Kerala High Court
Jaison A.K vs Shari on 21 August, 2025
Author: Sathish Ninan
Bench: Sathish Ninan
2025:KER:63339
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
MAT.APPEAL NO. 330 OF 2014
AGAINST THE JUDGMENT DATED 31.01.2013 IN OP NO.226 OF
2012 OF FAMILY COURT, IRINJALAKUDA
APPELLANTS/RESPONDENTS:
*1 JAISON A.K
AGED 38 YEARS
S/O. AINIKKAL KUNJUVAREED, AIYINIKKAL HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE, MUKUNDAPURAM
TALUK, THRISSUR DISTRICT.
*2 ROSSY
W/O. AINIKKAL KUNJUVAREED, AIYINIKKAL HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE, MUKUNDAPURAM
TALUK, THRISSUR DISTRICT.
*POWER OF ATTORNEY HOLDER RECORDED
IT IS RECORDED THAT APPELLANTS 1 AND 2 ARE
REPRESENTING THROUGH HIS POWER OF ATTORNEY HOLDER
ALOSH P.S, AGED 24 YEARS, SON OF SOJAN PONMANISSERY
HOUSE, CHENGALLOR, THRISSUR DISTRICT, PIN-680312, AS
PER ORDER DATED 06.08.2025 IN I.A NO.1 OF 2025 IN
MAT.APPEAL 330 OF 2014
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 2 :-
BY ADVS.
SRI.MATHEW B. KURIAN
SRI.SABU P.JOSEPH
SRI.K.T.THOMAS
RESPONDENT/PETITIONER:
SHARI
AGED 30 YEARS
D/O. MOONJELI LONAN, W/O. AINIKKAL JAISON,
PALLIKUNNU DESOM, VARANTHARAPPILLY VILLAGE,
MUKUNDAPURAM TALUK. PIN-680303.
BY ADV SRI.T.U.SUJITH KUMAR
THIS MATRIMONIAL APPEAL HAVING COME UP FOR HEARING
ON 21.08.2025, ALONG WITH Mat.Appeal.298/2014, 331/2014
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 3 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA,
1947
MAT.APPEAL NO. 298 OF 2014
AGAINST THE JUDGMENT DATED 31.01.2013 IN OP
NO.228 OF 2012 OF FAMILY COURT, IRINJALAKKUDA
APPELLANTS/RESPONDENTS:
1 JAISON.A.K.
AGED 38 YEARS
S/O.AINIKKAL KUNJUVAREED, AIYINIKKAL HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE,
MUKUNDAPURAM TALUK,
THRISSUR DISTRICT PIN-680 664.
2 ROSSY
W/O.AINIKKAL KUNJUVAREED, AIYINIKKAL HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE,
MUKUNDAPURAM TALUK,
THRISSUR DISTRICT PIN-680 664.
3 JOSEPH
S/O.AINIKKAL KUNJUVAREED, AIYINIKKAL HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE,
MUKUNDAPURAM TALUK,
THRISSUR DISTRICT PIN-680 664.
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 4 :-
4 SOMAN @ SIMON
AGED 42 YEARS
MULLOORKKARA HOUSE, VARAKKARA DESOM, AMBALLUR
VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT-680 664.
BY ADVS.
SRI.MATHEW B. KURIAN
SRI.SABU P.JOSEPH
SRI.K.T.THOMAS
RESPONDENT/PETITIONER:
SHARI
AGED 30 YEARS
D/O.MOONJELI LONAN, MOONJELI HOUSE, PYNKODU,
KONATHUKUNNU POST, VALLIVATTOM, MUKUNDAPURAM
TALUK, THRISSUR-680 123.
BY ADV SRI.T.U.SUJITH KUMAR
THIS MATRIMONIAL APPEAL HAVING COME UP FOR HEARING
ON 21.08.2025, ALONG WITH Mat.Appeal.330/2014 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 5 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA,
1947
MAT.APPEAL NO. 331 OF 2014
AGAINST THE JUDGMENT DATED 31.01.2013 IN OP
NO.225 OF 2012 OF FAMILY COURT, IRINJALAKKUDA
APPELLANT/PETITIONER:
JAISON A.K
AGED 37 YEARS
S/O. AINIKKAL KUNJUVAREED,AUBUJJAK HOUSE,
MANNAMPETA DESOM, AMBALLUR VILLAGE,
MUKUNDAPURAM TALUK, THRISSUR DISTRICT.680123
BY ADVS.
SRI.MATHEW B. KURIAN
SRI.SABU P.JOSEPH
SRI.K.T.THOMAS
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 6 :-
RESPONDENT/RESPONDENT:
SHARI
AGED 29 YEARS
D/O. MOONJELI LONAN, MOONJELI HOUSE, PYNKODU,
KONATHUKUNNU POST, VALLIVATTOM VILLAGE,
MUKUNDAPURAM TALUK, THRISSUR-680123.
BY ADV SRI.T.U.SUJITH KUMAR
THIS MATRIMONIAL APPEAL HAVING COME UP FOR HEARING
ON 21.08.2025, ALONG WITH Mat.Appeal.330/2014 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 7 :-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA,
1947
RPFC NO. 116 OF 2014
AGAINST THE ORDER DATED 31.01.2013 IN MC NO.76 OF
2012 OF FAMILY COURT, IRINJALAKKUDA
REVISION PETITIONER/S:
JAISON A.K.
AGED 42 YEARS, S/O. AINIKKAL KUNJUVAREED,
ANIKKAL HOUSE, MANNAMPETTA DESOM, AMBALLUR
VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT.
BY ADVS.
SRI.MATHEW B. KURIAN
SRI.SABU P.JOSEPH
SHRI.N.SUNIL
SRI.K.T.THOMAS
Mat.Appeal Nos.330 of 2014 & con.cases
2025:KER:63339
-: 8 :-
RESPONDENTS/RESPONDENTS:
1 SHARI
AGED 33 YEARS
D/O. MOONJELI LONAN, MOONJELI HOUSE, PYNKODU,
KONATHUKUNNU POST, VALLIVATTOM VILLAGE,
MUKUNDAPURAM TALUK, THRISSUR-680 123.
2 NEHA MINOR
AGED 7 YEARS
D/O. JAISON, REP.BY MOTHER & GUARDIAN SHARI,
MOONJELI HOUSE, PYNKODU, KONATHUKUNNU POST,
VALLIVATTOM VILLAGE, MUKUNDAPURAM TALUK,
THRISSUR-680 123.
BY ADV SRI.T.U.SUJITH KUMAR
THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR
HEARING ON 21.08.2025, ALONG WITH Mat.Appeal.330/2014
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:63339
Sathish Ninan & P. Krishna Kumar, JJ.
=========================================
Mat.Appeal Nos.298, 330 and 331 of 2014
and RPFC No.116 of 2014
=========================================
Dated this the 21st day of August, 2025
JUDGMENT
Sathish Ninan, J.
The parties have settled their disputes in
mediation. They have entered into a memorandum of
agreement incorporating the terms of settlement.
The Revision Petition and the Mat.Appeals are
disposed of in terms of the settlement. The
memorandum of agreement will form part of this
judgment.
Sd/-
Sathish Ninan, Judge
Sd/-
P. Krishna Kumar, Judge
SVP
