Mahin V.M vs The Station House Officer
2024 Latest Caselaw 26743 Ker

Kerala High Court

Mahin V.M vs The Station House Officer on 5 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:69332

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                       WP(C) NO. 24158 OF 2024

PETITIONERS:

    1     MAHIN V.M.,
          AGED 38 YEARS
          S/O MUHAMMAD, VAAZHAMATTATHIL HOUSE, ERATTUPETTA P.O,
          KOTTAYAM DISTRICT, NOW RESIDING AT 202 METRO PARADISE,
          CHERANALLOOR P.O, ERNAKULAM DISTRICT,, PIN - 683544

    2     THASNI BASHEER,
          AGED 37 YEARS
          W/O MAHIN, VAAZHAMATTATHIL HOUSE, ERATTUPETTA P.O,
          KOTTAYAM DISTRICT, NOW RESIDING AT 202 METRO PARADISE,
          CHERANALLOOR P.O, ERNAKULAM DISTRICT., PIN - 683544


          BY ADV SIJO PATHAPARAMBIL JOSEPH


RESPONDENTS:

    1     THE STATION HOUSE OFFICER,
          CHERANALLOOR , ERNAKULAM, CHERANALLOOR P.O,, PIN -
          683544

    2     THE STATION HOUSE OFFICER,
          ERATTUPETTA POLICE STATION , ERATTUPETTA P.O,, PIN -
          686121

    3     RUSSEL V.A,
          AGED 30 YEARS
          S/O ABDUL KAREEM, VAAZHAMATTATHIL HOUSE, ERATTUPETTA
          P.O, KADUVAMOOZHI, KOTTAYAM DISTRICT, PIN - 686122

    4     BIBI MANUEL,
          S/O MANUEL , IMMANUVEL BHAVAN, EZHUPUNNA SOUTH
          P.O,KODAMTHURUTHU, ALAPUZHA DISTRICT, PRESENTLY
          RESIDING AT 6 B, WEST ROCK, PRIVILEGE RESIDENCY, P.J.
          ANTHONY ROAD, PACHALAM, KALOOR , ERNAKULAM ., PIN -
 WP(C)No.24158 of 2024                                 2024:KER:69332

                                   2


              682012

      5       MUHAMMAD ARAFAT T.G,
              S/O GAFOOR, AGE NOT KNOWN, 14/936, FATIMA MANZIL,
              PALLAKKATTU LANE, THANGAL NAGAR, PALLURUTHY P.O,
              ERNAKULAM ., PIN - 682006


              BY ADVS.
              REEHA KHADER K
              REJEESH M. A.
              VIDHU C.(K/2859/2023)
              ABIJITH CHANDRAN(K/000496/2017)
              ARUN ABRAHAM(K/000142/2022)


              SRI. AJITH VISWANATHAN, GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.24158 of 2024                                 2024:KER:69332

                                   3




                            JUDGMENT

Dated this the 5th day of September, 2024

Learned counsel for the petitioners fairly

submits that as of now there is no threat from the

party respondents.

The said submission is recorded and the

writ petition is closed, reserving the petitioners'

liberty to approach the police in case of any threat

from the party respondents.

Sd/-

V.G.ARUN

JUDGE

SSK/05/09 WP(C)No.24158 of 2024 2024:KER:69332

APPENDIX OF WP(C) 24158/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE REPRESENTATION FILED BY THE 2ND PETITIONER DATED 21.06.2024 BEFORE THE 1ST RESPONDENT

Exhibit P2 A TRUE COPY OF THE REPRESENTATION FILED BY THE 2ND PETITIONER DATED 26.06.2024 BEFORE THE 2ND RESPONDENT

TRUE COPY P.A. TO JUDGE