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Ansar K.A vs The Principal
2025 Latest Caselaw 8273 Ker

Citation : 2025 Latest Caselaw 8273 Ker
Judgement Date : 25 April, 2025

Kerala High Court

Ansar K.A vs The Principal on 25 April, 2025

                                                     2025:KER:33053
W.P(C)No.16724 of 2025
                                 1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR. JUSTICE S.MANU

    FRIDAY, THE 25TH DAY OF APRIL 2025 / 5TH VAISAKHA, 1947

                      WP(C) NO.16724 OF 2025

PETITIONER:

          ANSAR K.A, AGED 34 YEARS
          S/O ABDUL SALAM KAROTHUKUDY (H), MUDICKAL P.O
          PERUMBAVOOR, ERNAKULAM, PIN - 683547

          BY ADV RAMEEZ M. AZEEZ
RESPONDENTS:

    1     THE PRINCIPAL, INDIRA GANDHI COLLEGE OF PARAMEDICAL
          SCIENCES, NELLIKUZHI P.O, KOTHAMANGALAM ERNAKULAM
          DISTRICT, PIN - 686691

    2     THE MANAGER, INDIRA GANDHI COLLEGE OF PARAMEDICAL
          SCIENCES, NELLIKUZHI P.O, KOTHAMANGALAM,
          ERNAKULAM DISTRICT, PIN - 686691

    3     THE DIRECTOR OF HEALTH SERVICES
          DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
          JUNCTION, THIRUVANANTHAPURAM, PIN - 695035

    4     STATE NODAL OFFICER
          DIPLOMA IN HEALTH INSPECTOR COURSE, DIRECTORATE OF
          HEALTH SERVICES, GENERAL HOSPITAL JUNCTION,
          THIRUVANANTHAPURAM, PIN - 695035

    5     MAHATMA GANDHI UNIVERSITY
          REPRESENTED BY ITS REGISTRAR, PRIYADARSINI HILLS,
          ATHIRAMPUZHA DISTRICT, KOTTAYAM DISTRICT - 686562


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.04.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                              2025:KER:33053
W.P(C)No.16724 of 2025
                                      2




                               JUDGMENT

Dated this the 25th day of April, 2025

The learned counsel for the Petitioner seeks permission to

withdraw this Writ Petition.

The W.P(C) is therefore, dismissed as withdrawn.

Sd/-

S.MANU JUDGE

vgd/25.04.25 2025:KER:33053

APPENDIX OF WP(C) 16724/2025

PETITIONER'S EXHIBITS

EXHIBIT-P1 A COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 1ST RESPONDENT

EXHIBIT-P2 A COPY OF THE EXAM CIRCULAR ISSUED BY THE 4TH RESPONDENT DATED 17/02/2025

EXHIBIT-P3 A COPY OF THE TIMETABLE OF 2ND YEAR ANNUAL EXAMINATION OF THE 2022-24 HEALTH INSPECTOR DIPLOMA COURSE ISSUED BY THE 4TH RESPONDENT

EXHIBIT-P4 A COPY OF THE PETITIONER'S DISABILITY CERTIFICATE ISSUED BY THE DISTRICT MEDICAL BOARD ERNAKULAM DATED 29/06/2017

 
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