Dr. Joseph vs Dr. Mobi Oommen
2024 Latest Caselaw 26058 Ker

Kerala High Court

Dr. Joseph vs Dr. Mobi Oommen on 30 September, 2024

OP(C) No.2689/2023                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

               Monday, the 30th day of September 2024 / 8th Aswina, 1946

                                OP(C) NO. 2689 OF 2023


          EA 665/2023 IN EA 706/2023 IN OS 712/2011 OF PRINCIPAL SUB COURT,
                                  THIRUVANANTHAPURAM

   PETITIONER/PETITIONER/JUDGMENT DEBTOR:

          DR. JOSEPH, AGED 53 YEARS, S/O PHILIP JOSEPH, 'ASWATHY GARDENS'
          Q-14, MENAMKULAM CHERRY, CHITTATTUMUKKU P.O., MENAMKULAM VILLAGE,
          THIRUVANANTHAPURAM, PIN - 695301

   RESPONDENT/ CO PETITIONER/DECREE HOLDER:

          DR. MOBI OOMMEN, D/O MARRY OOMMEN, 'ASWATHY GARDENS' 49, MENAMKULAM
          CHERRY, CHITTATTUMUKKU P.O., MENAMKULAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695301


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the further proceedings in cheque application vide execution application
   no 117/2022 before the Hon'ble Principal Sub Court, Thiruvananthapuram for
   the release of total decreed amount of Rs. 14,42,857/- which was deposited
   by the petitioner, till the disposal of this original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) this court's order dated
   22-08-2024 and upon hearing the arguments of M/S T.I.UNNIRAJA,
   S.G.SREEKANTH, S.BADUSHA, JOEL ANTONY GEORGE, FAHEEM AHSAN.S & VAIDERSH
   H.S, Advocates for the petitioner and of SRI. RAJESH.R, Advocate for the
   respondent, the court passed the following:

                                        O R D E R

Post on 22-11-2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

30-09-2024 /True Copy/ Assistant Registrar