Sheikhjan vs Registrar Of Co-Operative Society
2024 Latest Caselaw 28449 Ker

Kerala High Court

Sheikhjan vs Registrar Of Co-Operative Society on 25 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                            2024:KER:71233




        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

 WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                 WP(C) NO. 25042 OF 2023

PETITIONER:

         SHEIKHJAN
         S/O SHAJAHAN
         T.C 3/1488(2), N.S.P NAGAR
         KESAVADASAPURAM, PATTOM (PO)
         THIRUVANANTHAPURAM, PIN - 695004


         BY ADVS.
         K.REEHA KHADER
         BELKEES K.V.
         ANJALY JIMMICHAN




RESPONDENTS:

    1    REGISTRAR OF CO-OPERATIVE SOCIETY
         JAWAHAR SAHAKARANA BHAVAN, 8TH FLOOR
         DPI JUNCTION, THYCAUD (PO),
         THIRUVANANTHAPURAM, PIN - 695587

    2    REGISTRAR OF CO -OPERATIVE SOCIETY (VIGILANCE)
         STATE CO OPERATIVE BANK BUILDING, OVER BRIDGE,
         THIRUVANANTHAPURAM, PIN - 695587
                                            2024:KER:71233
WP(C) No.25042 of 2023
                           2




    3    SECRETARY
         CHEPMBAZHANTHI SERVICE CO-OPERATIVE BANK LTD.
         CHEMBAZHANTHI MAIN ROAD,
         CHEMBAZHANTHI, THIRUVANANTHAPURAM-,
         PIN - 695587

    4    PRESIDENT
         CHEPMBAZHANTHI SERVICE CO-OPERATIVE BANK LTD.
         CHEMBAZHANTHI MAIN ROAD, CHEMBAZHANTHI
         THIRUVANANTHAPURAM, PIN - 695587


         BY ADV.
         SMT.SHEEJA C.S., SENIOR GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 25.09.2024, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
                                                2024:KER:71233
WP(C) No.25042 of 2023
                              3



                         JUDGMENT

Dated this the 25th day of September, 2024

Counsel for the petitioner submits that due to

subsequent events, the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N.NAGARESH JUDGE spk 2024:KER:71233

APPENDIX OF WP(C) 25042/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAWYER NOTICE SENT TO THE 2ND RESPONDENT ON 12/10/2021

Exhibit P2 TRUE COPY OF THE REPLY NOTICE SENT BY THE 2ND RESPONDENT THROUGH HIS LAWYER DATED 02/11/2021

Exhibit P3 TRUE COPY OF THE PETITION FILED BEFORE THE REGISTRAR OF THE CO-OPERATIVE SOCIETY

Exhibit P4 TRUE COPY OF THE PETITION FILED BEFORE THE REGISTRAR OF THE CO-OPERATIVE SOCIETY (VIGILANCE)

Exhibit P5 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 03.08.2022

Exhibit P6 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT ON 07.07.2022 FROM CO OPERATIVE VIGILANCE REGISTRAR