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Kerala High Court
M.P. Muhammed Kunhi vs The Station House Officer on 5 December, 2025
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
W.P.(C) Nos. 45942 of 2025
& connected cases
1
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45942 OF 2025
PETITIONER(S):
SALINI S
AGED 40 YEARS
W/O BAIJU, CHATHAVANATHU VEEDU, KATTACHIRA,
PALLICKAL POST, ALAPPUZHA, PIN - 690503
BY ADVS.
SRI.R.PRADEEP KUMAR
SHRI.U.BALAGANGADHARAN
SMT.NAMITHA GEORGE
SMT.STENEY K.A.
SHRI.MONYKANDAN S.
RESPONDENT(S):
1 THE DEPUTY SUPERINTENDENT OF POLICE
CHENGANNUR POST ALAPPUZHA, PIN - 689121
2 THE STATION HOUSE OFFICER
VALLIKUNNAM POLICE STATION, ALAPPUZHA,
PIN - 690503
3 THE DISTRICT POLICE CHIEF
ALAPPUZHA POST OFFICE ALAPPUZHA, PIN - 688001
4 THE RETURNING OFFICER
BHARANICKAVU GRAMA PANCHAYAT, PALLICKAL POST
ALAPPUZHA, PIN - 690503
5 STATE OF KERALA
REPRESENTED BY THE SECRETARY (HOME), GOVERNMENT
W.P.(C) Nos. 45942 of 2025
& connected cases
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SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
6 AJOY KUMAR S
THURUTHUVILAYIL HOUSE, KATTACHIRA P.O -
PALLICKAL, ALAPPUZHA, PIN - 690503
7 JYOTHI KUMAR S
THURUTHUVILAYIL HOUSE, KATTACHIRA PALLICKAL
POST , ALAPPUZHA, PIN - 690503
8 ROSHIT RAVI
ROHINI, KATTACHIRA PALLICKAL POST, ALAPPUZHA,
PIN - 690503
BY ADV.
GP, SMT. DEEPA V.
SC-SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45786/2025,
45789/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
3
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45786 OF 2025
PETITIONER(S):
JILSON MATHEW
AGED 58 YEARS
S/O. MATHEW, EDATHANAL HOUSE, KOLAKKAD (PO),
KANNUR, PIN - 670674
BY ADVS.
SRI.CIBI THOMAS
SMT.SWARNA THOMAS
SMT.ANUSREE K.
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 STATE ELECTION COMMISSION KERALA
REPRESENTED BY ITS SECRETARY, JANAHITHAM, TC-27/6
(2), VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
3 THE DISTRICT COLLECTOR (DIST. ELECTION OFFICER)
CIVIL STATION, KANNUR KANNUR, PIN - 670002
4 THE SENIOR SUPERINTENDENT (PRESIDING OFFICER
WARD NO. 6, KANICHAR GRAMA PANCHAYATH) ASSISTANT
EDUCATION OFFICE, IRITTY, KANNUR, PIN - 670703
W.P.(C) Nos. 45942 of 2025
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5 THE DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI.P.O,
KANNUR, PIN - 670562
6 THE SUB DIVISIONAL POLICE OFFICER
SUB DIVISIONAL OFFICE OF POLICE, IRITTY, KANNUR,
PIN - 670703
7 THE STATION HOUSE OFFICER
KELAKAM POLICE STATION, KELAKAM.P.O, KANNUR,
PIN - 670674
BY ADV.
GP SMT DEEPA V ,
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
5
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45789 OF 2025
PETITIONER(S):
JANARDHANAN.T.E.
AGED 75 YEARS
RAJINI NIVAS, KOTTILA.P.O, EZHOME AMSOM,
PAYYANNUR TALUK, KANNUR DISTRICT, PIN - 670334
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
SMT.T.K.SNEHASREE
RESPONDENT(S):
1 THE STATION HOUSE OFFICER
PAZHAYANGADI POLICE STATION, PAZHAYANGADI.P.O,
KANNUR DISTRICT, PIN - 670301
2 DEPUTY SUPERINTENDENT OF POLICE,
TALIPARAMBA, TALIPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670141
3 DISTRICT POLICE CHIEF (RURAL),
KANNUR, MANGATTUPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670562
4 RETURNING OFFICER, G-13003
EZHOME GRAMA PANCHAYATH, SENIOR SUPERINTENDENT,
ASSISTANT EDUCATIONAL OFFICE, KANNUR NORTH, NEAR
SCIENCE PARK, KANNUR, PIN - 670001
W.P.(C) Nos. 45942 of 2025
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5 DISTRICT COLLECTOR
KANNUR DISTRICT, COLLECTORATE, CIVIL STATION,
KANNUR, PIN - 670002
6 EZHOME GRAMA PANCHAYATH
EZHOME.P.O, KANNUR DISTRICT, REPRESENTED BY
SECRETARY, PIN - 670334
7 STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS COMMISSIONER, VIKAS BAHVAN,
THIRUVANANTHAPURAM, PIN - 695033
BY ADV.
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
7
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45807 OF 2025
PETITIONER(S):
1 VIJAYASREE C.S.
AGED 48 YEARS
W/O. AJIMON, WARD NO-1, KIZHAKKEMOLATH HOUSE,
MURIYAMANGALAM, MAMALA P. O, THIRUVANIYOOR
ERNAKULAM DISTRICT, PIN - 682305
2 LISSY PAULOSE
AGED 58 YEARS
W/O PAULOSE C J , WARD NO-2, CHELATHADATHIL
HOUSE, MATTAKUZHY, VARIKKOLY P O, THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682308
3 NISHA K BABU
AGED 45 YEARS
W/O SHAJI P, WARD NO.-3, PARAPURATH HOUSE,
MATTAKUZHI, THIRUVANIYOOR P O
THIRUVANIYOOR ,ERNAKULAM DISTRICT, PIN - 682028
4 SUMI ANOOP
AGED 42 YEARS
,W/O ANOOP M C, WARD NO-4,MANACKAMOOLAYIL HOUSE,
VARIKOLI P O THIRUVANIYOOR, ERNAKULAM DISTRICT,
PIN - 682308
5 PRINCY ELDHO
AGED 38 YEARS
S/O ELDHO VARGESE, , WARD NO-5, MALAYIL CHEMMANAD
HOUSE, B K PURAM P O, THIRUVANIYOOR, ERNAKULAM
DISTRICT, PIN - 682028
6 ABYMOL JOSEPH
AGED 46 YEARS
W/O JOHNY ALIAS, WARD NO-6,MALATTEL
W.P.(C) Nos. 45942 of 2025
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HOUSE,CHEMMANADU, VARIKOLI P O THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682038
7 MOLCY JOSEPH
AGED 57 YEARS
W/O ALIAS, WARD NO-7, KEEZHETH HOUSE, PUTHENCRUZ
P O,THIRUVANIYOOR, ERNAKULAM DISTRICT,
PIN - 682310
8 ANI K MATHAI
AGED 50 YEARS
W/O JAMES VARGHESE, WARD NO-8, MARIYIL
HOUSE,VENKIDA, BK PURAM P O,THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682028
9 BINCY SAJEEV
AGED 46 YEARS
W/O SAJEEV K RAMAKRISHNAN, WARD NO-9,
KATTAMMAKKADAYIL HOUSE, THIRUVANIYOOR P
O,THIRUVANIYOOR, ERNAKULAM DISTRICT, PIN - 682028
10 NISHAMOL M G
AGED 44 YEARS
W/O SUNIL M A, WARD-10,THIRUMALAYIL HOUSE,
THIRUVANIYOOR P O, ERNAKULAM DISTRICT,
PIN - 682028
11 NANCY ROY
AGED 42 YEARS
W/O ROY E P, WARD NO-11,EDACKANCHERIYIL HOUSE,
THIRUVANIYOOR P O, THIRUVANIYOOR,ERNAKULAM
DISTRICT, PIN - 682028
12 VILMA GEORGE
AGED 44 YEARS
W/O GEORGE VARGHESE, WARD NO-12,KOCHUMALAYIL
HOUSE, THIRUVANIYOOR P O ,THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682028
13 REJI VARGHESE
AGED 48 YEARS
W/O JIMMY P MARKOSE, WARD NO-13,TENNIALIMYALIL
HOUSE, KUZHIYRA P O ,THIRUVANIYOOR, ERNAKULAM
DISTRICT, PIN - 682312
14 DIYA WILSON
W.P.(C) Nos. 45942 of 2025
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AGED 44 YEARS
W/O WILSON PHILP, ,WARD NO-14, EBENEZER HOUSE,
VANDIPETTA,KOKKAPPILLY P
O,THIRUVANIYOOR,ERNAKULAM DISTRICT, PIN - 682023
15 DHANYASREE N P
AGED 44 YEARS
W/O SHAJI VARGHESE, WARD NO-15, KUNJUVEETTIL
HOUSE, VENNIKULAM,MAMALA P O, THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682305
16 ANU KURIAN
AGED 34 YEARS
W/O ROY K K, WARD NO-16,KATTADIYIL HOUSE, MAMALA
P O,THIRUVANIYOOR, ERNAKULAM DISTRICT,
PIN - 682305
17 JINCY GEORGE
AGED 32 YEARS
W/O BAIJIN BHARATHAN,WARD NO-17,KUDUKKALIPARAMBIL
HOUSE, MAMALA P O,THIRUVANIYOOR, ERNAKULAM
DISTRICT, PIN - 682305
18 SREERANJINI S N
AGED 47 YEARS
W/O. SUNIL KUMAR, WARD NO-18, MULLAPPILLIL HOUSE,
MURIYAMANGALAM, MAMALA P ,THIRUVANIYOOR,
ERNAKULAM DISTRICT, PIN - 682028
19 SHAJAN V S
AGED 51 YEARS
S/O SCARIA,VATTAPARAMBIL HOUSE, THIRUVANIYOOR
DIVISION, KOKKAPILLI P O,MATTAKUZHI, ERNAKULAM
DISTRICT, PIN - 682023
20 P M THAMPI
AGED 60 YEARS
S/O MATHAI, MATTAKUZHY DIVISION, PATTASSERIL
HOUSE, MAMALA P O ,KAKKAD KARA, ERNAKULAM
DISTRICT, PIN - 682305
21 JOLLY JACOB
AGED 60 YEARS
S/O ITTIRA JACOB, JILLAPANCHAYATH HOUSE,
PUTHENKURISH DIVISION, KATTADIYIL, KOKKAPILLY P O
,VENIKULAM, MATTAKUZHY ,THIUVANIYOOR, ERNAKULAM,
W.P.(C) Nos. 45942 of 2025
& connected cases
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PIN - 682023
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
KERALA ,VIKAS BHAVAM, JANAHITHAM,NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM ,REPRESENTED BY ITS
SECRETARY, PIN - 685033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION
OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
PUTHENCRUZ POLICE STATION,ERNAKULAM DISTRICT,
PIN - 682308
5 STATION HOUSE OFFICER
CHOTTANIKKARA POLICE STATION, ERNAKULAM DISTRICT,
PIN - 682312
6 SHAJU SANUEL,
6S/O SAMUEL, WARD NO-15, MANNAMPONE,KOKKAPILLY P
O., ERNAKULAM DISTRICT, PIN - 682023
7 REJI
S/O SHANKUNNI,WARD NO-15, THOTTIPARAMBIL,
KOKKAPILLY P O, ERNAKULAM DISTRICT, PIN - 682023
8 JOHN M PAUL
S/O PAUL, WARD NO-15,PADATHIPARAMBIL, KOKKAPILLI
P O, ERNAKULAM DISTRICT, PIN - 682023
W.P.(C) Nos. 45942 of 2025
& connected cases
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9 BIJU JOHN
S/O JOHN,WARD NO-17,MMANA, MURIYAMANGALAM, MAMALA
P O, ERNAKULAM DISTRICT, PIN - 682023
10 I V SHAJI
S/O VELAYUDHAN, WARD NO-14,
ICHIKKAKUDIYIL,THIRUVANIYOOR P O, ERNAKULAM
DISTRICT, PIN - 682028
11 SHEEJA VISWANATHAN
W/O VISWANATHAN, WARD NO-14,PLACKYIL,KOKKAPPILLY
P O, ERNAKULAM DISTRICT, PIN - 682023
12 BIJU M JOY
S/O JOY,WARD NO-14,MADALIL, KUZHIYARA P O
ERNAKULAM DISTRICT, PIN - 682312
13 ANEESH V N,
S/O NARAYANAN KUTTY, WARD NO-14, VANINIRAPPU,
KOKKAPILLIYIL P O, ERNAKULAM DISTRICT,
PIN - 682023
14 MOHANAN
S/O KUTTAPPAN, WARD NO-11,PUTHENPURAYIL HOUSE,
THIRUVANIYOOR, P O, ERNAKULAM DISTRICT,
PIN - 682023
15 T D PRASHANDH
S/O DIVAKARAN, WARD NO-11, THOTTUNGA MALAYIL
HOUSE, THIRUVANIYOOR P.O ERNAKULAM DISTRICT,
PIN - 682023
16 SAJU
S/O YOHANAN, WARD NO-11,KUPPE
KUZHIYIL ,THIRUVANIYOOR P O, ERNAKULAM DISTRICT,
PIN - 682023
17 T D BINU
S/O DAVID,WARD NO-11,THOTTUNGA MALAYIL ,VETTIKAL
P O ERNAKULAM DISTRICT, PIN - 682314
18 RAJESH
S/O NARAYANAN,WARD NO-11,KOLLAYIL ,THIRUVANIYOOR
P.O ERNAKULAM DISTRICT, PIN - 682028
W.P.(C) Nos. 45942 of 2025
& connected cases
12
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BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
13
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45834 OF 2025
PETITIONER(S):
MUJIB REHMAN. K.P @ MUJIB REHMAN
AGED 47 YEARS
C/O. MOIDEENKUTTY. N.P, KATHICHAL PUTHIYAPURAYIL,
THANIKKUNNU ROAD, CHORUKKALA, KURUMATHUR, KANNUR
DISTRICT., PIN - 670142
BY ADVS.
SRI.M.ANUROOP
SRI.M.DEVESH
SMT.S.K.SREELAKSHMY
SMT.JYOTHIS MARY
SHRI.MURSHID ALI M.
RESPONDENT(S):
1 THE DISTRICT POLICE CHIEF KANNUR
OFFICE OF THE SUPERINTENDENT OF POLICE KANNUR,
KANNUR DISTRICT., PIN - 670001
2 THE STATION HOUSE OFFICER
TALIPARAMBA POLICE STATION, TALIPARAMBA P.O.,
KANNUR DISTRICT., PIN - 670141
3 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY, JANAHITHAM, TC
27/6(2), VIKAS BHAVAN P.O., THIRUVANANTHAPURAM.,
PIN - 695003
W.P.(C) Nos. 45942 of 2025
& connected cases
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BY ADV.
SHRI.DEEPU LAL MOHAN
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
15
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45837 OF 2025
PETITIONER(S):
SHUBHA LOHITHAKSHAN
AGED 41 YEARS
W/O LOHITHAKSHAN P,SOUPARNIKA HOUSE,
BANDAMKAI,SANKARAMPADY P.O., KARIVEDAKAM
VILLAGE,BANDAKAI, KASARAGOD DISTRICT,
PIN - 671541
BY ADVS.
SRI.P.E.SAJAL
SHRI.MUHAMMED HISHAM T.
SMT.FATHIMA RINSHA T.P.
RESPONDENT(S):
1 THE STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS COMMISSIONER, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
2 THE STATE OF KERALA
REPRESENTED ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
3 THE DISTRICT COLLECTOR/ DISTRICT ELECTORAL
OFFICER
KASARAGOD, COLLECTORATE,CIVIL STATION BUILDING,
VIDYNAGAR,KASARAGOD, PIN - 671123
4 THE RETURNING OFFICER
W.P.(C) Nos. 45942 of 2025
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KUTTIKKOL GRAMA PANCHAYAT, KASARAGOD,
PIN - 671541
5 DISTRICT POLICE CHIEF
KASARAGOD DISTRICT POLICE CHIEF OFFICE,
PARAKATTA, VIDYANAGAR - ULIYATHADKA RD,KUDLU,
KASARAGOD, PIN - 671124
6 CIRCLE INSPECTOR OF POLICE
BEDAKAM POLICE STATION, KASARAGOD, PIN - 671541
BY ADV.
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
17
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45843 OF 2025
PETITIONER(S):
1 JINCY SOORAJ
AGED 41 YEARS
W/O. SOORAJ C U, WARD NO. 1, CHIRAPPATTU (H),
VADAYAMPADY P O, AIKKARANADU SOUTH, PIN - 682308
2 LATHA RAJU
AGED 55 YEARS
W/O. RAJU V N, WARD NO. 2 VADASSERIL
(H)VADAYAMPADY P O, AIKKARANADU SOUTH,
PIN - 682308
3 REMANI P K
AGED 50 YEARS
W/O. SAJEEVKUMAR K K, WARD NO.3,
KUTTANATHUKUZHI(H),VADAYAMPADY P O, AIKKARANADU
SOUTH, PIN - 682308
4 ASWANI VIJAYAN
AGED 34 YEARS
W/O. SARATH KUMAR, WARD NO. 4, IDINJUKUZHIYIL(H),
KOLENCHERY P O, PUTHUPPANAM-68231., PIN - 682311
5 MINI SHYJAN
AGED 46 YEARS
W/O. SHYJAN THOMAS, WARD NO.5,
CHAKKATTIL(H)KOLENCHERY P O, NIRAPPAMALA,
PIN - 682311
6 LISSY ABRAHAM
AGED 54 YEARS
W/O. ABRAHAM K V, WARD NO. 6, KOCHUKUDIYIL(H),
KARUKAPPILLY P O, AIKKARANADU NORTH, PIN - 682311
W.P.(C) Nos. 45942 of 2025
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7 SHINJUMOL P MATHEW
AGED 43 YEARS
W/O. JOHNI PAUL, WARD NO.7, PAZHAYIDAYIL(H),
RAMAMANGALAM P O , THAMMANIMATTOM, PIN - 686663
8 POOJA JOMON
AGED 45 YEARS
W/O JOMON K STEPHEN, WARD NO.8,KALATHIL
(H),POOTHRIKKA P O , AIKKARANAD SOUTH,
PIN - 682308
9 ELEEZA MATHEW
AGED 40 YEARS
W/OJAISON POULOSE, WARD NO. 9 VAZHAKKALAYIL
(H),KINGINIMATTAM P O, AIKKARANAD SOUTH,
PIN - 682311
10 ANJU SURESH
AGED 30 YEARS
D/O SANTHA SURESH, WARD NO. 10 THEKKUMMALAYIL(H),
RAMAMANGALAM P O , THAMMANIMATTOM, PIN - 686663
11 MANJU GEORGE
AGED 49 YEARS
W/O GEORGE P P, WARD NO.11 PADINJAREVAZHAYIL(H),
POOTHRIKKA P O, POOTHRIKKA, PIN - 682308
12 NEETHU BINEESH
AGED 36 YEARS
W/O BINEESH MOHAN,WARD NO.12, MACKATTU (H)
KINGINIMATTAM P O, AIKKARANAD SOUTH, PIN - 682311
13 SHANTY SHIBU
AGED 49 YEARS
W/O A M SHIBU,WARD NO. 13, ADHAPPILLIL(H),
POOTHRIKKA P O, AIKKARANAD SOUTH, PIN - 682308
14 RANJINI T V
AGED 49 YEARS
W/O SELVARAJ RAMAKRISHNAN, WARD NO. 14,
ERAMBAKOTTIL(H),MEEMPARA P O, MEEMPARA,
PIN - 682308
15 INUMOL REJI
AGED 51 YEARS
W/O REJI MARKOSE, WARD NO.15,
W.P.(C) Nos. 45942 of 2025
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PULLYATTUMADATHIL(H),MEEMPARA P O, PARIYARAM,
PIN - 682308
16 VEENA MATHEW
AGED 31 YEARS
W/O. BIBIN BENNY PALLIPARAMBIL, WARD NO. 16,
POTTAKKAL(H),VADAYAMBADY P O, PUTHENKURIZ,
PIN - 682308
17 SHYNI JAMES
AGED 49 YEARS
W/O. JAMES P C, BLOCK-10,
PULAKKUDIYIL(H),POOTHRIKKA, PUTHENKURIZ,
PIN - 682308
18 DEENAMMA JACOB
AGED 68 YEARS
W/O. JOHNSON T Y,BLOCK-9, THAMARACHALIL
(H),KOLENCHERY P O,KOTTOOR,, PIN - 682311
19 SHYNI JAMES
AGED 49 YEARS
W/O. JAMES P C, BLOCK-10,
PULAKKUDIYIL(H),POOTHRIKKA, PUTHENKURIZ,
PIN - 682308
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.AFRUS SHAHANA
SMT.GAYATHRI A.L.
SMT.APARNA S.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR
LEGISLATIVE ASSEMBLY, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION
OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
W.P.(C) Nos. 45942 of 2025
& connected cases
20
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3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER,
PUTHENCRUZ POLICE STATION, ERNAKULAM DISTRICT,
PIN - 682308
5 SLEEBA AIKARAKUNNATH
PETAMAYIL, KOLENCHERY, ERNAKULAM, PIN - 682308
6 N E KRISHNANKUTTY,
NEDUMPARAMBIL, KINGINIMATTOM P.O ERNAKULAM,
PIN - 682311
7 SOMAN,
CHANTHAPARAMBIL, POOTHRIKA P.O, ERNAKULAM,
PIN - 682308
BY ADV.
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
21
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45848 OF 2025
PETITIONER(S):
1 ABY MATHEW
AGED 49 YEARS
S/O MATHEW, WARD NO.2, THEKKEL HOUSE,
PAZHAMTHOTTAM, PUTHENCRUZ, ERANAKULAM,
PIN - 683565
2 AKHILA RAJESH
AGED 27 YEARS
W/O SUJITH K.S, WARD NO.2, KADAYIRUPPU (P.O),
AIKARANADU NORTH, PATTIMATTAM,ERNAKULAM,
PIN - 682311
3 KURIYAKOSE,
AGED 62 YEARS
S/O T K VARGHESE, WARD NO.3, THENGANAL
( H),KADAYIRUPPU (P.O), AIKARANADU, ERNAKULAM,,
PIN - 682311
4 DEENA DEEPAK
AGED 38 YEARS
W/O DEEPAK RAJAN, WARD NO.3,
NJARAKKAL(H),KADAYIRUPPU (P.O), KOLENCHERY,
ERNAKULAM, PIN - 682311
5 JIJO VARGHESE,
AGED 53 YEARS
S/O. VARGHESE MATHAI, WARD NO.5, VETTIKUZHA ( H),
KADAYIRUPPU (P.O), AIKARANADU NORTH, ERNAKULAM,,
PIN - 682311
6 SANDHYA PAUL,
AGED 44 YEARS
W/O. BIJU JOY, WARD NO.2, CHAKGUGAL ( H),
W.P.(C) Nos. 45942 of 2025
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PAZHAMTHOTTAM (P.O), PATTIMATTAM, ERNAKULAM,
PIN - 683565
7 ALIYAS MATHEW
AGED 37 YEARS
S/O. MATHEW V K, WARD NO.6, VANDATHIL
( H),KADAYIRUPPU (P.O), AIKARANADU NORTH,
ERNAKULAM, PIN - 682311
8 RANJITHA K V
AGED 39 YEARS
W/O. SHAJU M A, WARD NO.3, MAIKKATTUMOLATHU (H),
KADAYIRUPPU (P.O), VALAMBOOR, ERNAKULAM,
PIN - 682311
9 ELSY MAYHAI
AGED 47 YEARS
W/O. BABU P V, WARD NO.8, PADIYIL (H), KADAMATTAM
(P.O), KADAMATTAM, ERNAKULAM, PIN - 682311
10 JIJI ELDHO,
AGED 43 YEARS
W/O. ELDHO, WARD NO.9, CHALAKKATI (H), KADAMATTAM
(P.O), AIKARANADU NORTH, ERNAKULAM, PIN - 682311
11 REMYA THANKKAPPAN,
AGED 33 YEARS
W/O. ARUL E A, WARD NO.10, ERUTTUKUZHIYIL (H),
KOLENCHERY (P.O), PERIGOL, ERNAKULAM,
PIN - 682311
12 ANU ELDHOSE,
AGED 34 YEARS
W/O. SUNNY V K, WARD NO.15, VETTUVAZHIPUTHANPURA
(H), PANGODU (P.O), ERNAKULAM,, PIN - 682310
13 ASHA KUTTAPPAN
AGED 33 YEARS
,W/O. SUNNY V K, WARD NO.13, ALUMCHOTTIL (H),
KADAYIRUPPU (P.O), KADAYIRUPPU, ERNAKULAM,
PIN - 682311
14 PRESANNA,
AGED 50 YEARS
W/O. PRADEEP K G, WARD NO.12, MEDASSERY
PUTHANPURA (H), PANCODE (P.O), VADAVUKODE,
W.P.(C) Nos. 45942 of 2025
& connected cases
23
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ERNAKULAM,, PIN - 682310
15 ANITHA C K ,
AGED 41 YEARS
W/O. UDHAYAN K K, WARD NO.15, KANDAMANGALATH (H),
VADAYANBADI (P.O), VIJANAMADAM, ERNAKULAM,
PIN - 682308
16 AMITHA P M,
AGED 30 YEARS
W/O. MAHESH P M, WARD NO.16, PULLIYI (H),
PAZHAMTHOTTAM (P.O), PAZHAMTHOTTAM, ERNAKULAM,
PIN - 683565
17 AIPPU
AGED 60 YEARS
W/O. THEVAN, WARD NO.13, PALIYATHUMOLEYIL (H),
PANCODE (P.O), PANCODE, ERNAKULAM,, PIN - 682310
18 JINCY MOL,
AGED 37 YEARS
W/O. JINU N, WARD NO.3, NJATTUMKALA (H),
KADAYIRUPPU (P.O), VALMBOOR, ERNAKULAM,
PIN - 682311
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR
LEGISLATIVE ASSEMBLY, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION
OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
W.P.(C) Nos. 45942 of 2025
& connected cases
24
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3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
PUTHENCRUZ POLICE STATION, ERNAKULAM DISTRICT,
PIN - 682308
5 M K MANOJ
S/O KUNJAN, AGED 55 YEARS, WARD NO.4, MANTHANATH
( H), KADAYIRUPPU (P.O), KADAYIRUPPU, ERNAKULAM,
PIN - 682311
6 BITHOVAN
AGED 37 YEARS
S/O THANKAPPAN, WARD NO.4, AMBATTU ( H),
KADAYIRUPPU (P.O), KADAYIRUPPU, ERNAKULAM,
PIN - 682311
7 VARGHESE M A
AGED 62 YEARS
S/O ALIYAS, WARD NO.1, MAITHIKKUDY ( H),
PAZHAMTHOTTAM (P.O), PAZHAMTHOTTAM, ERNAKULAM,
PIN - 683565
8 BABU VARGHESE
AGED 54 YEARS
S/O VARGHESE, WARD NO.1, MANAPPILLIKKUDI ( H),
PAZHAMTHOTTAM (P.O), PAZHAMTHOTTAM, ERNAKULAM,
PIN - 683565
9 VISHNU JAYAKUMAR
AGED 35 YEARS
S/O JAYAKUMAR, WARD NO.2, THURUTHIPPILLY ( H),
PAZHAMTHOTTAM (P.O), PAZHAMTHOTTAM, ERNAKULAM,
PIN - 683565
10 SELVAN
AGED 48 YEARS
S/O JAYAKUMAR, WARD NO.2, KOLOTHUPARAMBIL ( H),
PAZHAMTHOTTAM (P.O), PAZHAMTHOTTAM, ERNAKULAM,,
PIN - 683565
11 C.P JOY
AGED 65 YEARS
S/O PAILY, WARD NO.7 CHURAKKAKUZHIYIL ( H),
KADAMTTAM (P.O), THONNIKKA, ERNAKULAM,
W.P.(C) Nos. 45942 of 2025
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PIN - 682311
12 GEORGE MATHAI
AGED 67 YEARS
S/O MATHAI, WARD NO.6 VEDANKULANGARA ( H),
KOLENCHERY (P.O), MANGATOOR, ERNAKULAM,
PIN - 682311
13 ELDHO
AGED 58 YEARS
1S/O VARKEY, WARD NO.4 CHENNEKKATU ( H),
KOLENCHERY (P.O), PERINGOLE, ERNAKULAM,
PIN - 682311
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
26
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45856 OF 2025
PETITIONER(S):
M.P. MUHAMMED KUNHI,
AGED 70 YEARS
MEETHALE PURAYIL, EZHOME.P.O, EZHOME AMSOM,
PAYYANNUR TALUK, KANNUR DISTRICT, PIN - 670334
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
SMT.T.K.SNEHASREE
RESPONDENT(S):
1 THE STATION HOUSE OFFICER,
PAZHAYANGADI POLICE STATION, PAZHAYANGADI.P.O,
KANNUR DISTRICT, PIN - 670301
2 DEPUTY SUPERINTENDENT OF POLICE,
TALIPARAMBA, TALIPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670141
3 DISTRICT POLICE CHIEF (RURAL),
KANNUR, MANGATTUPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670562
4 RETURNING OFFICER, G-13003
EZHOME GRAMA PANCHAYATH, SENIOR SUPERINTENDENT,
ASSISTANT EDUCATIONAL OFFICE, KANNUR NORTH, NEAR
SCIENCE PARK, KANNUR, PIN - 670001
W.P.(C) Nos. 45942 of 2025
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5 DISTRICT COLLECTOR
KANNUR DISTRICT, COLLECTORATE, CIVIL STATION,
KANNUR, PIN - 670002
6 EZHOME GRAMA PANCHAYATH
EZHOME.P.O, KANNUR DISTRICT REPRESENTED BY
SECRETARY, PIN - 670334
7 STATE ELECTION COMMISION, KERALA
REPRESENTED BY ITS COMMISSIONER, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
BY ADV.
GP SMT DEEPA V,
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
28
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45860 OF 2025
PETITIONER(S):
1 PREETHI K.G.
AGED 53 YEARS
W/O REJIKUMAR P.G, PRIYABHAVAN(H)AMBUNADU,
EDATHALA PO,ERNAKULAM, PIN - 683561
2 BEENA JOSEPH
AGED 48 YEARS
W/O. OK JOSEPH, OURUMATH (H) MALAYIDAMTHURUTH
(PO), ERNAKULAM, PIN - 683561
3 CHINNAMMMA PAULOSE
AGED 62 YEARS
W/O PAULOSE MV, MUTTAVANCHERIL HOUSE,VILANGU,
ERNAKULAM, PIN - 683561
4 MARY ALIAS
AGED 50 YEARS
W/O ALIAS MV, MUTTAVANCHERIL(H),KARUKULAM,
VILANGU PO, ERNAKULAM, PIN - 683561
5 SUJITHA MOL T S
AGED 30 YEARS
W/O SANEESH PK, PULLENCHERRYKUDY HOUSE,VILANGU,
ERNAKULAM, PIN - 683561
6 PRATHIMA KN
AGED 35 YEARS
W/O MAHESH, MADATHIL HOUSE, KUMMANOD, PATTIMATTOM
PO, ERNAKULAM, PIN - 683562
7 RAJAN ER
AGED 30 YEARS
W.P.(C) Nos. 45942 of 2025
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S/O EV RAVI EDAKKUZHIYIL HOUSE,KUMMANOD PO,
PATTIMATTOM, ERNAKULAM, PIN - 683562
8 JOBY MATHEW
AGED 46 YEARS
PUNCHAPUTHUSERY HOUSE, PATTIMATTOM PO,
CHOORAKODE, ERNAKULAM, PIN - 683562
9 MINI VC
AGED 45 YEARS
W/O SUNIL, CHERIKUZHIYIL, AMBUNADKARA ,
MALAYIDAMTHURUTHU PO, ERNAKULAM, PIN - 683561
10 DEEPA JACOB
AGED 48 YEARS
W/O ELDO N M, NEDIYAN (H) KIZHAKKAMBALAM P O,
ERNAKULAM, PIN - 683562
11 PRASEELA ELDO
AGED 50 YEARS
W/O ELDO AV, ARACKAKUDY HOUSE,VILANGU PO,
KIZHAKKAMBALAM, PIN - 683561
12 AMBILY VIJIL
AGED 43 YEARS
W/O VIJIL, THOZHUTHUNKAL (H),VILANGU,VILANGU PO,
ERNAKULAM, PIN - 683561
13 BINI BIJU
AGED 44 YEARS
W/O BIJU C P, CHILLIRIKKAL HOUSE, POYYAKUNNAM,
PO, ERNAKULAM, PIN - 683562
14 JINCY AJI
AGED 52 YEARS
W/O AJIJOSEPH, MUTTAMTHOTTIL(H),KIZHAKKAMBALAM
PO, KIZHAKKAMBALAM, PIN - 683562
15 SHEEBA A R
AGED 51 YEARS
W/O V J GEORGE, PAZHANGANAD KIZHAKKAMBALAM PO,
KIZHAKKAMBALAM, PIN - 683562
16 RADHAMANI DHARANEENDRAN
AGED 62 YEARS
W/O DHARANEENDRAN V. R. VILLINATH HOUSE.
W.P.(C) Nos. 45942 of 2025
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PAZHANGANADU, KIZHAKKAMBALAM PO, PIN - 683562
17 LINDA ANTONY
AGED 55 YEARS
W/O ANTONY .K.C, KOOTTUNGAL (H) THAMARACHAL,
KIZHAKKAMBALAM PO, PIN - 683562
18 GINCY BIJU
AGED 43 YEARS
W/O BIJU MATHEW, KAKKADAN HOUSE, MALAYIDONTHURUTH
P.O, PIN - 683561
19 RAJU KV
AGED 51 YEARS
S/O VAREED , KOTTAMKUZHY(H),PAZHANGANAD,
KIZHAKKAMBALAM PO, PIN - 683562
20 JIBY MATHAI
AGED 48 YEARS
S/O SAJEEVAN K V, MADATHIL PARAMBIL EDATHALA PO,
PUKKATTUPADY, PIN - 683561
21 REHEEM M M
AGED 49 YEARS
S/O MUHHAAMAD, MENANTHURUTHIL HOUSE,
PUKKATTUPADY, PIN - 683561
22 NISHA ALIYAR
AGED 41 YEARS
W/O ISMAYIL KM , KEEDATH HOUSE, KAVUNGAPARAMBU
PO, VENGOLA, PIN - 683556
23 MARIYAMMA JOHN
AGED 58 YEARS
W/O THOMAS KP, KADAPARAMBIL HOUSE,THAMARACHAL,
KIZHAKKAMBALAM PO, PIN - 683562
24 ASMA P M
AGED 55 YEARS
W/O KAREEM, THANATH HOUSE , EDATHALA PO, AMBUNAD,
PUKKATTUPADY, ERNAKULAM, PIN - 688356
25 SAJANA NAZIR
AGED 40 YEARS
W/O NAZIR, POTHIYIL HOUSE, ARRAKKAPADY,ERNAKULAM,
PIN - 683556
W.P.(C) Nos. 45942 of 2025
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BY ADVS.
SHRI.BLAZE K.JOSE
SMT.AFRUS SHAHANA
SMT.GAYATHRI A.L.
SMT.APARNA S.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
KERALA, ,VIKAS BHAVAM, JANAHITHAM, NEAR
LEGISLATIVE ASSEMBLY, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION
OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL,ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
KUNNATHUNADU POLICE STATION, ERNAKULAM DISTRICT,
PIN - 683562
5 STATION HOUSE OFFICER
THADIYITTAPARAMBA POLICE STATION, ERNAKULAM
DISTRICT, PIN - 683547
6 M.P. RAJAN
MEKAMKUNNEL HOUSE, VILANG P.O., ERNAKULAM,
PIN - 683561
7 BABU SADHALI THYLIN
PATTIMATTAM P.O., CHOORAKADE, ERNAKULAM,
PIN - 683562
8 ANILKUMAR
MANAKULANGARA HOUSE, MALAYIDAMTURUTH, ERNAKULAM,
PIN - 683561
9 JINS MUSTAFA
W.P.(C) Nos. 45942 of 2025
& connected cases
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THUTUPALLY, CHELAKULAM P.O, KIZHAKKAMBALAM,
ERNAKULAM, PIN - 683556
10 K.K. ALIYAS
KANAPURAM HOUSE, VILANG P.O., ERNAKULAM,
PIN - 683561
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
33
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45862 OF 2025
PETITIONER(S):
SHEEJA K.P
AGED 30 YEARS
W/O GOVIND S, VADAKKE VEETTIL, KOKKANISSERY,
PAYYANNUR , UDF CANDIDATE IN WARD NO. 18 IN
PAYYANNUR MUNICIPALITY, KANNUR DISTRICT,
PIN - 670307
BY ADVS.
SMT.KEERTHI M.
SHRI.ARJUN RAJA P.C.
SHRI.NIVED K.V
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
GOVERNMENT OF KERALA, SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER
KERALA JANAHITHAM, TC 27/6(2), VIKAS BHAVAN P.O.
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT COLLECTOR
OFFICE OF DISTRICT COLLECTOR, COLLECTORATE
THAVAKKARA, KANNUR, PIN - 670002
4 TAHSILDAR
W.P.(C) Nos. 45942 of 2025
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TALUK OFFICE PAYYANNUR, PAYYANNUR P.O. KANNUR,
PIN - 670370
5 SUPERINTENDENT OF POLICE
DISTRICT POLICE HEADQUATERS, CIVIL STATION,
KANNUR, PIN - 670002
6 DEPUTY SUPERINTENDENT OF POLICE
TALIPARAMBA, OFFICE OF THE DEPUTY SUPERINTENDENT
OF POLICE TALIPARAMBA P.O., KANNUR, PIN - 670141
BY ADV.
GP SMT DEEPA V,
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
35
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45878 OF 2025
PETITIONER(S):
DINOOP P.K
AGED 36 YEARS
S/O DINESAN, PERIYADAN HOUSE, KOKKANISSERY,
PAYYANNUR, KANNUR DISTRICT, PIN - 670307
BY ADVS.
SMT.KEERTHI M.
SHRI.ARJUN RAJA P.C.
SHRI.NIVED K.V
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
GOVERNMENT OF KERALA, SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER
KERALA JANAHITHAM, TC 27/6(2), VIKAS BHAVAN P.O.
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR, KANNUR
OFFICE OF DISTRICT COLLECTOR, COLLECTORATE
THAVAKKARA, KANNUR, PIN - 670002
4 TAHSILDAR
TALUK OFFICE PAYYANNUR, PAYYANNUR P.O. KANNUR,
PIN - 670370
W.P.(C) Nos. 45942 of 2025
& connected cases
36
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5 DISTRICT POLICE CHIEF
DISTRICT POLICE HEADQUATERS, CIVIL STATION,
KANNUR, PIN - 670002
6 DEPUTY SUPERINTENDENT OF POLICE
TALIPARAMBA, OFFICE OF THE DEPUTY SUPERINTENDENT
OF POLICE TALIPARAMBA P.O., KANNUR, PIN - 670141
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
37
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45882 OF 2025
PETITIONER(S):
T P. MUHAMMED ANAS YASIN
AGED 44 YEARS
S/O. T. P KHADERKUTTY, NEW THASNEEM, PALLIMUKKU,
MANIYOOR, CHEKKIKULAM P.O, KANNUR DISTRICT,
PIN - 670592
BY ADVS.
SRI.M.ANUROOP
SRI.M.DEVESH
SMT.S.K.SREELAKSHMY
SMT.JYOTHIS MARY
SHRI.MURSHID ALI M.
RESPONDENT(S):
1 THE DISTRICT POLICE CHIEF KANNUR
OFFICE OF THE SUPERINTENDENT OF POLICE KANNUR,
KANNUR DISTRICT, PIN - 670001
2 THE STATION HOUSE OFFICER
MAYYIL POLICE STATION, MAYYIL P.O., KANNUR
DISTRICT, PIN - 670602
3 KERALA STATE ELECTION COMMISSION
RESPRESENTED BY STATE ELECTION COMMISSIONER,
JANAHITHAM, TC 27/6(2), VIKASBHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695003
W.P.(C) Nos. 45942 of 2025
& connected cases
38
2025:KER:94356
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
39
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45890 OF 2025
PETITIONER(S):
RATHAN KUMAR
AGED 54 YEARS
S/O. JANARDHANA NAIK, RESIDING AT PALEKOCHI (H),
ADOOR VILLAGE, P.O. PANDY, KASARAGOD,
PIN - 671543
BY ADVS.
SRI.P.B.SUBRAMANYAN
SRI.SABU GEORGE
SRI.MANU VYASAN PETER
RESPONDENT(S):
1 THE CIRCLE INSPECTOR OF POLICE
ADHUR POLICE STATION, ADHUR, KASARAGOD, PIN -
671543
2 THE STATION HOUSE OFFICER
ADHUR POLICE STATION, KASARAGOD, PIN - 671543
BY ADV.GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
40
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45892 OF 2025
PETITIONER(S):
1 ROY OUSEPH
AGED 45 YEARS
S/O OUSEPH O V, WARD NO. 21, OLANGATTU HOUSE,
MORAKKALA WEST, KUMARAPURAM P.O., ERNAKULAM,
PIN - 683565
2 RENJUMOL
AGED 42 YEARS
W/O SUNDARESHAN, WARD NO. 2, ALACKAL HOUSE,
ERUMELI, KUMARAPURAM P.O., ERNAKULAM,
PIN - 683565
3 SHEEBA
AGED 46 YEARS
W/O ELDHO, WARD NO. 3, VATTODITHURUTHUMMEL HOUSE,
PARAKKODU, KUMARAPURAM P.O., ERNAKULAM,
PIN - 683565
4 SOUDHAMINI C M,
AGED 42 YEARS
F/O R. CHANDRASHEKARAN, WARD NO. 4, MALIYEKKAL
HOUSE, PUNNORKKODU, PAZHAMTHOTTAM P.O.,
ERNAKULAM, PIN - 683565
5 SMITHA P
AGED 43 YEARS
W/O SURESH D, WARD NO. 5, VALETH HOUSE,
KAITHAKKAD SOUTH, PATTIMATTAM P.O. ERNAKULAM,
PIN - 683562
6 M. I PAREED
AGED 55 YEARS
F/O ISMAIL, WARD NO. 6, MURIANCHIRA HOUSE,
W.P.(C) Nos. 45942 of 2025
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KAITHAKKAD NORTH,PATTIMATTAM, ERNAKULAM,
PIN - 683562
7 VIJAYAKUMARI K. N
AGED 66 YEARS
F/O NARAYANN NAIR, WARD NO. 7, PURAVATH HOUSE,
PATTIMATTAM, ERNAKULAM, PIN - 683562
8 RAMAKRISHNAN M. N
AGED 52 YEARS
F/O M NARAYANANPILLA, WARD NO. 8, MADATHIPARAMBIL
HOUSE, CHENGARA NORTH, PATTIMATTAM, ERNAKULAM,
PIN - 683562
9 ASWATHY DAS,
AGED 31 YEARS
W/O RAHUL RAMACHANDRAN, WARD NO. 9, VARIVEETTIL
HOUSE, ATHANI, PATTIMATTAM, ERNAKULAM,
PIN - 683562
10 AJANA ARUN
AGED 29 YEARS
W/O ARUN P.S., WARD NO.10, POONTHIPPARA HOUSE,
CHENGARA SOUTH, PATTIMATTAM, ERNAKULA M,
PIN - 683562
11 JIBI M S
AGED 46 YEARS
,W/O VINOD A. K., WARD NO. 11, MANAKULANGARA,
PARAKKODE EAST, VEMBILLY, ERNAKULAM, PIN - 683565
12 BEENA PAUL
AGED 45 YEARS
W/O VARGHESE M A, WARD NO.12, MOLATH HOUSE,
KUMARAPURAM, ERNAKULAM, PIN - 683565
13 IYDA BINU
AGED 39 YEARS
W/O BINU THOMAS, WARD NO.13, PARAKKAYAM HOUSE,
VEMBILLY, ERNAKULAM, PIN - 683565
14 BINY KURIAKOSE
AGED 41 YEARS
W/O ROY, WARD NO. 14, MUTTATHODAN HOUSE,
MORAKKALA EAST, KUMARAPURAM ERNAKULAM,
PIN - 683565
W.P.(C) Nos. 45942 of 2025
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15 THASLIMA
AGED 43 YEARS
,W/O SHIYA K MAGE, WARD NO. 15, KOTTAPURATHU
HOUSE, PERINGALA NORTH ,PERINGALA, ERNAKULAM,
PIN - 683565
16 SABITHA ANWAR
AGED 3 YEARS
W/O ANWAR P A, WARD NO. 16, PADAKULAM HOUSE,
PERINGALA SOUTH,PERINGALA, ERNAKULAM,
PIN - 683565
17 RANGITHA C T
AGED 41 YEARS
F/O C A THANKAPPAN, WARD NO. 16, NANDANAM HOUSE,
PERINGALA SOUTH,PERINGALA, ERNAKULAM,
PIN - 683565
18 JOY P.K
AGED 64 YEARS
S/O PAULOSE, WARD NO.18, KIZHAKEKUDI HOUSE,
PALLIKKARA KUMARAPURAM, ERNAKULAM, PIN - 683565
19 MANJU SIVAN
AGED 48 YEARS
W/O SIVAN, WARD NO. 19, THOPPIL HOUSE, MORAKKALA
WEST, KUMARAPURAM, ERNAKULAM, PIN - 683565
20 VIJI P T
AGED 32 YEARS
W/O ANUDAS A H, DIVISION 3, PARAPPURATH HOUSE,
PATTIMATTAM ERNAKULAM, PIN - 683562
21 CHINCHU DEVASIA
AGED 31 YEARS
W/O DAINEL, DIVISION 2, MATTATHIL HOUSE,
VEMBILLY, ERNAKULAM, PIN - 683565
22 ARIF NAINAR
AGED 30 YEARS
,F/O NAINAR, DIVISION 1, NETTUKUDY HOUSE,
PALLIKKARA, KUMARAPURAM, ERNAKULAM, PIN - 683565
23 PRATHEESH KUMAR
AGED 47 YEARS
W.P.(C) Nos. 45942 of 2025
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43
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F/O GOPALAN V V, VELLACHALIL HOUSE, KOLANCHERI
DISTRICT PANCHAYATH PATTIMATTAM, ERNAKULAM,
PIN - 683565
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR
LEGISLATIVE ASSEMBLY, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION
OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
AMBALAMEDU POLICE STATION, ERNAKULAM DISTRICT,
PIN - 682303
5 STATION HOUSE OFFICER
KUNNATHUNADU POLICE STATION, ERNAKULAM DISTRICT,
PIN - 683562
6 JABBAR
S/O ALI, WARD NO. 5, KOLLAMKUDI HOUSE, KAITHAKKAD
SOUTH, KUMARAPURAM, ERNAKULAM, PIN - 683565
7 SABU
F/O KURIAN, WARD NO. 5, CHEMMAZHIKKATTU HOUSE,
KAITHAKKAD SOUTH, KUMARAPURAM, ERNAKULAM,
PIN - 683565
8 ELDHO THANKACHAN,
W.P.(C) Nos. 45942 of 2025
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44
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S/O THANKACHAN, WARD NO.14, KARUTHEDATH HOUSE,
MORAKKALA EAST, KUMARAPURAM, ERNAKULAM,
PIN - 683565
BY ADV.
GP SMT DEEPA V ,
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
45
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45895 OF 2025
PETITIONER(S):
SUMATHI
AGED 52 YEARS
MANDHYAN HOUSE, KOTTILA.P.O, EZHOME AMSOM,
PAYYANNUR TALUK, KANNUR DISTRICT, PIN - 670334
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
SMT.T.K.SNEHASREE
RESPONDENT(S):
1 THE STATION HOSUE OFFICER
PAZHAYANGADI POLICE STATION, PAZHAYANGADI.P.O,
KANNUR DISTRICT, PIN - 670301
2 DEPUTY SUPERINTENDENT OF POLICE
TALIPARAMBA, TALIPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670141
3 DISTRICT POLICE CHIEF (RURAL)
KANNUR, MANGATTUPARAMBA.P.O, KANNUR DISTRICT,
PIN - 670562
4 RETURNING OFFICER G-13003
EZHOME GRAMA PANCHAYATH, SENIOR SUPERINTENDENT,
ASSISTANT EDUCATIONAL OFFICE, KANNUR NORTH, NEAR
SCIENCE PARK, KANNUR, PIN - 670001
W.P.(C) Nos. 45942 of 2025
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5 DISTRICT COLLECTOR
.KANNUR DISTRICT, COLLECTORATE, CIVIL STATION,
KANNUR, PIN - 670002
6 EZHOME GRAMA PANCHAYATH,
EZHOME.P.O, KANNUR DISTRICT REPRESENTED BY
SECRETARY, PIN - 670334
7 STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS COMMISSIONER, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
47
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45904 OF 2025
PETITIONER(S):
SREEJA A.K
AGED 46 YEARS
W/O SREENIVASAN K.V, SREELAKAM, VILLAGE OFFICE,
TEMPLE ROAD, PAYYANNUR , UDF CANDIDATE IN WARD
NO. 20 IN PAYYANNUR MUNICIPALITY, KANNUR
DISTRICT, PIN - 670307
BY ADVS.
SMT.KEERTHI M.
SHRI.ARJUN RAJA P.C.
SHRI.NIVED K.V
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
GOVERNMENT OF KERALA, SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER
KERALA JANAHITHAM, TC 27/6(2), VIKAS BHAVAN P.O.
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT COLLECTOR
OFFICE OF DISTRICT COLLECTOR, COLLECTORATE
THAVAKKARA, KANNUR, PIN - 670002
4 TAHSILDAR
W.P.(C) Nos. 45942 of 2025
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TALUK OFFICE PAYYANNUR, PAYYANNUR P.O. KANNUR,
PIN - 670370
5 SUPERINTENDENT OF POLICE
DISTRICT POLICE HEADQUATERS, CIVIL STATION,
KANNUR, PIN - 670002
6 DEPUTY SUPERINTENDENT OF POLICE
TALIPARAMBA, OFFICE OF THE DEPUTY SUPERINTENDENT
OF POLICE TALIPARAMBA P.O., KANNUR, PIN - 670141
BY ADV.
GP SMT DEEPA V ,
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
49
2025:KER:94356
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45970 OF 2025
PETITIONER(S):
MUHAMMED KUNHI ABBAS,
AGED 49 YEARS
MUHAMMED VILLA, BAKEL, PALLIKKARA VILLAGE,
HOSDURG TALUK, KASARAGOD DISTRICT, PIN - 671316
BY ADVS.
SRI.P.K.SUBHASH
SMT.JENI JOHN
SMT.SREELAKSHMI SABU
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE STATE ELECTION COMMISSION OF KERALA
KERALA LEGISLATIVE COMPLEX, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT ELECTION OFFICER (DEO)/DISTRICT
COLLECTOR, DISTRICT COLLECTORATE, KASARGOD
DISTRICT, PIN - 671123
4 ELECTORAL REGISTRATION OFFICER/SECRETARY
PALLIKKARA GRAMA PANCHAYATH
PALLIKKARA GRAMA PANCHAYATH, KASARGOD DISTRICT,
PIN - 671316
W.P.(C) Nos. 45942 of 2025
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5 DISTRICT POLICE CHIEF
OFFICE OF THE CITY POLICE COMMISSIONER, KASARGOD
DISTRICT, PIN - 671121
BY ADV.
GP, SMT. DEEPA V;
SC-SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
& connected cases
51
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
WP(C) NO. 45972 OF 2025
PETITIONER(S):
SHAKEELA M.B
AGED 43 YEARS
D/O MOHAMMED BASHEER, NIHALA MANZIL, USMANIA
NAGAR, BAKEL FORT P.O, KASARAGOD DISTRICT,
PIN - 671316
BY ADVS.
SRI.P.K.SUBHASH
SMT.JENI JOHN
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM,, PIN - 695001
2 THE STATE ELECTION COMMISSION OF KERALA
REPRESENTED BY ELECTION COMMISSIONER, KERALA
LEGISLATIVE COMPLEX, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT ELECTION OFFICER (DEO)/DISTRICT
COLLECTOR,DISTRICT COLLECTORATE, KASARGOD
DISTRICT, PIN - 671123
4 ELECTORAL REGISTRATION OFFICER/SECRETARY
PALLIKKARA GRAMA PANCHAYATH
PALLIKKARA GRAMA PANCHAYATH, KASARGOD DISTRICT,
PIN - 671316
W.P.(C) Nos. 45942 of 2025
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52
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5 DISTRICT POLICE CHIEF
OFFICE OF THE CITY POLICE COMMISSIONER, KASARGOD
DISTRICT, PIN - 671121
BY ADV.
GP, SMT. DEEPA V. ;
SC-SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.12.2025, ALONG WITH WP(C).45942/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45942 of 2025
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P.V.KUNHIKRISHNAN, J.
---------------------------------------------
W.P.(C) Nos. 45942, 45786, 45789, 45807,
45834, 45837, 45843, 45848, 45856, 45860,
45862, 45878, 45882, 45890, 45892, 45895,
45904, 45970, 45972 of 2025
------------------------------------------------
Dated this the 05th day of December, 2025.
JUDGMENT
This Court as per the judgment dated 04.12.2025 in
W.P.(C) No.45460 of 2025 and connected cases, has already
issued general directions regarding police protection for the
General Election - 2025 to the local bodies. The same
directions can be issued in these cases as well.
Therefore, these Writ Petitions are disposed of in the
following manner:
1. The police authorities and the officers of the
State Election Commission will do the
needful to see that the General Election -
2025 to the local bodies is smoothly
conducted on 9th and 11th of December,
2025.
2. The State Police Chief and the jurisdictional
District Police Chief will do the needful for
& connected cases
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live web casting and for deputing additional
police force in the booths which are
identified by the State Election Commission
as hyper sensitive booths and sensitive
booths.
3. If any of the petitioners' want videography in
any of their polling booths, they can file an
application before the jurisdictional District
Election Officer within three days from today.
If such an application is filed, the
jurisdictional District Election Officers will
allow videography at the expense of the
applicants' concerned. If any application is
already filed to that effect, the same will be
allowed at the expense of the applicants'
concerned.
4. The petitioners are free to file appropriate
application for police protection to the life of
the candidates, their agents etc., before the
jurisdictional District Police Chief or
& connected cases
2025:KER:94356
Commissioner of Police within three days. If
such an application is received, sufficient
protection should be given to those persons
in accordance with the law.
5. I make it clear that, if there is any law and
order problem, the State Police Chief and the
District Police Chief concerned will see that
additional police force is deputed to that
area. For that purpose, the candidates or its
agents can submit appropriate application
and if the police officers are convinced about
the genuineness of the same, the
jurisdictional police officers will do the
needful to depute the additional police force.
Sd/-
P.V.KUNHIKRISHNAN,
JUDGE
DM
Judgment reserved NA
Date of Judgment 05.12.2025
Judgment dictated 05.12.2025
Draft Judgment placed 05.12.2025
Final Judgment uploaded 05.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45942 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE NOMINATION FORM
ACCEPTED BY THE 4TH RESPONDENT DATED
20.11.2025
Exhibit P2 A TRUE COPY OF THE WALL POSTER OF THE
PETITIONER FOR WARD NO. 20 OF
BHARANICKAVU GRAMA PANCHYAT
Exhibit P3 A TRUE COPY OF THE JUDGMENT DATED
07.11.2025 IN W.P.[C] NO. 41588 OF 2025
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 SUBMITTED BY THE PETITIONER
TO THE 1ST RESPONDENT
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APPENDIX OF WP(C) NO. 45786 OF 2025
PETITIONER EXHIBITS
Exhibit P1. TRUE COPY OF THE REPRESENTATION DATED
03.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE RECEIPT DATED
03.12.2025 ISSUED BY THE OFFICE OF THE
3RD RESPONDENT ON RECEIVING EXT.P1
REPRESENTATION
Exhibit P3. TRUE COPY OF THE COMPLAINT DATED
03.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 5TH RESPONDENT
Exhibit P4. TRUE COPY OF THE RECEIPT OF
ACKNOWLEDGMENT DATED 03.12.2025 ISSUED
BY THE OFFICE OF THE 5TH RESPONDENT ON
RECEIVING EXT. P3 COMPLAINT SUBMITTED BY
THE PETITIONER
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APPENDIX OF WP(C) NO. 45789 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CANDIDATE'S IDENTITY
CARD ISSUED TO THE PETITIONER BY
RESPONDENT NO.4.
Exhibit P2 TRUE COPY OF THE FORM NO.1 OF VOTERS
LIST WITH RESPECT TO PART NO.1 OF WARD
NO. 9- PARAMMAL
Exhibit P3 TRUE COPY OF THE FORM NO.1 OF VOTERS
LIST WITH RESPECT TO PART NO.2 OF WARD
NO. 9- PARAMMAL
& connected cases
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APPENDIX OF WP(C) NO. 45807 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 7.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45834 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
03-12-2025 FILED BY THE PETITIONER
BEFORE THE DISTRICT POLICE CHIEF KANNUR,
KANNUR DISTRICT.
& connected cases
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APPENDIX OF WP(C) NO. 45837 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PETITIONER CANDIDATE'S
IDENTITY CARD ISSUED BY THE ASSISTANT
RETURNING OFFICER DATED NIL
Exhibit P2 TRUE COPY OF THE FRONT PAGES OF FORM 1
PANCHAYAT VOTER LIST DATED NIL
Exhibit P3 TRUE COPY OF THE PETITIONER'S
REPRESENTATION TO THE 3RD RESPONDENT
ALONG WITH THE EMAIL SCREENSHOT DATED
03.12.2025
Exhibit P4 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT
ISSUED BY THE 6TH RESPONDENT ON RECEIPT
OF THE PETITIONER'S COMPLAINT DATED
3.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45843 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 7.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45848 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45856 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CANDIDATE'S IDENTITY
CARD ISSUED TO THE PETITIONER BY THE
RESPONDENT NO.4.
Exhibit P2 TRUE COPY OF THE FORM NO.1 OF VOTERS
LIST WITH RESPECT TO WARD NO.12- EZHOME
MOOLA
& connected cases
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APPENDIX OF WP(C) NO. 45860 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
& connected cases
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APPENDIX OF WP(C) NO. 45862 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
2/12/2025 SUBMITTED BY THE PETITIONER TO
THE 5TH RESPONDENT WITH COPY TO
RESPONDENTS NO. 2 AND 3
& connected cases
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APPENDIX OF WP(C) NO. 45878 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE FIR IN CRIME NO.
435/2019 OF PAYYANNUR POLICE STATION
Exhibit P2 TRUE COPY OF THE SUMMONS IN C.C. NO.
878/2019 ON THE FILES OF JUDICIAL FIRST
CLASS MAGISTRATE COURT, PAYYANNUR
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
2/12/2025 SUBMITTED BY THE PETITIONER TO
THE 5TH RESPONDENT WITH COPY TO
RESPONDENTS NO. 2 AND 3
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45882 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
01-12-2025 FILED BY THE PETITIONER
BEFORE THE DISTRICT SUPERINTENDENT OF
POLICE KANNUR, KANNUR DISTRICT.
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45890 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NOMINATION FILED BY THE
PETITIONER DATED 21-11-2025
Exhibit P2 TRUE COPY OF THE RECEIPT ISSUED BY THE
DELAMPADY GRAMA PANCHAYAT, DATED 20-11-
Exhibit P3 TRUE COPY OF THE NOTICE NO.RO/13/04/2025
ISSUED BY THE RETURNING OFFICER, DATED
21-11-2025
Exhibit P4 TRUE COPY OF THE PETITIONER'S CANDIDATE
IDENTITY CARD ISSUED BY THE RETUNING
OFFICER, DATED 27-11-2025
Exhibit P5 TRUE COPY OF THE REPRESENTATION MADE BY
THE PETITIONER BEFORE THE 1ST RESPONDENT
DATED 28-11-2025
Exhibit P6 TRUE COPY OF THE RECEIPT ISSUED BY THE
ADHUR POLICE STATION, DATED 28-11-2025
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45892 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45895 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CANDIDATE'S IDENTITY
CARD ISSUED TO THE PETITIONER BY THE
RESPONDENT NO.4.
Exhibit P2 TRUE COPY OF THE FORM NO.1 OF VOTERS
LIST WITH RESPECT TO WARD NO.8-NARIKODE.
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45904 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
1/12/2025 SUBMITTED BY THE PETITIONER TO
THE 5TH RESPONDENT WITH COPY TO
RESPONDENTS NO. 2 AND 3
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45970 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
02.11.2025
Exhibit P2 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT
Exhibit P3 TRUE COPY OF THE NOTICE DATED 01.12.2025
& connected cases
2025:KER:94356
APPENDIX OF WP(C) NO. 45972 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
04.12.2025
