Capt.P.Sreedharan Nair vs Jaick Joseph
2024 Latest Caselaw 26385 Ker

Kerala High Court

Capt.P.Sreedharan Nair vs Jaick Joseph on 3 September, 2024

                                                  2024:KER:66615
CON.CASE(C) NO. 81 OF 2010

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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR.JUSTICE BASANT BALAJI

 TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                     CON.CASE(C) NO. 81 OF 2010

          AGAINST THE ORDER/JUDGMENT DATED 15.01.2004 IN WPC

            NO.35301 OF 2003 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC.35301/03:

            CAPT.P.SREEDHARAN NAIR (RETD),
            VINOD VIHAR,PERUNNA.P.O,
            CHANGANACHERRY.

            BY ADV SRI.JOHNSON P.JOHN


RESPONDENTS/RESPONDENTS:

     1      JAICK JOSEPH,
            AGED ABOUT 52 YEARS,
            S/O.JOSEPH,EXECUTIVE ENGINEER,
            PWD (ROADS), KOTTAYAM.

     2      THOMAS CHERIAN, AGED 55 YEARS,
            S/O.CHERIAN, ASST.EXECUTIVE ENGINEER,
            PWD (ROADS), CHANGANACHERRY.

     3      MARYKUTTY THOMAS,
            AGED ABOUT 50 YEARS
            D/O.THOMAS,
            (HUSBAND'S NAME NOT KNOWN),
            SPL.TAHSILDAR,(LAND ACQUISITION)GENERAL,
            KOTTAYAM.

     4      RANI GEORGE,
            AGED ABOUT 45 YEARS
            W/O.ALEXANDER SAMUEL,
                                                    2024:KER:66615
CON.CASE(C) NO. 81 OF 2010

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            FORMER DISTRICT COLLECTOR, KOTTAYAM.

     5      MINI ANTONY,
            AGED ABOUT 45 YEARS
            D/O.ANTONY,DISTRICT COLLECTOR,
            KOTTAYAM.

            BY ADV. BIMAL K NATH, SR. GOVERNMENT PLEADER


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                    2024:KER:66615
CON.CASE(C) NO. 81 OF 2010

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                             JUDGMENT

As per Annexure A1 judgment, the District Collector

was directed to pass orders after obtaining a report from the

Executive Engineer.

The learned Government Pleader has made available

proceedings of the District Collector dated 28.09.2004 passed

in compliance with the direction issued by this Court.

Therefore, this Con. Case (C) is closed.

Sd/-

BASANT BALAJI JUDGE SPV 2024:KER:66615 CON.CASE(C) NO. 81 OF 2010

APPENDIX PETITIONER'S EXHIBITS

ANNNEXURE A1 TRUE COPY OF THE JUDGMENT DT.15.01.04 IN

ANNEXURE A2 TRUE COPY OF THE ORDER DATED 03.01.2005

ANNEXURE A3 TRUE COPY OF THE ORDER DT.01.12.2004 IN

ANNEXURE A4 TRUE COPY OF THE JUDGMENT DT.21.10.05 IN

ANNEXURE A5 TRUE COPY OF THE REQUEST DT. 18.03.2009

ANNEXURE A6 TRUE COPY OF THE SKETCH

RESPONDENTS' EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE