Kerala High Court
Alphonsa vs Krishnan Namboothiri on 25 September, 2024
OP(C) No.1129/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
OP(C) NO. 1129 OF 2024
EA 1/20 IN EP NO.916/2015 IN OS NO.389/1995 OF MUNSIFF COURT, CHAVAKKAD
PETITIONERS/RESPONDENTS/JUDGMENT DEBTORS:
1. ALPHONSA AGED 75 YEARS W/O. ARAKKAL JOSEPH, ARACKKAL HOUSE,
PAVARATTY VILLAGE & DESOM, CHAVAKKED TALUK, THRISSUR DISTRICT - 680
507
2. SHYNI AGED 54 YEARS D/O. ARAKKAL JOSEPH, ARACKKAL HOUSE, PAVARATTY
VILLAGE & DESOM, CHAVAKKED TALUK, THRISSUR DISTRICT, PIN - 680507
3. SHAJU A. JOSEPH AGED 56 YEARS S/O. ARAKKAL JOSEPH, ARACKKAL HOUSE,
PAVARATTY VILLAGE & DESOM, CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN -
680507
RESPONDENTS/PETITIONERS/DECREE HOLDER:
1. KRISHNAN NAMBOOTHIRI, AGED 74 YEARS, S/O. CHERUVAKKARA MANAKKAL
KRISHNAN NAMBOODIRI, CHERUVAKKARA MANA, PAVARTTY AMSOM & DESOM,
CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN - 680 507
2. NARAYANAN NAMBOODIRI, AGED 75 YEARS, S/O. CHERUVAKKARA MANAKKAL
KRISHNAN NAMBOODIRI, CHERUVAKKARA MANA, PAVARTTY AMSOM &
DESOM,CHAVAKKAD TALUK, THRISSUR DISTRICT (DIED), PIN - 680507
3. PARAMESWARAN NAMBOODIRI, AGED 75 YEARS, S/O. CHERUVAKKARA MANAKKAL
KRISHNAN NAMBOODIRI, CHERUVAKKARA MANA, PAVARTTY AMSOM &
DESOM,CHAVAKKAD TALUK, THRISSUR DISTRICT (DIED), PIN - 680507
4. RAVI NAMBOODIRI, AGED 65 YEARS, S/O. CHERUVAKKARA MANAKKAL KRISHNAN
NAMBOODIRI, CHERUVAKKARA MANA, PAVARTTY AMSOM & DESOM,CHAVAKKAD
TALUK, THRISSUR DISTRICT, PIN - 680507
5. PARVATHY ANTHARJANAM, AGED 74 YEARS, W/O. KRISHNAN NAMBOOTHIRI,
CHERUVAKKARA MANA, PAVARTTY AMSOM & DESOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT -680507
6. KISHORE, AGED 50 YEARS, S/O KRISHNAN NAMBOOTHIRI, CHERUVAKKARA
MANA, PAVARTTY AMSOM & DESOM, CHAVAKKAD TALUK,THRISSUR
DISTRICT-680507
7. KRIPA, AGED 48 YEARS, D/O KRISHNAN NAMBOOTHIRI, CHERUVAKKARA
MANA, PAVARTTY AMSOM & DESOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT-680507
8. KEERTHY, AGED 44 YEARS, S/O KRISHNAN NAMBOOTHIRI, CHERUVAKKARA
MANA, PAVARTTY AMSOM & DESOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT-680507
9. SAVITHRI, AGED 73 YEARS, W/O NARAYANAN NAMBOOTHIRI, CHERUVAKKARA
MANA, PAVARTTY AMSOM & DESOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT-680507 ADDITIONAL R5 TO R9 ARE IMPLEADED VIDE ORDER DATED
25.09.2024 IN IA 2/2024.
OP(C) No.1129/2024 2/2
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to pass
an order staying all further proceedings in EP No.916 of 2015 in OS No.389
of 1995 of the Munsiff's Court, Chavakkadu, pending disposal of this OP(C)
in the interest of justice.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dted
19-08-2024 and upon hearing the arguments of M/S. GEORGE MATHEW, SUNIL
KUMAR A.G, MATHEW K.T., GEORGE K.V. & MEDHA B.S., Advocates for the
petitioners, M/S.A.PARVATHY MENON, P.SANJAY, BIJU MENATTOOR, INDIRA K.P.,
PAUL VARGHESE (PALLATH), KIRAN NARAYAN, RAHUL RAJ P., MUHAMMED BILAL K.A,
MEERA R MENON, BASILA BEGUM AND DEVIKA S. PRASAD, Advocates for the
respondent 3, the court passed the following:
ORDER
Interim order is extended by one month.
Post on 28-10-2024.
Sd/- VIJU ABRAHAM JUDGE
25-09-2024 /True Copy/ Assistant Registrar
