Kerala High Court
Jacob George @ Saju vs Thankachan*(Deleted) on 7 April, 2025
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
MONDAY, THE 7TH DAY OF APRIL 2025 / 17TH CHAITHRA, 1947
MACA NO. 802 OF 2013
AGAINST THE ORDER/JUDGMENT DATED 27.12.2012 IN OPMV NO.436 OF
2007 OF MOTOR ACCIDENT CLAIMS TRIBUNAL ,PUNALUR
APPELLANTS/PETITIONERS:
1 JACOB GEORGE @ SAJU(LEGAL HEIR)
S/O.GEORGEKUTTY, BLACKONATHU CHARUVILA PLAVILA
PUTHEN VEEDU, AMPALAKKARA P.O., VALAKOM VILLAGE
KOLLAM DISTRICT.
2 LISSY JACOB
W/O. LATE JACOB GEORGE,BLOCKONATHU CHARUVILA
PUTHEN VEEDU,AMPALAKKALA P.O, VALAKOM VILLAGE,
KOLLAM DISTRICT.
3 LIJO JACOB,
S/O. LATE JACOB GEORGE, BLACKONATHU CHARUVILA
PUTHEN VEEDU, AMPALAKKARA P.O, VALAKOM VILLAGE,
KOLLAM DISTRICT.
4 SIJO JACOB
S/O. LATE JACOB GEORGEM BLACKONATHU CHARUVILA
PUTHEN VEEDU, AMPALAKKARA P.O., VALAKOM VILLAGE,
KOLLAM DISTRICT. ( LEGAL HEIRS OF DECEASED
APPELLANT ARE IMPLEADED AS ADDL. APPELLANTS 2 TO 4
AS PER ORDER DATED 7.1.2019 IN I.A. NO.1924/2018.
BY ADV SRI.ANCHAL C.VIJAYAN
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
2
RESPONDENTS/RESPONDENTS:
1 THANKACHAN *(DELETED)
JIJI COTTAGE, ERANOOR, PANAVELY, KOTTARAKKARA,
KOLLAM DISTRICT, PIN-691 544.
2 UDAYAKUMAR SO.THANKAPPAN
UDAYA BHAVAN, PANAVELY, KOTTARAKKARA, KOLLAM
DISTRICT, PIN-691 544.
3 SOMASUNDARAN PILLAI
SREE NILAYAM, KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM
DISTRICT, PIN-691 519.
4 AJITH MANIKANTAN
S/O.VIKRAMAN, YAMUNA SADANAM, MELAKKAD, KOTTUKKAL
VILLAGE, KOTTUKKAL MURI, ANCHAL, KOLLAM DISTRICT,
PIN-691 519.
5 THE BRANCH MANAGER
NEW INDIA ASSURANCE COMPANY LIMITED, PULAMON P.O.
KOTTARAKKARA, PIN-691 531
6 MATHAIKUTTY
MUKALUVILA VEEDU, ODANAVATTAM P.O., KOTTARAKKARA,
KOLLAM DISTRICT, PIN-691 544.
7 SARASWATHY AMMA
W/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
8 ABHILASH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
9 ADARSH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
3
0 AGESH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
BY ADVS.
DINESH MATHEW J MURIKAN
S.R.AJITH
S.MOHAMMED AL RAFI
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 07.04.2025, ALONG WITH MACA.841/2013, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
MONDAY, THE 7TH DAY OF APRIL 2025 / 17TH CHAITHRA, 1947
MACA NO. 841 OF 2013
AGAINST THE ORDER/JUDGMENT DATED 27.12.2012 IN OPMV NO.647 OF
2007 OF MOTOR ACCIDENT CLAIMS TRIBUNAL ,PUNALUR
APPELLANTS/PETITIONERS:
1 MOLLY JOY
W/O.JOY GEORGE, BLACKONATHU CHARUVILA PLAVILA
PUTHENVEEDU, AMBALAKKARA P.O., VALAKOM VILLGE,
KOLLAM DISTRICT.
2 JANET JOY DO.JOY GEORGE BLACKONATHU CHARUVILA
PLAVILA
PUTHEN VEEDU, AMBALAKKARA P.O., VALAKOM
VILLAGE,KOLLAM DISTRICT.
3 JANSON JOY SO.JOY GEORGE BLACKONATHU CHARUVILA
PLAVILA
PUTHEN VEEDU, AMBALAKKARA P.O., VALAKOM VILLAGE,
KOLLAM DISTRICT.
BY ADV SRI.ANCHAL C.VIJAYAN
RESPONDENTS/RESPONDENTS:
1 THANKACHAN *(DELETED)
S/O.GEORGE, JIJI COTTAGE, ERANOOR, PANAVELI,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 544
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
5
2 MATHAIKUTTY MAKALUVILA VEEDU ODANAVATTOM P.O.
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691512.
3 UDAYAKUMAR SO.THANKAPPAN UDAYA BHAVAN PANAVELI
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691544
4 SOMASUNDARAN PILLAI SREE NILAYAM KOTTUKAL P.O.
ITTIVA
ANCHAL, KOLLAM DISTRICT, PIN - 691519
5 AJITH MANIKANTAN SO.VIKRAMAN YAMUNA SADANAM
MELAKKAD, KOTTUKKAL VILLAGE, KOTTUKAL MURI,
ANCHAL,KOLLAM DISTRICT, PIN - 691 519.
6 THE BRANCH MANAGER
NEW INDIA ASSURANCE COMPANY LIMITED, PULAMON
P.O.KOTTARAKKARA, PIN - 691 531.
7 SARASWATHY AMMA
W/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
8 ABHILASH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
9 ADARSH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
0 AGESH
S/O LATE SOMASUNDARAM PILLAI, SREE NILAYAM,
KOTTUKKAL, ITTIVA, ANCHAL, KOLLAM DISTRICT, PIN
691519
BY ADVS.
DINESH MATHEW J MURIKAN
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
6
S.R.AJITH
S.MOHAMMED AL RAFI
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 07.04.2025, ALONG WITH MACA.802/2013, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:29799
MACA NO. 802 OF 2013 &
MACA NO. 841 OF 2013
7
COMMON JUDGMENT
The petitioners in OP(MV)No.436/2007 on the file of the Motor
Accidents Claims Tribunal, Punalur, are the appellants in MACA
No.802/2013. The petitioners in OP(MV)No.647/2007 on the file of the
Motor Accidents Claims Tribunal, Punalur are the appellants in MACA
No.841/2013.
When this matter came up for arguments, the learned counsel for
the appellants submitted that, as per judgment dated 05/11/2024 another
Bench of this Court has already set aside the award and remanded the matter
to the Tribunal for fresh disposal.
In the above circumstances, there is no meaning in proceeding with
these appeals. Hence, these appeals are closed.
Sd/-
C. PRATHEEP KUMAR,
JUDGE
Pvv
