M/S Travancore Copper Fungicide Pvt ... vs The State Of Kerala
2024 Latest Caselaw 28573 Ker

Kerala High Court

M/S Travancore Copper Fungicide Pvt ... vs The State Of Kerala on 25 September, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

WP(C) NO. 18133 OF 2023


                             1
                                               2024:KER:71419




          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                  WP(C) NO. 18133 OF 2023

PETITIONER:

         M/S TRAVANCORE COPPER FUNGICIDE PVT LTD,
         VIII/406, KEENPURAM, SOUTH VAZHAKKULAM,
         ALUVA, ERNAKULAM DISTRICT,
         REPRESENTED BY ITS MANAGING DIRECTOR.,
         PIN - 683105


         BY ADVS.
         K.S.SAJEEV KUMAR
         BISMI T.A.
         RAMESH.P.N.
         SUKESAN P.S.
         MOHANDAS K.CHACKO
         DEVIPRIYA SATHYASEELAN




RESPONDENTS:

    1    THE STATE OF KERALA
         DEPARTMENT OF INDUSTRIES AND COMMERCE,
         SECRETARIAT, THIRUVANANTHAPURAM,
         REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         PIN - 695001

    2    THE SECRETARY
         INDUSTRIES AND COMMERCE DEPARTMENT,
 WP(C) NO. 18133 OF 2023


                                  2
                                                    2024:KER:71419


            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

    3       THE GENERAL MANAGER
            DISTRICT INDUSTRIES CENTRE,
            KUNNUMPURAM, CIVIL STATION ROAD,
            KAKKANADU, PIN - 682030

            BY SMT.DEEPA V. GP


     THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 25.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) NO. 18133 OF 2023


                                 3
                                                       2024:KER:71419




                         JUDGMENT

The learned counsel appearing for the petitioner submits that

I.A.No.1 of 2024 has been filed to withdraw this writ petition.

Hence, this writ petition is dismissed as withdrawn.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS