Citation : 2024 Latest Caselaw 26668 Ker
Judgement Date : 5 September, 2024
2024:KER:68022
WP(C) NO. 22305/2019
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946
WP(C) NO. 22305 OF 2019
PETITIONERS:
1 DR.YOGIRAJAN, AGED 70 YEARS,
S/O.LATE MR.P.S.KRISHNAN, KRISHNAPURATH,
KESAVADASAPURAM, THIRUVANANTHAPURAM- 695004.
2 DR.G.S.JAYASREE, AGED 60 YEARS,
W/O.DR.YOGIRAJAN, KRISHNAPURATH, KESAVADASAPURAM,
THIRUVANANTHAPURAM- 695004.
BY ADVS. M/S.LIJU.V.STEPHEN & SMT.INDU SUSAN JACOB
RESPONDENTS:
1 CORPORATION OF THIRUVANANTHAPURAM,
REPRESENTED BY ITS SECRETARY, MUSEUM,
THIRUVANANTHAPURAM-695033.
2 THE CHIEF TOWN PLANNER (VIGILANCE),
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM- 695001.
3 THE SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM- 695001.
4 THE ASSISTANT ENGINEER,
TRIVANDRUM DEVELOPMENT CORPORATION (TRIDA),
THIRUVANANTHAPURAM- 695003.
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WP(C) NO. 22305/2019
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5 THE DEPUTY TOWN PLANNER,
TRIVANDRUM DEVELOPMENT CORPORATION (TRIDA),
THIRUVANANTHAPURAM- 695003.
6 THE TOWN PLANNING OFFICER,
TRIVANDRUM DEVELOPMENT CORPORATION (TRIDA),
THIRUVANANTHAPURAM- 695003.
7 SMT.M.S.VEENA, AGED 43 YEARS,
W/O.BALAGOPAL, PADMAVILASAM VEEDU, PATTOM P.O.,
THIRUVANANTHAPURAM- 695033, AND ALSO AT KP II/64, SRA-
119, MUTTADA P.O., THIRUVANANTHAPURAM- 695025.
ADV. SRI.N.NANDAKUMARA MENON (SR.) ALONG WITH
SRI.P.K.MANOJKUMAR, SC, FOR R1
GOVERNMENT PLEADER FOR R2
SRI.M.RAJAGOPALAN NAIR, SC, FOR R4 TO R6
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:68022
WP(C) NO. 22305/2019
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MOHAMMED NIAS C. P. , J.
============================
W. P. (C) No. 22305 of 2019
============================
Dated this the 5th day of September, 2024
JUDGMENT
In view of the not press memo filed on 13.8.2024, this writ petition is
dismissed as not pressed.
Sd/-
MOHAMMED NIAS C. P., JUDGE
MMG 2024:KER:68022
APPENDIX OF WP(C).NO.22305/2019
PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE LAND ACQUISITION PROCEEDINGS WITH REGARD TO THE 7TH RESPONDENT'S 0.44 ARES OF LAND.
EXHIBIT P2 A TRUE COPY OF THE REPORT SUBMITTED BY THE TOWN PLANNER VIGILANCE, DATED 02.06.2018.
EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 10.12.2018 ISSUED BY THE LOCAL SELF GOVERNMENT TRIBUNAL IN APPEAL NO.349/2018.
EXHIBIT P4 A TRUE COPY OF THE SATELLITE MEASUREMENT SKETCH CERTIFIED BY ENGINEER.
EXHIBIT P5 A TRUE COPY OF THE COMPLAINT MADE BY THE 1ST PETITIONER BEFORE THE DIRECTOR, VIGILANCE AND ANTI-CORRUPTION BUREAU DATED 07.09.2018.
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