Kerala High Court

Fathima .M.P vs Cherayakkatt Abdul Gafoor on 25 August, 2025

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

                                                        2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                    1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

          THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

    MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                        RCREV. NO. 56 OF 2025

         AGAINST THE JUDGMENT DATED 30.11.2024 IN RCA NO.170 OF

2023 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - V,

KOZHIKODE     /   IV   ADDITIONAL       MACT/RENT   CONTROL   APPELLATE

AUTHORITY - VI, KOZHIKODE ARISING OUT OF THE ORDER DATED

18.11.2023 IN RCP NO.90 OF 2022 OF PRINCIPAL MUNSIFF COURT,

KOZHIKODE-II

REVISION PETITIONER/APPELLANT/RESPONDENT:

            FATHIMA .M.P, AGED 51 YEARS, W/O.PUNATHIL ABDUL
            LATHEEF, MAIMUN HOUSE, VALLIKKUNNU, PANTHEERAMKAVU
            POST, KOZHIKODE DISTRICT, PIN - 673 019


            BY ADVS.
            SRI.R.SREEHARI
            SRI.K.RAJESH SUKUMARAN
            SHRI.ANOOP V.NAIR
            SHRI.HAMZA A.V.
            SMT.APARNA M.P.
            SMT.CIBY PAUL




RESPONDENTS/RESPONDENTS/PETITIONERS:

     1      CHERAYAKKATT ABDUL GAFOOR, AGED 68 YEARS,
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 2

            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK,, PIN - 673
            013

     2      CHERAYAKKATT ABDUL RAZACK, AGED 66 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     3      CHERAYAKKATT NASEER HUSSAIN, AGED 61 YEARS
            S/O.KUNHIKOYA, ,OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     4      CHERAYAKKATT SAIDUL AKBAR, AGED 42 YEARS
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN -
            673013

     5      CHERAYAKKATT AJURAHIMAN, AGED 42 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 3



     6      THIRUTHIMMAL MUHAMMED ASHRAF, AGED 62 YEARS
            S/O.ALI, VALAYANAD AMSOM, DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     7      KANHIRUNGIL AMINA, AGED 79 YEARS, D/O.SAIDALAVI,
            VALAYANAD AMSOM AND DESOM, GURUVAYURAPPAN COLLEGE
            POST, KOZHIKODE DISTRICT, REPRESENTED BY POWER OF
            ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK,, PIN - 673
            013

     8      THATTARAKKAL MUHAMMED HARIS, S/O.MOIDEEN KOYA,,
            PANNIYANKARA AMSOM AND DESOM, KALLAI POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     9      MOOLIYIL VALIYATHODIYIL MUHAMMED, S/O.IMBICHIKOYA
            HAJI, OLAVANNA AMSOM DESOM AND POST, KOZHIKODE
            TALUK, REPRESENTED BY POWER OF ATTORNEY HOLDERS
            (I) CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA, ,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK AND
            (II) THIRUTHIMMAL MUHAMMED ASHRAF, S/O.
            THIRUTHIMMAL ALI, POKUNNU POST, VALAYANAD AMSOM,
            DESOM KOZHIKODE TALUK,, PIN - 673 013

     0      CHERAYAKKATT FATHIMA GASNA, AGED 39 YEARS
            D/O.ABDUL GAFOOR, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 4

            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK,, PIN - 673
            013

    11      N.P.C.ABDULLAKOYA, AGED 69 YEARS,
            /O.CHERIYAMOIDEEN KOYA, KODINATTUMUKKU POST,
            NALUKUDIPARAMBU, KOZHIKODE TALUK, REPRESENTED BY
            POWER OF ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL
            GAFOOR, S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND
            POST, KOZHIKODE TALUK AND (II) THIRUTHIMMAL
            MUHAMMED ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU
            POST, VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN
            - 673 013

    12      CHERAYAKKATT BEENA, AGED 41 YEARS, D/O.MALIYEKKAL
            KOYA, OLAVANNA AMSOM DESOM AND POST, KOZHIKODE
            TALUK, REPRESENTED BY POWER OF ATTORNEY HOLDERS
            (I) CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK AND
            (II) THIRUTHIMMAL MUHAMMED ASHRAF, S/O.
            THIRUTHIMMAL ALI, POKUNNU POST, VALAYANAD AMSOM,
            DESOM KOZHIKODE TALUK,, PIN - 673 013

    13      CHALIL SABIQUE, AGED 65 YEARS, S/O.ABDULLA,
            VALAYANAD AMSOM, DESOM AND POST, KOZHIKODE TALUK,
            REPRESENTED BY POWER OF ATTORNEY HOLDERS (I)
            CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA, ,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK AND
            (II) THIRUTHIMMAL MUHAMMED ASHRAF, S/O.
            THIRUTHIMMAL ALI, POKUNNU POST, VALAYANAD AMSOM,
            DESOM KOZHIKODE TALUK,, PIN - 673 013

    14      CHATTIPARAMBATH SAFIYA, AGED 67 YEARS, D/O.MAMMAD,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK,
            REPRESENTED BY POWER OF ATTORNEY HOLDERS (I)
            CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA, OLAVANNA
            AMSOM DESOM AND POST, KOZHIKODE TALUK AND (II)
            THIRUTHIMMAL MUHAMMED ASHRAF, S/O. THIRUTHIMMAL
            ALI, POKUNNU POST, VALAYANAD AMSOM, DESOM
            KOZHIKODE TALUK, PIN - 673 013

    15      PEZHANKATTIL DEVASWAMPARAMBU SADA, AGED 34 YEARS
            D/O.NASEEM ISLAM, CHERUKAVU AMSOM , CHEVAYUR
            DESOM, CHERUKAVU POST, ERANAD TALUK, REPRESENTED
            BY POWER OF ATTORNEY HOLDERS (I) CHERAYAKKATT
            ABDUL GAFOOR, S/O.KUNHIKOYA, , OLAVANNA AMSOM
            DESOM AND POST, KOZHIKODE TALUK AND (II)
            THIRUTHIMMAL MUHAMMED ASHRAF, S/O. THIRUTHIMMAL
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 5

            ALI, POKUNNU POST, VALAYANAD AMSOM, DESOM
            KOZHIKODE TALUK, PIN - 673 013


            BY ADVS.
            SHRI.JACOB ABRAHAM
            SMT.KOCHUMOL KODUVATH
            SMT. AMMU ABRAHAM



      THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION
ON 25.08.2025, ALONG WITH RCRev..58/2025, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
                                                         2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                    6


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                    &

        THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

    MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                        RCREV. NO. 58 OF 2025

       AGAINST THE JUDGMENT DATED 30.11.2024 IN RCA NO.100 OF

2023 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - V,

KOZHIKODE    /   IV   ADDITIONAL        MACT/RENT   CONTROL   APPELLATE

AUTHORITY - VI, KOZHIKODE ARISING OUT OF THE ORDER DATED

05.07.2023 IN RCP NO.90 OF 2022 OF ADDITIONAL MUNSIFF COURT,

KOZHIKODE-II

REVISION PETITIONER/APPELLANT/RESPONDENT/RESPONDENT:

            FATHIMA .M.P, AGED 51 YEARS, W/O.PUNATHIL ABDUL
            LATHEEF, MAIMUN HOUSE, VALLIKKUNNU, PANTHEERAMKAVU
            POST, KOZHIKODE DISTRICT, PIN - 673 019


            BY ADVS.
            SRI.R.SREEHARI
            SRI.K.RAJESH SUKUMARAN
            SHRI.ANOOP V.NAIR
            SHRI.HAMZA A.V.
            SMT.APARNA M.P.
            SMT.CIBY PAUL




RESPONDENTS/RESPONDENTS/PETITIONER/PETITIONERS:
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 7

     1      CHERAYAKKATT ABDUL GAFOOR, AGED 68 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     2      CHERAYAKKATT ABDUL RAZACK, AGED 66 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     3      CHERAYAKKATT NASEER HUSSAIN, AGED 61 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     4      CHERAYAKKATT SAIDUL AKBAR, AGED 42 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     5      CHERAYAKKATT AJURAHIMAN, AGED 42 YEARS,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 8

            013

     6      THIRUTHIMMAL MUHAMMED ASHRAF, AGED 62 YEARS,
            S/O.ALI, VALAYANAD AMSOM, DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     7      KANHIRUNGIL AMINA, AGED 79 YEARS, D/O.SAIDALAVI,
            VALAYANAD AMSOM AND DESOM, GURUVAYURAPPAN COLLEGE
            POST, KOZHIKODE DISTRICT, REPRESENTED BY POWER OF
            ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     8      THATTARAKKAL MUHAMMED HARIS, AGED 54 YEARS,
            S/O.MOIDEEN KOYA,, PANNIYANKARA AMSOM AND DESOM,
            KALLAI POST, KOZHIKODE TALUK, REPRESENTED BY POWER
            OF ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     9      MOOLIYIL VALIYATHODIYIL MUHAMMED, AGED 76 YEARS
            S/O.IMBICHIKOYA HAJI, OLAVANNA AMSOM DESOM AND
            POST, KOZHIKODE TALUK, REPRESENTED BY POWER OF
            ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, , OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

     0      CHERAYAKKATT FATHIMA GASNA, AGED 39 YEARS,
            D/O.ABDUL GAFOOR, OLAVANNA AMSOM DESOM AND POST,
            KOZHIKODE TALUK, REPRESENTED BY POWER OF ATTORNEY
            HOLDERS (I) CHERAYAKKATT ABDUL GAFOOR,
            S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND POST,
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 9

            KOZHIKODE TALUK AND (II) THIRUTHIMMAL MUHAMMED
            ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU POST,
            VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN - 673
            013

    11      N.P.C.ABDULLAKOYA, AGED 69 YEARS,
            S/O.CHERIYAMOIDEEN KOYA, KODINATTUMUKKU POST,
            NALUKUDIPARAMBU, KOZHIKODE TALUK, REPRESENTED BY
            POWER OF ATTORNEY HOLDERS (I) CHERAYAKKATT ABDUL
            GAFOOR, S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM AND
            POST, KOZHIKODE TALUK AND (II) THIRUTHIMMAL
            MUHAMMED ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU
            POST, VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN
            - 673 013

    12      CHERAYAKKATT BEENA, AGED 41 YEARS, D/O.MALIYEKKAL
            KOYA, OLAVANNA AMSOM DESOM AND POST, KOZHIKODE
            TALUK, REPRESENTED BY POWER OF ATTORNEY HOLDERS
            (I) CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK AND
            (II) THIRUTHIMMAL MUHAMMED ASHRAF, S/O.
            THIRUTHIMMAL ALI, POKUNNU POST, VALAYANAD AMSOM,
            DESOM KOZHIKODE TALUK, PIN - 673 013

    13      CHALIL SABIQUE, AGED 65 YEARS, S/O.ABDULLA,
            VALAYANAD AMSOM, DESOM AND POST, KOZHIKODE TALUK,
            REPRESENTED BY POWER OF ATTORNEY HOLDERS (I)
            CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA, OLAVANNA
            AMSOM DESOM AND POST, KOZHIKODE TALUK AND (II)
            THIRUTHIMMAL MUHAMMED ASHRAF, S/O. THIRUTHIMMAL
            ALI, POKUNNU POST, VALAYANAD AMSOM, DESOM
            KOZHIKODE TALUK, PIN - 673 013

    14      CHATTIPARAMBATH SAFIYA, AGED 67 YEARS, D/O.MAMMAD,
            OLAVANNA AMSOM DESOM AND POST, KOZHIKODE TALUK,
            REPRESENTED BY POWER OF ATTORNEY HOLDERS (I)
            CHERAYAKKATT ABDUL GAFOOR, S/O.KUNHIKOYA, OLAVANNA
            AMSOM DESOM AND POST, KOZHIKODE TALUK AND (II)
            THIRUTHIMMAL MUHAMMED ASHRAF, S/O. THIRUTHIMMAL
            ALI, POKUNNU POST, VALAYANAD AMSOM, DESOM
            KOZHIKODE TALUK, PIN - 673 013

    15      PEZHANKATTIL DEVASWAMPARAMBU SADA, AGED 34 YEARS
            D/O.NASEEM ISLAM, CHERUKAVU AMSOM , CHEVAYUR
            DESOM, CHERUKAVU POST, ERANAD TALUK, REPRESENTED
            BY POWER OF ATTORNEY HOLDERS (I) CHERAYAKKATT
            ABDUL GAFOOR, S/O.KUNHIKOYA, OLAVANNA AMSOM DESOM
                                                 2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                 10

            AND POST, KOZHIKODE TALUK AND (II) THIRUTHIMMAL
            MUHAMMED ASHRAF, S/O. THIRUTHIMMAL ALI, POKUNNU
            POST, VALAYANAD AMSOM, DESOM KOZHIKODE TALUK, PIN
            - 673 013


            BY ADVS.
            SHRI.JACOB ABRAHAM
            SMT.KOCHUMOL KODUVATH
            SMT. AMMU ABRAHAM



      THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION
ON 25.08.2025, ALONG WITH RCRev..56/2025, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
                                                      2025:KER:64755
R.C.Rev. Nos.56 and 58 of 2025
                                   11


                           ORDER
[RCRev. Nos.56/2025, 58/2025]
A. Muhamed Mustaque, J.
The tenant in these revision petitions questions an order
passed under Section 12(3) of the Kerala Buildings (Lease and Rent
Control) Act, 1965 (for short, "Act"). The Rent Control Court passed
an order directing the tenant to clear the entire arrears within a
period of four weeks. The tenant could not clear the arrears, nor
was she able to show any sufficient cause. Accordingly, a final order
under Section 12(3) of the Act was passed, stopping all the
proceedings and ordering to put the landlord in possession. This
was appealed. The Rent Control Appellate Authority affirmed the
order of the Rent Control Court.