Kerala High Court
Sruthi.P.B vs The State Of Kerala on 8 August, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
2025:KER:59664
WP(C) NO. 29226 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 8TH DAY OF AUGUST 2025 / 17TH SRAVANA, 1947
WP(C) NO. 29226 OF 2025
PETITIONER:
SRUTHI.P.B
AGED 43 YEARS
JUNIOR LANGUAGE TEACHER (SANSKRIT),
P.C. PALAM AUP SCHOOL, NARIKKUNI, KOZHIKODE
DISTRICT ( RESIDING AT ATHOLI, CHEKKILOD, ULLIYERI,
KOZHIKODE, PIN - 673323.
BY ADVS.
SRI.V.A.MUHAMMED
SRI.M.SAJJAD
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT
ANNEXE II, THIRUVANANTHAPURAM, PIN - 695001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
KOZHIKODE, PIN - 673001.
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WP(C) NO. 29226 OF 2025
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4 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER,THAMARASSERY, KOZHIKODE, PIN - 673573.
5 THE ASSISTANT EDUCATIONAL OFFICER
BALUSSERY, KOZHIKODE DISTRICT, PIN - 673612.
6 THE MANAGER
P.C. PALAM AUP SCHOOL, NARIKKUNI, KOZHIKODE
DISTRICT, PIN - 673585.
7 THE HEADMASTER
P.C. PALAM AUP SCHOOL, NARIKKUNI, KOZHIKODE
DISTRICT, PIN - 673585.
SRI. V. VENUGOPAL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.08.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:59664
WP(C) NO. 29226 OF 2025
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T.R. RAVI, J.
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W.P.(C) No.29226 of 2025
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Dated this the 08th day of August, 2025
JUDGMENT
The writ petition has been filed seeking a direction to the
respondents to sanction full time post of LG ( Sanskrit) by diverting
periods from Group C subject and to approve the appointment of
the petitioner as full time Junior Language (Sanskrit) teacher from
the academic year 2010-11. The petitioner has filed Ext.P22
revision petition before the 1st respondent and seeks early disposal
of the same.
In view of the limited prayer made, this writ petition is
disposed of, directing the 1st respondent to consider and pass
orders on Ext.P22 revision petition, after hearing the petitioner at
the earliest at any rate, within four months from the date of receipt
of a copy of this judgment.
Sd/-
T.R.RAVI
JUDGE
mpm
2025:KER:59664
WP(C) NO. 29226 OF 2025
APPENDIX OF WP(C) 29226/2025
PETITIONER'S EXHIBITS
Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 01.06.2010.
Exhibit P-2 TRUE COPY OF THE ORDER NO. K.DIS
D/4250/2011 DATED 06.01.2012.
Exhibit P-3 TRUE COPY OF THE CHELAN DATED 26.10.2016.
Exhibit P-3 (a) TRUE COPY OF THE RELEVANT PAGES OF THE
SERVICE BOOK OF THE PETITIONER.
Exhibit P-4 TRUE COPY OF THE TIME TABLE ISSUED BY THE
HEADMASTER.
Exhibit P-4 (a) TRUE COPY OF THE STAFF FIXATION ORDER OF
THE SCHOOL FOR THE ACADEMIC YEAR
2010-2011.
Exhibit P-5 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE SCHOOL FOR THE ACADEMIC YEAR 2011-12.
Exhibit P-6 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE SCHOOL FOR THE ACADEMIC YEAR
2012-2013.
Exhibit P-7 TRUE COPY OF THE STAFF FIXATION ORDER OF
THE SCHOOL FOR THE ACADEMIC YEAR 2013-14.
Exhibit P-8 TRUE COPY OF THE G.O(RT) NO.
5014/1968/G.EDN DATED 08.11.1968.
Exhibit P-9 TRUE COPY OF THE G.O(MS). NO.43/78/G.EDN
DATED 13.04.1978.
Exhibit P-10 TRUE COPY OF THE GOVERNMENT VIDE LETTER
NO.51064/J2/91/G.EDN DATED 27.12.1991.
Exhibit P-11 TRUE COPY OF THE G.O(MS) NO.
371/2000/G.EDN DATED 13.11.2000.
Exhibit P-12 TRUE COPY OF THE DISTRIBUTION OF PERIODS
EXISTING.
Exhibit P-13 TRUE COPY OF THE G.O(MS)
NO.220/2010/G.EDN DATED 04.11.2010.
Exhibit P-14 TRUE COPY OF THE CIRCULAR NO.
H2/51453/11/DPI DATED 20.09.2011 OF THE
DIRECTOR.
Exhibit P-15 TRUE COPY OF THE G.O(RT)
NO.1610/2019/G.EDN DATED 07.05.2019.
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WP(C) NO. 29226 OF 2025
Exhibit P-16 TRUE COPY OF G.O(RT) NO.1943/2019 G.EDN
DATED 28.05.2019 ISSUED BY THE
GOVERNMENT.
Exhibit P-17 TRUE COPY OF THE JUDGMENT IN WP©
NO.32337/2014 DATED 24.10.2016.
Exhibit P-18 TRUE COPY OF THE JUDGMENT IN WP©
NO.34941/2015 DATED 10.01.2018 OF THIS
HON'BLE COURT.
Exhibit P-19 TRUE COPY OF THE JUDGMENT IN WP©
NO.11367/2011 DATED 04.12.2017 OF THIS
HON'BLE COURT.
Exhibit P-20 TRUE COPY OF THE JUDGMENT IN WP©
NO.22772/2013 DATED 21.08.2015 OF THIS
HON'BLE COURT.
Exhibit P-21 TRUE COPY OF THE JUDGMENT IN WP(C)
NO.22485/2013 DATED 23.11.2015 OF THIS
HON'BLE COURT.
Exhibit P-22 TRUE COPY OF THE REVISION PETITION
SUBMITTED BY THE PETITIONER BEFORE THE
GOVERNMENT.
Exhibit P-23 TRUE COPY OF THE GO ( RT) NO.3089/2021/
G.EDN DATED 22.06.2021.
