Manikandan M vs Jerson T.M
2024 Latest Caselaw 28547 Ker

Kerala High Court

Manikandan M vs Jerson T.M on 25 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:71232




        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

              CON.CASE(C) NO. 1969 OF 2024

       AGAINST THE JUDGMENT IN WP(C) NO.8804 OF 2024 OF

                  HIGH COURT OF KERALA



PETITIONER/PETITIONER IN WPC:


         MANIKANDAN M
         AGED 52 YEARS
         S/O KRISHNAN NAIR, PULIKKALATH HOUSE,
         KOTTANNAD P.O, PATTAMBI, PALAKKAD, PIN - 679533


         BY ADV STALIN PETER DAVIS


RESPONDENT/2ND RESPONDENT IN WPC:

         JERSON T.M
         FATHER NAME AND AGE NOT KNOWN TO THE
         PETITIONER, THE SECRETARY,
         REGIONAL TRANSPORT AUTHORITY,
         CIVIL STATION, PALAKKAD, PIN - 678002

         BY ADV.SMT.RESMI THOMAS, GOVERNMENT PLEADER
                                          2024:KER:71232
Con.Case(C) No.1969 of 2024
                              2




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 25.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                2024:KER:71232
Con.Case(C) No.1969 of 2024
                              3



                        JUDGMENT

Dated this the 25th day of September, 2024

Counsel for the petitioner submits that the Contempt

of Court Case has become infructuous.

Accordingly, the Contempt of Court Case is

dismissed as infructuous.

Sd/-

N.NAGARESH JUDGE spk 2024:KER:71232

APPENDIX OF CON.CASE(C) 1969/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 8804 0F 2024 DATED 15/3/24