Kerala High Court
Ashok Kumar.G vs State Of Kerala on 24 September, 2024
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.M.MANOJ
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
WP(C) NO. 4918 OF 2013
PETITIONER/S:
1 NANDAKUMAR
SUB ENGINEER, KERALA STATE ELECTRICITY BOARD, 220 KV
SUB STATION, BRAHMAPURAM, ERNAKULAM.
2 SAJUKUMAR G.
OVERSEER, KERALA STATE ELECTRICITY BOARD, 66 KV
STATION, AIR PORT, THIRUVANANTHAPURAM.
3 SREEKUMARAN. P
SUB ENGINEER, KERALA STATE ELECTRICITY BOARD,
ELECTRICAL SECTION, KALLIYOOR,
THIRUVANANTHAPURAM DISTRICT.
BY ADV SRI.T.T.RAKESH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT, POWER
DEPARTMENT, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 KERALA STATE ELECTRICITY BOARD LTD., VAIDHYUTHI BHAVAN,
PATTAM, THIRUVANANTHAPURAM PIN- 695 001.
3 PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM-
695 004. (THE ADDRESS OF R3 IS CORRECTED AS 'THE KERALA
PUBLIC SERVICE COMMISSION' AS PER ORDER DATED
27/03/2012 IN IA 4762/2013).
4 KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN,
PATTOM, THIRUVANANTHAPURAM-695 004.
BY ADVS. SRI.P.C.SASIDHARAN, SC, KPSC
SRI.K.S.ANIL, SC, KSEB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.09.2024, ALONG WITH WP(C)NO.28657/2016, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.M.MANOJ
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
WP(C) NO. 28657 OF 2016
PETITIONER/S:
ASHOK KUMAR.G
AGED 52 YEARS
AGED 52 YEARS, S/O. N. GOPALAPILLAI, WORKING AS SUB
ENGINEER, ELECTRICAL SECTION, KERALA STATE ELECTRICITY
BOARD LTD., KRISHNAPURAM, ALAPPUZHA, RESIDING AT
PALAPPIZHETHU HOUSE, KOTTAMPALLY, OACHIRA P.O., KOLLAM
DISTRICT PIN- 690 526.
BY ADV SRI.T.T.RAKESH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
OF POWER, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN- 695 001.
2 PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM, PIN- 695 004.
3 THE SECRETARY
PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM, PIN- 695 004.
4 THE CHIEF ENGINEER HRM
KERALA STATE ELECTRICITY BOARD LTD., VAIDHYUTHI BHAVAN,
PATTAM, THIRUVANANTHAPURAM PIN- 695 001.
BY ADV SRI.P.C.SASIDHARAN, SC, KPSC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.09.2024, ALONG WITH WP(C).4918/2013, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
3
JUDGMENT
(Dated this the 24th day of September, 2024)
The petitioners in both the writ petitions are
employees of Kerala State Electricity Board. Writ Petition
No. 4918 of 2013 is filed for a direction to accept
applications submitted by the petitioners to the post of
Asst. Engineer (Electrical) whereas Writ Petition No.
28657 of 2016 is filed to allow the petitioner to participate
in the interview conducted for appointment by transfer to
the post of Asst. Engineer (Electrical), under 10% quota.
2. When the matter is taken up today for
consideration, it is submitted that the petitioners in both
the writ petitions have already retired from service and
nothing survives in the writ petitions .
Accordingly, the writ Petitions are closed as infructuous.
Sd/-
P.M.MANOJ
JUDGE
SM
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
APPENDIX OF WP(C) 28657/2016
PETITIONER EXHIBITS
EXT. P1 TRUE COPY OF THE GAZETTE NOTIFICATION IN CATEGORY
NO.415/2011 DATED 29.11.2011.
EXT. P2 TRUE COPY OF THE BOARD ORDER NO 10/2012
(ESTT.II/6903/2001) DATED 03.01.2012.
EXT. P3 TRUE COPY OF THE BOARD ORDER NO 1029/2012
(ESTT.II/6903/2001) DATED 19.05.2012.
EXT. P4 TRUE COPY OF THE VERIFICATION LETTER ISSUED TO THE
PETITIONER BY THE 2ND RESPONDENT DATED 19.9.2012.
EXT. P5 TRUE COPY OF THE ADMISSION TICKET ISSUED BY THE
SECOND RESPONDENT TO THE PETITIONER.
EXT. P6 TRUE COPY OF THE SHORT LIST PREPARED BY THE 3RD
RESPONDENT TO THE POST OF ASSISTANT ENGINEER
(ELECTRICAL) DATED 30.12.2015.
EXT. P7 TRUE COPY OF THE VERIFICATION LETTER ISSUED TO THE
PETITIONER BY THE THIRD RESPONDENT DATED 25.2.2016.
EXT. P8 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE
PETITIONER TO THE THIRD RESPONDENT DATED 8.8.2016.
EXT. P9 TRUE COPY OF THE SAID ORDER ISSUED TO THE PETITIONER
BY THE THIRD RESPONDENT DATED 19.8.2016.
EXT. P10 TRUE COPY OF THE NEWS ITEM PUBLISHED IN THOZHIL
VARTHA DATED 25.08.2008.
EXT. P11 TRUE COPY OF THE NEWS PUBLISHED IN THOZHIL VARTHA
DATED 4.2.2012.
EXT. P12 AN ADDENDUM NOTIFICATION NO. GRIIB (1) 6129/08/GW
DATED 2.2.2009 ISSUED BY THE 3RD RESPONDENT.
EXT. P13 TRUE COPY OF THE SERVICE CERTIFICATE OF THE
PETITIONER ISSUED BY THE BOARD DATED 1.03.2016.
RESPONDENTS EXHIBITS NIL
P.A.TO JUDGE
TRUE COPY
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
APPENDIX OF WP(C) 4918/2013
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE GUIDELINES NO.EB7/NOC/PART
- TIME 2011/2012 DATED 22.10.2010
EXHIBIT P2 THE TRUE COPY OF THE REPRESENTATION SUBMITTED
TO THE FOURTH RESPONDENT DATED 17.02.2011
EXHIBIT P3 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED
29.11.2011
EXHIBIT P4 TRUE COPY OF THE ORDER B.O.(FM)NO.10/2012
(ESTT.II/6903/2001 DATED 3.1.2012.
EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE SECOND PETITIONER DATED 4.1.2012
EXHIBIT P6 THE TRUE COPY OF THE ORDER B.O.(FM)NO.1029/2012
(ESTT.II/6903/2001 DATED 19.5.2012
EXHIBIT P7 THE TRUE COPY OF THE LETTER RECEIVED BY THE
SECOND PETITIONER DATED 19.9.2012
EXHIBIT P8 THE TRUE COPY OF THE LETTER RECEIVED BY THE
SECOND PETITIONER DATED 16.10.2012.
EXHIBIT P9 AN ADDENDUM NOTIFICATION NO.GRIIB(1) 6129/08/GW
DATED 2.2.2009
EXHIBIT P10 THE NEWS PUBLISHED THOZHIL VARTHA DATED
25.8.2008
EXHIBIT P11 THE NEWS PUBLISHED IN THOZHIL VEEDHI DATED
4.2.2012.
EXHIBIT P12 .
EXHIBIT P13 .
EXHIBIT P14 A TRUE COPY OF THE COMMUNICATION
NO.L.R.I(1)927/11/LW DATED 25/02/2016 ISSUED TO
THE FIRST PETITIONER FOR CERTIFICATE
VERIFICATION.
EXHIBIT P15 A TRUE COPY OF THE INTERVIEW CALL LETTER OF THE
SECOND RESPONDENT VIDE COMMUNICATION
NO.L.R.I(1)927/11/LW DATED 17/08/2016.
EXHIBIT P16 A TRUE COPY OF THE INTERVIEW CALL LETTER OF THE
THIRD RESPONDENT VIDE COMMUNICATION
NO.L.R.I(1)927/11/LW DATED 17/08/2016.
EXHIBIT P17 A TRUE COPY OF THE RANK LIST NO.880/2016/SS VI
OF THE THIRD RESPONDENT FOR THE POST OF
ASSISTANT ENGINEER (ELECTRICAL) (BY TRANSFER-
10% QUOTA).
2024:KER:70905
WP(C) NOs. 4918 of 2013 & 28657 of 2016
EXHIBIT P18 A TRUE COPY OF THE APPOINTMENT CHART WITH FILE
NO.R1B(2)383/17/GW FOR THE POST OF ASSISTANT
ENGINEER (ELECTRICAL) BY TRANSFER 10% QUOTA.
EXHIBIT P19 A TRUE COPY OF THE ADDENDUM NOTIFICATION
NO.SS/VI/AE/ELECTRICAL B/T/KSEB/RL/2016 DATED
22/03/2017 FOR THE POST OF ASSISTANT ENGINEER
(ELECTRICAL) BY TRANSFER 10% QUOTA ISSUED BY
THE 3RD RESPONDENT.
RESPONDENTS EXHIBITS NIL
P.A.TO JUDGE
TRUE COPY
