Citation : 2024 Latest Caselaw 28386 Ker
Judgement Date : 25 September, 2024
2024:KER:71442
WP(C).NO.29504/2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946
WP(C) NO. 29504 OF 2024
PETITIONER:
JAIRAM AYYAPAN NAIR, AGED 54 YEARS,
S/O AYYAPAN NAIR, VRINDAVAN, VENGALLOOR P.O,
THODUPUZHA, IDUKKI, PIN - 685584.
BY ADVS. M/S. MATHEW JOHN (K) & ABY J AUGUSTINE
RESPONDENTS:
1 THE TAHSILDAR, TALUK OFFICE, THODUPUZHA, IDUKKI, PIN -
685584
2 THE TAHSILDAR (LR), ( SOUGHT TO BE IMPLEADED )
TALUK OFFICE, THODUPUZHA, IDUKKI -685584. ( SOUGHT TO
BE IMPLEADED )
SMT.AMMINIKUTTY K., SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:71442
WP(C).NO.29504/2024
2
MOHAMMED NIAS C. P. , J.
=========================
W. P. (C) No. 29504 of 2024
=========================
Dated this the 25th day of September, 2024
JUDGMENT
The learned counsel for the petitioner submits that the matter has
become infructuous.
Hence, the above writ petition is dismissed as infructuous.
Sd/-
MOHAMMED NIAS C. P. , JUDGE
MMG 2024:KER:71442
APPENDIX OF WP(C).NO.29504/2024
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF A LAND TAX RECEIPT NUMBERED KL06040205762/2024 DATED 28.06.2024 I
EXHIBIT P2 TRUE COPY OF THE REPORT DATED 29.07.1998 BEARING NO. A9-11799/98
EXHIBIT P3 TRUE COPY OF THE ORDER PASSED BY THE REVENUE DIVISIONAL OFFICER, IDUKKI DATED 14.08.1998
EXHIBIT P4 TRUE COPY OF THE APPLICATION ALONG WITH THE COVERING LETTER I
EXHIBIT P5 TRUE COPY OF THE RECEIPT EVIDENCING THE FILING OF THE APPLICATION DATED 05.01.2024
EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.P.(C) 5393/2024 DATED 29.02.2024
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