Citation : 2025 Latest Caselaw 11706 Ker
Judgement Date : 8 December, 2025
WP(C) NO. 46069 OF 2025 and conn. cases 1
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46069 OF 2025
PETITIONER/S:
VIJAYAN N.P.
AGED 60 YEARS
NADUVILADAMPARAMBIL, KANNATTI, CHANGAROTHU,
KOZHIKODE, PIN - 673525
BY ADV SRI.NIDHI BALACHANDRAN
RESPONDENT/S:
1 STAATE OF KERALA
REPRESENTED BY THE HOME SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SUPERINTENDENT OF POLICE
VADAKARA (RURAL) POLICE STATION, KOZHIKODE, PIN -
673101
3 STATION HOUSE OFFICER
PERAMBRA POLICE STATION, KOZHIKODE, PIN - 673525
4 SANTHOSH KUMAR
NADUPPARAMBIL, PALERI, KUTTIADY, KOZHIKODE, PIN -
673508
5 STATE ELECTION COMMISSION, THIRUVANANTHAPURAM (IS
SUO MOTU IMPLEADED AS ADDITIONAL 5TH RESPONDENT AS
WP(C) NO. 46069 OF 2025 and conn. cases 2
2025:KER:94942
PER ORDER DATED 08.12.2025)
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46194/2025, 46210/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 3
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46192 OF 2025
PETITIONER/S:
SUHARABI
AGED 42 YEARS
W/O SALI, PADINHAR GARDENS, CHANDRAGIRI PO, KALANAD,
KASARAGOD, PIN - 671317
BY ADVS.
SHRI.MAAROOF
SMT.NAFIYA SHAHALA C.K.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
REPRESENTED BY ITS COMMISSIONER CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695033
2 DISTRICT ELECTION OFFICER
OFFICE OF DISTRICT COLLECTOR, COLLECTORATE,
KASARAGOD, PIN - 671123
3 THE SUPERINTENDENT OF POLICE
SUPERINTENDENT OF POLICE, KASARAGODE DISTRICT ,
KERALA, PIN - 671123
WP(C) NO. 46069 OF 2025 and conn. cases 4
2025:KER:94942
4 SUB INSPECTOR OF POLICE
MELPARAMBA POLICE STATION, KASARAGOD, PIN - 671121
5 PRINCIPAL HOME SECRETARY
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 5
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46194 OF 2025
PETITIONER/S:
1 ABDUL RASHEED
AGED 51 YEARS
S/O., ABDUL RAHMAN A BUNAYYA VILLA, MADAKKAL,
VALIYAPARAMBA, KASARAGOD, PIN - 671311
2 HARITHA M
AGED 30 YEARS
W/O., VIJESH, MOUVANAL HOUSE THAYYIL KADAPPURAM,
KASARAGOD, PIN - 671314
3 MANOJ P.P
AGED 40 YEARS
S/O., AMBADI, PUTHIYAPURAYIL,
PANDHRANDHIL,KASARAGOD, PIN - 671121
BY ADVS.
SHRI.K.I.SAGEER
SRI.MUHAMMED YASIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY DEPARTMENT OF HOME AFFAIRS,
GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM, PIN -
WP(C) NO. 46069 OF 2025 and conn. cases 6
2025:KER:94942
695001
2 STATE ELECTION COMMISSIONER
JANAHITHAM, TC27/6(2), VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT POLICE CHIEF
OFFICE OF THE DISTRICT POLICE CHIEF, KUDLU,
KASARAGOD, PIN - 671124
4 DISTRICT COLLECTOR/ DISTRICT ELECTORAL OFFICER
CIVIL STATION, VIDHYA NAGAR, KASARAGOD, PIN - 671123
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 7
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46210 OF 2025
PETITIONER/S:
1 SAFEERA SALEEM
AGED 36 YEARS
D/O MOIDHEEN KUTTY, RASHIDA MANZIL, KADAMBERI P.O,
KANUL, THALIPARAMBA, ANTHUR, KANNUR, PIN - 670563
2 SHABEER M.K
AGED 43 YEARS
S/O RASHEED A, MANDELKANDI HOUSE, PEELERI P.O,
KANUL, THALIPARAMBA, ANTHUR, KANNUR, PIN - 670563
3 MUHSIN N.U
AGED 33 YEARS
S/O MUHAMMEDKUNHI, PUNNAKULANGARA, KANUL,
THALIPARAMBA, ANTHUR, KANNUR, PIN - 670563
4 P.M RASHEEDA
AGED 62 YEARS
W/O MUSTHAFA, PUNNAKULANGARA, BAKALM P.O,
THALIPARAMBA, ANTHUR, KANNUR, PIN - 670562
5 KABEER
AGED 45 YEARS
RASEENA MANZIL, KADEMBERI, KANUL P.O, THALIPARAMBA,
ANTHUR, KANNUR, PIN - 670562
BY ADVS.
WP(C) NO. 46069 OF 2025 and conn. cases 8
2025:KER:94942
SHRI.K.N.ABHILASH
SHRI.SUNIL NAIR PALAKKAT
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA , JANAHITAM, TC-26/6(2), VIKAS BHAVAN P.O
THIRUVANANATHAPURAM, STATE ELECTION COMMISSIONER,
PIN - 695033
2 KERALA STATE POLICE CHIEF
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN -
695010
3 POLICE SUPERINTENDENT OF KANNUR RURAL
DHARAMSHALA, OFFICE OF DISTRICT POLICE CHIEF KANNUR
RURAL, MANGATTUPARAMBA, KANNUR, KERALA, PIN - 670567
4 DISTRICT POLICE CHIEF KANNUR
OFFICE OF THE DISTRICT POLICE CHIEF KANNUR,
KALLIASSERI, DHARAMSHALA, KALLIASSERI, KERALA, PIN -
670562
5 DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE ROAD, KANNUR, KERALA,
PIN - 670002
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) NO. 46069 OF 2025 and conn. cases 9
2025:KER:94942
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46212 OF 2025
PETITIONER/S:
RAHULAN. V
AGED 50 YEARS
RESIDING AT ‘PUTHAN VEEDU', P. O. CHEKKIKULAM,
MANIYOOR AMSOM DESOM, KANNUR, PIN - 670592
BY ADV SRI.T.MANOJ KUMAR
RESPONDENT/S:
1 STATE ELECTION COMMISSION, KERALA
VIKAS BHAVAN, JANAHITHAM, NEAR LEGISLATIVE ASSEMBLY,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
PIN - 695033
2 THE DISTRICT COLLECTOR @ DISTRICT ELECTION OFFICER
CIVIL STATION, COLLECTORATE, KANNUR, PIN - 670002
3 THE SUPERINTENDENT OF POLICE, KANNUR
CIVIL STATION, COLLECTORATE, KANNUR, PIN - 670002
4 THE DEPUTY SUPERINTENDENT OF POLICE (DYSP), KANNUR
CIVIL STATION, THAVAKKARA, KANNUR, PIN - 670002
5 STATION HOUSE OFFICER, MAYYIL POLICE STATION
CHIRAKKAL-MAYYIL-KOLOLAM ROAD, MAYYIL, KANNUR
DISTRICT, PIN - 670602
WP(C) NO. 46069 OF 2025 and conn. cases 10
2025:KER:94942
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 11
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46232 OF 2025
PETITIONER/S:
K.P.YOUSAF
AGED 73 YEARS
S/O.P.P.MAMMU, RASEENA MANZIL, MANNANTHERI.P.O.,
MANNANTHERI, KANNUR, PIN - 670643
BY ADV SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE DISTRICT POLICE CHIEF,
(SUPERINTENDENT OF POLICE) KANNUR,, PIN - 670002
2 THE STATION HOUSE OFFICER,
THE STATION HOUSE OFFICER, KANNAVAM POLICE STATION,
KANNUR DISTRICT,, PIN - 670650
3 THE STATE ELECTION COMMISSION
, 'JANAHITHAM', VIKAS BHAVAN.P.O.,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
, CIVIL STATION, KANNUR ., PIN - 670002
5 THE SECRETARY,
COMMUNIST PARTY OF INDIA, CHITTARIPARAMBA LOCAL
WP(C) NO. 46069 OF 2025 and conn. cases 12
2025:KER:94942
COMMITTEE, , CHITTARIPARAMBA, KANNUR DISTRICT,, PIN
- 670650
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 13
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46234 OF 2025
PETITIONER/S:
REJILA
AGED 46 YEARS
D/O RAGAVAN KIYAKKUM KARAMMAL HOUSE, EDECHERY POST,
KOZHIKODE DISTRICT, KERALA, PIN - 673502
BY ADVS.
SHRI.RAFEEK. V.K.
SMT.O.A.NURIYA
SRI.SHAHIM BIN AZIZ
SHRI.MOHAMMED SHAFI.K
SHRI.K C MOHAMED RASHID
SHRI.ABDUL RAHOOF P.M.
SMT.MUFEEDHA P.
SMT.FARSANA A.S.
SHRI.MUHAMMED SHAFI K.
SMT.LYDIA ELIZABETH KOVOOR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-, PIN - 695001
WP(C) NO. 46069 OF 2025 and conn. cases 14
2025:KER:94942
2 STATE ELECTION COMMISSION
OFFICE OF THE STATE ELECTION COMMISSION, CORPORATION
OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM REPRESENTED BY STATE ELECTION
COMMISSIONER., PIN - 695033
3 THE DISTRICT ELECTION OFFICER
OFFICE OF THE DISTRICT COLLECTOR, KOZHIKODE
COLLECTORATE, CIVIL STATION P.O., KOZHIKODE, KERALA
-, PIN - 673020
4 DISTRICT POLICE CHIEF
DISTRICT POLICE OFFICE, KOZHIKODE RURAL, KOZHIKODE
DISTRICT, PIN - 673105
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 15
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46238 OF 2025
PETITIONER/S:
BIJAI KUNHIKANNAN
AGED 50 YEARS
S/O. KUNHIKANNAN, ERATTAMKULANGARA,
CHITTARIPARAMBA.P.O, MANANTHERI , THALASSERY, KANNUR
DISTRICT., PIN - 670101
BY ADV SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE DISTRICT POLICE CHIEF KANNUR CITY,
(SUPERINTENDENT OF POLICE), TALAP, KANNUR,, PIN -
670002
2 THE STATION HOUSE OFFICER,
KANNAVAM POLICE STATION, KANNUR DISTRICT,, PIN -
670650
3 THE STATE ELECTION COMMISSION
'JANAHITHAM', VIKAS BHAVAN.P.O., THIRUVANANTHAPURAM.
REPRESENTED BY ITS SECRETARY, PIN - 695033
4 THE DISTRICT COLLECTOR AND THE DISTRICT ELECTION
OFFICER
, CIVIL STATION, KANNUR,, PIN - 670002
WP(C) NO. 46069 OF 2025 and conn. cases 16
2025:KER:94942
5 THE SECRETARY
COMMUNIST PARTY OF INDIA, CHITTARIPARAMBA LOCAL
COMMITTEE, , CHITTARIPARAMBA, KANNUR DISTRICT,, PIN
- 670650
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 17
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46242 OF 2025
PETITIONER/S:
M P MUNEER
AGED 48 YEARS
S/O AHMED HAJI,R/O ANDIYAMPUTHUKKUDI VEEDU, POST
AROOR, KAKKATTIL, KOZHIKKODE, PIN-, PIN - 673507
BY ADVS.
SHRI.RAFEEK. V.K.
SMT.O.A.NURIYA
SRI.SHAHIM BIN AZIZ
SHRI.MOHAMMED SHAFI.K
SHRI.K C MOHAMED RASHID
SMT.NISHNA P.T.
SMT.MUFEEDHA P.
SHRI.ABDUL RAHOOF P.M.
SHRI.MUHAMMED SHAFI K.
SMT.FARSANA A.S.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
WP(C) NO. 46069 OF 2025 and conn. cases 18
2025:KER:94942
2 STATE ELECTION COMMISSION
REPRESENTED BY STATE ELECTION COMMISSIONER OFFICE OF
THE STATE ELECTION COMMISSION, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695033
3 THE DISTRICT ELECTION OFFICER
OFFICE OF THE DISTRICT COLLECTOR, KOZHIKODE
COLLECTORATE, CIVIL STATION P.O., KOZHIKODE, KERALA,
PIN - 673020
4 DISTRICT POLICE CHIEF
DISTRICT POLICE OFFICE, KOZHIKODE RURAL, PIN, PIN -
673105
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 19
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46243 OF 2025
PETITIONER/S:
SAREENA GEORGE
AGED 53 YEARS
W/O. LIJU FRANCIS PATTUPARAMBIL HOUSE, LFC ROAD,
KALOOR P.O. KOCHI, PIN - 682017
BY ADVS.
SMT.NISHA GEORGE
SRI.GEORGE POONTHOTTAM (SR.)
SHRI.ANSHIN K.K
RESPONDENT/S:
1 THE STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER,
OFFICE OF THE STATE ELECTION COMMISSION, CORPORATION
OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
2 THE DISTRICT COLLECTOR/DISTRICT ELECTION OFFICER
DISTRICT COLLECTORATE, CIVIL STATION, ERNAKULAM, PIN
- 682030
WP(C) NO. 46069 OF 2025 and conn. cases 20
2025:KER:94942
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 21
2025:KER:94942
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46260 OF 2025
PETITIONER/S:
A.P. NARAYANAN
AGED 70 YEARS
S/O KANNA PODUVAL, UDF CONVENER OF PAYYANUR
LEGISLATIVE ASSEMBLY CONSTITUENCY, GANDHI MANDIR,
PAYYANUR P.O., KANNUR -, PIN - 670307
BY ADV SRI.MAHESH V RAMAKRISHNAN
RESPONDENT/S:
1 THE STATE ELECTION COMMISSION
REPRESENTED BY ITS STATE ELECTION COMMISSIONER,
CORPORATION OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVNANTHAPURAM, PIN - 695033
2 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT COLLECTOR
KANNUR, CIVIL STATION, KANNUR P.O, KANNUR DISTRICT,
PIN - 670002
4 THE RETURNING OFFICER,
WP(C) NO. 46069 OF 2025 and conn. cases 22
2025:KER:94942
PAYYANUR MUNICIPALITY, P.O.PAYYANUR, KANNUR -, PIN -
670307
5 DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI, KANNUR, PIN
- 670562
6 CIRCLE INSPECTOR OF POLICE
PAYYANUR POLICE STATION, P.O.PAYYANUR , KANNUR, PIN
- 670307
OTHER PRESENT:
SRI DEEPULAL MOHAN, SC, GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46069/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 46069 OF 2025 and conn. cases 23
2025:KER:94942
P.V.KUNHIKRISHNAN, J
--------------------------------------
WP(C) Nos.46069/2025, 46192/2025, 46194/2025,
46210/2025, 46212/2025, 46232/2025, 46234/2025,
46238/2025, 46242/2025, 46243/2025, 46260/2025
-------------------------------------------------------------
Dated this the 8th day of December, 2025
JUDGMENT
This Court as per the judgment dated 04.12.2025 in
W.P.(C) No.45460 of 2025 and connected cases, has already
issued general directions regarding police protection for the
General Election - 2025 to the local bodies. The same
directions can be issued in these cases as well.
Therefore, these Writ Petitions are disposed of in the
following manner:
1. The police authorities and the officers of the
State Election Commission will do the needful WP(C) NO. 46069 OF 2025 and conn. cases 24
2025:KER:94942
to see that the General Election - 2025 to the
local bodies is smoothly conducted on 9th and
11th of December, 2025.
2. The State Police Chief and the jurisdictional
District Police Chief will do the needful for live
web casting and for deputing additional police
force in the booths which are identified by the
State Election Commission as hyper sensitive
booths and sensitive booths.
3. If any of the petitioners' want videography in
any of their polling booths, they can file an
application before the jurisdictional District
Election Officer within three days from today.
If such an application is filed, the jurisdictional
District Election Officers will allow
videography at the expense of the applicants'
concerned. If any application is already filed to
that effect, the same will be allowed at the
2025:KER:94942
expense of the applicants' concerned.
4. The petitioners are free to file appropriate
application for police protection to the life of
the candidates, their agents etc., before the
jurisdictional District Police Chief or
Commissioner of Police within three days. If
such an application is received, sufficient
protection should be given to those persons in
accordance with the law.
5. I make it clear that, if there is any law and
order problem, the State Police Chief and the
District Police Chief concerned will see that
additional police force is deputed to that area.
For that purpose, the candidates or their
agents can submit appropriate application and
if the police officers are convinced about the
genuineness of the same, the jurisdictional
police officers will do the needful to depute the WP(C) NO. 46069 OF 2025 and conn. cases 26
2025:KER:94942
additional police force.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
Judgment reserved NA
Date of Judgment 08/12/25
Judgment dictated 08/12/25
Draft judgment placed 08/12/25
Final judgment uploaded 08/12/25
WP(C) NO. 46069 OF 2025 and conn. cases 27
2025:KER:94942
APPENDIX OF WP(C) NO. 46069 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE COMPLAINT DATED 22/11/25 (MISTAKENLY WROTE THE DATED AS 28/12/25) SUBMITTED BEFORE THE 3RD RESPONDENT ALONG WITH IT'S RECEIPT Exhibit P2 TRUE COPY OF THE COMPLAINT DATED 28/11/25 SUBMITTED BY THE PETITIONER WP(C) NO. 46069 OF 2025 and conn. cases 28
2025:KER:94942
APPENDIX OF WP(C) NO. 46192 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT DATED 29.10.2015 IN WP (C) NO. 32893/2025 Exhibit P2 A TRUE COPY OF THE ACKNOWLEDGMENT RECEIPTS DATED 04.12.2025 Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 03.12.2025 GIVEN TO THE RESPONDENT NO.2 Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 03.12.2025 GIVEN TO THE RESPONDENT NO.4 WP(C) NO. 46069 OF 2025 and conn. cases 29
2025:KER:94942
APPENDIX OF WP(C) NO. 46194 OF 2025
PETITIONER EXHIBITS
Exhibit-P1 A TRUE COPY OF THE ELECTION IDENTITY CARD OF THE 1ST PETITIONER Exhibit-P2 A TRUE COPY OF THE ELECTION IDENTITY CARD OF THE 2ND PETITIONER Exhibit-P3 A TRUE COPY OF THE ELECTION IDENTITY CARD OF THE 3RD PETITIONER Exhibit-P4 TRUE COPY OF THE REPRESENTATION DATED 07.12.2025 SUBMITTED BEFORE THE 4TH RESPONDENT BY THE 1ST PETITIONER Exhibit-P5 A TRUE COPY OF THE REPRESENTATION DATED 07.12.2025 SUBMITTED BEFORE THE 4TH RESPONDENT BY THE 2ND PETITIONER Exhibit-P6 A TRUE COPY OF THE REPRESENTATION DATED 07.12.2025 SUBMITTED BEFORE THE 4TH RESPONDENT BY THE 3RD PETITIONER WP(C) NO. 46069 OF 2025 and conn. cases 30
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APPENDIX OF WP(C) NO. 46210 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPRESENTATION DATED 03.12.2025 SUBMITTED BEFORE THE DISTRICT POLICE CHIEF KANNUR WP(C) NO. 46069 OF 2025 and conn. cases 31
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APPENDIX OF WP(C) NO. 46212 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER DATED 05-12-2025 BEFORE THE RESPONDENT NO.2 Exhibit P2 THE TRUE COPY OF THE RECEIPT ISSUED BY THE OFFICER OF THE RESPONDENT NO.2 DATED 05- 12-2025 Exhibit P3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER DATED 05-12-2025 BEFORE THE RESPONDENT NO.3 Exhibit P4 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER DATED 05-12-2025 BEFORE THE RESPONDENT NO.4 Exhibit P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER DATED 05-12-2025 BEFORE THE RESPONDENT NO.5 WP(C) NO. 46069 OF 2025 and conn. cases 32
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APPENDIX OF WP(C) NO. 46232 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT WP(C) NO. 46069 OF 2025 and conn. cases 33
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APPENDIX OF WP(C) NO. 46234 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 02.12.2025 PREFERRED BY THE 1ST PETITIONER BEFORE THE 3RD RESPONDENT Exhibit P2 A TRUE COPY OF THE NEWS REPORTS RELATING TO THE CONFLICT, LAW-AND-ORDER VIOLATIONS, AND THE RESULTANT CASUALTIES DURING ELECTION CAMPAIGN, DATED 23.08.2025 PUBLISHED IN THE NEWSPAPER ‘MALAYALA MANORAMA' WP(C) NO. 46069 OF 2025 and conn. cases 34
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APPENDIX OF WP(C) NO. 46242 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 03.12.2025 PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P2 A TRUE COPY OF THE NEWS REPORT RELATING TO THE CONFLICT, LAW-AND-ORDER VIOLATIONS, AND THE RESULTANT CASUALTIES DURING ELECTION CAMPAIGN, DATED 08.12.2025 PUBLISHED IN ‘MADHYAM DAILY' Exhibit P3 A TRUE COPY OF THE NEWS REPORTS RELATING TO THE CONFLICT, LAW-AND-ORDER VIOLATIONS, AND THE RESULTANT CASUALTIES DURING ELECTION CAMPAIGN, DATED 08.12.2025 PUBLISHED IN THE NEWSPAPER ‘CHANDRIKA' WP(C) NO. 46069 OF 2025 and conn. cases 35
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APPENDIX OF WP(C) NO. 46238 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 6.12.2025 SUBMITTED BY THE PETITIONER TO THE POLICE WP(C) NO. 46069 OF 2025 and conn. cases 36
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APPENDIX OF WP(C) NO. 46243 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 06.12.2025 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DISTRICT COLLECTOR Exhibit P2 A TRUE COPY OF THE COMMUNICATION NO.
447/2007-PLN/IV DATED 17.01.2007 ISSUED BY THE ELECTION COMMISSION OF INDIA Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 04.12.2025 IN W.P(C) NO. 45727/2025 PASSED BY THIS HONOURABLE COURT WP(C) NO. 46069 OF 2025 and conn. cases 37
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APPENDIX OF WP(C) NO. 46260 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 07- 12-2025 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 07- 12-2025 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT
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