K.G.Kesavan, President, Vennala South vs Michael, Regional Transport Officer, ...
2024 Latest Caselaw 27005 Ker

Kerala High Court

K.G.Kesavan, President, Vennala South vs Michael, Regional Transport Officer, ... on 6 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

CON.CASE(C) NO. 1262 OF 2010         : 1 :



                                           2024:KER:67687
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                 CON.CASE(C) NO. 1262 OF 2010

AGAINST THE JUDGMENT DATED 10.06.2010 IN WPC NO.18031 OF 2010


PETITIONER/PETITIONER:

            K.G.KESAVAN, PRESIDENT, AGED 63 YEARS,

            S/O.GOVINDAN,
            VENNALA SOUTH RESIDENT'S, ASSOCIATION,
            REG.NO.ER485/07, VENNALA P.O.,,
            ERNAKULAM, COCHIN-682028.


            BY ADVS.
            SRI.K.MOHANAKANNAN
            SMT.A.R.PRAVITHA




RESPONDENT/RESPONDENT:

            MICHAEL, REGIONAL TRANSPORT OFFICER, EKM
            AGE AND FATHER'S NAME KNOWN TO THE PETITIONER,
            PRESENTLY WORKING AS REGIONAL TRANSPORT OFFICER,
            ERNAKULAM - 682021



     THIS    CONTEMPT   OF   COURT   CASE    (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 06.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1262 OF 2010   : 2 :



                                          2024:KER:67687




                     JUDGMENT

This contempt of court case is of the year

2010. By efflux of time, nothing survives to be

considered in this contempt of court case and

accordingly, it is closed with liberty to the petitioner

to move for re-hearing, if required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

2024:KER:67687

APPENDIX

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 10.06.2010 IN W.P.(C).NO.18031/2010

Annexure A2 TRUE COPY OF THE LETTER SENT BY THE COUNSEL FOR THE PETITIONER TO THE RESONDENT on 28.6.2010 Annexure A3 TRUE COPY OF THE REPRESENTATION DATED 18.9.2010 WITH POSTAL ACKNOWLEDGEMENT RESPONDENTS ANNEXURES

Annexure TRUE COPY OF THE NOTICE ISSUED TO JOSEPH A.C. R1(A) DATED 5.2.11 Annexure TRUE COPY OF THE DETAILS SUBMITTED BY THE R1(B) REGIONAL TRANSPORT OFFICER, ERNAKULAM Annexure TRUE COPY OF THE LETTER WRITTEN BY THE JOINT R1(C) RTO, THRIPUNITHURA ADDRESSED TO THE RTA, ERNAKULAM Annexure R TRUE COPY OF THE DETAILS OF THE FEES IV SERIES COMPOUNDED IN RESPECT OF THE VEHICLES.