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Raveendran @ M.K. Raveendranath vs Anilkumar V.P
2024 Latest Caselaw 27111 Ker

Citation : 2024 Latest Caselaw 27111 Ker
Judgement Date : 6 September, 2024

Kerala High Court

Raveendran @ M.K. Raveendranath vs Anilkumar V.P on 6 September, 2024

                                                                  2024:KER:67952


                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                    THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

           FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                                 RSA NO. 461 OF 2020

       AGAINST THE JUDGMENT DATED 05.03.2016 IN AS NO.32 OF 2014 OF SUB COURT,

THIRUVALLA ARISING OUT OF THE JUDGMENT DATED IN OS NO.172 OF 2009 OF MUNSIFF

COURT, THIRUVALLA


APPELLANT/DEFENDANT:

             RAVEENDRAN @ M.K. RAVEENDRANATH,
             AGED 66 YEARS
             S/O.NARAYANAN, RESIDING AT VALIYAMADAKKAL HOUSE, MALLAPALLY P.O.,
             MALLAPALLY MURI, MALLAPALLY TALUK, PATHANAMTHITTA-689 585.


             BY ADVS.
             MANU RAMACHANDRAN
             SRI.M.KIRANLAL
             SRI.T.S.SARATH
             SRI.R.RAJESH (VARKALA)




RESPONDENT/PLAINTIFF:

             ANILKUMAR V.P.,
             AGED 57 YEARS, S/O.PEETHAMBARAN, VELLARAYIL VEEDU, VATTAKUNNU P.O.,
             PAMPADI KARA, PAMPADI VILLAGE, KOTTAYAM TALUK, KOTTAYAM-686 516.


             BY ADVS.
             SRI.V.V.SURENDRAN
             SRI.P.A.HARISH



      THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON 06.09.2024, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2024:KER:67952
RSA NO.461/2020

                                  2




                         JUDGMENT

Dated this the 06th day of September, 2024

The counsel for the appellant has filed memo dated

05.09.2024, stating that the matter has been settled

between the parties, as per a registered agreement, copy

of which is produced along with the memo.

In the light of the said memo, this appeal is closed,

recording the said memo.

Sd/-

M.A.ABDUL HAKHIM JUDGE

mus

 
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