Citation : 2025 Latest Caselaw 3199 Ker
Judgement Date : 7 August, 2025
2025:KER:59046
OP(C) NO. 1911 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
THURSDAY, THE 7TH DAY OF AUGUST 2025 / 16TH SRAVANA, 1947
OP(C) NO. 1911 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 04.06.2025 IN OP NO.6 OF 2023 OF
ASSISTANT SESSIONS COURT/SUB COURT/ COMMERCIAL COURT, MUVATTUPUZHA
PETITIONER/S:
1 M.S. ELDHOSE
AGED 71 YEARS
MARACHERIL HOUSE KUTHUKUZHY KARA, KOTHAMANGALAM POST
KOTHAMANGALAM TALUK, PIN - 686691
2 MAR BASELLIUS EDUCATIONAL TRUST
KOTHAMANAGLAM PO, KOTHAMANGALAM, REPRESENTED BY ITS CHAIRMAN
M.S ELDHOSE., PIN - 686691
3 MAR BASIL CHARITABLE TRUST
KOTHAMANAGLAM PO, KOTHAMANGALAM,REPRESENTED BY ITS CHAIRMAN M.S
ELDHOSE., PIN - 686691
4 MAR BASELLIUS MEDICAL MISSION TRUST
KOTHAMANAGLAM PO, KOTHAMANGALAM, REPRESENTED BY ITS CHAIRMAN,
M.S ELDHOSE., PIN - 686691
5 SAINT BASIL CHARITABLE TRUST
KOTHAMANAGLAM PO, KOTHAMANGALAM, REPRESENTED BY ITS CHAIRMAN,
PIN - 686691
BY ADVS.
SRI.ALIAS M.CHERIAN
SRI.K.M.RAPHY
SHRI.BRISTO S PARIYARAM
SMT.MINNU DARWIN
SMT.RESHMA RAJESH
RESPONDENT/S:
1 JOSH VARGHESE
2025:KER:59046
OP(C) NO. 1911 OF 2025
2
AGED 44 YEARS
MAACHERI KARUKADAM, KARUKADAM P.O, KOTHAMANGALAM ERNAKULAM, PIN
- 686691
2 MATHAI
AGED 60 YEARS
KURIAKKOSE,MALIYELIL, THANKULAM, THRIKKARIYOOR, ERNAKULAM, PIN
- 686691
3 RIJU KURIAN
AGED 40 YEARS
PUTHENPURAKKAL T.B KUNNU, KOTHAMANGALAM P.0 ERNAKULAM DISTRICT,
PIN - 686691
4 MARTHOMA CHERIA PALLY
KOTHAMANGALAM, REPRESENTED BY ITS TRUSTEES, PIN - 686691
5 C.I BABY
AGED 63 YEARS
CHUNDATTU HOUSE THANKALAM KARA, THRIKKARIYOOR POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
6 BINOY THOMAS
MANNECHERIL HOUSE NADUKANI POST, PERUMANNOOR KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT, PIN - 686691
7 JOHNSON KURIAKKOSE
THEKKILAKKATTU HOUSE KOZHIPILLY KARA, KOZHIPPILY, KOTHAMANGALAM
TALUK ERNAKULAM DISTRICT, PIN - 686691
8 P.V POULOSE
AGED 67 YEARS
PZHIKKALLIL HOUSE KODNIMATTOM KARA, PALAMATTORM POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
9 JOMON MATHEW
AGED 45 YEARS
PALAKKADAN HOUSE KONDIMATTORM KARA, PALAMATTOM POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
10 BABY THOMAS
AGED 70 YEARS
ANJILIVELIL HOUSE THANKAM KARA, THRIKKARIYOOR POST
KOTHAMANGALAM P.O, KOTHAMANGALAM TALUK ERNAKULAM DISTRICT, PIN
- 686691
11 DR. BINOY DAS
AGED 53 YEARS
VENDUVAZHY KARA KOTHAMANGALAM P.O, KOTHAMANGALAM TALUK
2025:KER:59046
OP(C) NO. 1911 OF 2025
3
ERNAKULAM DISTRICT, PIN - 686691
12 FR. JOSE PUTHUVAYAL
AGED 50 YEARS
PUTHUVAYAL HOUSE ONNAM MILE, M A COLLEGE P.O KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT VICAR, MARTHOMA CHERIA PALLY
KOTHAMANGALAM, KOTHAMANGALAM TALUK, PIN - 686691
13 ELIAS ABRAHAM
AGED 71 YEARS
MELETH HOUSE THANKAM KARA, KOTHAMANGALAM TALUK ERNAKULAM
DISTRICT, PIN - 686691
14 RAJU YOHANNAN
AGED 71 YEARS
MALIYIL HOUSE VENDUVAZHIKARA, KARUKADAM POST KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT, PIN - 686691
15 MATHUKUTTY ISSAC
AGED 71 YEARS
EDAVILAYIL HOUSE KOTTAPPADI KARA, KOTTAPADI POST KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT, PIN - 686691
16 GEORGE MATHEW
AGED 73 YEARS
VALETH HOUSE KURUR KARA, KOTHAMANGALAM POST KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT, PIN - 686691
17 BINOY THOMAS
AGED 61 YEARS
ANJILIVELIL HOUSE THANKALAM KARA, THRIKKARIYOOR POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
18 VARGHESE P.M
AGED 61 YEARS
PALAPPILLIL HOUSE KARUKKADAM KARA, KAARUKKADAM POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
19 K.M JOY
AGED 61 YEARS
KOTHAMATTATHIL HOUSE KOZHIPILLI KARA, KOZHIPILLI POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
20 P.V VARKEY
AGED 65 YEARS
PAZHUKKALIL HOUSE VENDUVAZHIKARA KARUKADAM POST KOTHAMANGALAM
TALUK, ERNAKULAM DISTRICT, PIN - 686691
21 K.V JOLLY
2025:KER:59046
OP(C) NO. 1911 OF 2025
4
AGED 61 YEARS
KOLLAMMALIL HOUSE MATHIRAPPILLI KARA KARUKADAM POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
22 ROY SKARIAH
AGED 61 YEARS
KUZHIVELIL HOUSE KOZHIPPILLI KARA, KOZHIPPILLI POST
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
23 ANEESH P. MATHEW
AGED 46 YEARS
PALAKKADAN HOUSE, THANGALAM KARA KOTHAMANGALAM POST,
KOTHAMANGALAM TALUK ERNAKULAM DISTRICT, PIN - 686691
24 THE SUB REGISTRAR
SRO, KOTHAMANGALAM, ALUVA MUNNAR ROAD SH 16, KOTHAMANGALAM,
ERNAKULAM DISTRICT, PIN - 686691
25 M.K BIJU
AGED 55 YEARS
MALEYALIL HOUSE NELLIKUZHY [PO], ELAMBRA, THRIKKARIYOOR
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PIN - 686691
26 SOSAMMA KURIAKOSE
AGED 62 YEARS
MANNAPPARAMBIL VENDUVAZHY, KOTHAMANGALAM P.O KARUKADOM,
ERNAKULAM, PIN - 686691
27 BASIL GEORGE
AGED 30 YEARS
VADAKKECHALIL, AYKKADU THRIKKARIYOOR P.O ERNAKULAM, PIN -
686692
BY ADVS.
SHRI.A.N.RAJAN BABU
SHRI.P.GOPALAKRISHNAN (MVA)
SRI.A.R.EASWAR LAL
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.08.2025, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:59046
OP(C) NO. 1911 OF 2025
5
JUDGMENT
(Dated this the 07th day of August, 2025)
The learned counsel for the petitioner seeks permission to
withdraw the original petition with liberty to file a Civil Revision
Petition.
2.The submission is placed on record.
3.The original petition is dismissed as withdrawn, with liberty
granted as prayed for.
The officer is directed to return the certified copies of the
documents to the counsel for the petitioner forthwith.
Sd/-
K. NATARAJAN JUDGE SJ 2025:KER:59046 OP(C) NO. 1911 OF 2025
APPENDIX OF OP(C) 1911/2025
PETITIONER EXHIBITS
Exhibit-P1 A CERTIFIED COPY OF THE ORDER DATED 04/06/2025 IN O.P NO. 6 OF 2023 PASSED BY THE SUB COURT, MUVATTUPUZHA Exhibit-P2 A TRUE COPY OF UDAMPADY 1986 DATED 2ND DAY OF THE MONTH DHANU OF THE MALAYALAM ERA 1110 OF THE 1ST RESPONDENT/CHURCH Exhibit-P3 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3386 OF 2019 DATED 14/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALAM Exhibit-P4 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3388 OF 2019 DATED 14/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALMA Exhibit-P5 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3405 OF 2019 DATED 16/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALAM Exhibit-P6 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3406 OF 2019 DATED 16/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALAM Exhibit-P7 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3448 OF 2019 DATED 14/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALAM Exhibit-P8 A TRUE COPY OF RELEVANT PAGES OF LEASE DEED NO.3449 OF 2019 DATED 20/08/2019 REGISTERED IN THE SUB REGISTRY OFFICE AT KOTHAMANGALAM Exhibit-P9 A TRUE COPY OF THE MINUTES OF THE MANAGING COMMITTEE MEETING OF THE 1ST RESPONDENT/CHURCH HELD ON 11/08/2019.
Exhibit-P10 A TRUE COPY OF PLAINT IN OS. NO. 783 OF 2019 FILED BEFORE THE MUNSIFF COURT, KOTHAMANGALAM Exhibit-P11 A TRUE COPY OF THE ORIGINAL PETITION NO. 6 OF 2023 FILED BEFORE THE SUB COURT, MUVATTUPUZHA Exhibit-P12 A TRUE COPY OF THE OBJECTION FILED BY THE RESPONDENTS 1 TO 8 IN ORIGINAL PETITION NO. 6 OF 2023 FILED BEFORE THE SUB COURT, MUVATTUPUZHA Exhibit-P13 A TRUE COPY OF THE OBJECTION FILED BY THE 10TH RESPONDENT IN ORIGINAL PETITION NO. 6 OF 2023 FILED BEFORE THE SUB COURT, MUVATTUPUZHA Exhibit-P14 A TRUE COPY OF THE OBJECTION FILED BY THE 10TH AND 11TH RESPONDENTS IN ORIGINAL PETITION NO. 6 OF 2023 FILED BEFORE THE SUB COURT, MUVATTUPUZHA Exhibit-P15 A TRUE COPY OF THE EXTRACT OF THE MINUTES OF THE 2025:KER:59046 OP(C) NO. 1911 OF 2025
GENERAL BODY MEETING OF THE 1ST RESPONDENT/CHURCH HELD ON 29/10/2023 Exhibit-P16 A TRUE COPY OF THE MEMO FILED BY RESPONDENTS 1 TO 9 IN ORIGINAL PETITION NO. 6 OF 2023 FILED BEFORE THE SUB COURT, MUVATTUPUZHA Exhibit-P17 A TRUE COPY OF THE RELEVANT PAGES OF THE VOTERS LIST 2021 OF 1ST RESPONDENT/CHURCH Exhibit-P18 A TRUE COPY OF RELEVANT PAGES OF THE DETAILS OF THE MEMBERS OF MAR BASELIOS EDUCATIONAL TRUST Exhibit-P19 A TRUE COPY OF RELEVANT PAGES OF THE DETAILS OF THE MEMBERS OF MAR BASIL CHARITABLE TRUST Exhibit-P20 A TRUE COPY OF RELEVANT PAGES OF THE DETAILS OF THE MEMBERS OF MAR BASELLIUS MEDICAL MISSION TRUST Exhibit-P21 A TRUE COPY OF RELEVANT PAGES OF THE DETAILS OF THE MEMBERS OF SAINT BASIL TRUST Exhibit-P22 A TRUE COPY OF THE PLAINT IN O.S NO. 46 OF 2025 ON THE FILE OF SUB COURT, MUVATTUPUZHA Exhibit-P23 A TRUE COPY OF THE AFFIDAVIT AND PETITION DATED 28/06/2025 FILED IN O.S NO. 46 OF 2025 ON THE FILE OF SUB COURT, MUVATTUPUZHA Exhibit-P24 A TRUE COPY OF THE DEED OF TRUST DATED 05/12/2008 REGISTERED BY THE 1ST RESPONDENT/CHURCH IN THE SRO, KOTHAMANGALAM Exhibit-P25 A TRUE COPY OF THE LEASE DEED DATED 14/02/2006 REGISTERED BY THE 1ST RESPONDENT/CHURCH IN THE SRO, KOTHAMANGALAM
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