Leya Mariya Elhdo vs The Regional Passport Office
2025 Latest Caselaw 8021 Ker

Kerala High Court

Leya Mariya Elhdo vs The Regional Passport Office on 16 April, 2025

WP(C) NO. 13930 OF 2025                  1




                                                    2025:KER:32739


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

   WEDNESDAY, THE 16TH DAY OF APRIL 2025 / 26TH CHAITHRA, 1947

                       WP(C) NO. 13930 OF 2025


PETITIONER:

          LEYA MARIYA ELHDO,
          AGED 9 YEARS
          ELHDO (MINOR), AGED 9 YEARS, D/O. GINU MARIA GEORGE,
          REPRESENTED BY HER MOTHER GINU MARIA GEORGE, AGED 37
          YEARS, D/O. GEORGE T.V., THANTHALAKKATHU HOUSE,
          KOOVAPPADY P.O., IMURY KARA, KOOVAPPADY VILLAGE,
          KUNNATHUNAD TALUK, ERNAKULAM, PIN - 683544


          BY ADV JOSEPH M.P.


RESPONDENTS:

    1     THE REGIONAL PASSPORT OFFICE,
          SHIHAB THANGAL ROAD, NEAR IDBI CORPORATE BRANCH,
          PANAMPILLY NAGAR P.O., COCHIN, ERNAKULAM, PIN - 682036

    2     ELDHO VARGHESE,
          S/O. E.C. VARGHESE, EARALIL HOUSE, MULANTHURUTHY P.O.,
          INJIMALA KARA, MULANTHURUTHY VILLAGE, KANAYANNOOR
          TALUK, ERNAKULAM DISTRICT, PIN - 688231


          BY ADV C.DINESH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.04.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13930 OF 2025             2




                                               2025:KER:32739



                          JUDGMENT

The learned counsel for the petitioner submits that a

memo has been filed stating that the petition is not pressed.

This submission is recorded. Consequently, this writ

petition is dismissed as having been not pressed.

SD/-SHOBA ANNAMMA EAPEN JUDGE

lsn