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Rajeevan vs S.M.Vijayanand
2024 Latest Caselaw 26198 Ker

Citation : 2024 Latest Caselaw 26198 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Rajeevan vs S.M.Vijayanand on 3 September, 2024

                                                          2024:KER:66649
         CON.CASE(C) NO. 127 OF 2010

                                          1


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                 THE HONOURABLE MR.JUSTICE BASANT BALAJI

    TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                        CON.CASE(C) NO. 127 OF 2010

        AGAINST THE ORDER/JUDGMENT DATED 06.11.2009 IN WPC NO.31661

OF 2009 OF HIGH COURT OF KERALA

PETITIONERS/PETITIONERS 3, 4, 9, 5, 6 & 7 IN WPC.NO.31661/2009:

    1        RAJEEVAN NM,
             S/O. POKKINAN,
             MUPPATTAMEETHAL HOUSE, VARIKOLI P.O.,
             KALLACHI VIA, NADAPURAM AMSOM, PIN-673506.

    2        DINESAN A.K., S/O.NARAYANAN NAIR,
             ADIYODIKANDOTH HOUSE, VAKAYAD P.O.,
             NADUVANNUR VIA, PIN-673 614.

    3        NAJEEB K.P., S/O. P.ABBAS,
             KADAPRATH PANDIKASALAYIL,
             BEACH ROAD, VADAKARA -03.

    4        SUDHEESH I.
             S/O. KRISHNAN I.
             PARAMBATH HOUSE, KOYA ROAD,
             WEST HILL P.O., KOZHIKODE -05.

    5        GEETHA P.,W/O. T.M.UDYAKUMAR,
             THRIKKOVIL HOUSE, MOARIKKARA P.O.,
             KAKKODI, KOZHIKODE -11.

    6        RAMACHANDRAN K.M.
             S/O.KUNHIPERACHAN,
             KALLINGAL MANGDATH HOUSE,
             KOMMERI P.O.,, KOZHIKODE -07.

             BY ADV SRI.E.NARAYANAN
                                                                2024:KER:66649
       CON.CASE(C) NO. 127 OF 2010

                                      2



RESPONDENT/1ST RESPONDENT IN WPC NO.31661/2009:

             S.M.VIJAYANAND
             ( AGE, FATHERS NAME AND RESIDENTIAL ADDRESS NOT KNOWN
             TO THE, PETITIONERS)
             THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF KERALA,
             THE LOCAL SELF, GOVERNMENT DEPARTMENT,
             THIRUVANANTHAPURAM.


             BY ADV.SRI. BIMAL K. NATH, SR. GP


     THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:66649
CON.CASE(C) NO. 127 OF 2010

                              3



                        JUDGMENT

Pursuant to the direction issued by this Court in

Annexure A1, an order was passed by the 1 st respondent on

09.02.2010 as G.O(Rt).No. 458/10/LSGD.

Recording the same, the Con. Case (C) is closed.

Sd/-

BASANT BALAJI JUDGE SPV 2024:KER:66649 CON.CASE(C) NO. 127 OF 2010

APPENDIX PETITIONER'S EXHIBITS

ANNEXURE A1 JUDGMENT OF THIS HON'BLE COURT DATED 06.11.09

ANNEXUR A2 TRUE COPY OF THE COVERING LETTER OF THE SECRETARY, MADAVOOR GRAMA PANCHAYATH DATED 17.11.2009.

ANNEXURE A3 TRUE COPY OF THE COVERING LETTER OF THE SECRETARY, NOCHAD GRAMA PANCHAYATH DATED 18.11.09.

ANNEXURE A4 TRUE COPY OF THE COVERING LETTER OF THE CHIEF ENGINEER DATED 23.11.09.

ANNEXURE A5 TRUE COPY OF THE COVERING LETTER OF THE SUPERINTENDING ENGINEER, DATED 23.11.09.

RESPONDENTS' EXHIBITS:

//TRUE COPY//

PA TO JUDGE

 
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