Managing Director, New India Assurance ... vs Rudran Pillai (Expired)
2024 Latest Caselaw 28583 Ker

Kerala High Court

Managing Director, New India Assurance ... vs Rudran Pillai (Expired) on 25 September, 2024

RP NO. 806 OF 2024                   1                 2024:KER:72601


                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
    WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946
                           RP NO. 806 OF 2024
         AGAINST THE ORDER/JUDGMENT DATED IN MACA NO.1815 OF 2013 OF
HIGH COURT OF KERALA
REVIEW PETITIONER/6TH RESPONDENT:

             MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LTD.
             KOTTAYAM, PIN - 686001


             BY ADVS.
             LAL K.JOSEPH
             SURESH SUKUMAR
             ANZIL SALIM

RESPONDENTS/APPELLANTS 1 TO 3 AND RESPONDENTS 1 TO 5:

     1       RUDRAN PILLAI (EXPIRED)
             S/O DAMODARAN PILLAI, PADINJARAMADATHIL
             SAKTHIKULANGARA, KOLLAM DIST, PIN - 691581

     2       JALAJA KUMARI
             W/O RUDHARAN PADINJARAMADATHIL SAKTHIKULANGARA, KOLLAM
             DIST, PIN - 691581

     3       RENJITHKUMAR
             S/O RUDRAN PILLAI PADINJARAMADATHIL SAKTHIKULANGARA,
             KOLLAM DIST., PIN - 691581

     4       KERALA STATE ROAD TRANSPORT CORPORATION
             REP. BY MANAGING DIRECTOR, THIRUVANANTHAPURAM,
             PIN - 695004

     5       VIJAYAN PILLAI
             KANIMANGALATH VEETTIL, MYNAGAPPALLY, PIN - 690519

     6       BABU
             KAILASOM, T.C.2/1958, PATTOM, TRIVANDRUM, PIN - 695004
 RP NO. 806 OF 2024                  2                2024:KER:72601


     7      SUNNY THOMAS
            180 NEDUMCHIRAYIL HOUSE, SH MOUNT (PO), KOTTAYAM, PIN -
            686001

     8      JOY MATHEW
            THAZHATHIL HOUSE, ETTUMANOOR, PIN - 686631


            BY ADVS.
            R.ANILKUMAR
            ALEX ANTONY SEBASTIAN P.A.
            LAL K JOSEPH


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION            ON
25.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 806 OF 2024                      3                    2024:KER:72601


                                      ORDER

Since CM.Appl.No.1 of 2024 in RP No.806 of 2024 is

dismissed, the delay is not condoned and the review petition is

not admitted.

Hence, the review petition is dismissed.

Sd/-

SOPHY THOMAS

JUDGE ska