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Kerala High Court
Pallathra Constructions vs The Kerala Land Devpt.Corpn.Ltd.& Anr on 16 December, 2025
Author: Sathish Ninan
Bench: Sathish Ninan
2025:KER:96806
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
RFA NO. 240 OF 2008
AGAINST THE JUDGMENT AND DECREE DATED 12.04.2002 IN OS
NO.607 OF 1991 OF PRINCIPAL SUB COURT, THRISSUR
APPELLANT/PLAINTIFF:
PALLATHRA CONSTRUCTIONS
CONTRACTORS, SACHIVOTHAMAPURAM P.O., KOTTAYAM
REPRESENTED BY ITS MANAGING PARTNER, SUJIT JOSEPH.
BY ADV SRI.P.R.VENKATESH
RESPONDENTS/RESPONDENTS:
1 THE KERALA LAND DEVELOPMENT CORPORATION
LIMITED, 44, SANTHI NAGAR, TRIVANDRUM, REPRESENTED
BY ITS SECRETARY.
2 THE CONSTRUCTION ENGINEER
KERALA LAND DEVELOPMENT CORPORATION LIMITED,
TRICHUR-20.
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 2 :-
BY ADVS.
SRI.A.ABDULKHARIM, SC, KERALA LAND DEVP.CORPN.
LTD.
SHRI.P.N.MOHANAN
SHRI.BAIJURAJ G., SC, KLDC LTD.
SMT.M.KABANI DINESH, SC, KERALA LAND
DEVELOPMENT CORPORATION LIMITED
THIS REGULAR FIRST APPEAL HAVING COME UP FOR
HEARING ON 16.12.2025, ALONG WITH MJC.21/2025, 242/2008
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 3 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH
AGRAHAYANA, 1947
MJC NO. 21 OF 2025
AGAINST THE JUDGMENT DATED 11.04.2013 IN AS NO.66
OF 2003 OF HIGH COURT OF KERALA
APPLICANT/APPELLANT:
PALLATHRA CONSTRUCTION
CONTRACTORS, SACHIVOTHAMAPURAM P.O., KOTTAYAM
REPRESENTED BY ITS MANAGING PARTNER,
SUJIT JOSEPH
BY ADV SRI.P.R.VENKATESH
RESPONDENTS/RESPONDENTS:
1 THE KERALA LAND DEVELOPMENT CORPORATION
LIMITED 44, SANTHI NAGAR, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY
2 THE COSTRUCTION ENGINEER
KERALA LAND DEVELOPMENT CORPORATION LTD.,
THRISSUR-20
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 4 :-
BY ADV SMT.M.KABANI DINESH, SC, KERALA LAND
DEVELOPMENT CORPORATION LIMITED
THIS MISCELLANEOUS JURISDICTION CASE HAVING COME
UP FOR ADMISSION ON 16.12.2025, ALONG WITH RFA.240/2008
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 5 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH
AGRAHAYANA, 1947
RFA NO. 242 OF 2008
AGAINST THE JUDGMENT AND DECREE DATED 12.04.2002
IN OS NO.601 OF 1991 OF PRINCIPAL SUB COURT, THRISSUR
APPELLANT/PLAINTIFF:
PALLATHRA CONSTRUCTIONS
CONTRACTORS, SACHIVOTHAMAPURAM P.O., KOTTAYAM
REPRESENTED BY ITS MANAGING PARTNER,
SUJIT JOSEPH.
BY ADV SRI.P.R.VENKATESH
RESPONDENTS/RESPONDENTS:
1 THE KERALA LAND DEVELOPMENT CORPORATION
LIMITED, 44, SANTHI NAGAR, TRIVANDRUM,
REPRESENTED BY ITS SECRETARY.
2 THE CONSTRUCTION ENGINEER
KERALA LAND DEVELOPMENT CORPORATION LIMITED,
TRICHUR - 20.
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 6 :-
BY ADV SHRI.P.N.MOHANAN
THIS REGULAR FIRST APPEAL HAVING COME UP FOR
HEARING ON 16.12.2025, ALONG WITH RFA.240/2008 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 7 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH
AGRAHAYANA, 1947
RFA NO. 297 OF 2008
AGAINST THE JUDGMENT AND DECREE DATED 12.04.2002
IN OS NO.604 OF 1991 OF PRINCIPAL SUB COURT, THRISSUR
APPELLANT/PLAINTIFF:
PALLATHRA CONSTRUCTIONS
CONTRACTORS, SACHIVOTHAMAPURAM P.O.,KOTTAYAM,
REPRESENTED BY ITS MANAGING PARTNER, SUJIT
JOSEPH.
BY ADV SRI.P.R.VENKATESH
RESPONDENTS/RESPONDENTS:
1 THE KERALA LAND DEVELOPMENT CORPORATION
LIMITED,44,SANTHI NAGAR,TRIVANDRUM,
REPRESENTED BY ITS SECRETARY.
2 THE CONSTRUCTION ENGINEER
KERALA LAND DEVELOPMENT CORPORATION LIMITED,
TRICHUR-20.
RFA No.240 of 2008 & con.cases
2025:KER:96806
-: 8 :-
BY ADVS.
SRI.A.ABDULKHARIM, SC, KERALA LAND DEVP.CORPN.
LTD.
SHRI.P.N.MOHANAN
SHRI.BAIJURAJ G., SC, KLDC LTD.
SMT.M.KABANI DINESH, SC, KERALA LAND
DEVELOPMENT CORPORATION LIMITED
THIS REGULAR FIRST APPEAL HAVING COME UP FOR
ADMISSION ON 16.12.2025, ALONG WITH RFA.240/2008 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:96806
Sathish Ninan & P. Krishna Kumar, JJ.
=========================================
MJC No.21 of 2025 in AS No.66 of 2003
and
RFA Nos.240, 242 & 297 of 2008
=========================================
Dated this the 16th day of December, 2025
JUDGMENT
Sathish Ninan, J.
The learned counsel for the appellant
submits that there is no instructions from the
party.
Hence these cases are dismissed for non-
prosecution.
Sd/-
Sathish Ninan, Judge
Sd/-
P. Krishna Kumar, Judge
SVP
