Kerala High Court
M/S M G Foods And Beverages vs The Union Of India on 6 August, 2025
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 15486 OF 2024
PETITIONER/S:
M/S M G FOODS AND BEVERAGES
REPRESENTED BY ITS PROPREITOR, MANOJ.M.G, AGED 39
YEARS S/O GANGADHARAN NAIR, 20/754,THANIKAL
BUILDING, MANJAKKAD, SHORNUR, PALAKKAD DISTRICT NOW
RESIDING AT VILLADATH, CHELAKODE, THRISSUR, KERALA,
PIN - 679121
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 THE UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF RAILWAYS,
(RAILWAY BOARD) CENTRAL SECRETARIAT, NEW DELHI, PIN
- 110001
2
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHENRN RAILWAY THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADVS.
SHRI.K.S.PRENJITH KUMAR, CGC
SRI.ANIL S.RAJ
SMT.K.N.RAJANI
SMT.RADHIKA RAJASEKHARAN P.
SMT.ANILA PETER
SMT.SIMI S. ALI
SMT.SARITHA K.S.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15490/2024, 15588/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
3
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 15490 OF 2024
PETITIONER/S:
M/S M G FOODS AND BEVERAGES
REPRESENTED BY ITS PROPRIETOR, MANOJ.M.G, AGED 39
YEARS, S/O GANGADHARAN NAIR, 20/754,THANIKAL
BUILDING, MANJAKKAD, SHORNUR, PALAKKAD DISTRICT
NOW RESIDING AT VILLADATH, CHELAKODE, THRISSUR,
KERALA, PIN - 679121
BY ADV SRI.K.SANEESH KUMAR
RESPONDENT/S:
1 THE UNION OF INDIA,
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS, (RAILWAY BOARD) CENTRAL SECRETARIAT,
NEW DELHI-110001
4
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADVS.
SMT.MINI GOPINATH
SRI.ANIL S.RAJ
SMT.K.N.RAJANI
SMT.RADHIKA RAJASEKHARAN P.
SMT.ANILA PETER
SMT.SIMI S. ALI
SMT.SARITHA K.S.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
5
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 15588 OF 2024
PETITIONER/S:
RAJITHA.V.C
AGED 37 YEARS
D/O V C CHAKKAN, KUNNATHU HOUSE, MULLURKKARA POST,
THRISSUR DISTRICT, PIN - 680583
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS, (RAILWAY BOARD) CENTRAL SECRETARIAT,
NEW DELHI, PIN - 110001
6
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADV SMT.MAHESWARY.G., SENIOR PANEL COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
7
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 19835 OF 2024
PETITIONER/S:
M/S M G FOODS AND BEVERAGES
MANOJ.M.G, S/O GANGADHARAN NAIR, 20/754,THANIKAL
BUILDING, MANJAKKAD, SHORNUR, PALAKKAD DISTRICT
NOW RESIDING AT VILLADATH, CHELAKODE, THRISSUR,
KERALA, PIN - 679121
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 THE UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS, (RAILWAY BOARD) CENTRAL SECRETARIAT, NEW
8
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
DELHI, PIN - 110001
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOTHERN RAILWAY, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADV SHRI.T.C.KRISHNA, SENIOR PANEL COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
9
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 24025 OF 2024
PETITIONER/S:
M/S M G FOODS AND BEVERAGES
REPRESENTED BY ITS PROPREITOR, MANOJ.M.G, AGED 39
YEARS, S/O GANGADHARAN NAIR, 20/754,THANIKAL
BUILDING, MANJAKKAD, SHORNUR, PALAKKAD DISTRICT
NOW RESIDING AT VILLADATH, CHELAKODE, THRISSUR,
KERALA, PIN - 679121
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS, (RAILWAY BOARD) CENTRAL SECRETARIAT,
NEW DELHI, PIN - 110001
10
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY,THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADV SHRI.SUVIN.R.MENON
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
11
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 24035 OF 2024
PETITIONER/S:
M/S M G FOODS AND BEVERAGES
AGED 39 YEARS
REPRESENTED BY ITS PROPREITOR, MANOJ.M.G, AGED 39
YEARS, S/O GANGADHARAN NAIR, 20/754,THANIKAL
BUILDING, MANJAKKAD, SHORNUR, PALAKKAD DISTRICT-
679121,NOW RESIDING AT VILLADATH, CHELAKODE,
THRISSUR, KERALA
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS, (RAILWAY BOARD) CENTRAL SECRETARIAT, NEW
DELHI, PIN - 110001
12
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY,THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADV SHRI.V.GIRISHKUMAR, SENIOR PANEL COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
13
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 6TH DAY OF AUGUST 2025 / 15TH SRAVANA, 1947
WP(C) NO. 24050 OF 2024
PETITIONER/S:
RAJITHA.V.C
AGED 37 YEARS
D/O V C CHAKKAN, KUNNATHU HOUSE, MULLURKKARA POST,
THRISSUR DISTRICT, PIN - 680583
BY ADVS.
SRI.K.SANEESH KUMAR
SMT.V.B.SANTHINI
RESPONDENT/S:
1 THE UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
RAILWAYS,(RAILWAY BOARD) CENTRAL SECRETARIAT, NEW
DELHI, PIN - 110001
14
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
2 SOUTHERN RAILWAY
REPRESENTED THROUGH ITS, SENIOR DIVISIONAL
COMMERCIAL MANAGER, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
3 SENIOR DIVISIONAL COMMERCIAL MANAGER
SOUTHERN RAILWAY, THIRUVANANTHAPURAM CENTRAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
BY ADV SHRI.ACHUTH KRISHNAN R., CGC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
06.08.2025, ALONG WITH WP(C).15486/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
15
W.P.C No. 15486 of 2024 and connected cases
2025:KER:58614
JUDGMENT
The learned counsel for the petitioners submits that, they are
not pressing these writ petitions. The submission is recorded.
Accordingly, these writ petitions are dismissed as not
pressed.
Sd/-
ZIYAD RAHMAN A.A
JUDGE
rpk
