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Janis Arun vs The Tahsildar (Land Records)
2024 Latest Caselaw 26629 Ker

Citation : 2024 Latest Caselaw 26629 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Janis Arun vs The Tahsildar (Land Records) on 5 September, 2024

WP(C) NO. 24864 OF 2024             1



                                                       2024:KER:68033
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          WP(C) NO. 24864 OF 2024

PETITIONER:

            JANIS ARUN,
            AGED 37 YEARS
            W/O.ARUN MAJEED, 'PALAK', 34/711,
            VELIYANNUR P.O., THRISSUR,
            PIN - 680021


            BY ADVS.
            BINOY VASUDEVAN
            SREEJITH SREENATH
            RINCY KHADER
            K.V.RAJESWARI




RESPONDENTS:

    1       THE TAHSILDAR (LAND RECORDS),
            THRISSUR TALUK, TALUK OFFICE,
            PALACE ROAD, THRISSUR, PIN - 680020

    2       THE VILLAGE OFFICER,
            PERINGAVU VILLAGE, PERINGAVU P.O.,
            THRISSUR DISTRICT, PIN - 680008


            BY SMT.DEVI SHRI R.,GOVERNMENT PLEADER


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24864 OF 2024                2



                                                                  2024:KER:68033


                                  JUDGMENT

The prayer in the writ petition is to direct the respondents to pass

orders in Form A application preferred by the petitioner under Section 6 of the

Kerala Land Tax Act.

2. The learned Government Pleader submits that the orders have

been passed on 18.08.2024 rejecting the application. This is recorded.

The writ petition is accordingly closed without prejudice to the right of

the petitioner to challenge the order referred to above, if so advised.

SD/-

MOHAMMED NIAS C.P.

JUDGE

DCS

2024:KER:68033 APPENDIX OF WP(C) 24864/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF DOCUMENT NO 4624/2011 DATED 24- 10-2011 OF S.R.O. THRISSUR

EXHIBIT P2 TRUE COPY OF DOCUMENT NO.4625/2011 DATED 24- 10-2011 OF S.R.O. THRISSUR

EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE IN RESPECT OF THE PROPERTIES COVERED BY EXHIBITS P-1 AND P-2 DATED 12-10-2012 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE LAND TAX RECEIPT DATED 16- 02-2021 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS OF THE REVENUE DIVISIONAL OFFICER VIDE NO. D1- 4168/06(2)/KDIS. DATED 27-12-2007 AND TYPED COPY

EXHIBIT P6 TRUE COPY OF THE REQUEST DATED 30-03-2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT

EXHIBIT P7 TRUE COPY OF FORM A SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 30-03-2021

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 25-06-2018 IN W.P.(C) NO.16536 OF 2018

EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 27-05-2021 IN

 
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