Annmary Group( A Unit Of Vishal ... vs Mgm Muthoot Medical Centre ...
2024 Latest Caselaw 25882 Ker

Kerala High Court

Annmary Group( A Unit Of Vishal ... vs Mgm Muthoot Medical Centre ... on 30 September, 2024

                                                              2024:KER:72482
O.P.(C) No.1627 of 2024            :1:


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
        MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946
                             OP(C) NO. 1627 OF 2024
        AGAINST THE JUDGMENT DATED 11.07.2024 IN CMA NO.58 OF 2023 OF
ADDITIONAL DISTRICT COURT & SESSIONS COURT - III, PATHANAMTHITTA / III
ADDITIONAL MACT ARISING OUT OF THE ORDER DATED 02.12.2023 IN OS NO.298
OF 2023 OF MUNSIFF COURT ,PATHANAMTHITTA

PETITIONER/:

              ANNMARY GROUP( A UNIT OF VISHAL CATERING)
              NO.5 ,MAYOR CHITTIBABU STREET,TRIPLICANE,CHENNAI-600005
              HAVING THE PRESENT CORRESPONDENCE ADDRESS NO 15 1ST
              FLOOR ,CLC ROAD,OPP.SREE BALAJI HOSPITAL,CHROMPET,CHENNAI-
              600044, REPRESENTED BY ITS PROPRIETOR MR. ANISH THOMAS
              MATHEW,AGED 40 S/O M T MATHEW .NO22/16 PANEERSELVAM
              STREET,VENKATAPURAM,AMBATTUR,THIRUVALLUR,TAMILNADU, PIN -
              600053


              BY ADVS.
              JOHNY K.GEORGE
              ATHULYA MARTIN

RESPONDENT/:

              MGM MUTHOOT MEDICAL CENTRE PATHANAMTHITTA
              PATHANAMTHITTA P.O., PATHANAMTHITTA VILLEGE,KOZHENCHERRY
              TALUK,PATHANAMTHITTA DISTRICT, REPRESENTED BY M/S HOSPITAL
              ADMINISTRATOR,MGM MUTHOOT MEDICAL CENTRE
              PATHANAMTHITTA,PATHANAMTHITTA P.O., PATHANAMTHITTA
              VILLEGE,KOZHENCHERRY TALUK,PATHANAMTHITTA DISTRICT, PIN -
              689645

              BY ADVS.
              Alex M Scaria
              SAHL ABDUL KADER(K/2210/2021)
              JUSTIN J. THEKKEDAM(K/003837/2023)
              GEORGE KAPPEN(K/000566/2024)
              CLARINA CHRISTOPHER P.(K/2721/2024)

       THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 30.09.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                        2024:KER:72482
O.P.(C) No.1627 of 2024        :2:




                            VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                        O.P.(C) No.1627 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                Dated this the 30th day of September 2024

                             JUDGMENT

When the matter was taken up for consideration today, the

learned counsel for the petitioner submits that the matter has

become infructuous. Accordingly, the original petition is dismissed

as infructuous.

Sd/-

VIJU ABRAHAM JUDGE sm/