Jenson vs Sri..Bibin Kumar M
2024 Latest Caselaw 28679 Ker

Kerala High Court

Jenson vs Sri..Bibin Kumar M on 26 September, 2024

                                                2024:KER:71679
                              1

Cont.Case (C) No.2361 of 2024

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MR. JUSTICE P.M.MANOJ

 THURSDAY, THE 26TH DAY OF SEPTEMBER 2024 / 4TH ASWINA,

                             1946

                 CON.CASE(C) NO. 2361 OF 2024

        AGAINST THE JUDGMENT DATED IN WP(C) NO.26050 OF

                 2024 OF HIGH COURT OF KERALA

PETITIONER:

         JENSON,
         AGED 56 YEARS
         S/O. LATE JACOB,PYNADATH HOUSE, NAYATHODE P.O.,
         ANGAMALLY-ERNAKULAM DIST., PIN - 683572


         BY ADV MEREENA.J.JOSEPH

RESPONDENT:

         SRI..BIBIN KUMAR M
         , DY. COLLECTOR (L A), RDO, AGE AND FATHER'S
         NAME NOT KNOWN TO THE PETITIONERS,CIVIL
         STATION, KAKKANADU, ERNAKULAM., PIN - 682030



OTHER PRESENT:

         SRI.BIMAL K NATH


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 26.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                 2024:KER:71679
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Cont.Case (C) No.2361 of 2024

                         JUDGMENT

Dated this the 26th day of September, 2024

The Contempt of Court case is filed alleging non

compliance of the directions in judgment dated 19.07.2024 in

WP(C) No.26050 of 2024.

2. Today when the matter came up for consideration,

the learned counsel for the petitioner submits that the

directions are complied with.

Recording the above submission, this Contempt of

Court case is closed.

Sd/-

P.M.MANOJ JUDGE

das 2024:KER:71679

APPENDIX OF CON.CASE(C) 2361/2024

PETITIONER ANNEXURES

Annexure-I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO 26050/2024 DATED 19/7/2024OF THIS HON'BLE COURT

Annexure-II TRUE COPY OF THE ACKNOWLEDGEMENT CARD, DATED 26-7-2024