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Nisha Thomas vs Harikrishnan.M
2024 Latest Caselaw 28026 Ker

Citation : 2024 Latest Caselaw 28026 Ker
Judgement Date : 23 September, 2024

Kerala High Court

Nisha Thomas vs Harikrishnan.M on 23 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.2443/2024                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 Monday, the 23rd day of September 2024 / 1st Aswina, 1946
                 CONTEMPT CASE(C) NO. 2443 OF 2024(S) IN WP(C) 29136/2022

   PETITIONER/PETITIONER:


           NISHA THOMAS, AGED 45 YEARS, D/O.THOMAS,
           137A (8/68), PARAYIL HOUSE, EDAMARUKU,
           MELUKAVU PANCHAYATH, MEENACHIL, KOTTAYAM,
           PIN - 686 652.

         BY ADVOCATE SMT.P.K.PRIYA

   RESPONDENTS/RESPONDENTS 1 AND 2:


       1. HARIKRISHNAN.M, AGED 41 YEARS, BRANCH MANAGER, ICICI BANK LTD.,
          EMGEE SQUIRE, M.G.ROAD, ERNAKULAM, KOCHI, PIN - 682 035.
       2. SAFEER.C.K, AGED 42 YEARS, BRANCH MANAGER, KOTAK MAHINDRA BANK LTD.,
          GROUND FLOOR, KANDAMKULATHY TOWERS, M.G.ROAD, ERNAKULAM, KOCHI, PIN
          - 682 011.

            BY SRI.LAL K.JOSEPH, Advocate for R1

        This Contempt of court case (civil) having come up for orders on
   23.09.2024, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion that the respondents committed the contempt. The respondents will appear through Video Conference before this Court on 07/10/2024. In the meanwhile, if the directions are complied with or the judgment is varied or modified, the appearance is dispensed with.

Issue a copy of this order to the Standing counsel, who is appearing for the respondents, today itself.

Adv.Sri.Lal K.Joseph appearing for the 1st respondent. Issue urgent notice to the IInd respondent through Speed Post.

Post on 07/10/2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

23-09-2024 /True Copy/ Assistant Registrar

 
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