Manoj L vs Jagadeesan
2024 Latest Caselaw 28544 Ker

Kerala High Court

Manoj L vs Jagadeesan on 25 September, 2024

Author: K.Babu

Bench: K. Babu

CRL.L.P. NO. 334 OF 2024
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                                                      2024:KER:71477

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE K. BABU

   WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                       CRL.L.P. NO. 334 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN ST NO.1585 OF 2019 OF

JUDICIAL MAGISTRATE OF FIRST CLASS -II, KOLLAM

PETITIONER:

            MANOJ L
            AGED 56 YEARS
            S/O. LAKSHMANAN PANDALAKKAL, THEKKEVILA, KOLLAM, PIN -
            691016


            BY ADVS.
            S.SREEKUMAR (KOLLAM)
            NAMITHA RAJESH
            NITHYA V.D.



RESPONDENT:

    1       JAGADEESAN
            AGED 61 YEARS
            S/O. AZHAKESAN THAYYILVEEDU, VAIDYASALA NAGAR-315,
            ULIYACOVIL CHERY, KOLLAM, PIN - 691019

    2       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
            PIN - 682031



     THIS CRIMINAL LEAVE PETITION HAVING COME UP FOR ADMISSION ON
25.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.L.P. NO. 334 OF 2024
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                                                      2024:KER:71477

                              K.BABU, J.
                    ------------------------------------
                     Crl.L.P.No.334 of 2024
                    ------------------------------------
            Dated this the 25th day of September, 2024

                           ORDER

Leave granted.

Sd/-

K.BABU, JUDGE saap