Reena Chacko vs Rani George Ias
2024 Latest Caselaw 30949 Ker

Kerala High Court

Reena Chacko vs Rani George Ias on 23 October, 2024

CON.CASE(C) NO. 2540 OF 2024     1



                                                    2024:KER:79347
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946

                   CON.CASE(C) NO. 2540 OF 2024

       AGAINST THE JUDGMENT DATED 15.03.2024 IN WP(C) NO.10515 OF

                   2024 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

          REENA CHACKO,
          AGED 46 YEARS
          W/O LALSON MATHEW, HSST CHEMISTRY,
          ST. MARY'S HSS KIDANGOOR, KOTTAYAM DISTRICT - 686572.
          NOW WORKING AS HSST CHEMISTRY,
          ST.ANNES HS, KOTTAYAM (RESIDING AT PUTHENPURACKAL,
          KATTACHIRA P. O., KOTTAYAM DISTRICT -, PIN - 686572


          BY ADVS.
          T.T.MUHAMOOD
          A.RENJIT
          GOKUL R.NAIR
          ANSALAM N.X.


RESPONDENT/RESPONDENT NO. 1 IN W.P.(C.)

          RANI GEORGE IAS
          (AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER),
          PRINCIPAL SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001



          BY SRI.RIYAL DEVASSY, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 23.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2540 OF 2024           2



                                                             2024:KER:79347



                               JUDGMENT

The learned Government Pleader submits that the directions of this

Court in the judgment dated 15.03.2024 have been complied with and orders have

been passed on 18.10.2024. This is recorded.

Nothing further remains for consideration in this contempt of court

case and the same is closed.

SD/-

MOHAMMED NIAS C.P.,

JUDGE DCS

2024:KER:79347 APPENDIX OF CON.CASE(C) 2540/2024

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGEMENT DATED 15.03.2024 IN WP© 10515/2024 IN THE HON'BLE HIGH COURT OF KERALA

Annexure B TRUE COPY OF GO(RT) NO. 5846/2024/G.EDN DATED 09.09.2024

Annexure C TRUE COPY OF JUDGMENT DATED 03.10.2023 IN WP©