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Dr. Binu Bal. K. Singh vs Thoushara Manmadhan
2024 Latest Caselaw 26777 Ker

Citation : 2024 Latest Caselaw 26777 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Dr. Binu Bal. K. Singh vs Thoushara Manmadhan on 5 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.709/2024                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
            Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                             MAT.APPEAL NO. 709 OF 2024
                      OP 1246/2022 OF FAMILY COURT,KOZHIKODE.
   APPELLANT(S)/RESPONDENT:

           DR. BINU BAL K. SINGH, AGED 43 YEARS, S/O BALAN, AMRITHA VIHAR,
           CHELAMBRA, KOLAKKATTUCHALI P.O, MALAPPURAM, PIN - 673631

        BY ADVS.P.JERIL BABU AND SRINATH GIRISH
   RESPONDENT(S)/PETITIONER:

           THOUSHARA MANMADHAN, AGED 35 YEARS, D/O MANMADHAN, KRISHNAKRIPA,
           33/66, A.P.C ROAD, MALAPPARAMBA, KOZHIKODE, PIN - 673631.


        This Matrimonial Appeal having come up for admission on 05.09.2024,
   the court on the same day passed the following:

                                             ORDER

Sri.P.Jeril Babu- learned counsel for the appellant, says that his client intends to file another Mat.Appeal to challenge the exparte decree and judgment. He sought two weeks' time for the said purpose.

List on 30.09.2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

05-09-2024 /True Copy/ Assistant Registrar

 
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