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Jolly George vs Lissamma Thomas @ Lissy
2024 Latest Caselaw 30970 Ker

Citation : 2024 Latest Caselaw 30970 Ker
Judgement Date : 23 October, 2024

Kerala High Court

Jolly George vs Lissamma Thomas @ Lissy on 23 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.361 of 2018                1

                                                2024:KER:78882
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                     &

          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA

WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946

                       MAT.APPEAL NO. 361 OF 2018

  AGAINST THE JUDGMENT DATED 30.12.2017 IN OPDIV NO.158 OF
              2015 OF FAMILY COURT, THODUPUZHA
APPELLANT/PETITIONER:

            JOLLY GEORGE, AGED 53 YEARS
            S/O.GEORGE, KOTTUMKAL HOUSE, VANNAPPURAM P.O,
            VANNAPPURAM VILLAGE, THODUPUZHA, IDUKKI DISTRICT



RESPONDENT/RESPONDENT:

            LISSAMMA THOMAS @ LISSY, AGED 49 YEARS
            W/O.JOLLY GEORGE, KOOTUMKAL HOUSE,
            VANNAPPURAM P.O, VANNAPPURAM VILLAGE,
            THODUPUZHA- 685582

            BY ADVS.
            SRI.BIJU P.SEBASTIAN
            SRI.SOJAN MICHEAL



      THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
23.10.2024,      THE    COURT   ON   THE     SAME   DAY   DELIVERED   THE
FOLLOWING:
 Mat.Appeal No.361 of 2018          2

                                                  2024:KER:78882
                            JUDGMENT

Devan Ramachandran, J.

There is no appearance for the appellant, even though

this matter has been called twice.

2. The learned Counsel for the respondent, in fact,

says that, in another proceedings, the divorce between the

parties had already been granted, though we are unable to

understand how this was done.

Be that as it may, since there is no appearance for the

appellant, we can only dismiss this Appeal for non-prosecution.

It is so ordered.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

M.B. SNEHALATHA JUDGE

2024:KER:78882 23/10/2024

 
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