED EXAMINATION DATED 07.01.2019.
EXHIBIT P6 PHOTOCOPY OF THE K-TET CATEGORY II CERTIFICATE OF EXAMINATION DATED 28.12.2017.
EXHIBIT P7 PHOTOCOPY OF THE K-TET CATEGORY III CERTIFICATE OF EXAMINATION DATED 30.06.2018.
EXHIBIT P8 PHOTOCOPY OF THE PETITIONER'S SOCIOLOGY MARK LIST ISSUED BY MADHURAJ KAMARAJ UNIVERSITY FOR THE EXAMINATION IN APRIL 2018.
EXHIBIT P9 PHOTOCOPY OF THE ORDER ISSUED BY THE 4TH RESPONDENT DEO REJECTING THE PROPOSAL FOR APPROVAL OF APPOINTMENT OF THE PETITIONER AS TEACHER EDUCATOR DATED 28.10.2016.
WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 21 2025:KER:16112
EXHIBIT P10 PHOTOCOPY OF THE EXPLANATION SUBMITTED BY THE MANAGER OF PRINCE MARTHANDAVARMA HIGH SCHOOL & TTI DATED 18.01.2016.
EXHIBIT P11 PHOTOCOPY OF THE 3RD RESPONDENT'S ORDER NO.B3/14839/2016/K.DIS DATED 28.02.2017.
EXHIBIT P12 PHOTOCOPY OF THE REVISION PETITION FILED BY THE MANAGER, DATED 17.03.2017.
EXHIBIT P13 PHOTOCOPY OF THE ORDER NO.7/2017 DATED 29.05.2017 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P14 PHOTOCOPY OF THE INTERIM ORDER IN WPC NO.20630 OF 2017 DATED 21.06.2017.
EXHIBIT P15 PHOTOCOPY OF THE ORDER NO.E.T(3)/19757/2015/DPI/K.DIS DATED 26.06.2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P16 PHOTOCOPY OF THE TERMINATION LETTER NO.M1/2018 DATED 13.07.2018 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P17 PHOTOCOPY OF THE INTERIM ORDER IN WP(C)NO.23863/2018 DATED 30.07.2018.
EXHIBIT P18 PHOTOCOPY OF THE G.O(RT)NO.2288/2019/G.EDN DATED 30.07.2018.
EXHIBIT P19 PHOTOCOPY OF THE INTERIM ORDER IN W.P. (C)NO.17277/2019 DATED 25.06.2019.
EXHIBIT P20 PHOTOCOPY OF THE OBJECTION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 11.03.2019.
EXHIBIT P21 PHOTOCOPY OF G.O(RT)NO.3519/2019/G.EDN DATED 02.09.2019.
EXHIBIT P22 PHOTOCOPY OF THE APPOINTMENT ORDER IN RESPECT OF THE 6TH RESPONDENT CONTAINING THE ENDORSEMENT OF APPROVAL OF WP(C) Nos.18072, 17277, 18372 & 30540 of 2019 22 2025:KER:16112
APPOINTMENT BY THE 4TH RESPONDENT.
EXHIBIT P23 PHOTOCOPY OF G.O(MS)NO.134/17/G.EDN DATED 30.10.2019.
EXHIBIT P24 PHOTOCOPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT UNDER THE RTI ACT, DATED 10.10.2019.
EXHIBIT P25 PHOTOCOPY OF THE REPLY RECEIVED FROM THE 4TH RESPONDENTS OFFICE TO EXT.P26 DATED 15.10.2019.
RESPONDENT EXHIBITS
Exhibit R7(a) TRUE COPY OF APPOINTMENT ORDER DATED 15.07.2015 OF THE PETITIONER.
Exhibit R7(b) TRUE COPY OF ORDER BEARING NO. 7/2017 DATED 29.05.2017 OF RESPONDENT NO.5.
Exhibit R7(c) TRUE COPY OF APPOINTMENT ORDER DATED 26.07.1989 OF RESPONDENT NO.5.
Exhibit R7(d) TRUE COPY OF PROMOTION ORDER AS HIGH SCHOOL ASSISTANT DATED 01.06.2017 OF RESPONDENT NO.5.
Exhibit R5(A) TRUE COPY OF THE NOTIFICATION NO.F.51- 1/2014-NCTE (N&S) DATED 28.11.2014
Exhibit R5(B) TRUE COPY OF THE APPOINTMENT OF SMT.CHITHRADEVI T.S.DATED 1.6.2018 ALONG WITH APPROVAL RECORDED THEREON.
Exhibit R5(C) TRUE COPY OF THE KTET CERTIFICATE OF THE 6TH RESPONDENT DATED 17.10.2020
Exhibit R5(D) TRUE COPY OF THE JUDGMENT IN W.A.NO.316/2018 DATED 17.10.2019.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!